Sri R Panduranga vs N Hanumantharayappa
2025 Latest Caselaw 7963 Kant

Karnataka High Court

Sri R Panduranga vs N Hanumantharayappa on 2 September, 2025

                                                             -1-
                                                                    NC: 2025:KHC:34396-DB
                                                                       RFA No. 949 of 2016


                                 HC-KAR




                                      IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                                        DATED THIS THE 2ND DAY OF SEPTEMBER, 2025

                                                          PRESENT
                                          THE HON'BLE MR. JUSTICE JAYANT BANERJI
                                                            AND
                                          THE HON'BLE MR. JUSTICE UMESH M ADIGA
                                        REGULAR FIRST APPEAL NO. 949 OF 2016 (SP)
                                 BETWEEN:

                                 1.    SRI. R. PANDURANGA
                                       AGED ABOUT 43 YEARS
                                       S/O LATE RANGANNA
                                       R/A NO.334,
                                       16TH CROSS, M.R.S LAYOUT
                                       SUNKADAKATTE,
                                       BANGALORE - 91.

                                 2.    SRI. HANUMANTHAIAH
                                       AGED ABOUT 44 YEARS
                                       S/O LATE HANUMAIAH
                                       R/A NO.9, 'MARUTI NILAYA'
                                       CHAMUNDESHWARAINAGAR,
Digitally signed by KORLAHALLI
BHARATHIDEVIKRISHNACHARYA
                                       LAGGERE, BANGALORE - 58.
Location: HIGH COURT OF
KARNATAKA                                                                 ...APPELLANTS
                                 (BY SRI. M.S VARADARAJAN.,ADVOCATE)

                                 AND:

                                 1.    N. HANUMANTHARAYAPPA
                                       AGED ABOUT 50 YEARS
                                       S/O LATE NANJUNDAPPA

                                 2.    SMT JAYAMMA
                                       AGED ABOUT 45 YEARS
                                       W/O N. HANUMANTHARAYAPPA
                           -2-
                                  NC: 2025:KHC:34396-DB
                                    RFA No. 949 of 2016


HC-KAR




3.   D H MANJUNATH
     AGED ABOUT 24 YEARS
     S/O N HANUMANTHARAYAPPA

4.   D H NANJUNDAIAH
     AGED ABOUT 23 YEARS
     S/O N HANUMANTHARAYAPPA

5.   D H CHANDRAKALA
     AGED ABOUT 27 YEARS
     D/O N HANUMANTHARAYAPPA,

     DASANAPURA VILLAGE
     DASANAPURA HOBLI,
     BANGALORE NORTH TALUK - 562 126.
                                        ...RESPONDENTS
(BY SRI. B.K. CHANDRASHEKAR, ADVOCATE FOR R1 TO R3,
    SRI. N. NAGARAJU, ADVOCATE FOR R4 AND R5)

      THIS RFA IS FILED UNDER SEC.96 OF CPC., AGAINST
THE JUDGMENT AND DECREE DATED 29.04.2016, PASSED IN
O.S NO.349/2009, ON THE FILE OF THE SENIOR CIVIL JUDGE,
NELAMANGALA, PARTLY DECREEING THE SUIT FOR SPECIFIC
PERFORMANCE.


      THIS APPEAL, COMING ON FOR HEARING, THIS DAY,
JUDGMENT WAS DELIVERED THEREIN AS UNDER:


CORAM:   HON'BLE MR. JUSTICE JAYANT BANERJI
         and
         HON'BLE MR. JUSTICE UMESH M ADIGA
                               -3-
                                           NC: 2025:KHC:34396-DB
                                            RFA No. 949 of 2016


HC-KAR




                         ORAL JUDGMENT

(PER: HON'BLE MR. JUSTICE JAYANT BANERJI)

No one appears for the appellants.

2. Accordingly, the appeal is dismissed for

non-prosecution.

3. This order has been passed in the presence of

Sri B.K.Chandrashekar, learned counsel for respondent

Nos.1 to 3, who appears online.

Sd/-

(JAYANT BANERJI) JUDGE

Sd/-

(UMESH M ADIGA) JUDGE

bk/