Karnataka High Court
R. Chandrashekharaiah vs State Of Karnataka on 17 September, 2025
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NC: 2025:KHC:37031-DB
WA No. 815 of 2025
HC-KAR
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 17TH DAY OF SEPTEMBER, 2025
PRESENT
THE HON'BLE MR. VIBHU BAKHRU, CHIEF JUSTICE
AND
THE HON'BLE MR. JUSTICE C M JOSHI
WRIT APPEAL NO. 815 OF 2025 (LR)
BETWEEN:
1. R. CHANDRASHEKHARAIAH,
S/O LATE K. RUDREGOWDA,
AGED ABOUT 67 YEARS.
2. K.R. PARASHIVAMURTHY,
S/O LATE K. RUDREGOWDA,
AGED ABOUT 65 YEARS.
3. K.R. SIDDALINGAIAH,
S/O LATE K. RUDREGOWDA,
AGED ABOUT 62 YEARS.
4. R. VEERABHADRAIAH,
S/O LATE K. RUDREGOWDA,
Digitally signed AGED ABOUT 60 YEARS.
by NANDINI R
Location: HIGH 5. VIRUPAKSHAIAH .K.R,
COURT OF S/O LATE K. RUDREGOWDA,
KARNATAKA
AGED ABOUT 58 YEARS.
ALL ARE RESIDENTS OF
KAMBALU VILLAGE AND POST,
SOMPURA HOBLI,
NELAMANGALA TALUK,
BENGALURU RURAL DISTRICT-562 111.
...APPELLANTS
(BY SRI A.V. GANGADHARAPPA, ADVOCATE)
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NC: 2025:KHC:37031-DB
WA No. 815 of 2025
HC-KAR
AND:
1. STATE OF KARNATAKA,
REP. BY ITS PRINCIPAL SECRETARY,
REVENUE DEPARTMENT,
M.S. BUILDING, BENGALURU-560 001.
2. DEPUTY COMMISSIONER,
BANGALORE RURAL DISTRICT,
DISTRICT OFFICE COMPLEX,
BEERASANDRA, KUNDANA HOBLI,
DEVANAHALLI TALUK,
BENGALURU RURAL DISTRICT-562 110.
3. SREE VEERABHADRASWAMY DEITY,
KAMBALU VILLAGE, SOMPURA HOBLI,
NELAMANGALA TALUK,
REP. BY TAHSILDAR & MUZARAI OFFICER,
NELAMANGALA TALUK,
BENGALURU RURAL DISTRICT-562 111.
SIDDALINGAIAH,
S/O SIDDABASAVAIAH,
SINCE DEAD BY LR.
K.S. SHANTHAPPA,
S/O LATE SIDDALINGAIAH,
SINCE DEAD BY LR.
4. S. MARULARADHYA,
S/O LATE K.S. SHANTHAPPA,
AGED ABOUT 61 YEARS,
R/OF KAMBALU VILLAGE AND POST,
SOMPURA HOBLI, NELAMANGALA TALUK,
BENGALURU RURAL DISTRICT-562 111.
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WA No. 815 of 2025
HC-KAR
MARIDODDAIAH,
SINCE DEAD BY LRS.
CHIKKANNA S/O LATE MARIDODDAIAH,
SINCE DEAD BY LRS.
5. SMT. NANJAMMA,
W/O LATE CHIKKANNA,
AGED ABOUT 60 YEARS.
6. SMT. ROOPA,
D/O LATE CHIKKANNA,
AGED ABOUT 38 YEARS.
7. SMT. RAMYASHREE,
D/O LATE CHIKKANNA,
AGED ABOUT 34 YEARS.
RESPONDENTS NO. 5 TO 7 ARE
R/OF SONDEKOPPA VILLAGE,
KASABA HOBLI, NELAMANAGALA TALUK,
BENGALURU RURAL DISTRICT -562 111.
SIDDALINGAIAH S/O LATE VEERAPPA SHASTRI,
SINCE DEAD BY LR.
8. SMT. UMADEVI,
W/O MALLIKARJUNAIAH DEVARU,
D/O LATE SIDDALINGAIAH,
AGED ABOUT 58 YEARS,
R/OF KAMBALU VILLAGE AND POST,
SOMPURA HOBLI, NELAMANGALA TALUK,
BENGALURU RURAL DISTRICT-562 111.
...RESPONDENTS
(BY MRS. NAMITHA MAHESH B.G, AGA FOR R-1 TO 3;
MR. M.V VEDAMURTHY, ADVOCATE FOR C/R-4;
MR. CHOKKA REDDY, ADVOCATE FOR C/R-5 TO 7;
MR. S.C VIJAYAKUMAR, ADVOCATE FOR R-8)
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NC: 2025:KHC:37031-DB
WA No. 815 of 2025
HC-KAR
THIS WRIT APPEAL IS FILED U/S 4 OF THE KARNATAKA
HIGH COURT ACT PRAYING TO SET ASIDE THE ORDER DATED
25.03.2025 PASSED IN WP No-2622/2023 AND BE PLEASED TO
ALLOW THE WP AS PRAYED FOR IN THE INTEREST OF JUSTICE.
THIS APPEAL, COMING ON FOR ORDERS, THIS DAY,
JUDGMENT WAS DELIVERED THEREIN AS UNDER:
CORAM: HON'BLE MR. VIBHU BAKHRU, CHIEF JUSTICE
and
HON'BLE MR. JUSTICE C M JOSHI
ORAL JUDGMENT
(PER: HON'BLE MR. VIBHU BAKHRU, CHIEF JUSTICE)
1. After some arguments, learned counsel for the appellants
seeks to withdraw the present appeal.
2. Hence, the appeal is dismissed as withdrawn.
3. Pending applications are disposed of.
Sd/-
(VIBHU BAKHRU)
CHIEF JUSTICE
Sd/-
(C M JOSHI)
JUDGE
NR/-
