Sri Munjiraju vs Smt Vasundhara
2025 Latest Caselaw 8009 Kant

Karnataka High Court

Sri Munjiraju vs Smt Vasundhara on 3 September, 2025

Author: V Srishananda

Bench: V Srishananda

                                            -1-
                                                          NC: 2025:KHC:34439
                                                      RSA No. 793 of 2023


                HC-KAR




               IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                    DATED THIS THE 3RD DAY OF SEPTEMBER, 2025

                                        BEFORE
                     THE HON'BLE MR. JUSTICE V SRISHANANDA
                 REGULAR SECOND APPEAL NO. 793 OF 2023 (INJ)
               BETWEEN:

               1.   SRI MUNJIRAJU
                    S/O LATE NARASIMHAIAH
                    AGED ABOUT 39 YEARS

               2.   SRI MANJUNATHA
                    S/O LATE NARASIMHAIAH
                    AGED ABOUT 36 YEARS

                    BOTH ARE RESIDENT OF
                    KARIKALDODDI VILLAGE,
                    BIDADI HOBLI,
                    RAMANAGARA TALUK
                    RAMANAGARA - 562 112.
Digitally                                                       ...APPELLANTS
signed by     (BY SRI. KESHAVA K V, ADVOCATE (ABSENT) )
CHANDANA AND:
BM
Location:     1. SMT VASUNDHARA
High Court of      W/O LATE RAJAGOPALACHARI
Karnataka          AGED ABOUT 49 YEARS
                    RESIDING AT NO 77/1, 2ND MAIN
                    PADMANABHANAGARA
                    BENGALURU - 560 070.

               2.   SMT GEETHA
                    D/O LATE RAJAGOPALACHARI
                    AGED ABOUT 29 YEARS

               3.   SMT ROOPA
                    D/O LATE RAJAGOPALACHARI
                              -2-
                                          NC: 2025:KHC:34439
                                         RSA No. 793 of 2023


 HC-KAR



     AGED ABOUT 24 YEARS

4.   SMT MANUSHREE
     D/O LATE RAJAGOPALACHARI
     AGED ABOUT 24 YEARS

     R-1 TO R-4 ARE RESIDING AT
     NO. 77/1, 2ND MAIN
     PADMANABHANAGARA
     BENGALURU - 560 070.

5.   SRI KRISHNAPPA
     S/O DASAPPA @ GUNDAPPA
     AGED ABOUT 66 YEARS
     RESIDENT OF KARIKALDODDI VILLAGE,
     BIDADI HOBLI,
     RAMANAGARA TALUK
     RAMANAGARA - 562 112.
                                              ...RESPONDENTS

      THIS R.S.A. IS FILED UNDER SECTION 100 OF CPC, PRAYING
TO SET ASIDE BOTH THE JUDGMENT AND DECREE DATED:
14.12.2012 PASSED BY HON'BLE PRINCIPAL CIVIL JUDGE AND JMFC,
RAMANAGARA, IN OS NO. 209/2007 AND JUDGMENT AND DECREE
DATED: 28.07.2022 PASSED BYT EH HON'BLE III ADDITIONAL
DISTRICT AND SESSIONS JUDGE, RAMANAGARA, IN RA NO.
113/2019, (OLD RA No.24/2013) AND ETC.

     THIS APPEAL, COMING ON FOR ORDERS,           THIS    DAY,
JUDGMENT WAS DELIVERED THEREIN AS UNDER:



CORAM: HON'BLE MR. JUSTICE V SRISHANANDA


                     ORAL JUDGMENT

None appears for the appellant.

2. Sufficient time is granted to cure the office

objections. Even on cost, time was granted. Office

NC: 2025:KHC:34439

HC-KAR

objections are not complied. The appeal is of the year

2023.

3. Accordingly, the appeal is dismissed for non-

prosecution.

Sd/-

(V SRISHANANDA) JUDGE BMC