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Karnataka High Court
K.P.Basavarajappa S/O Siddanagowda vs State Of Karnataka on 1 April, 2026
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NC: 2026:KHC-D:4894
WP No. 106414 of 2019
HC-KAR
IN THE HIGH COURT OF KARNATAKA, AT DHARWAD
DATED THIS THE 1ST DAY OF APRIL, 2026
BEFORE
THE HON'BLE MS. JUSTICE JYOTI M
WRIT PETITION NO. 106414 OF 2019 (LB-RES)
BETWEEN:
K.P.BASAVARAJAPPA
S/O SIDDANAGOWDA,
AGE: 60 YEARS, OCC: ADHYAKSHA
KANCHIKERI GRAM PANCHAYAT,
R/O: KANCHIKERI VILLAGE,
HARAPANAHALLI TALUK,
DISTRICT:BALALRI -583125.
...PETITIONER
(BY SRI. ROHIT.S.PATIL, ADVOCATE)
AND:
1. STATE OF KARNATAKA,
Digitally signed by
DEPARTMENT OF PANCHAYAT RAJ AND
PREMCHANDRA
MR
Location: HIGH
RURAL DEVELOPMENT,
COURT OF
KARNATAKA
REP. BY TIS SECRETARY,
VIDHANA SOUDHA,
BENGLAURU.
2. THE ASST. COMMISSIONER
HARAPANAHALLI SUB-DIVISION,
HARAPANAHALLI,
BALLARI DISTRICT-583131.
3. KANCHIKERE GRAM PANCHAYAT
REP. BY ITS PANCHAYAT
DEVELOPMENT OFFICER,
KANCHIKERE VILLAGE,
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WP No. 106414 of 2019
HC-KAR
HARAPANAHALLI TALUK,
BALLARI DISTRICT-583131.
4. THE DESIGNATED OFFICER,
KANCHIKERE GRAM PANCHAYAT, AND
TAHASILDAR HARAPANAHALLI,
TQ:HARAPANAHALLI,
DIST: BALLARI-583131.
5. T. ANJINAPPA
AGE: 40 YEARS,
OCC: MEMBER OF KANCHIKERI
GRAM PANCHAYAT,
KANCHIKERI VILLAGE,
HARAPANAHALLI TALUK,
BALALRI DISTRICT-583125.
6. ANGADI ANUSUYAMMA
AGE: 55 YEARS, OCC: MEMBER OF
KANCHIKERI GRAM PANCHAYAT,
KANCHIKERI VILLAGE,
HARAPANAHALLI TALUK,
BALALRI DISTRICT-583125.
7. G.S. PUSHPAVATHI
AGE: 35 YEARS,
OCC: MEMBER OF KANCHIKERI
GRAM PANCHAYAT,
KANCHIKERI VILLAGE,
HARAPANAHALLI TALUK,
BALALRI DISTRICT-583125.
8. M.BASAVARAJ
AGE: 50 YEARS, OCC: MEMBER OF
KANCHIKERI GRAM PANCHAYAT,
KANCHIKERI VILLAGE,
HARAPANAHALLI TALUK,
BALALRI DISTRICT-583125.
9. P.SHANTHA
AGE: 30 YEARS,
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WP No. 106414 of 2019
HC-KAR
OCC: MEMBER OF KANCHIKERI
GRAM PANCHAYAT,
KANCHIKERI VILLAGE,
HARAPANAHALLI TALUK,
BALALRI DISTRICT-583125.
10. B.MARUTI
AGE: 35 YEARS, OCC: MEMBER OF
KANCHIKERI GRAM PANCHAYAT,
KANCHIKERI VILLAGE,
HARAPANAHALLI TALUK,
BALALRI DISTRICT-583125.
11. B.KALAMMA
AGE: 50 YEARS, OCC: MEMBER OF
KANCHIKERI GRAM PANCHAYAT,
KANCHIKERI VILLAGE,
HARAPANAHALLI TALUK,
BALALRI DISTRICT-583125.
12. C.PREMA
AGE: 30 YEARS, OCC: MEMBER OF
KANCHIKERI GRAM PANCHAYAT,
KANCHIKERI VILLAGE,
HARAPANAHALLI TALUK,
BALALRI DISTRICT-583125.
13. ARVIND K.B.
AGE: 45 YEARS, OCC: MEMBER OF
KANCHIKERI GRAM PANCHAYAT,
KANCHIKERI VILLAGE,
HARAPANAHALLI TALUK,
BALALRI DISTRICT-583125.
14. A.CHANNAPPA
AGE: 55 YEARS,
OCC: MEMBER OF KANCHIKERI
GRAM PANCHAYAT,
KANCHIKERI VILLAGE,
HARAPANAHALLI TALUK,
BALALRI DISTRICT-583125.
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15. C.PADMAVATHI
AGE: 40 YEARS, OCC: MEMBER OF
KANCHIKERI GRAM PANCHAYAT,
KANCHIKERI VILLAGE,
HARAPANAHALLI TALUK,
BALALRI DISTRICT-583125.
16. M.HANUMAMMA
AGE: 35 YEARS,
OCC: MEMBER OF KANCHIKERI
GRAM PANCHAYAT,
KANCHIKERI VILLAGE,
HARAPANAHALLI TALUK,
BALALRI DISTRICT-583125.
17. M.ANNAPPA
AGE: 50 YEARS,
OCC: MEMBER OF KANCHIKERI
GRAM PANCHAYAT,
KANCHIKERI VILLAGE,
HARAPANAHALLI TALUK,
BALALRI DISTRICT-583125.
18. GANGANARASA NAGARAJ
AGE: 40 YEARS,
OCC: MEMBER OF KANCHIKERI
GRAM PANCHAYAT,
KANCHIKERI VILLAGE,
HARAPANAHALLI TALUK,
BALALRI DISTRICT-583125.
19. T.NAGAMMA
AGE: 30 YEARS,
OCC: MEMBER OF KANCHIKERI
GRAM PANCHAYAT,
KANCHIKERI VILLAGE,
HARAPANAHALLI TALUK,
BALALRI DISTRICT-583125.
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20. M.PRASHANT
AGE: 28 YEARS,
OCC: MEMBER OF KANCHIKERI
GRAM PANCHAYAT,
KANCHIKERI VILLAGE,
HARAPANAHALLI TALUK,
BALALRI DISTRICT-583125.
21. PARVATHAMMA
AGE: 40 YEARS,
OCC: MEMBER OF KANCHIKERI
GRAM PANCHAYAT,
KANCHIKERI VILLAGE,
HARAPANAHALLI TALUK,
BALALRI DISTRICT-583125.
22. BHOVI CHANDRAPA
AGE: 50 YEARS,
OCC: MEMBER OF KANCHIKERI
GRAM PANCHAYAT,
KANCHIKERI VILLAGE,
HARAPANAHALLI TALUK,
BALALRI DISTRICT-583125.
23. H.GANGAMMA
AGE: 45 YEARS,
OCC: MEMBER OF KANCHIKERI
GRAM PANCHAYAT,
KANCHIKERI VILLAGE,
HARAPANAHALLI TALUK,
BALALRI DISTRICT-583125.
24. BHOJA NAIK
AGE: 40 YEARS,
OCC: MEMBER OF KANCHIKERI
GRAM PANCHAYAT,
KANCHIKERI VILLAGE,
HARAPANAHALLI TALUK,
BALALRI DISTRICT-583125.
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25. B. NINGAMMA
AGE: 50 YEARS,
OCC: MEMBER OF KANCHIKERI
GRAM PANCHAYAT,
KANCHIKERI VILLAGE,
HARAPANAHALLI TALUK,
BALALRI DISTRICT-583125.
26. MANJAMMA
AGE: 35 YEARS,
OCC: MEMBER OF KANCHIKERI
GRAM PANCHAYAT,
KANCHIKERI VILLAGE,
HARAPANAHALLI TALUK,
BALALRI DISTRICT-583125.
27. P.BASAVARAJ
AGE: 28 YEARS,
OCC: MEMBER OF KANCHIKERI
GRAM PANCHAYAT,
KANCHIKERI VILLAGE,
HARAPANAHALLI TALUK,
BALALRI DISTRICT-583125.
...RESPONDENTS
(BY SRI. P.N. HATTI, HCGP FOR R1 AND R2;
SRI. S.H. MITTALKOD, ADVOCATE FOR R9-10, R17-18;
NOTICE TO R3-8, R11-16, R19-27 IS SERVED AND
UNREPRESENTED)
THIS WRIT PETITION IS FILED UNDER ARTICLE 226 OF
THE CONSTITUTION OF INDIA, SEEKING CERTAIN RELIEFS.
THIS WRIT PETITION IS LISTED FOR PRELIMINARY
HEARING IN 'B' GROUP, THIS DAY, AN ORDER IS MADE AS
UNDER:
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WP No. 106414 of 2019
HC-KAR
ORAL ORDER
Sri.P.N.Hatti., HCGP for respondents 1 & 2 and
Sri.S.H.Mittalkod., counsel for respondents 9, 10, 17 and 18
have appeared in person and submits that the petition may be
dismissed as having become infructuous.
The oral submission is placed on record.
The Writ Petition is dismissed as having become
infructuous.
Because of dismissal of the petition, interim order granted
if any stands discharged and pending interlocutory applications if
any are disposed of.
Sd/-
(JYOTI M)
JUDGE
MRP
List No.: 1 Sl No.: 66
