Narasimha vs Narasimhamurthy
2025 Latest Caselaw 7947 Kant

Karnataka High Court

Narasimha vs Narasimhamurthy on 2 September, 2025

                                      -1-
                                               NC: 2025:KHC:34221-DB
                                               RFA No. 1643 of 2014


            HC-KAR




                IN THE HIGH COURT OF KARNATAKA AT BENGALURU
                  DATED THIS THE 2ND DAY OF SEPTEMBER, 2025
                                    PRESENT
                     THE HON'BLE MR. JUSTICE JAYANT BANERJI
                                      AND
                     THE HON'BLE MR. JUSTICE UMESH M ADIGA
                 REGULAR FIRST APPEAL NO. 1643 OF 2014 (PAR)


           BETWEEN:

                 NARASIMHA
                 S/O PAKODAPPA
                 AGED ABOUT 68 YEARS
                 R/AT VADAKUNTE VILLAGE
                 THYAMAGONDLU HOBLI
                 NELAMANGALA TALK
                 BANGALORE RURAL DISTRICT-562123
                                                        ...APPELLANT
           (BY SRI. C M NAGABUSHANA., ADVOCATE)


           AND:
Digitally
signed by K G
RENUKAMBA 1.     NARASIMHAMURTHY
Location:        S/O NAGARAJU
HIGH COURT       AGED ABOUT 31 YEARS
OF               R/AT NO. 133, 2ND MAIN,
KARNATAKA
                 23RD CROSS, AGRAHARA LAYOUT
                 YELAHANKA UPANAGARA
                 BANGALORE-560064

           2.    SMT CHANDRAKALA
                 W/O NAGARAJU
                 D/O NAGARAJU
                               -2-
                                    NC: 2025:KHC:34221-DB
                                    RFA No. 1643 of 2014


HC-KAR




     AGED ABOUT 35 YEARS
     R/AT NO. 578, 10TH MAIN
     YELAHANKA UPANAGAR
     BANGALORE-560064

3.   NAGARAJU
     S/O LATE DODDANARASIHAIAH
     AGED ABOUT 60 YEARS
     R/AT VADAKUNTE VILLAGE
     THYAMAGONDLU HOBLI
     NELAMANGALA TALUK
     BANGALORE RURAL
     DISTRICT-562123

4.   SMT CHANNAMMA
     W/O NAGARAJU
     AGED ABOUT 55 YEARS
     R/AT NO. 133, 2ND MAIN
     23RD CROSS,
     AGRAHARA LAYOUT
     YELAHANKA UPANAGARA
     BANGALORE-560064

5.   B R BYLAPPA
     S/O RODDAIAH
     AGED ABOUT 56 YEARS
     R/AT VADAKUNTE VILLAGE
     NEAR RAILWAY STATION
     THYAMAGONDLU HOBLI
     NELAMANGALA TALUK
     BANGALORE RURAL DISTRICT-562123

6.   GANGACHENNAIAH
     MAJOR IN AGE
     S/O LATE CHANNARAYAPPA
     R/AT VADAKUNTE VILLAGE
                                 -3-
                                          NC: 2025:KHC:34221-DB
                                           RFA No. 1643 of 2014


 HC-KAR




      THYAMAGONDLU HOBLI
      NELAMANGALA TALUK
      BANGALORE RURAL DISTRICT-562123
                                                ...RESPONDENTS
(BY SRI. AJAY M.D., ADVOCATE FOR R1 & R2;
SRI. V.D. GANIGER, ADVOCATE FOR R3)

     THIS RFA IS FILED U/SEC.96 OF CPC, AGAINST THE
JUDGMENT AND DECREE DATED 17.07.2014 PASSED IN
O.S.NO.907/2009 ON THE FILE OF THE SENIOR CIVIL JUDGE,
NELAMANGALA, DECREEING THE SUIT FOR PARTITION AND
SEPARATE POSSESSION.

     THIS APPEAL, COMING ON FOR FINAL HEARING, THIS
DAY, JUDGMENT WAS DELIVERED THEREIN AS UNDER:

CORAM:        HON'BLE MR. JUSTICE JAYANT BANERJI
              and
              HON'BLE MR. JUSTICE UMESH M ADIGA

                         ORAL JUDGMENT

(PER: HON'BLE MR. JUSTICE JAYANT BANERJI)

No one appears to press this appeal.

Accordingly, appeal is dismissed for non-prosecution.

Sd/-

(JAYANT BANERJI) JUDGE

Sd/-

(UMESH M ADIGA) JUDGE BVK