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V Krishnan vs N Vasudevan
2026 Latest Caselaw 913 Kant

Citation : 2026 Latest Caselaw 913 Kant
Judgement Date : 5 February, 2026

[Cites 1, Cited by 0]

Karnataka High Court

V Krishnan vs N Vasudevan on 5 February, 2026

                                            -1-
                                                         NC: 2026:KHC:6885
                                                      MFA No. 7938 of 2024


                  HC-KAR



                      IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                        DATED THIS THE 5TH DAY OF FEBRUARY, 2026

                                          BEFORE
                             THE HON'BLE MS. JUSTICE JYOTI M
                  MISCELLANEOUS FIRST APPEAL NO.7938 OF 2024 (CPC)

                 BETWEEN:

                 V KRISHNAN
                 S/O N VASUDEVAN
                 AGED ABOUT 49 YEARS
                 R/AT NO.62
                 RAMAKRISHNA MUTT ROAD
                 HALASURU
                 BENGALURU-560008
                                                              ...APPELLANT
                 (BY SRI. M.R.RAJAGOPAL, SENIOR COUNSEL FOR
                     SRI. A DHARMESH, ADVOCATE)

                 AND:

                 1.    N VASUDEVAN
                       S/O LATE C M NITHYANANDAM
Digitally signed by    AGED ABOUT 83 YEARS
PREMCHANDRA M R
                       R/AT NO.62
Location: HIGH
COURT OF               RAMAKRISHNA MUTT ROAD
KARNATAKA              HALASURU
                       BENGALURU-560008

                 2.    N MUTHUKRISHNAN
                       S/O LATE C M NITHYANANDAM
                       AGED ABOUT 81 YEARS
                       C/O N RAJESHWARI
                       NO.21, BOWRING HOSPITAL ROAD
                       BANGALORE-560001

                       R/AT BANGALORE HOUSE
                       NO.52, BELLE VUE BANK,
                            -2-
                                        NC: 2026:KHC:6885
                                 MFA No. 7938 of 2024


HC-KAR



     LOW FELL GATESHEAD,
     TYNE AND WEAR, UNITED KINGDOM.

3.   N VIJAYARAGHAVAN
     S/O LATE C M NITHYANANDAM
     AGED ABOUT 78 YEARS
     R/AT NO.21 BOWRING HOSPITAL ROAD
     BANGALORE-560001

4.   R VIJAYALAKSHMI
     W/O RONOLD
     D/O VASUDEVAN
     AGED ABOUT 60 YEARS
     R/AT NO.64
     RAMAKRISHNA MUTT ROAD
     HALASURU
     BENGALURU-560008

5.   V RAVI
     S/O VIJAYARAGHAVAN
     AGED ABOUT 59 YEARS
     R/AT NO.21 BOWRING HOSPITAL ROAD
     BANGALORE-560001

6.   V SHANKAR
     S/O VIJAYARAGHAVAN
     AGED ABOUT 55 YEARS
     R/AT NO.21 BOWRING HOSPITAL ROAD
     BANGALORE-560001

7.   RAMYA
     D/O VIJAYARAGHAVAN
     AGED ABOUT 50 YEARS
     R/AT NO.21 BOWRING HOSPITAL ROAD
     BANGALORE-560001

8.   VEDA
     D/O PADMINI
     W/O MURALIDHARAN
     AGED MAJOR
     R/AT VALLI ILLAM, NO.145
                             -3-
                                      NC: 2026:KHC:6885
                                   MFA No. 7938 of 2024


HC-KAR



     EVERGREEN STREET,
     4TH MAIN, UDAYANAGAR
     BANGALORE-560016

9.   NIRMALA
     D/O PADMINI
     AGED MAJOR
     R/AT NO.1-B, 4TH CROSS,
     WILSON GARDEN
     BANGALORE-560027

10. SARAVANA
    S/O PADMINI AND THANGAVELU
    AGED MAJOR
    R/AT NO.1-B, 4TH CROSS,
    WILSON GARDEN
    BANGALORE-560027

11. MALINIDEVI
    W/O V R SUNDARA MURTHY
    D/O LOGANATHAN
    AGED ABOUT 52 YEARS,
    R/AT NO.12, INFANTRY ROAD,
    BANGALORE-560001

12. MADHUSUDHAN
    S/O LOGANATHAN
    AGED ABOUT 50 YEARS,
    R/AT NO.25
    NEAR MEENAKSHI TEMPLE,
    MEENAKSHI LAYOUT,
    BANNERGHATTA ROAD
    BANGALORE-560076

13. SYED KHADER MOHIUDDIN FAKHRI
    S/O SYED ABDUL KHADER FAKHRI
    AGED ABOUT 79 YEARS
    R/AT NO.14, 12TH CROSS
    JAYAMAHAL EXTENSION
    BENSON TOWN
    BANGALORE-560046
                            -4-
                                       NC: 2026:KHC:6885
                                   MFA No. 7938 of 2024


HC-KAR



14. SYED LATEEF MOHIUDDIN FAKHRI
    S/O SYED ABDUL KHADER FAKHRI
    AGED ABOUT 76 YEARS
    R/AT NO.14, 12TH CROSS
    JAYAMAHAL EXTENSION
    BENSON TOWN
    BANGALORE-560046

15. SYED HANEEF MOHIUDDIN FAKHRI
    S/O SYED ABDUL KHADER FAKHRI
    AGED ABOUT 73 YEARS
    R/AT NO.14, 12TH CROSS
    JAYAMAHAL EXTENSION
    BENSON TOWN
    BANGALORE-560046

16. SYED ALTAF MOHIUDDIN FAKHRI
    S/O SYED ABDUL KHADER FAKHRI
    AGED ABOUT 71 YEARS
    R/AT NO.14, 12TH CROSS
    JAYAMAHAL EXTENSION
    BENSON TOWN
    BANGALORE-560046

17. DHANALAXMI
    W/O P SANTHANAM
    AGED ABOUT 49 YEARS,
    R/AT NO.36, RAMAKRISHNA MUTT ROAD
    HALASURU, BANGALORE-560008

18. GAJALAKSHMI
    W/O M DHANASHEKAR
    AGED ABOUT 46 YEARS,
    R/AT NO.36 RAMAKRISHNA MUTT ROAD
    HALASURU, BANGALORE-560008

19. MANJULA V PATEL
    W/O LATE V V PATEL
    AGED ABOUT 77 YEARS,
                            -5-
                                       NC: 2026:KHC:6885
                                    MFA No. 7938 of 2024


HC-KAR



20. KISHORE V PATEL
    S/O LATE V V PATEL
    AGED ABOUT 59 YEARS,

21. ANIL V PATEL
    S/O LATE V V PATEL
    AGED ABOUT 53 YEARS,

22. MUKESH V PATEL
    S/O LATE V V PATEL
    AGED ABOUT 35 YEARS,

23. G P PATEL
    S/O P R PATEL
    AGED ABOUT 68 YEARS,

24. S V PATEL
    S/O V R PATEL
    AGED ABOUT 65 YEARS,

25. N P PATEL
    S/O P R PATEL
    AGED ABOUT 61 YEARS,

    RESPONDENTS NO.19 TO 25 ARE
    R/AT NO. 15, H.SIDDAIAH ROAD,
    BENGALURU -560027.

26. LALITHA KUMARI
    W/O LATE C MAHADEVA RAO NAIDU
    AGED MAJOR

27. C M USHADEVI
    W/O H SHAMBUGOWDA
    AGED MAJOR

28. NASREEN JADABABAI @ C M SESHALATHA
    W/O SYED HESHMATOLLA
    AGED MAJOR
                          -6-
                                       NC: 2026:KHC:6885
                                    MFA No. 7938 of 2024


HC-KAR



29. MAHESH KUMARI
    W/O K B PATHI
    AGED MAJOR

    RESPONDENTS NO.26 TO 29
    R/AT NO.78, 8TH CROSS
    WILSON GARDEN
    BANGALORE-560027

30. HAFEEZUR RAHAMAN
    S/O LATE A ABDUL AZEEZ
    AGED ABOUT 83 YEARS,
    R/AT HULKODE ESTATE, AREHALLI
    HASSAN DISTRICT.

31. SHAFEEQUR RAHAMAN
    S/O LATE A ABDUL AZEEZ
    AGED ABOUT 73 YEARS,
    R/AT UDEVARA ESTATE, AREHALLI
    HASSAN DISTRICT.

32. NAJEEBUR RAHAMAN
    S/O LATE A ABDUL AZEEZ
    AGED ABOUT 68 YEARS,
    R/AT KADEGARIE ESTATE, AREHALLI
    HASSAN DISTRICT.

33. ANJANAMMA
    W/O RAMAMURTHY
    AGED MAJOR
    R/AT NO.30/1
    RAMAKRISHNA MUTT ROAD
    HALASURU
    BANGALORE-560008

34. VIJAYALAKSHMI
    W/O B SREEDHARA
    AGED ABOUT 66 YEARS
    R/AT NO.30
    RAMAKRISHNA MUTT ROAD
    HALASURU
                           -7-
                                       NC: 2026:KHC:6885
                                    MFA No. 7938 of 2024


HC-KAR



    BANGALORE-560008

35. DARSHAN SINGH MADHOK
    S/O LATE M S MADHOK
    AGED ABOUT 87 YEARS,
    R/AT NO.207, 16TH CROSS ROAD,
    VIJAYANAGAR, BANGALORE-560040

36. JAGJIT SINGH
    S/O J S MADHOK
    AGED ABOUT 62 YEARS,
    R/AT NO.207, 16TH CROSS ROAD,
    VIJAYANAGAR, BANGALORE-560040

37. B S CHADDA
    S/O GURU BACHAN SINGH CHADDA
    AGED MAJOR
    R/AT NO.127, 4TH MAIN,
    DEFENCE COLONY, INDIRANAGAR
    BANGALORE-560038

38. M SUBHASH
    S/O MAHENDRA KUMAR
    AGED ABOUT 49 YEARS
    R/AT NO.127, 4TH MAIN,
    DEFENCE COLONY, INDIRANAGAR
    BANGALORE-560038

39. J S PRAKASH
    S/O J SAMPATHRAJ
    AGED MAJOR
    R/AT NO.127, 4TH MAIN,
    DEFENCE COLONY
    INDIRANAGAR, BANGALORE-560038

40. M/S K H T AGENCIES PVT. LTD.,
    NO.10, MISSION ROAD,
    BANGALORE-560027
    REPRESENTED BY ITS DIRECTOR
                            -8-
                                        NC: 2026:KHC:6885
                                     MFA No. 7938 of 2024


HC-KAR



41. SAWARMAL AGARWAL
    S/O FAKIRCHAND
    AGED ABOUT 71 YEARS,
    R/AT NO.12/3
    SADARPATRAPPA ROAD,
    BANGALORE-560002

42. NIRANJAN
    S/O LATE Y PURUSHOTHAM
    AGED ABOUT 58 YEARS,

43. DAYANANDA
    S/O LATE Y PURUSHOTHAM
    AGED ABOUT 56 YEARS

44. NIRMALA
    W/O VEERENDRA
    D/O LATE Y PURUSHOTHAM
    AGED ABOUT 52 YEARS

    RESPONDENTS NO.42 TO 43 ARE
    R/AT NO.166/7, (OLD NO.167)
    4TH CROSS, WILSON GARDEN,
    BANGALORE-560027

45. SRI RAMACHANDER
    S/O LATE M KRISHNAMURTHY
    SINCE DEAD
    R46 IS TREATED AS LR OF R45

46. SRI SUBBANNA
    S/O LATE M KRISHNAMURTHY
    AGED ABOUT 88 YEARS,
    R/AT NO.167/2008, (OLD NO.168)
    4TH CROSS, WILSON GARDEN
    BANGALORE-560027

47. S RAMU
    S/O SHOKKALINGAM
    AGED ABOUT 75 YEARS,
    R/AT NO.4, 8TH CROSS
                              -9-
                                              NC: 2026:KHC:6885
                                       MFA No. 7938 of 2024


HC-KAR



    WILSON GARDEN
    BANGALORE-560027
                                               ...RESPONDENTS

(BY SRI. SANDEEP LAHIRI, ADVOCATE FOR C/R2;
 SRI. H.R.ANANTHAKRISHNAMURTHY, ADVOCATE FOR C/R3;
 SRI. S.SHIVAPRASAD, ADVOCATE FOR R17;
 SRI. M.ARUN PONAPPA, ADVOCATE FOR R40;
 SRI. R.VIJAY KUMAR, ADVOCATE FOR R42 TO R44 AND R46;
 R1, R6 TO R8, R10, R11, R18 TO R22, R24, R25, R30, R32,
 R33, R34, ARE SERVED AND UNREPRESENTED;
 VIDE ORDER DATED 23.09.2025, NOTICE TO R4, R5
 AND R9 ARE HELD SUFFICIENT;
 VIDE ORDER DATED 15.10.2025, NOTICE TO R13 TO R16
 AND R35 TO R39 ARE DISPENSED WITH;
 VIDE ORDER DATED 29.10.2025,
 R46 IS TREATED AS LR OF DECEASED R45;
 VIDE ORDER DATED 05.02.2026, NOTICE TO R26 TO R29
 AND R12, R23, R30, R31, R40, R41 ARE DISPENSED WITH)

     THIS MISCELLANEOUS FIRST APPEAL IS FILED UNDER
ORDER 43 RULE 1(r) OF THE CODE OF CIVIL PROCEDURE.


     THIS MISCELLANEOUS FIRST APPEAL IS LISTED FOR
FINAL HEARING, THIS DAY, THE JUDGMENT IS DELIVERED AS
UNDER:
                     ORAL JUDGMENT

Sri.M.R.Rajagopal., Senior counsel on behalf of

Sri.A.Dharmesh., for the appellant and Sri.Sandeep Lahiri.,

counsel for caveator/ respondent No.2 have appeared in

person.

- 10 -

NC: 2026:KHC:6885

HC-KAR

Sri.H.R.Ananthakrishna Murhty., counsel for caveator/

respondent No.3 has appeared through video conferencing.

Sri.N.Vasudevan - respondent No.1 is physically present

before the Court and he has been duly identified.

2. The appeal is filed to set aside the order dated

22.10.2024 passed by the Court of XLIII Additional City Civil

and Sessions Judge, Bengaluru (CCH-44) on I.A. in

O.S.No.514/2011.

After arguing the matter for sometime, counsel appearing

for the respective parties jointly submits that a direction may

be issued to the Trial Court to dispose of the suit as

expeditiously as possible.

Taking note of the said submission, appeal is disposed of

and a gentle request is made to the Trial Court to dispose of

the suit within an outer limit of one year from the receipt of

certified copy of the order and without getting influenced by the

observations and the findings recorded in the impugned order.

Needless to observe if any applications are filed by the

respective parties, the Trial Court is at a liberty to consider

- 11 -

NC: 2026:KHC:6885

HC-KAR

those applications in accordance with the law and without

getting influenced by the observations and the findings

recorded in the impugned order.

With the above observations, the appeal is disposed of.

The undertaking given by respondent No.3 on 24.04.2025 shall

continue to operate till the disposal of the suit. Parties to co-

operate for the speedy disposal of the suit.

SD/-

(JYOTI M) JUDGE

MRP List No.: 1 Sl No.: 68.1

 
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