[Cites 2, Cited by 0]
Karnataka High Court
Smt. Arati W/O. Mallappa Chalavadi vs The State Of Karnataka on 1 April, 2026
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NC: 2026:KHC-D:4878
WP No. 102141 of 2026
HC-KAR
IN THE HIGH COURT OF KARNATAKA, AT DHARWAD
DATED THIS THE 1ST DAY OF APRIL, 2026
BEFORE
THE HON'BLE MS. JUSTICE JYOTI M
WRIT PETITION NO. 102141 OF 2026 (LA-RES)
BETWEEN:
1. SMT. ARATI W/O. MALLAPPA CHALAVADI,
AGE: 43 YEARS,
OCC: HOUSE HOLD AND AGRICULTURE,
R/O. SANAL, TQ JAMKHANDI, DIST BAGALKOT.
2. SHRI. RAMAPPA S/O. HARIBAVU SHINDE,
AGE : 71 YEARS, OCC: AGRICULTURE,
R/O. SANAL, TQ: JAMKHANDI, DIST: BAGALKOT.
3. SHRI. NANANSAHEB S/O. HARIBAVU SHINDE,
AGE : 71 YEARS, OCC: AGRICULTURE
R/O. SANAL, TQ: JAMKHANDI, DIST: BAGALKOT.
4. SMT. GEETA W/O. JAYASINH SHINDE,
AGE : 52 YEARS,
OCC: HOUSE HOLD & AGRICULTURE,
Digitally signed by
PREMCHANDRA
MR
R/O. SANAL, TQ: JAMKHANDI, DIST: BAGALKOT.
Location: HIGH
COURT OF
KARNATAKA
5. SMT. ROOPA W/O. MANOHAR PAWAR,
AGE : 43 YEARS,
OCC:HOUSE HOLD & AGRICULTURE,
R/O. SANAL, TQ: JAMKHANDI,
DIST: BAGALKOT.
6. SHRI VITTAL S/O. JAYASINH SHINDE,
AGE : 43 YEARS, OCC: AGRICULTURE,
R/O. SANAL, TQ: JAMKHANDI, DIST: BAGALKOT.
7. SMT. SAVITA D/O. KALLAPPA GHORPADE,
AGE : 43 YEARS,
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WP No. 102141 of 2026
HC-KAR
OCC: HOUSE HOLD & AGRICULTURE,
R/O. SANAL, TQ: JAMKHANDI,
DIST: BAGALKOT.
8. SHRI KRISHNAPPA S/O. RAYAPPA GODEKATTU,
AGE : 80 YEARS, OCC: AGRICULTURE,
R/O. SANAL, TQ: JAMKHANDI, DIST: BAGALKOT.
9. SHRI ADINATH @ ADAPPA
S/O. MADAPPA GOURANNAVAR,
AGE : 48 YEARS, OCC: AGRICULTURE,
R/O. SANAL, TQ: JAMKHANDI, DIST: BAGALKOT.
10. SHRI LAXMAN S/O. SIDAPPA KURNI,
AGE : 48 YEARS, OCC: AGRICULTURE,
R/O. SANAL, TQ: JAMKHANDI, DIST: BAGALKOT.
11. SMT. PARVATEVVA W/O. AMMANNA MANG,
AGE : 73 YEARS,
OCC: HOUSE HOLD & AGRICULTURE,
R/O. SANAL, TQ: JAMKHANDI, DIST: BAGALKOT.
12. SMT. SHARAVVA D/O. AMMANNA MANG,
AGE : 73 YEARS,
OCC: HOUSE HOLD & AGRICULTURE,
R/O. SANAL, TQ: JAMKHANDI, DIST: BAGALKOT.
13. SHRI. VITTAL S/O. AMMANNA MANG,
AGE : 73 YEARS, OCC: AGRICULTURE,
R/O. SANAL, TQ: JAMKHANDI, DIST: BAGALKOT.
14. SMT. GOURAVVA W/O. DURGAPPA KALLIMANI,
AGE : 73 YEARS,
OCC: HOUSE HOLD & AGRICULTURE
R/O. SANAL, TQ: JAMKHANDI, DIST: BAGALKOT.
15. SHRI. MAHADEV S/O. PARASAPPA KURNI,
AGE : 73 YEARS, OCC: AGRICULTURE,
R/O. SANAL, TQ: JAMKHANDI, DIST: BAGALKOT.
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HC-KAR
16. SHRI. SADASHIV S/O. PARASAPPA KURNI,
AGE : 73 YEARS, OCC: AGRICULTURE,
R/O. SANAL, TQ: JAMKHANDI, DIST: BAGALKOT.
17. SHRI. ISHWAR S/O. PARASAPPA KURNI,
AGE : 73 YEARS, OCC: AGRICULTURE,
R/O. SANAL, TQ: JAMKHANDI, DIST: BAGALKOT.
18. SHRI. HANAMANT S/O. PARASAPPA KURNI,
AGE : 73 YEARS, OCC: AGRICULTURE,
R/O. SANAL, TQ: JAMKHANDI, DIST: BAGALKOT.
19. SHRI. PARAMANAND S/O. PARASAPPA KURNI,
AGE : 73 YEARS, OCC: AGRICULTURE,
R/O. SANAL, TQ: JAMKHANDI, DIST: BAGALKOT
20. SHRI. BHIMAPPA S/O. TAMMANNA KURNI,
AGE : 73 YEARS, OCC: AGRICULTURE,
R/O. SANAL, TQ: JAMKHANDI, DIST: BAGALKOT
21. SHRI. RAMAPPA S/O. TAMMANNA KURNI,
AGE : 73 YEARS, OCC: AGRICULTURE,
R/O. SANAL, TQ: JAMKHANDI, DIST: BAGALKOT
22. SHRI. LAXMAN S/O. TAMMANNA KURNI,
AGE : 73 YEARS, OCC: AGRICULTURE,
R/O. SANAL, TQ: JAMKHANDI, DIST: BAGALKOT
23. SMT. CHANDRAVVA W/O. MUTTAPPA ALAGUR,
AGE : 73 YEARS,
OCC: HOUSE HOLD & AGRICULTURE
R/O. SANAL, TQ: JAMKHANDI, DIST: BAGALKOT
24. SMT. GANGAVVA W/O. MALLAPPA ALAGUR,
AGE : 73 YEARS,
OCC: HOUSE HOLD & AGRICULTURE
R/O. SANAL, TQ: JAMKHANDI, DIST: BAGALKOT
25. SHRI. MUTTAPPA S/O. LAKKAPPA KURNI,
AGE : 73 YEARS, OCC: AGRICULTURE,
R/O. SANAL, TQ: JAMKHANDI, DIST: BAGALKOT
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26. SHRI. PRAKASH S/O. GANAPATRAO BHOSLE,
AGE : 47 YEARS, OCC: AGRICULTURE,
R/O. SANAL, TQ: JAMKHANDI, DIST: BAGALKOT
27. SHRI. SHIVAJI S/O. GANAPATRAO BHOSLE,
AGE : 50 YEARS, OCC: AGRICULTURE,
R/O. SANAL, TQ: JAMKHANDI, DIST: BAGALKOT.
...PETITIONERS
(BY MS. SHRUTI M.N. AND
SRI. ANIL KALE, ADVOCATES)
AND:
1. THE STATE OF KARNATAKA,
REPRESENTED BY SECRETARY,
DEPARTMENT OF FINANCE, VIDHAN SOUDHA,
BENGLURU - 560001
2. THE STATE OF KARNATAKA,
REPRESENTED BY SECRETARY,
DEPARTMENT OF REVENUE, VIDHAN SOUDHA,
BENGLURU - 560001
3. THE MANAGING DIRECTOR,
KRISHNA BHAGYA JALA NIGAM LTD. (ALAMATTI),
K.R. CIRCLE, BENGLURU - 560001
4. THE COMMISSIONER,
UPPER KRISHNA PROJECT,
NAVANAGAR-BAGALKOT 587103
5. THE GENERAL UPPER KRISHNA PROJECT,
NAVANAGAR-BAGALKOT 587103
6. THE SPECIAL DEPUTY COMMISSIONER
UPPER KRISHNA PROJECT,
OLD A.C. OFFICE BUILDING, NEAR COURT CAMPUS,
JAMKHANDI - 587301, DIST: BAGALKOT
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WP No. 102141 of 2026
HC-KAR
7. THE SPECIAL LAND ACQUISITION OFFICER,
UPPER KRISHNA PROJECT, KUCHANUR R.C. CENTER,
JAMKHANDI - 587301, DIST: BAGALKOT
...RESPONDENTS
(BY SMT. NANDINI B. SOMAPUR, AGA FOR R1, R2 & R7;
SRI. CHETAN MUNNOLI, ADVOCATE FOR R3-6)
THIS WRIT PETITION IS FILED UNDER ARTICLES 226 AND
227 OF THE CONSTITUTION OF INDIA, SEEKING CERTAIN
RELIEFS.
THIS WRIT PETITION IS LISTED FOR ORDERS, THIS DAY,
AN ORDER IS MADE AS UNDER:
ORAL ORDER
Ms.Shruti M.N. and Sri.Anil Kale., counsel for the
petitioners, Smt.Nandini B.Somapur, AGA for respondents
1, 2 and 7 and Sri.Chetan Munnoli., counsel for respondents
3 to 6 have appeared in person.
2. Though the petition is listed for preliminary hearing,
with consent, it is heard.
3. Counsel for the petitioners submits that the
petition may be disposed of in terms of the order dated
04.12.2025 passed by the Co-ordinate Bench of this Court
in Writ Petition Nos.106191 of 2024 C/w 107317 of 2024.
NC: 2026:KHC-D:4878
HC-KAR
4. Urging other contentions, AGA submits that a
suitable order may be passed.
5. Heard the arguments and perused the papers
with care.
6. Taking note of the issue involved in the present
writ petition, the writ petition is disposed of in terms of the
order passed by the Co-ordinate Bench of this Court in Writ
Petition Nos.106191 of 2024 C/w 107317 of 2024.
7. The benefit of the Government order dated
09.10.2025 vide Annexure-B shall be accorded to the
petitioners in accordance with the law, if not already paid,
in terms of the Government Order by drawing a consent
award qua the petitioners as expeditiously as possible from
the date of receipt of certified copy of this order.
8. The petitioners are directed to appear before the
concerned SLAO on 21.04.2026 at 11:00 a.m., and on
appearance of the petitioners, the concerned SLAO shall act
NC: 2026:KHC-D:4878
HC-KAR
in accordance with the Government order and disburse the
award amount.
9. With above observations, the writ petition stands
disposed of.
Sd/-
(JYOTI M)
JUDGE
RH
List No.: 1 Sl No.: 18
