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Karnataka High Court
Shantavva vs Basavantappa, S/O Renukappa Timmpaur on 2 April, 2026
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NC: 2026:KHC-D:4953
RP No. 100049 of 2015
HC-KAR
IN THE HIGH COURT OF KARNATAKA, AT DHARWAD
DATED THIS THE 2ND DAY OF APRIL 2026
BEFORE
THE HON'BLE MRS JUSTICE GEETHA K.B.
REVIEW PETITION NO. 100049 OF 2015 (-)
BETWEEN:
SMT. SHANTAVVA
W/O. HUNUMANTHAPPA SHIRMAPUR,
A/A 79 YEARS,
R/O. MUDASALI, MUNDGOD TALUK,
UTTARA KANNADA DISTRICT.
DECEASED BY HER LR'S.
1A. SMT. SARASWATI RAMAPPA DHARAWAD,
DECEASED BY HER LR'S
1(A)1 RENUKA SHANKARAPPA KASHIBAI,
W/O. SHANKARAPPA KASHIBAI,
AGED ABOUT 29 YEARS, HOUSEHOLD,
Digitally signed R/O. BAILWAL HULLATTI-581203,
by BHARATHI
HM
Location: HIGH
TAL: HANAGAL, DIST: HAVERI.
COURT OF
KARNATAKA,
DHARWAD
BENCH 1(A)2 MANJUNATH DHARAWAD,
S/O. RAMAPPA,
A/A 41 YEARS, AGRICULTURIST,
DEVIKOPPA-581204,
KALAGHATGI, DIST: DHARAWAD.
1(A)3 BASAVARAJU RAMAPPA DHARAWAD,
S/O. RAMAPPA,
AGED ABOUT 36 YEARS, AGRICULTURIST,
R/O. GALAGINAKATTI-581204,
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RP No. 100049 of 2015
HC-KAR
DEVIKOPPA, DHARAWAD,
DISTRICT: DHARAWAD.
1(A)4 SAVITA BASAPPA KURANAKOPPA,
A/A 38 YEARS, HOUSEHOLD WORK,
R/O. DHULIKOPPA, TAL: KALAGHATGI,
DISTRICT: DHARAWAD-580114.
(AMENDMENT CARRIED OUT AS PER
ORDER ON IA3/2024)
1B. SMT. DEVAKKA SHIVAJAPPA CHAVAN,
DECEASED BY HER LR'S.
1(B)1 SMT. RAJESHWARI MANE W/O. MANJUNATH,
A/A 35 YEARS, OCC: HOUSE HOLD,
R/O. 459, 2ND CROSS, TEJASVI NAGAR,
KALAGATGI ROAD-580002, DHARWAD.
1(B)2 SMT. GEETA SHINDE W/O. VITTAL,
A/A 36 YEARS, OCC: HOUSE HOLD,
R/O. KUNCHI KORAVAR ONI,
SARASWATPUR, DHARAWAD-580002.
1C. SMT. RUKMA NARAYANAPPA HONNALLI,
A/A 58 YEARS, OCC: HOUSE HOLD,
R/O. CHOUDALLI, TAL: MUNDGOD,
UTTARA KANNADA.
1D. SRI. YALLAPPA S/O. HANUMANTHAPPA SHIRMAPUR,
AGED ABOUT 49 YEARS, OCC: AGRICULTURIST,
R/O. MUDASALI, MUNDAGOD TALUK,
UTTARA KANNADA DISTRICT.
...PETITIONERS
(BY SRI. R.G. HEGDE, ADVOCATE)
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NC: 2026:KHC-D:4953
RP No. 100049 of 2015
HC-KAR
AND:
1. BASAVANTAPPA S/O. RENUKAPPA,
A/A 69 YEARS, AGRICULTURIST,
R/O. TADAS, TAL: SHIGGAON,
HAVERI DISTRICT.
SINCE DECEASED BY HIS LRS.,
1A. FAKIRAVVA
W/O. BASAVANTAPPA TIMMAPUR,
A/A 60 YEARS,
1B. MANJUNATH
S/O. BASAVANTAPPA TIMMAPUR,
A/A 40 YEARS,
1C. KEDARI
S/O. BASAVANTAPPA TIMMAPUR,
A/A 39 YEARS,
1D. MOHAN
S/O. BASAVANTAPPA TIMMAPUR,
A/A 37 YEARS,
1E. SAVAKKA
W/O. YALLAPPA TIMMAPUR,
A/A 48 YEARS, 1(A) TO 1(E) ARE ALL
AGRICULTURIST, R/O. TADAS,
TAL: SHIGGAON, DIST: HAVERI.
1F. RATNA W/O. SUBASH DESAI,
A/A 45 YEARS, R/O:DEVIKOPPA,
TQ: KALGHATAGI, DIST: DHARWAD.
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RP No. 100049 of 2015
HC-KAR
1G. ANASUYA W/O. SURESH SHINDE,
A/A 43 YEARS,
R/O: KARJAGI,
TQ: AND DIST:HAVERI.
2. MANJUNATH S/O. BASAVNTAPPA,
A/A 39 YEARS, AGRICULTURIST,
R/O TADAS, TAL: SHIGGAON,
HAVERI DISTRICT.
3. KEDARI S/O. BASAVANTAPPA,
A/A 37 YEARS, AGRICULTURIST,
R/O. TADAS, TAL: SHIGGAON,
HAVERI DISTRICT.
4. MOHAN S/O. BASAVANTAPP TIMMAPUR,
A/A 35 YEARS, AGRICULTURIST,
R/O. TADAS, TAL: SHIGGAON,
HAVERI DISTRICT.
5. SMT. YELLAWWA
W/O. MAHAEVAPPA GIDADHUBBALI,
A/A 53 YEARS, R/O. TUMARIKOPPA,
KALGHATGI TQ., DHARAWAD DISTRICT.
6. ISHWARAPPA V. GHATGE,
60 YEARS, R/O. KARAJAGE,
HAVERI TALUK,
DECEASED BY HIS LRS.,
6(A) VITHAL ISHWARAPPA GHATAGE,
A/A 30 YEARS, OCC: AGRICULTURE,
R/O: KARJAGI, TAL: HAVERI.
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6(B) NAGAMMA SURESH KUNKUR,
A/A 35 YEARS, OCC: AGRICULTURE,
R/O: KARJAGI, TAL: HAVERI.
7. SMT. NAGAVVA W/O. SURESH KUNKUR,
32 YEARS, R/O. JIGALUR,
KUNDGOL TALUK,
DHARAWAD DISTRICT.
8. VITHAL S/O. ISHWARAPPA GHATAGE,
25 YEARS, R/O. KARAJAGI,
TAL: HAVERI.
9. YELLAPPA
S/O. CHANDRAPPA THIMMAPUR,
A/A 56 YEARS, AGRICULTURIST,
R/O. TADAS, TAL: SHIGGAON,
HAVERI DISTRICT.
10. SAHADEVAPPA
S/O. CHANDRAPPA THIMMAPUR
A/A 53 YEARS, AGRICULTURIST,
R/O. TADAS, TAL: SHIGGAON,
HAVERI DISTRICT.
11. SMT. MANJULA
W/O. RAMAPPA THIMMAPUR,
A/A 31 YEARS, AGRICULTURIST,
R/O. TADAS, TAL: SHIGGAON,
HAVERI DISTRICT.
12. KRISHNA S/O. RAMAPPA THIMMAPUR,
A/A 10 YEARS, STUDENT,
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RP No. 100049 of 2015
HC-KAR
13. RANJITA S/O. RAMAPPA THIMMAPUR,
A/A 7 YEARS, STUDENT,
BOTH R12 AND R13 ARE MINOR
REPRESENTED BY MOTHER R11
R/O. TADAS, TAL: SHIGGAON
HAVERI DISTRICT.
14. KALLAVVA W/O. CHANDRAPPA THIMMAPUR,
A/A 74 YEARS,
R/O. TADAS, TAL: SHIGGAON,
HAVERI DISTRICT.
15. MALLAVVA S/O. MARUTHEPPA THIMMAPUR,
A/A 54 YEARS,
R/O TADAS, TAL: SHIGGAON
HAVERI DISTRICT.
16. RATNAVVA W/O. SUBHAPPA CHAVAN,
A/A 52 YEARS,
R/O. THIMMAPUR, TAL: SHIGGAON,
HAVERI DISTRICT.
17. MARUTEPPA S/O. RENUKAPPA THIMMAPUR,
A/A 74 YEARS, AGRICULTURIST,
R/O. TADAS, TAL: SHIGGAON,
HAVERI DISTRICT.
DECEASED BY HIS LRS.,
17(A) SMT. MALLAVVA W/O. MARUTI TIMMAPUR,
17(B) MALLESH S/O. MARUTI THIMMAPUR,
17(C) MAHESH S/O. MARUTI TIMMAPUR,
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RP No. 100049 of 2015
HC-KAR
17(D) VITTAL S/O. MARUTI TIMMAPUR,
17(E) KAMALAVVA
W/O. DEVENDRAPPA MARAGADI,
17(F) RENUKA W/O. PARASURAM KUSUR,
ALL MAJOR, AGRICULTURIST,
R/O: TADAS, TAL: SHIGGAON,
DIST: HAVERI.
...RESPONDENTS
(BY SRI. H.R. GUNDAPPA, ADVOCATE FOR R2-R5, R7 & R8;
SRI. CHETAN MUNNOLI, ADVOCATE FOR R17(A)-R17(D);
NOTICE TO R1(A) TO R1(G) SERVED;
R6(A) HELD SUFFICIENT; R6(B) SERVED;
R9-R11 ARE SERVED; R12 & R13 ARE MINORS
REPRESENTED BY R11; R14-R16 SERVED;
R17(E) & R17(F) SERVED)
THIS REVIEW PETITION IS FILED UNDER ORDER 47 RULE
1 OF THE CODE OF CIVL PROCEDURE PRAYING TO CALL FOR
THE RECORDS AND PROCEEDINGS, REVIEW THE JUDGMENT
AND DECREE DATED 4/9/2014 IN RSA 6170 OF 2012 PASSED BY
THIS HON'BLE COURT AND ALLOW THIS REVIEW PETITION IN
THE INTEREST OF JUSTICE.
THIS PETITION, COMING ON FOR ORDERS, THIS DAY, THE
ORDER WAS MADE THEREIN AS UNDER:
CORAM: THE HON'BLE MRS JUSTICE GEETHA K.B.
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RP No. 100049 of 2015
HC-KAR
ORAL ORDER
Learned counsel for the petitioners has filed memo
dated 11.03.2026 seeking withdrawal of the review petition.
The certified copies of joint memo filed before the Trial
Court and order sheet are furnished along with this memo.
As per the said memo, the parties have settled the
dispute in O.S.No.127/2014.
Learned counsel for the respondents has no objection
to withdraw the review petition.
As the parties have already settled the dispute, the
said memo is placed on record. The review petitioners are
permitted to withdraw the petition.
Accordingly, Review Petition is dismissed as
withdrawn.
Sd/-
(GEETHA K.B.)
JUDGE
SH
CT-MCK
List No.: 1 Sl No.: 4
