Karnataka High Court
Jenukallappa vs Gowramma on 26 September, 2025
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NC: 2025:KHC:38982
RSA No. 36 of 2016
HC-KAR
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 26TH DAY OF SEPTEMBER, 2025
BEFORE
THE HON'BLE MR. JUSTICE E.S.INDIRESH
REGULAR SECOND APPEAL NO.36 OF 2016 (PAR)
BETWEEN:
JENUKALLAPPA
S/O LATE DODDAABBAIAH
AGED ABOUT 73 YEARS,
R/AT S.THIMMASANDRA VILLAGE,
KASABA HOBLI,
ANEKAL TALUK-562106.
...APPELLANT
(BY SRI. BYREDDY C., ADVOCATE)
AND:
1. GOWRAMMA
W/O SAMANGIRAMAIAH
D/O LATE DODDABBAIAH
Digitally signed by AGED ABOUT 65 YEARS,
SHARMA ANAND R/AT S.THIMMASANDRA VILLAGE,
CHAYA
Location: HIGH KASABA HOBLI,
COURT OF ANEKAL TALUK-562106.
KARNATAKA
2. THIMMAREDDY
S/O LATE MUNIREDDY,
AGED ABOUT 58 YEARS,
KOMARANAHALLI,
DODDABALAGONDANAHALLI POST,
DENKANIKOTE TALUK,
KRISHNAGIRI DISTRICT
TAMIL NADU-635001.
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NC: 2025:KHC:38982
RSA No. 36 of 2016
HC-KAR
3. NARAYANASWAMY
@ NARAYANA
AGED ABOUT 57 YEARS,
S/O N.SAMPANGI
R/AT NO.13,
NARAYANASWAMY BLDG
BYRATHI,
LINGARAJAPURA,
HENNUR CROSS,
BENGALURU - 560084.
4. SUSHEELA
D/O M.SAMPANGI
W/O VENKATESH
AGED ABOUT 50 YEARS,
R/AT MUKANDAPALLI VILLAGE,
HOSUR TALUK,
KRISHNAGIRI DISTRICT,
TAMIL NADU-635001.
5. SHIVARUDRAMMA
D/O LATE MARIYAPPA
AGED ABOUT 55 YEARS,
R/AT THELAGARAHALLI VILLAGE,
KASABA HOBLI,
ANEKAL TALUK,
BANGALORE DISTRICT-562106.
6. SHIVARUDRAPPA
S/O LATE MARIYAPPA,
AGED ABOUT 54 YEARS,
R/AT THELAGARAHALLI VILLAGE,
KASABA HOBLI, ANEKAL TALUK,
BANGALORE DISTRICT-562106.
7. SRIRAM
S/O LATE MARIYAPPA,
AGED ABOUT 51 YEARS,
R/AT THELAGARAHALLI VILLAGE,
KASABA HOBLI, ANEKAL TALUK,
BANGALORE DISTRICT-562106.
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NC: 2025:KHC:38982
RSA No. 36 of 2016
HC-KAR
8. KRISHNAPPA
S/O LATE MARIYAPPA,
AGED ABOUT 50 YEARS,
R/AT THELAGARAHALLI VILLAGE,
KASABA HOBLI, ANEKAL TALUK,
BENGALURU DISTRICT-562106.
9. NARAYANA
S/O LATE MARIYAPPA,
AGED ABOUT 48 YEARS,
R/AT THELAGARAHALLI VILLAGE,
KASABA HOBLI, ANEKAL TALUK,
BENGALURU DISTRICT-562106.
10. CHANDRU
S/O LATE MARIYAPPA,
AGED ABOUT 45 YEARS,
R/AT THELAGARAHALLI VILLAGE,
KASABA HOBLI, ANEKAL TALUK,
BENGALURU DISTRICT-562106.
...RESPONDENTS
(BY SRI. M.M. PRASHANTH, ADVOCATE FOR R1 AND R4;
SRI. S.P. KULKARNI, SENIOR COUNSEL FOR C/R3;
R5, R8 AND R9 ARE SERVED)
THIS REGULAR SECOND APPEAL IS FILED UNDER
SECTION 100 OF CODE OF CIVIL PROCEDURE, AGAINST THE
JUDGMENT AND DECREE DATED 03.10.2015 PASSED IN RA
NO.5004/2014 ON THE FILE OF THE III ADDITIONAL DISTRICT
AND SESSIONS JUDGE, BENGALURU RURAL DISTRICT, SIT AT
ANEKAL. DISMISSING THE APPEAL AND CONFIRMING THE
JUDGMENT AND DECREE DATED 02.09.2013 PASSED IN OS
NO.834/2008 ON THE FILE OF THE SENIOR CIVIL JUDGE,
ANEKAL.
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NC: 2025:KHC:38982
RSA No. 36 of 2016
HC-KAR
THIS APPEAL, COMING ON FOR ORDERS, THIS DAY,
JUDGMENT WAS DELIVERED THEREIN AS UNDER:
CORAM: HON'BLE MR. JUSTICE E.S.INDIRESH
ORAL JUDGMENT
1. Learned counsel for the appellant submitted that a memo
has been filed, seeking withdrawal of the appeal as not
pressed.
2. The memo dated 12.08.2025 is accepted and the appeal
is dismissed as withdrawn.
SD/-
(E.S.INDIRESH)
JUDGE
sac
