[Cites 3, Cited by 0]
Karnataka High Court
Smt. Muniyamma vs Sri. Sadananda on 6 April, 2026
Author: H.T. Narendra Prasad
Bench: H.T. Narendra Prasad
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NC: 2026:KHC:18615
WP No. 2280 of 2024
HC-KAR
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 6TH DAY OF APRIL, 2026
BEFORE
THE HON'BLE MR. JUSTICE H.T. NARENDRA PRASAD
WRIT PETITION NO.2280 OF 2024 (GM-CPC)
BETWEEN:
1. SMT. MUNIYAMMA
D/O KADARAPPA
AGED ABOUT 80 YEARS
R/AT KAMBALAGODU VILLAGE
ALSO AT CHIKKABETTAHALLI
KENGERI HOBLI
BENGALURU SOUTH.
...PETITIONER
(BY SRI. M. SHIVAPRAKASH, ADVOCATE)
AND:
1. SRI. SADANANDA
S/O JANARDHANAIAH
Digitally signed by
DHANALAKSHMI AGED ABOUT 59 YEARS
MURTHY # 41, NEAR MARAMMA TEMPLE,
Location: HIGH KUMBALAGODU VILLAGE,
COURTOF KENGERI HOBLI, BENGALURU SOUTH,
KARNATAKA
BENGALURU-74.
2. SMT. RANGALAKSHMAMMA
W/O SADANANDA
AGED ABOUT 55 YEARS
# 121, KUMBALAGODU VILLAGE,
KENGERI HOBLI,
BENGALURU SOUTH TALUK-74.
3. SRI. ANAND K.S.
S/O SADANANDA
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WP No. 2280 of 2024
HC-KAR
AGED ABOUT 37 YEARS121,
R/AT 41, NEAR MARAMMA TEMPLE,
KUMBALAGODU VILLAGE,
KENGERI HOBLI,
BENGALURU SOUTH TALUK-74.
4. SMT. PUSHPA H.
W/O NAGARAJ M.
AGED ABOUT 39 YEARS
R/AT # E-4,
HOSAPALYA VILLAGE
KUMBALAGODU VILLAGE,
KENGERI HOBLI,
BENGALURU SOUTH TALUK-74.
5. SMT. CHIATHRA
W/O NARAYANA K.N.
AGED ABOUT 30 YEARS
R/AT NO.283, BEH,
DON BASCO COLLEGE,
KUMBALAGODU VILLAGE,
KENGERI HOBLI,
BENGALURU SOUTH TALUK-74.
6. SRI. CHANDRASHEKAR J.
S/O LATE JAGANNATH K.
AGED ABOUT 35 YEARS
R/AT NO.389, 2ND CROSS,
8TH MAI, KAVIKA LAYOUT,
MYSURU ROAD, BENGALURU-26.
7. SMT. DIVYASHREE K.
W/O J. CHANDRASHEKAR
AGED ABOUT 29 YEARS
R/AT NO.389, 2ND CROSS,
8TH MAIN, KAVIKA LAYOUT,
MYSURU ROAD, BENGALURU-26.
8. SMT. GANGANARASAMMA
W/O LINGAPPA
AGED ABOUT 62 YEARS
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WP No. 2280 of 2024
HC-KAR
R/AT # 30, KUMBALAGODU VILLAGE,
KENGERI HOBLI, BENGALURU-74.
9. SRI. SIDDALINGA K.S.
S/O SIDDANAYAKA
AGED ABOUT 35 YEARS
R/AT C-26/2, 1ST PHASE,
DRDO TOWNSHIP,
C.V. RAMANAGAR, BENGALURU-93.
10. SMT. A. MANJULA
W/O E. SHIVANNA
AGED ABOUT 35 YEARS
R/AT NEAR GANGAMMA
TEMPLE ROAD, PAVAGADA ROAD,
TUMKURU DISTRICT.
11. SMT. LAKSHMI K.
W/O L.LOKESH
AGED ABOUT 28 YEARS
R/AT NO.2, 8TH CROSS,
SHANTHI LAYOUT, RAMAMURTHY NAGAR,
BENGALURU-560016.
12. SMT. SHILPA
W/O V. RAVIRAJ
AGED ABOUT 30 YEARS
R/AT KUMBALAGODU
OLD GRAMA PANCHAYATH OFFICE
KUMBALAGODU POST,
BENGALURU-74.
13. SRI. BHASKARAN R.
S/O RAMASWAMY V.
AGED ABOUT 52 YEARS
14. SMT. SHARADA S.
W/O BHASKARAN R.
AGED ABOUT 48 YEARS
SL. NOS.13 AND 14 ARE
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WP No. 2280 of 2024
HC-KAR
R/AT 4188/2, 1ST MAIN
CORPORATION KALYANA MANTAPA,
SUBRAMANYANAGAR, BENGALURU-21.
15. SRI. VASANTHKUMAR D.N.
S/O D.V. NANJUNDAIAH
AGED ABOUT 36 YEARS
16. SMT. K. CHIATHRA
W/O VASANTHKUMAR D.N.
AGED ABOUT 33 YEARS
SL. NOS.15 AND 16 ARE
RA/T RAMAIAHNAPALYA,
KUMBALAGODU VILLAGE AND POST
KENGERI POST, BENGALUR-74.
17. SMT. YAMUNA B.J.
W/O PRADEEP G.N.
AGED ABOUT 26 YEARS
R/AT NO.42, GOTTIGERE VILLAGE,
BIDARAHALLI POST,
CHIKKA ARASANAKERE HOBLI,
MADDUR TALUK, MANDYA DISTRICT.
18. SRI. DHARMEGOWDA
S/O LATE MALLEGOWDA
AGED ABOUT 62 YEARS
R/AT LINGARASANAHALLI VILLAGE,
DUDDA HOBLI, KUDURGUNDI POST,
HASSAN TALUK AND DISTRICT.
19. SRI. RAMESH KUMAR
S/O HARJI RAM
AGED ABOUT 30 YEARS
RA/T 1ST CROSS,
ULLAL MAIN ROAD,
MUNESHWARANAGAR,
RAMAIAHNAPALYA,
BENGALURU-56.
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20. SRI. YERUR VIJAYAKUMAR
S/O Y. KRISHNAMURTHY
AGED ABOUT 39 YEARS
R/AT NO.8/86,
M. AGRAHARAM BATTA,
BHOMMANALAPURAM,
HAMPA, KURNOOL
ANDHRA PRADESH-518385.
21. SMT. MANGALA
W/O PUTTASWAMY
AGED ABOUT 45 YEARS
R/AT NO.168/1,
JANATHA COLONY,
KUMBALAGODU POST,
KENGERI HOBLI,
BENGALURU SOUTH.
22. SRI. NAGARAJU M.
S/O MASHTHI GOWDA
AGED ABOUT 49 YEAS
RA/T # 69, 1ST MAIN ROAD,
NARASIMHULU LAYOUT,
NANDINI LAYOUT,
BENGALURU-96.
23. SRI. K.C. RAVI
S/O LATE CHANDRAIAH
AGED ABOUT 39 YEAS
RA/T 10, 11TH CROSS,
BENDRE NAGAR,
SUBRAMANYAPURA ROAD,
BSK II STAGE, BENGALURU-70.
24. SRI. OMPRAKASH
S/O HARJI RAM
AGED ABOUT 36 YEARS
R/AT 1ST BLOCK,
KUMBALAGODU VILLAGE AND POST,
KENGERI POST, BENGALURU SOUTH.
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25. SMT. SOWMYA N.
W/O ANIL
AGED ABOUT 33 YEAS
R/AT NO.102, NEAR ANJANEYA TEMPLE,
KENCHENAHALLI, RAJARAJESHWARINAGAR,
BENGALURU-98.
26. SRI. RAMESH H.
S/O LATE HANUMAIAH
AGED ABOUT 42 YEARS
R/AT NO.70/A1,
"MANVITHA NILAYA", HOSAPALYA,
KUMBALAGODU VILLAGE AND POST,
KENGERI HOBLI, BENGALURU-74.
27. SRI. SHIVARAJ M.
S/O LATE MALLEGOWDA
AGED ABOUT 43 YEAS
R/AT NO.18, SAPALAMMA TEMPLE ROAD,
NEAR GOVT. SCHOOL, KADIRENAHALLI,
BANASHANKARI II STAGE,
BENGALURU-70.
28. SRI. JAVARILAL PRAJAPATH
S/O SITARAM PRJAPATH
AGED ABOUT 34 YEARS
R/AT NO.60, 2ND 'A' MAIN ROAD,
KUMBALAGODU VILLAGE AND POST,
KENGERI HOBLI, BENGALURU SOUTH.
29. SRI. SARATH N.
S/O B. NAGARAJU
AGED ABOUT 32 YEARS
KUMBALAGODU VILLAGE AND POST,
KENGERI HOBLI,
BENGALURU SOUTH-74.
30. SMT. K. PAVITHRA
W/O SRI. SRINIVASA RAO
AGED ABOUT 43 YEARS
R/AT 34/14, 19TH D CROSS,
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WP No. 2280 of 2024
HC-KAR
7TH MAIN, N.S.PALYA,
BTM LAYOUT, 2ND STAGE,
BENGALURU-76.
31. SRI. D. MURUGANATHAM
S/O LATE DORAISAMY
AGED ABOUT 49 YEAS
R/AT 5550, EWS, 6TH MAIN, 6TH A CROSS,
NEAR PRIAYDARHSNI SCHOOL,
K.S. TOWNE, KENGERI,
BENGALURU-56.
32. SRI. VENKATA ANISH C.
S/O CHINNADURAI
AGED ABOUT 26 YEARS
R/AT NO.53, RAGHMATHANAGAR,
KATTUKANALLUR, THIRUVANANNANALAI,
TAMIL NADU-532312.
33. SMT. DEVIKA
W/O K.M. YUVARAJ
AGED ABOUT 51 YEARS
R/AT NO.14, 5TH CROSS,
K.B.TEMPLE, 6TH BLOCK, RAJAJINAGAR,
BENGALURU-10.
34. SMT. CHILUKALA RUKMINI DEVI
W/O K.H. SANDEEP
AGED ABOUT 35 YEARS
35. SRI. K.H. SANDEEP
AGED ABOUT 35 YEARS
RESPONDENT NOS.34 AND 35 ARE
R/AT 2/1, 12TH A CROSS ROAD,
6TH MAIN, 3RD PHASE, J.P.NAGAR,
BENGALURU-78.
...RESPONDENTS
(BY SRI. LEELADHAR H.P., ADVOCATE FOR R1 TO R10,
R13 TO R29 AND R33 TO R35;
SRI. VISHWANATHA M.S., ADVOCATE FOR R30 TO R32)
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WP No. 2280 of 2024
HC-KAR
THIS WRIT PETITION IS FILED UNDER ARTICLES 226
AND 227 OF THE CONSTITUTION OF INDIA PRAYING TO
QUASH THE IMPUGNED ORDER AT ANNEXURE-D IN
O.S.NO.587/2023 DATED 28/08/2023 PASSED BY THE IV
ADDL. SENIOR CIVIL JUDGE BANGALORE RURAL DISTRICT,
BANGALORE, CONSEQUENTLY TO DISMISS THE APPLICATION
AND ETC.
THIS PETITION COMING ON FOR ORDERS THIS DAY,
ORDER WAS MADE THEREIN AS UNDER:
CORAM: HON'BLE MR. JUSTICE H.T. NARENDRA PRASAD
ORAL ORDER
1. The learned counsel for the petitioner has filed a
memo dated 06.04.2026 seeking leave of this Court to
withdraw the petition.
2. The memo is placed on record.
3. Accordingly, the writ petition is dismissed as
withdrawn.
Sd/-
(H.T. NARENDRA PRASAD)
JUDGE
DM
List No.: 1 Sl No.: 65
