Karnataka High Court
Central Silk Board vs Sri S Ramesha on 5 November, 2025
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 5TH DAY OF NOVEMBER, 2025
PRESENT
THE HON'BLE MRS. JUSTICE ANU SIVARAMAN
AND
THE HON'BLE MR. JUSTICE RAJESH RAI K
WRIT APPEAL NO.260 OF 2023 (L-RES)
C/W.
CIVIL CONTEMPT PETITION NO.950 OF 2023,
WRIT APPEAL NO.468 OF 2023 (L-RES)
IN WA NO.260 OF 2023:
BETWEEN:
CENTRAL SILK BOARD,
CENTRAL SILK BOARD COMPLEX,
5TH FLOOR, BTM LAYOUT,
HOSUR ROAD,MADIWALA,
BENGALURU - 560 068,
REPRESENTED BY ITS
MEMBER SECRETARY,
MR. R.R. OKHANDIAR.
...APPELLANT
(BY SRI. ARAVIND KAMATH, ASGI A/W
SRI. MADHUKAR M. DESHPANDE, CGSC)
AND:
1. SRI S RAMESHA,
S/O SHIVARAMAIAH,
AGED ABOUT 58 YEARS,
TIME SCALE FARM WORKER,
SILK WORM SEED PRODUCTION CENTRE,
NATIONAL SILK SEED ORGANISATION,
MANASAWADI ROAD,
OPPOSITE TO RATNA THEATRE,
MYSORE - 570 008.
-
2
2. SRI .M N. SURESHA,
S/O NARAYANACHAR,
AGED ABOUT 59 YEARS,
TIME SCALE FARM WORKER,
SILK WORM SEED PRODUCTION CENTRE,
NATIONAL SILK SEED ORGANISATION,
MANASAWADI ROAD,
OPPOSITE TO RATNA THEATRE,
MYSORE - 570 008.
3. SRI.L. GOPALA,
S/O LATE LAKSHMEGOWDA,
AGED ABOUT 68 YEARS,
TIME SCALE FARM WORKER,
SILK WORM SEED PRODUCTION CENTRE,
NATIONAL SILK SEED ORGANISATION,
MANASAWADI ROAD,
OPPOSITE TO RATNA THEATRE,
MYSORE - 570 008.
4. SRI MAHADEVA,
S/O LATE. KALEGOWDA,
AGED ABOUT 57 YEARS,
TIME SCALE FARM WORKER,
SILK WORM SEED PRODUCTION CENTRE,
NATIONAL SILK SEED ORGANISATION,
MANASAWADI ROAD,
OPPOSITE TO RATNA THEATRE,
MYSORE - 570 008.
5. SRI ANDANI,
S/O LATE SIDDAIAH,
AGED ABOUT 62 YEARS,
TIME SCALE FARM WORKER,
SILK WORM SEED PRODUCTION CENTRE, NATIONAL
SILK SEED ORGANISATION, MANASAWADI ROAD,
OPPOSITE TO RATNA THEATRE,
MYSORE - 570 008.
6. SRI.S.K. KALEGOWDA,
S/O SRI KALEGOWDA ,
AGED ABOUT 57 YEARS,
TIME SCALE FARM WORKER,
-
3
SILK WORM SEED PRODUCTION CENTRE,
NATIONAL SILK SEED ORGANISATION,
MANASAWADI ROAD,
OPPOSITE TO RATNA THEATRE,
MYSORE - 570 008.
7. SRI NANJUNDASWAMY,
S/O LATE NANJAIAH,
AGED ABOUT 64 YEARS,
TIME SCALE FARM WORKER,
SILK WORM SEED PRODUCTION CENTRE,
NATIONAL SILK SEED ORGANISATION,
MANASAWADI ROAD,
OPPOSITE TO RATNA THEATRE,
MYSORE - 570 008.
8. SRI . THAMMANNA,
S/O LATE CHANNEGOWDA,
AGED ABOUT 55 YEARS,
TIME SCALE FARM WORKER,
SILK WORM SEED PRODUCTION CENTRE,
NATIONAL SILK SEED ORGANISATION,
MANASAWADI ROAD,
OPPOSITE TO RATNA THEATRE,
MYSORE - 570 008.
9. SRI S SRIDHAR,
S/O LATE SIDDEGOWDA,
AGED ABOUT 55 YEARS,
TIME SCALE FARM WORKER,
SILK WORM SEED PRODUCTION CENTRE,
NATIONAL SILK SEED ORGANISATION,
CENTRAL SILK BOARD,
GOVERNMENT OF INDIA OPPOSITE SUB JAIL,
HUNSUR ROAD,
KRISHNARAJANAGAR-571 602.
10 . SRI PARAMESHAIAH,
S/O KUNDAJOGI,
AGED ABOUT 53 YEARS,
TIME SCALE FARM WORKER,
SILK WORM SEED PRODUCTION CENTRE,
NATIONAL SILK SEED ORGANISATION,
-
4
CENTRAL SILK BOARD,
GOVERNMENT OF INDIA OPPOSITE SUB JAIL,
HUNSUR ROAD,
KRISHNARAJANAGAR-571 602.
11 . SRI SIDDIQ SHARIFF,
S/O AHMED AHARIFF,
AGED ABOUT 54 YEARS,
TIME SCALE FARM WORKER,
SILK WORM SEED PRODUCTION CENTRE,
NATIONAL SILK SEED ORGANISATION,
CENTRAL SILK BOARD,
GOVERNMENT OF INDIA OPPOSITE SUB JAIL,
HUNSUR ROAD,
KRISHNARAJANAGAR-571 602.
12 . SRI H C KUMAR,
S/O CHIKKEGOWDA,
AGED ABOUT 54 YEARS,
TIME SCALE FARM WORKER,
OFFICE OF THE DEPUTY DIRECTOR,
BASIC SEED FARM NATIONAL SILK,
WORM SEED ORGANIZATION
VIDYARANYAPURAM FARM,
J.L.B. ROAD,
MYSURU-570 008.
13 . SRI C M JAYARAM,
S/O LATE MANCHEGOWDA,
AGED ABOUT 56 YEARS,
TIME SCALE FARM WORKER SILK WORM,
SEED PRODUCTION CENTRE,
NATIONAL SILK SEED ORGANISATION,
CENTRAL SILK BOARD,
GOVERNMENT OF INDIA,
RAMANAGAR-562 129.
14 . SRI L BASAVARAJU,
S/O LINGAIAH,
AGED ABOUT 52 YEARS,
TIME SCALE FARM WORKER SILK WORM,
SEED PRODUCTION CENTRE,
NATIONAL SILK SEED ORGANISATION,
-
5
CENTRAL SILK BOARD,
GOVERNMENT OF INDIA,
NEAR BASAVESHWARA TEMPLE,
KANAKAPURA ROAD,
MALAVALLI-571 430.
15 . SRI B NANDEESHA,
S/O LATE S BASAVALINGAIAH,
AGED ABOUT 59 YEARS,
TIME SCALE FARM WORKER SILK WORM,
SEED PRODUCTION CENTRE,
NATIONAL SILK SEED ORGANISATION,
MANASAWADI ROAD,
OPPOSITE TO RATNA THEATRE
MYSURU-570 008.
16 . SRI BEERAIAH,
S/O SRI DODDAIAH,
AGED ABOUT 59 YEARS,
TIME SCALE FARM WORKER SILK WORM,
SEED PRODUCTION CENTRE,
NATIONAL SILK SEED ORGANISATION,
CENTRAL SILK BOARD,
GOVT. OF INDIA,
P B NO 07, B M ROAD,
NEAR GOUSIAY ENGINEERING COLLEGE,
RAMANAGARAM - 571 511,
BENGALURU RURAL DISTRICT.
17 . SRI GOPALA KRISHAN,
S/O LATE B.C. RAMASHETTY,
AGED ABOUT 60 YEARS,
TIME SCALE FARM WORKER SILK WORM,
SEED PRODUCTION CENTRE,
NATIONAL SILK SEED ORGANISATION,
CENTRAL SILK BOARD,
GOVT. OF INDIA,
NEAR GOUSIAY ENGINEERING COLLEGE,
RAMANAGARAM - 571511,
BENGALURU RURAL DISTRICT.
18 . SRI RAJANNA,
S/OLATE K KARE GOWDA,
-
6
AGED ABOUT 65 YEARS,
TIME SCALE FARM WORKER SILK WORM,
SEED PRODUCTION CENTRE,
NATIONAL SILK SEED ORGANISATION,
CENTRAL SILK BOARD,
GOVT OF INDIA,
NEAR GOUSIAY ENGINEERING COLLEGE,
RAMANAGARAM - 571 511,
BENGALURU RURAL DISTRICT.
19 . SRI CHIKKANNA,
S/O LATE ARASAIAH,
AGED ABOUT 68 YEARS,
TIME SCALE FARM WORKER SILK WORM,
SEED PRODUCTION CENTRE,
NATIONAL SILK SEED ORGANISATION,
CENTRAL SILK BOARD,
GOVT. OF INDIA,
NEAR GOUSIAY ENGINEERING COLLEGE,
RAMANAGARAM - 571 511,
BENGALURU RURAL DISTRICT.
20 . SRI JAYARAMU,
S/O SRI MUDALAGIRAIAH,
AGED ABOUT 49 YEARS,
TIME SCALE FARM WORKER SILK WORM,
SEED PRODUCTION CENTRE,
NATIONAL SILK SEED ORGANISATION,
CENTRAL SILK BOARD,
GOVT. OF INDIA,
RAMANAGARAM - 571 511.
21 . SRI S SHEKAR,
S/O SRI SWAMY,
AGED ABOUT 57 YEARS,
TIME SCALE FARM WORKER,
SILK WORM SEED PRODUCTION CENTRE,
NATIONAL SILK SEED ORGANISATION,
CENTRAL SILK BOARD,
GOVT. OF INDIA,
MANANDAVADI ROAD,
SRIRAMPURAM,
MYSORE SOUTH,
-
7
MYSORE - 570 008.
22 . SRI. B. LINGARAJU,
S/O LATE. T. BASAVAIAH,
AGED ABOUT 59 YEARS,
TIME SCALE FARM WORKER,
CENTRAL SERICULTURAL RESEARCH AND
TRAINING INSTITUTE,
CENTRAL SILK BOARD,
GOVERNMENT OF INDIA,
MANANDAVADI ROAD,
SRIRAMPURAM,
MYSORE SOUTH,
MYSORE - 570 008.
23 . SRI. KEMPANNA,
S/O KEMPEGOWDA,
AGED ABOUT 57 YEARS,
TIME SCALE FARM WORKER,
CENTRAL SERICULTURAL RESEARCH AND
TRAINING INSTITUTE,
CENTRAL SILK BOARD,
GOVERNMENT OF INDIA,
MANANDAVADI ROAD,
SRIRAMPURAM,
MYSORE SOUTH,
MYSORE - 570 008.
24 . SRI K SHANKAR RAO,
S/O LATE KRISHNOJI RAO,
AGED ABOUT 62 YEARS,
TIME SCALE FARM WORKER,
CENTRAL SERICULTURAL RESEARCH AND
TRAINING INSTITUTE,
CENTRAL SILK BOARD,
GOVERNMENT OF INDIA,
MANANDAVADI ROAD,
SRIRAMPURAM,
MYSORE SOUTH,
MYSORE - 570 008.
25 . SRI CHIKKAMALU,
S/O LATE MALEGOWDA,
-
8
AGED ABOUT 59 YEARS,
TIME SCALE FARM WORKER,
CENTRAL SERICULTURAL RESEARCH AND
TRAINING INSTITUTE,
CENTRAL SILK BOARD,
GOVERNMENT OF INDIA,
MANANDAVADI ROAD,
SRIRAMPURAM,
MYSORE SOUTH,
MYSORE - 570 008.
26 . SRI BHARANAPPA,
S/OLATE KRISHNAPPA,
AGED ABUT 60 YEARS,
TIME SCALE FARM WORKER,
CENTRAL SERICULTURAL RESEARCH
AND TRAINING INSTITUTE,
CENTRAL SILK BOARD,
GOVERNMENT OF INDIA,
MANANDAVADI ROAD,
SRIRAMPURAM,
MYSORE SOUTH,
MYSORE - 570 008.
27 . SRI CHALUVARAJU,
S/O LATE MARIGOWDA,
AGED ABOUT 60 YEARS,
TIME SCALE FARM WORKER,
CENTRAL SERICULTURAL RESEARCH
AND TRAINING INSTITUTE,
CENTRAL SILK BOARD,
GOVERNMENT OF INDIA,
MANANDAVADI ROAD,
SRIRAMPURAM,
MYSORE SOUTH,
MYSORE - 570 008.
28 . SRI VENKATAIAH,
S/O LATE RANGAIAH,
AGED ABOUT 66 YEARS,
TIME SCALE FARM WORKER,
CENTRAL SERICULTURAL RESEARCH
AND TRAINING INSTITUTE,
-
9
CENTRAL SILK BOARD,
GOVERNMENT OF INDIA,
MANANDAVADI ROAD,
SRIRAMPURAM,
MYSORE SOUTH,
MYSORE - 570 008.
29 . SRI M NAGARAJU,
S/O LATE MARIYAPPA,
AGED ABOUT 58 YEARS,
TIME SCALE FARM WORKER,
CENTRAL SERICULTURAL RESEARCH
AND TRAINING INSTITUTE,
CENTRAL SILK BOARD,
GOVERNMENT OF INDIA,
MANANDAVADI ROAD,
SRIRAMPURAM,
MYSORE SOUTH,
MYSORE - 570 008.
30 . SRI P KUMARASWAMY,
S/O PAPANNA,
AGED ABOUT 57 YEARS,
TIME SCALE FARM WORKER,
CENTRAL SERICULTURAL RESEARCH
AND TRAINING INSTITUTE,
CENTRAL SILK BOARD,
GOVERNMENT OF INDIA,
MANANDAVADI ROAD,
SRIRAMPURAM,
MYSORE SOUTH,
MYSORE - 570 008.
31 . SRI P PRAKASH,
S/O BETTEGOWDA,
AGED ABOUT 60 YEARS,
TIME SCALE FARM WORKER,
CENTRAL SERICULTURAL RESEARCH
AND TRAINING INSTITUTE,
CENTRAL SILK BOARD,
GOVERNMENT OF INDIA,
MANANDAVADI ROAD,
SRIRAMPURAM,
-
10
MYSORE SOUTH,
MYSORE - 570 008.
32 . SRI H C RUDRASWAMY,
S/O LATE H V CHIKKANASWAMY,
AGED ABOUT 61 YEARS,
TIME SCALE FARM WORKER,
CENTRAL SERICULTURAL RESEARCH
AND TRAINING INSTITUTE,
CENTRAL SILK BOARD,
GOVERNMENT OF INDIA,
MANANDAVADI ROAD,
SRIRAMPURAM,
MYSORE SOUTH,
MYSORE - 570 008.
33 . SRI BASAVA,
S/O LATE THIMMAIAH,
AGED ABOUT 58 YEARS,
TIME SCALE FARM WORKER,
CENTRAL SERICULTURAL RESEARCH
AND TRAINING INSTITUTE,
CENTRAL SILK BOARD,
GOVERNMENT OF INDIA,
MANANDAVADI ROAD,
SRIRAMPURAM,
MYSORE SOUTH,
MYSORE - 570 008.
34 . SRI VIDYASAGAR,
S/O LATE M V MUNIRATHNAM,
AGED ABOUT 62 YEARS,
TIME SCALE FARM WORKER,
CENTRAL SERICULTURAL RESEARCH
AND TRAINING INSTITUTE,
CENTRAL SILK BOARD,
GOVERNMENT OF INDIA,
MANANDAVADI ROAD,
SRIRAMPURAM,
MYSORE SOUTH,
MYSORE - 570 008.
35 . SRI MOHAMMED ZAIBULLA,
-
11
S/O LATE BUDAIN CAPTAIN,
AGED ABOUT 59 YEARS,
TIME SCALE FARM WORKER,
CENTRAL SERICULTURAL RESEARCH
AND TRAINING INSTITUTE,
CENTRAL SILK BOARD,
GOVERNMENT OF INDIA,
MANANDAVADI ROAD,
SRIRAMPURAM,
MYSORE SOUTH,
MYSORE - 570 008.
36 . SRI CHANNABASAVA,
S/O LATE HANKAIAH,
AGED ABOUT 61 YEARS,
TIME SCALE FARM WORKER,
CENTRAL SERICULTURAL RESEARCH
AND TRAINING INSTITUTE,
CENTRAL SILK BOARD,
GOVERNMENT OF INDIA,
MANANDAVADI ROAD,
SRIRAMPURAM,
MYSORE SOUTH,
MYSORE - 570 008.
37 . SRI H SRINIVASA,
S/O SRI HANUMANTHAIAH,
AGED ABOUT 56 YEARS,
TIME SCALE FARM WORKER,
CENTRAL SERICULTURAL RESEARCH
AND TRAINING INSTITUTE,
CENTRAL SILK BOARD,
GOVERNMENT OF INDIA,
MANANDAVADI ROAD,
SRIRAMPURAM,
MYSORE SOUTH,
MYSORE - 570 008.
38 . SRI K RAJU,
SO J KEMPAIAH,
AGED ABOUT 49 YEARS,
TIME SCALE FARM WORKER,
CENTRAL SERICULTURAL RESEARCH
-
12
AND TRAINING INSTITUTE,
CENTRAL SILK BOARD,
GOVERNMENT OF INDIA,
MANANDAVADI ROAD,
SRIRAMPURAM,
MYSORE SOUTH,
MYSORE - 570 008.
39 . SMT. NINGAMMA,
W/O CHALUVAIAH,
AGED ABOUT 56 YEARS,
TIME SCALE FARM WORKER,
CENTRAL SERICULTURAL RESEARCH
AND TRAINING INSTITUTE,
CENTRAL SILK BOARD,
GOVERNMENT OF INDIA,
MANANDAVADI ROAD,
SRIRAMPURAM,
MYSORE SOUTH,
MYSORE - 570 008.
40 . SMT. JAYAMMA,
W/O KRISHNAPPA,
AGED ABOUT 61 YEARS,
TIME SCALE FARM WORKER,
CENTRAL SERICULTURAL RESEARCH
AND TRAINING INSTITUTE,
CENTRAL SILK BOARD,
GOVERNMENT OF INDIA,
MANANDAVADI OAD,
SRIRAMPURAM,
MYSORE SOUTH,
MYSORE - 570 008.
41 . SMT. CHAMAMMA,
W/O KUPPA,
AGED ABOUT 62 YEARS,
TIME SCALE FARM WORKER,
CENTRAL SERICULTURAL RESEARCH
AND TRAINING INSTITUTE,
CENTRAL SILK BOARD,
GOVERNMENT OF INDIA,
MANANDAVADI ROAD,
-
13
SRIRAMPURAM,
MYSORE SOUTH,
MYSORE - 570 008.
42 . SRI SIDDARAJU,
S/O LATE HONNAIAH,
AGED ABOUT 64 YEARS,
TIME SCALE FARM WORKER,
CENTRAL SERICULTURAL RESEARCH
AND TRAINING INSTITUTE,
CENTRAL SILK BOARD,
GOVERNMENT OF INDIA,
MANANDAVADI ROAD,
SRIRAMPURAM,
MYSORE SOUTH,
MYSORE - 570 008.
43 . SRI P MANJUNATHA,
S/O LATE PUTTASWAMY GOWDA,
AGED ABOUT 56 YEARS,
TIME SCALE FARM WORKER,
CENTRAL SERICULTURAL RESEARCH
AND TRAINING INSTITUTE,
CENTRAL SILK BOARD,
GOVERNMENT OF INDIA,
MANANDAVADI ROAD,
SRIRAMPURAM,
MYSORE SOUTH,
MYSORE - 570 008.
44 . SRI CHANNAIAH,
S/O LATE CHANNAIAH,
AGED ABOUT 61 YEARS,
TIME SCALE FARM WORKER,
CENTRAL SERICULTURAL RESEARCH
AND TRAINING INSTITUTE,
CENTRAL SILK BOARD,
GOVERNMENT OF INDIA,
MANANDAVADI ROAD,
SRIRAMPURAM,
MYSORE SOUTH,
MYSORE - 570 008.
-
14
45 . SRI N PAPANNA,
S/O NINGAIAH,
AGED ABOUT 60 YEARS,
TIME SCALE FARM WORKER,
CENTRAL SERICULTURAL RESEARCH
AND TRAINING INSTITUTE,
CENTRAL SILK BOARD,
GOVERNMENT OF INDIA,
MANANDAVADI ROAD,
SRIRAMPURAM,
MYSORE SOUTH,
MYSORE - 570 008.
46 . SRI NANJUNDA,
S/O LATE RUDRAPPA,
AGED ABOUT 58 YEARS,
TIME SCALE FARM WORKER,
CENTRAL SERICULTURAL RESEARCH
AND TRAINING INSTITUTE,
CENTRAL SILK BOARD,
GOVERNMENT OF INDIA,
MANANDAVADI ROAD,
SRIRAMPURAM,
MYSORE SOUTH,
MYSORE - 570 008.
47 . SRI BASAVAIAH,
S/O LATE KUNMADEGOWDA,
AGED ABOUT 61 YEARS,
TIME SCALE FARM WORKER,
CENTRAL SERICULTURAL RESEARCH
AND TRAINING INSTITUTE,
CENTRAL SILK BOARD,
GOVERNMENT OF INDIA,
MANANDAVADI ROAD,
SRIRAMPURAM,
MYSORE SOUTH,
MYSORE - 570 008.
48 . SRI P SUBRAMANYA,
S/O PERUMAL,
AGED ABOUT 55 YEARS,
TIME SCALE FARM WORKER,
-
15
CENTRAL SERICULTURAL RESEARCH
AND TRAINING INSTITUTE,
CENTRAL SILK BOARD,
GOVERNMENT OF INDIA,
MANANDAVADI ROAD,
SRIRAMPURAM,
MYSORE SOUTH,
MYSORE - 570 008.
49 . SRI CHIKKASIDDAIAH,
S/O LATE CHIKKALINGAIAH,
AGED ABOUT 63 YEARS,
TIME SCALE FARM WORKER,
CENTRAL SERICULTURAL RESEARCH
AND TRAINING INSTITUTE,
CENTRAL SILK BOARD,
GOVERNMENT OF INDIA,
MANANDAVADI ROAD,
SRIRAMPURAM,
MYSORE SOUTH,
MYSORE - 570 008.
50 . SRI KUMAR,
S/O LATE NINGAIAH,
AGED ABOUT 60 YEARS,
TIME SCALE FARM WORKER,
CENTRAL SERICULTURAL RESEARCH
AND TRAINING INSTITUTE,
CENTRAL SILK BOARD,
GOVERNMENT OF INDIA,
MANANDAVADI ROAD,
SRIRAMPURAM,
MYSORE SOUTH,
MYSORE - 570 008.
51 . SMT. CHIKKAMMA,
D/O MADEGOWDA,
AGED ABOUT 51 YEARS,
TIME SCALE FARM WORKER,
CENTRAL SERICULTURAL RESEARCH
AND TRAINING INSTITUTE,
CENTRAL SILK BOARD,
GOVERNMENT OF INDIA,
-
16
MANANDAVADI ROAD,
SRIRAMPURAM,
MYSORE SOUTH,
MYSORE - 570 008.
52 . SRI K THAMMAIAH,
S/O KEMPAIAH,
AGED ABOUT 63 YEARS,
TIME SCALE FARM WORKER,
CENTRAL SERICULTURAL RESEARCH
AND TRAINING INSTITUTE,
CENTRAL SILK BOARD,
GOVERNMENT OF INDIA,
MANANDAVADI ROAD,
SRIRAMPURAM,
MYSORE SOUTH,
MYSORE - 570 008.
53 . SRI N GOVINDAIAH,
S/O LATE NARASIMHAIAH,
AGED ABOUT 59 YEARS,
TIME SCALE FARM WORKER,
OFFICE OF THE DEPUTY DIRECTOR,
P3 BASIC SEED FARM,
NATIONAL SILKWORM SEED PROJECT,
CENTRAL SILK BOARD,
GOVERNMENT OF INDIA,
NAGAMANGALA-571 432.
54 . SRI PUTTAMADAIAH,
S/O S M NANJAPPA,
AGED ABOUT 62 YEARS,
TIME SCALE FARM WORKER,
OFFICE OF THE DEPUTY DIRECTOR,
P3 BASIC SEED FARM,
NATIONAL SILKWORM SEED PROJECT,
CENTRAL SILK BOARD,
GOVERNMENT OF INDIA,
NAGAMANGALA-571 432.
55 . SRI N T VENKATESH,
S/O THIMMEGOWDA,
AGED ABOUT 57 YEARS,
-
17
TIME SCALE FARM WORKER,
OFFICE OF THE DEPUTY DIRECTOR,
P3 BASIC SEED FARM,
NATIONAL SILKWORM SEED PROJECT,
CENTRAL SILK BOARD,
GOVERNMENT OF INDIA,
NAGAMANGALA-571 432.
56 . SRI HUCHEERA,
S/O LATE HUCHEERAIAH,
AGED ABOUT 60 YEARS,
TIME SCALE FARM WORKER,
OFFICE OF THE DEPUTY DIRECTOR,
P3 BASIC SEED FARM,
NATIONAL SILKWORM SEED PROJECT,
CENTRAL SILK BOARD,
GOVERNMENT OF INDIA,
NAGAMANGALA-571 432.
57 . SRI D T KARISHETTY,
S/O LATE THIMMARAYA SHETTY,
AGED ABOUT 67 YEARS,
TIME SCALE FARM WORKER,
OFFICE OF THE DEPUTY DIRECTOR,
P3 BASIC SEED FARM,
NATIONAL SILKWORM SEED PROJECT,
CENTRAL SILK BOARD,
GOVERNMENT OF INDIA,
NAGAMANGALA-571 432.
58 . SRI SHIVALINGAIAH,
S/O LATE KEMPAIAH,
AGED ABOUT 67 YEARS,
TIME SCALE FARM WORKER,
OFFICE OF THE DEPUTY DIRECTOR,
P3 BASIC SEED FARM,
NATIONAL SILKWORM SEED PROJECT,
CENTRAL SILK BOARD,
GOVERNMENT OF INDIA,
NAGAMANGALA-571 432.
59 . SRI N NANJUNDAPPA,
S/O S M NANJAPPA,
-
18
AGED ABOUT 67 YEARS,
TIME SCALE FARM WORKER,
OFFICE OF THE DEPUTY DIRECTOR,
P3 BASIC SEED FARM,
NATIONAL SILKWORM SEED PROJECT,
CENTRAL SILK BOARD,
GOVERNMENT OF INDIA,
NAGAMANGALA-571 432.
60 . SRI N M JAVAREGOWDA,
S/O LATE MAYANNEGOWDA,
AGED ABOUT 58 YEARS,
TIME SCALE FARM WORKER,
OFFICE OF THE DEPUTY DIRECTOR,
P3 BASIC SEED FARM,
NATIONAL SILKWORM SEED PROJECT,
CENTRAL SILK BOARD,
GOVERNMENT OF INDIA,
NAGAMANGALA-571 432.
61 . SRI MAYANNA,
S/O LATE HUCHAIAH,
AGED ABOUT 66 YEARS,
TIME SCALE FARM WORKER,
OFFICE OF THE DEPUTY DIRECTOR,
P3 BASIC SEED FARM,
NATIONAL SILKWORM SEED PROJECT,
CENTRAL SILK BOARD,
GOVERNMENT OF INDIA,
NAGAMANGALA-571 432.
62 . SRI RAMAIAH,
S/O SRI NINGAIAH,
AGED ABOUT 61 YEARS,
TIME SCALE FARM WORKER,
OFFICE OF THE JOINT DIRECTOR,
REGIONAL SERICULTURAL RESEARCH,
CENTRAL SILK BOARD,
GOVERNMENT OF INDIA,
A UNIT UNDER CSR & TI, MYSURU
NANJANGUD ROAD
CHAMARAJANAGAR-571 313.
-
19
63 . SRI D MARISWAMY,
S/O DODDAIAH,
AGED ABOUT 61 YEARS,
TIME SCALE FARM WORKER,
CENTRAL SERICULTURAL RESEARCH
AND TRAINING INSTITUTE,
CENTRAL SILK BOARD,
GOVERNMENT OF INDIA,
MANANDAVADI ROAD,
SRIRAMPURAM,
MYSORE SOUTH,
MYSORE - 570 008.
64 . SRI H N GOVINDARAJU,
S/O SRI NARASIMHAIAH,
AGED ABOUT 56 YEARS,
TIME SCALE FARM WORKER,
OFFICE OF THE DEPUTY DIRECTOR,
BASIC SEED FARM
NATIONAL SILK WORM SEED ORGANISATION,
VIDYARANYAPURAM FARM,
J.L.B. ROAD,
MYSURU-570 008.
65 . SRI N BASAVARAJU,
S/O LATE NANJAPPA,
AGED ABOUT 64 YEARS,
TIME SCALE FARM WORKER,
CENTRAL SERICULTURAL RESEARCH
AND TRAINING INSTITUTE,
CENTRAL SILK BOARD,
GOVERNMENT OF INDIA,
MANANDAVADI OAD,
SRIRAMPURAM,
MYSORE SOUTH,
MYSORE - 570 008.
66 . SRI P.T. SRINIVASA,
S/O SRI K. THIMMAIAH,
AGED ABOUT 63 YEARS,
TIME SCALE FARM WORKER,
CENTRAL SERICULTURAL RESEARCH
AND TRAINING INSTITUTE,
-
20
CENTRAL SILK BOARD,
GOVERNMENT OF INDIA,
MANANDAVADI ROAD,
SRIRAMPURAM,
MYSORE SOUTH,
MYSORE - 570 008.
67 . SRI MALLIKARJUNA,
S/O MALLEGOWDA,
AGED ABOUT 56 YEARS,
TIME SCALE FARM WORKER,
CENTRAL SERICULTURAL RESEARCH
AND TRAINING INSTITUTE,
CENTRAL SILK BOARD,
GOVERNMENT OF INDIA,
MANANDAVADI ROAD,
SRIRAMPURAM,
MYSORE SOUTH,
MYSORE - 570 008.
68 . SRI MALLASWAMY,
S/O SIDDEGOWDA,
AGED ABOUT 59 YEARS,
TIME SCALE FARM WORKER,
CENTRAL SERICULTURAL RESEARCH
AND TRAINING INSTITUTE,
CENTRAL SILK BOARD,
GOVERNMENT OF INDIA,
MANANDAVADI ROAD,
SRIRAMPURAM,
MYSORE SOUTH,
MYSORE - 570 008.
69 . SRI N L VIJAYAKUMAR,
S/O LATE N LAKSHMIPATHI,
AGED ABOUT 59 YEARS,
TIME SCALE FARM WORKER,
CENTRAL SERICULTURAL RESEARCH
AND TRAINING INSTITUTE,
CENTRAL SILK BOARD,
GOVERNMENT OF INDIA,
MANANDAVADI ROAD,
SRIRAMPURAM,
-
21
MYSORE SOUTH,
MYSORE - 570 008.
70 . SRI. PAPANNA,
S/O SRI CHIKKAHALAIAH,
AGED ABOUT 61 YEARS,
TIME SCALE FARM WORKER,
CENTRAL SERICULTURAL RESEARCH
AND TRAINING INSTITUTE,
CENTRAL SILK BOARD,
GOVERNMENT OF INDIA,
MANANDAVADI ROAD,
SRIRAMPURAM,
MYSORE SOUTH,
MYSORE - 570 008.
71 . SRI ANANDA MURTHY,
S/O LATE SIDDAIAH,
AGED ABOUT 59 YEARS,
TIME SCALE FARM WORKER,
CENTRAL SERICULTURAL RESEARCH
AND TRAINING INSTITUTE,
CENTRAL SILK BOARD,
GOVERNMENT OF INDIA,
MANANDAVADI ROAD,
SRIRAMPURAM,
MYSORE SOUTH,
MYSORE - 570 008.
72 . SRI. M. SHIVAKUMAR,
S/O LATE MALLAIAH
AGED MAJOR,
TIME SCALE FARM WORKER,
CENTRAL SERICULTURAL RESEARCH
AND TRAINING INSTITUTE,
CENTRAL SILK BOARD,
GOVERNMENT OF INDIA,
MANANDAVADI ROAD,
SRIRAMPURAM,
MYSORE SOUTH,
MYSORE - 570 008.
-
22
73 . SRI. S. SURESHA,
S/O SANNAIAH,
AGED ABOUT 58 YEARS,
TIME SCALE FARM WORKER,
CENTRAL SERICULTURAL RESEARCH
AND TRAINING INSTITUTE,
CENTRAL SILK BOARD,
GOVERNMENT OF INDIA,
MANANDAVADI ROAD,
SRIRAMPURAM,
MYSORE SOUTH,
MYSORE - 570 008.
74 . SRI. M. BASAVARAJU,
S/O LATE MAHADAIAH
AGED ABOUT 60 YEARS,
TIME SCALE FARM WORKER,
CENTRAL SERICULTURAL RESEARCH
AND TRAINING INSTITUTE,
CENTRAL SILK BOARD,
GOVERNMENT OF INDIA,
MANANDAVADI ROAD,
SRIRAMPURAM,
MYSORE SOUTH,
MYSORE - 570 008.
75 . SRI. NANJINDA,
S/O SRI EARAIAH,
AGED ABOUT 62 YEARS,
TIME SCALE FARM WORKER,
CENTRAL SERICULTURAL RESEARCH
AND TRAINING INSTITUTE,
CENTRAL SILK BOARD,
GOVERNMENT OF INDIA,
MANANDAVADI ROAD,
SRIRAMPURAM,
MYSORE SOUTH,
MYSORE - 570 008.
76 . SRI.K.B. DORESWAMY,
S/O BEREGOWDA,
AGED ABOUT 55 YEARS,
TIME SCALE FARM WORKER,
-
23
CENTRAL SERICULTURAL RESEARCH
AND TRAINING INSTITUTE,
CENTRAL SILK BOARD,
GOVERNMENT OF INDIA,
MANANDAVADI ROAD,
SRIRAMPURAM,
MYSORE SOUTH,
MYSORE - 570 008.
77 . SMT. SAROJAMMA,
D/O REVANASIDDAIAH
AGED ABOUT 61 YEARS,
TIME SCALE FARM WORKER,
SILKWORM SEED PRODUCTION CENTRE,
NATIONAL SILK SEED ORGANISATION,
MANASAWADI ROAD,
OPPOSITE TO RATNA THEATRE,
MYSORE - 570 008.
78 . SMT. LEELAVATHI,
D/O LATE SIDDABASANAIK,
AGED ABOUT 64 YEARS,
TIME SCALE FARM WORKER,
SILKWORM SEED PRODUCTION CENTRE,
NATIONAL SILK SEED ORGANISATION,
MANASAWADI ROAD,
OPPOSITE TO RATNA THEATRE,
MYSORE - 570 008.
79 . SMT. SUNITRA,
D/O LATE. PATTAHELLAPPA,
AGED ABOUT 62 YEARS,
TIME SCALE FARM WORKER,
SILKWORM SEED PRODUCTION CENTRE,
NATIONAL SILK SEED ORGANISATION,
MANASAWADI ROAD,
OPPOSITE TO RATNA THEATRE,
MYSORE - 570 008.
80 . SMT. SUKANYADEVI,
D/O C. NAGAIAH
AGED ABOUT 64 YEARS,
TIME SCALE FARM WORKER,
-
24
SILKWORM SEED PRODUCTION CENTRE,
NATIONAL SILK SEED ORGANISATION,
MANASAWADI ROAD,
OPPOSITE TO RATNA THEATRE,
MYSORE - 570 008.
81 . SRI. NAGARAJA,
S/O LATE SUBBASHETTY,
AGED ABOUT 64 YEARS,
TIME SCALE FARM WORKER SILK WORM,
SEED PRODUCTION CENTRE,
NATIONAL SILK SEED ORGANISATION,
CENTRAL SILK BOARD,
GOVT. OF INDIA,
NEAR GOUSIAY ENGINEERING COLLEGE,
RAMANAGARAM - 571 511,
BENGALURU RURAL DISTRICT.
82 . SRI. CHANNAPPA,
S/O SRI BETHALAIAH,
AGED ABOUT 58 YEARS,
TIME SCALE FARM WORKER SILK WORM,
SEED PRODUCTION CENTRE,
NATIONAL SILK SEED ORGANISATION,
CENTRAL SILK BOARD,
GOVT. OF INDIA,
NEAR GOUSIAY ENGINEERING COLLEGE,
RAMANAGARAM - 571 511,
BENGALURU RURAL DISTRICT.
83 . SRI. H.S. MUKUNDA,
S/O LATE H.B. SESHDAR IYENGAR,
AGED ABOUT 58 YEARS,
TIME SCALE FARM WORKER SILK WORM,
OFFICE OF THE ASSISTANT DIRECTOR
R.E.C. SUB-UNIT,
CENTRAL SILK BOARD,
GOVT. OF INDIA,
2ND CROSS, PARK EXTENSION,
BALARAJ URS ROAD,
SHIMOGA-570 021.
84 . SRI. S. KRISHNA,
-
25
AGED ABOUT 53 YEARS,
TIME SCALE FARM WORKER,
SILK WORM SEED PRODUCTION CENTRE, NATIONAL
SILK SEED ORGANISATION,
CENTRAL SILK BOARD,
GOVT. OF INDIA,
MANASAWADI ROAD,
OPPOSITE TO RATNA THEATRE,
MYSORE - 570 008.
85 . SRI. S. NINGAIAH,
S/O LATE SANDAIAH,
AGED ABOUT 59 YEARS,
TIME SCALE FARM WORKER,
CENTRAL SERICULTURAL RESEARCH
AND TRAINING INSTITUTE,
CENTRAL SILK BOARD,
GOVERNMENT OF INDIA,
MANANSWADI ROAD,
SRIRAMPURAM,
MYSORE SOUTH,
MYSORE - 570 008.
86 . SRI. V. UMESH,
S/O SRI. D. VENKOBA RAO,
AGED ABOUT 59 YEARS,
TIME SCALE FARM WORKER,
CENTRAL SERICULTURAL RESEARCH
AND TRAINING INSTITUTE,
CENTRAL SILK BOARD,
GOVERNMENT OF INDIA,
MANANSWADI ROAD,
SRIRAMPURAM,
MYSORE SOUTH,
MYSORE - 570 008.
87 . SRI. C. REVANASIDDAIAH,
S/O LATE CHIKKANNA,
AGED ABOUT 67 YEARS,
TIME SCALE FARM WORKER SILK WORM,
SEED PRODUCTION CENTRE,
NATIONAL SILK SEED ORGANISATION,
CENTRAL SILK BOARD,
-
26
GOVT. OF INDIA,
NEAR GOUSIAY ENGINEERING COLLEGE,
RAMANAGARAM - 571 511,
BENGALURU RURAL DISTRICT.
88 . SRI. RANGANATHA,
S/O SRI. CHIKKARANGAIAH,
AGED ABOUT 68 YEARS,
TIME SCALE FARM WORKER
OFFICE OF THE ASSISTANT DIRECTOR,
SILK WORM SEED PRODUCTION CENTRE,
NATIONAL SILK SEED ORGANISATION,
CENTRAL SILK BOARD,
GOVT. OF INDIA,
KANAKAPURA ROAD,
MALAVALLI-571 430,
MANDYA DISTRICT.
89 . SRI. N.B. NAGEGOWDA,
S/O LATE. BUSEGOWDA,
AGED ABOUT 55 YEARS,
TIME SCALE FARM WORKER,
SERICULTURAL SERVICE CENTRE,
NATIONAL SILK SEED ORGANIZATION,
CENTRAL SILK BOARD,
GOVERNMENT OF INDIA,
JAYANAGAR, NEW EXTENSION
HOSAHALALA ROAD,
KRISHNARAJPET - 571 426,
MANDYA DISTRICT.
90. SRI. K.B. VISHWANATHA,
S/O LATE B. BOREGOWDA,
AGED ABOUT 50 YEARS,
TIME SCALE FARM WORKER,
SERICULTURE SERVICE CENTRE,
NATIONAL SILK SEED ORGANIZATION,
CENTRAL SILK BOARD,
GOVT. OF INDIA,
SILK BUILDING, JAYANAGAR,
NEW EXTENSION HOSAHALALA ROAD
KRISHNARAJPET-571 426,
MANDYA DISTRICT.
-
27
91 . SRI. K.B. CHANDREGOWDA,
S/O SRI. KEMPEGOWDA,
AGED ABOUT 63 YEARS,
TIME SCALE FARM WORKER
SERICULTURE SERVICE CENTRE
NATIONAL SILK SEED ORGANIZATION
CENTRAL SILK BOARD
GOVT. OF INDIA
SILK BUILDING, JAYANAGAR
NEW EXTENSION HOSAHALALA ROAD
KRISHNARAJPET,
MANDYA DISTRICT.
92 . SRI. SIDDALINGA,
S/O LATE NANJEGOWA,
AGED ABOUT 61 YEARS,
TIME SCALE FARM WORKER,
SERICULTURE SERVICE CENTRE,
NATIONAL SILK SEED ORGANIZATION,
CENTRAL SILK BOARD,
GOVT. OF INDIA,
SILK BUILDING, JAYANAGAR,
NEW EXTENSION HOSAHALALA ROAD,
KRISHNARAJPET,
MANDYA DISTRICT.
93 . SRI. NINGA SHETTY,
S/O LATE SHAMBU SHETTY,
AGED ABOUT 68 YEARS,
TIME SCALE FARM WORKER,
SERICULTURE SERVICE CENTRE,
NATIONAL SILK SEED ORGANIZATION,
CENTRAL SILK BOARD,
GOVT. OF INDIA,
SILK BUILDING, JAYANAGAR,
NEW EXTENSION HOSAHALALA ROAD,
KRISHNARAJPET,
MANDYA DISTRICT.
-
28
94 . SRI. B.S. DINESHA,
S/O SRI. D.G. SIDDALINGAPPA,
AGED ABOUT 54 YEARS,
TIME SCALE FARM WORKER,
SERICULTURE SERVICE CENTRE,
NATIONAL SILK SEED ORGANIZATION,
CENTRAL SILK BOARD,
GOVT. OF INDIA,
SILK BUILDING, JAYANAGAR,
NEW EXTENSION HOSAHALALA ROAD,
KRISHNARAJPET,
MANDYA DISTRICT.
95 . SRI. NAGEGOWDA,
S/O LATE M.N. DEVEGOWDA,
AGED ABOUT 62 YEARS,
TIME SCALE FARM WORKER
SERICULTURE SERVICE CENTRE
NATIONAL SILK SEED ORGANIZATION
CENTRAL SILK BOARD
GOVT. OF INDIA
SILK BUILDING, JAYANAGAR
NEW EXTENSION HOSAHALALA ROAD
KRISHNARAJPET,
MANDYA DISTRICT.
96 . SRI. A.V. LAKSHMANA
S/O SRI VENKATAGIRI GOWDA
AGED ABOUT 52 YEARS
TIME SCALE FARM WORKER
SERICULTURE SERVICE CENTRE
NATIONAL SILK SEED ORGANIZATION
CENTRAL SILK BOARD
GOVT. OF INDIA
SILK BUILDING, JAYANAGAR
NEW EXTENSION HOSAHALALA ROAD
KRISHNARAJPET,MANDYA DISTRICT.
97 . SRI. B.P. MANJEGOWDA
-
29
S/O LATE PUTTASWAMY GOWDA
AGED ABOUT 61 YEARS
TIME SCALE FARM WORKER
SERICULTURE SERVICE CENTRE
NATIONAL SILK SEED ORGANIZATION
CENTRAL SILK BOARD
GOVT. OF INDIA
SILK BUILDING, JAYANAGAR
NEW EXTENSION HOSAHALALA ROAD
KRISHNARAJPET,
MANDYA DISTRICT.
98 . SRI M B BASAVARAJEGOWDA
S/O SRI BOREGOWDA
AGED ABOUT 60 YEARS
TIME SCALE FARM WORKER
SERICULTURE SERVICE CENTRE
NATIONAL SILK SEED ORGANSISATION
CENRAL SILK BOARD
GOVT OF INDIA, SILK BUILIDNG
JAYANAGAR
NEW EXTENSION, HOSAHALALA ROAD
KRISHNARAJAPET
MANDYA DISTRICT
99 . SRI T P THIMMAPPA
S/O RAJEGOWDA
AGED ABOUT 51 EYARS
TIME SCALE FARMWORKER
SILKWORM SEED PRODUCTION CNETRE
NATIONAL SILK SEED ORGANISATION
MANASASWADI ROAD
OPP TO RATHNA THEATRE
MYSORE 570008
100 . SRI M NARARAJU
S/O SRI. CHIKKAIAH
AGED ABOUT 56 YEARS
TIME SCALE FARM WORKER
-
30
CENTRAL SERICULTURAL RESEARCH AND TRAINING
INSTITUTE
CENTRAL SILK BOARD
GOVERNMENT OF INDIA
MANANDAVADI ROAD
SRI RAMAPURAM
MYSORE SOUTH
MYSURU-570 008.
101 . SMT. THULASAMMA,
S/O SRI. SIDDAIAH,
AGED ABOUT 56 YEARS,
TIME SCALE FARM WORKER
SILKWORM SEED PRODUCTION CENTRE
NATIONAL SILK SEED ORGANSIATION
CETNRAL SILK BOARD
GOVERNMENT OF INDIA
P BNO NO 7, B M ROAD
NEAR GOUSIYA ENGINERNG COLLEGE
RAMANGAR 571511
BENGALURU RURAL DISTRICT
102 . SRI DEVARAJU,
S/O LATE JAVARESHETTY,
AGED ABOUT 64 YEARS
TIME SCALE FARM WOKER
CETNRAL SERICULTURE RESEARCH
AND TRAINING INSTITUTE
CENTRAL SILK BAORD
GOVERNMENT OF INDIA
MANADAVADI RAOD
SRIRAMAPURAM MYSORE SOUTH
MYSORE 570008
103 . SMT CHIKKATAYAMMA
D/O LATE MALLEGOWDA,
AGED ABOUT 54 YEARS
TIME SCALE FARM WOKER
CETNRAL SERICULTURE RESEARCH
AND TRAINING INSTITUTE
CENTRAL SILK BAORD
-
31
GOVERNMENT OF INDIA
MANADAVADI RAOD
SRIRAMAPURAM MYSORE SOUTH
MYSORE 570 008.
104 . SRI S RAMAKUMAR
S/O LATE S SUBBAIAH
AGED ABOUT 58 YEARS
TIME SCALE FARM WOKER
CETNRAL SERICULTURE RESEARCH
AND TRAINING INSTITUTE
CENTRAL SILK BAORD
GOVERNMENT OF INDIA
MANADAVADI RAOD
SRIRAMAPURAM MYSORE SOUTH
MYSORE 570 008.
105 . SRI B RAMACHANDRA
S/O LATE BASAVAIAH
AGED ABOUT 62 YEARS
TIME SCALE FARM WOKER
CETNRAL SERICULTURE RESEARCH
AND TRAINING INSTITUTE
CENTRAL SILK BAORD
GOVERNMENT OF INDIA
MANADAVADI RAOD
SRIRAMAPURAM MYSORE SOUTH
MYSORE 570 008.
106 . SRI B MARISWAMY
S/O LATE BASAVAIAH
AGED ABOUT 61 YEARS
TIME SCALE FARM WOKER
CETNRAL SERICULTURE RESEARCH
AND TRAINING INSTITUTE
CENTRAL SILK BAORD
GOVERNMENT OF INDIA
MANADAVADI ROAD
SRIRAMAPURAM MYSORE SOUTH
MYSORE 570 008.
107 . SRI SOMASHEKARA
S/O LATE T SIDDAIAH
AGED ABOUT 45 YEARS
-
32
TIME SCALE FARM WOKER
CETNRAL SERICULTURE RESEARCH
AND TRAINING INSTITUTE
CENTRAL SILK BAORD
GOVERNMENT OF INDIA
MANADAVADI ROAD
SRIRAMAPURAM MYSORE SOUTH
MYSORE 570008.
108 . SRI S KRISHNA
S/O LATE SANAIAH
AGED ABOUT 43 YEARS
TIME SACLE FARM WOKDER
OFFICE OF THE ASSISTANT DIRECTOR
SILK WORM SEED PRODUCTION CENTRE
NATIONAL SILK WORM SEED ORGANISATION
CENTRAL SILK BOARD
MINSITRY OF TEXTILES
GOVERNMENT OF INDIA
KANAKAPURA ROAD
MALAVALLI 571430
MANDYA DISTRICT
109 . SRI PUTTARAMACHARI
S/O SRI KALACHARI
AGED ABOUT 47 YEARS
TIME SCALE FARM WORKER
SERICULTURE SERVICE CENTER
NATIONAL SILK SEED ORGANISATION
CENTRAL SILK BOARD
MINISTRY OF TEXTILES
GOVERNMENT OF INDIA
SILK BUILDING, JAYANAGAR
NEW EXTENSION, HOSAHALALA ROAD
KRISHNARAJAPET-571 426
MANDYA DISTRICT
110 . SMT. B GOWRAMMA
D/O SRI CHIKKEGOWDA
AGED ABOUT 45 YEARS
TIME SCALE FARM WORKER
SERICULTURE SERVICE CENTRER
NATIONAL SILK SEED ORGANSIATION
CETNRAL SILK BOARD
-
33
MINISTRY OF TEXTILES
GOVERNMENT OF INDIA
SILK BUILDING, JAYANAGAR
NEW EXTENSION
HOSAHALALA ROAD
KRISHNARAJAPET-571 426
MANDYA DISTRICT
111 . SRI RUKMANGADARAJU
S/O LATE NINGE GOWDA
AGED ABOUT 41 YEARS
TIME SCALE FARM WORKER
SERICULTURE SERVICE CENTRE
NATIONAL SILK SEED ORGANIZATION
CENTRAL SILK BOARD
MINISTRY OF TEXTILES
GOVERNMENT OF INDIA
SILK BUILDING, JAYANAGAR
NEW EXTENSION, HOSAHALALA ROAD
KRISHNARAJAPET-571 426
MANDYA DISTRICT
112 . SRI BHEEMAIAH
S/O SRI M K MALLAIAH
AGED ABOUT 58 YEARS
TIME SCALE FARM WORKER
OFFICE OF THE
SENIOR RESEARCH OFFICER
P4 BASIC SEED FARM,
CENTRAL SILK BOARD
DEVARAYAPATNA
B M ROAD, KANDALI POST
NEAR CSRTC QUARTERS
HASSAN-573 217
113 . SRI K S BASAVARAJA
S/O LATE SIDDAMALLAPPA
AGED ABOUT 58 YEARS
TIME SCALE FARM WORKER
OFFICE OF THE
SENIOR RESEARCH OFFICER
P4 BASIC SEED FARM
CENTRAL SILK BOARD
-
34
DEVARAYAPATNA
B M ROAD, KANDALI POST
NEAR CSRTC QUARTERS
HASSAN-573 217
114 . SRI T H KRISHNEGOWDA
S/O SRI HONNAPPA
AGED ABOUT 58 YEARS
TIME SCALE FARM WORKER
OFFICE OF THE
SENIOR RESEARCH OFFICER
P4 BASIC SEED FARM
CENTRAL SILK BOARD
DEVARAYAPATNA
B M ROAD, KANDALI POST
NEAR CSRTC QUARTERS
HASSAN-573217
115 . SRI C L EREGOWDA
S/O LATE LAKSHMEGOWDA
AGED ABOUT 58 YEARS
TIME SCALE FARM WORKER
OFFICE OF THE
SENIOR RESEARCH OFFICER
P4 BASIC SEED FARM
CENTRAL SILK BOARD
DEVARAYAPATNA
B M ROAD, KANDALI POST
NEAR CSRTC QUARTERS
HASSAN-573217
116 . SRI K L KRISHNEGOWDA
S/O LATE LAKSHMEGOWDA
AGED ABOUT 56 YEARS
TIME SCALE FARM WORKER
OFFICE OF THE
SENIOR RESEARCH OFFICER
P4 BASIC SEED FARM
CENTRAL SILK BOARD
-
35
DEVARAYAPATNA
B M ROAD, KANDALI POST
NEAR CSRTC QUARTERS
HASSAN-573217
117 . SRI HEMANTHA KUMAR
S/O LATE RAJEGOWDA
AGED ABOUT 41 YAERS
TIME SCALE FARM WORKER
OFFICE OF THE
SENIOR RESEARCH OFFICER
P4 BASIC SEED FARM
CENTRAL SILK BOARD
DEVARAYAPATNA
B M ROAD, KANDALI POST
NEAR CSRTC QUARTERS
HASSAN-573217
118 . SRI J N MOHANA
S/O LATE S NANJUNDAIAH
AGED ABOUT 59 YEARS
TIME SCALE FARM WORKER
SERICULTURE SERVICE CENTRE
NATIONAL SILK SEED ORGANIZATION
CENTRAL SILK BOARD
MINISTRY OF TEXTILES
GOVERNMENT OF INDIA
SILK BUILDING
JAYANAGAR NEW EXTENSION
HOSAHALALA ROAD
KRISHNARAJPET -571 426
MANDYA DISTRICT
119 . SMT. O GOWRAMMA
W/O SRI SANNEGOWDA
AGED ABOUT 56 YEARS
TIME SCALE FARM WORKER
SERICULTURE SERVICE CENTRE
NATIONAL SILK SEED ORGANIZATION
-
36
CENTRAL SILK BOARD
MINISTRY OF TEXTILES
GOVERNMENT OF INDIA
SILK BUILDING
JAYANAGAR NEW EXTENSION
HOSAHALALA ROAD
KRISHNARAJPET-571426
MANDYA DISTRICT
120 . SRI S J GANESHA
S/O SRI S T JAVAREGOWDA
AGED ABOUT 61 YEARS
TIME SCALE FARM WORKER
SERICULTURE SERVICE CENTRE
NATIONAL SILK SEED ORGANIZATION
CENTRAL SILK BOARD
MINISTRY OF TEXTILES
GOVERNMENT OF INDIA
SILK BUILDING
JAYANAGAR NEW EXTENSION
HOSAHALALA ROAD
KRISHNARAJPET-571426
MANDYA DISTRICT
121 . SRI J B GOPAL GOWDA
S/O LATE SANBOREGOWDA
AGED ABOUT 62 YEARS
TIME SCALE FARM WORKER
SERICULTURE SERVICE CENTRE
NATIONAL SILK SEED ORGANIZATION
CENTRAL SILK BOARD
MINISTRY OF TEXTILES
GOVERNMENT OF INDIA
SILK BUILDING
JAYANAGAR NEW EXTENSION
HOSAHALALA ROAD
KRISHNARAJPET-571426
MANDYA DISTRICT
-
37
122 . SRI B K VASANTH GOWDA
S/O LATE KIDDAPPA
AGED ABOUT 52 YEARS
TIME SCALE FARM WORKER
SERICULTURE SERVICE CENTRE
NATIONAL SILK SEED ORGANIZATION
CENTRAL SILK BOARD
MINISTRY OF TEXTILES
GOVERNMENT OF INDIA
SILK BUILDING
JAYANAGAR NEW EXTENSION
HOSAHALALA ROAD
KRISHNARAJPET -571426
MANDYA DISTRICT
123 . SRI SRIKANTACHARI
S/O SRI K N KALACHARI
AGED ABOUT 56 YEARS
TIME SCALE FARM WORKER
SERICULTURE SERVICE CENTRE
NATIONAL SILK SEED ORGANIZATION
CENTRAL SILK BOARD
MINISTRY OF TEXTILES
GOVERNMENT OF INDIA
SILK BUILDING
JAYANAGAR NEW EXTENSION
HOSAHALALA ROAD
KRISHNARAJPET
MANDYA DISTRICT
124 . SRI KRISHNEGOWDA
S/O SRI DODDEGOWDA
AGED ABOUT 62 YEARS
TIME SCALE FARM WORKER
SERICULTURE SERVICE CENTRE
NATIONAL SILK SEED ORGANIZATION
CENTRAL SILK BOARD
MINISTRY OF TEXTILES
-
38
GOVERNMENT OF INDIA
SILK BUILDING, JAYANAGAR NEW EXTENSION
HOSAHALALA ROAD
KRISHNARAJPET-571 426
MANDYA DISTRICT
125 . SRI.K. GIRI GOWDA
S/O LATE GOWDE GOWDA
AGED ABOUT 56 YEARS
TIME SCALE FARM WORKER
SERICULTURE SERVICE CENTRE
NATIONAL SILK SEED ORGANIZATION
CENTRAL SILK BOARD
MINISTRY OF TEXTILES
GOVERNMENT OF INDIA
SILK BUILDING
JAYANAGAR NEW EXTENSION
HOSAHALALA ROAD
KRISHNARAJPET-571 426
MANDYA DISTRICT
126 . SRI. PUTTASWAMY GOWDA
S/O LATE SANNE GOWDA
AGED ABOUT 60 YEARS,
TIME SCALE FARM WORKER
SERICULTURE SERVICE CENTRE
NATIONAL SILK SEED ORGANIZATION
CENTRAL SILK BOARD
MINISTRY OF TEXTILES
GOVERNMENT OF INDIA
SILK BUILDING
JAYANAGAR NEW EXTENSION
HOSAHALALA ROAD
KRISHNARAJPET-571426
MANDYA DISTRICT
127 . SMT.PREMAMMA
D/O LATE THAMANNA
AGED ABOUT 60 YEARS,
-
39
TIME SCALE FARM WORKER
SERICULTURE SERVICE CENTRE
NATIONAL SILK SEED ORGANIZATION
CENTRAL SILK BOARD
MINISTRY OF TEXTILES
GOVERNMENT OF INDIA
SILK BUILDING
JAYANAGAR NEW EXTENSION
HOSAHALALA ROAD
KRISHNARAJPET-571426
MANDYA DISTRICT
128 . SRI.M. MAHADEVAIAH
S/O SRI MADAIAH
AGED ABOUT 65 YEARS,
TIME SCALE FARM WORKER
CENTRAL SERICULTURAL RESEARCH AND TRAINING
INSTITUTE CENTRAL SILK BOARD GOVERNMENT OF
INDIA
MANANDAVADI ROAD,
SRIRAMPURAM, MYSORE SOUTH
MYSORE-570 008.
129 . SRI.SIDDARAJU
S/O LATE DODDASIDDAIAH
AGED ABOUT 60 YEARS,
TIME SCALE FARM WORKER
CENTRAL SERICULTURAL RESEARCH AND TRAINING
INSTITUTE CENTRAL SILK BOARD
GOVERNMENT OF INDIA,
MANANDAVADI ROAD,SRIRAMPURAM, MYSORE
SOUTH MYSORE-570 008.
130 . SRI.SRIKANTASWAMY
S/O LATE NINGAPPA
AGED ABOUT 65 YEARS,
TIME SCALE FARM WORKER
CENTRAL SERICULTURAL RESEARCH AND TRAINING
INSTITUTE CENTRAL SILK BOARD
-
40
GOVERNMENT OF INDIA,
MANANDAVADI ROAD,SRIRAMPURAM, MYSORE
SOUTH MYSORE-570 008.
131 . SRI.CHALUVARAJU
S/O LATE JAVAREGOWDA
AGED ABOUT 59 YEARS,
TIME SCALE FARM WORKER
CENTRAL SERICULTURAL RESEARCH AND TRAINING
INSTITUTE CENTRAL SILK BOARD
GOVERNMENT OF INDIA,
MANANDAVADI ROAD,
SRIRAMPURAM, MYSORE SOUTH
MYSORE-570 008.
132 . SRI.K. PUTTASWAMY
S/O LATE KALISIDDAIAH
AGED ABOUT 56 YEARS,
TIME SCALE FARM WORKER
CENTRAL SERICULTURAL RESEARCH AND TRAINING
INSTITUTE CENTRAL SILK BOARD
GOVERNMENT OF INDIA,
MANANDAVADI ROAD,
SRIRAMPURAM, MYSORE SOUTH
MYSORE-570 008.
133 . SRI.SANNASWAMY
S/O SRI KALAIAH
AGED ABOUT 56 YEARS,
TIME SCALE FARM WORKER
SERICULTURAL SERVICE CENTRE,
NATIONAL SILK SEED ORGANIZATION,
CENTRAL SILK BOARD
GOVERNMENT OF INDIA,
SILK BUILDING, JAYANAGAR
NEW EXTENSION, HOSAHALALA ROAD,
KRISHNARAJPET-571 426
MANDYA DISTRICT.
-
41
134 . SRI.M.K. BOREOWDA
MAJOR BY AGE,
TIME SCALE FARM WORKER
SERICULTURAL SERVICE CENTRE,
NATIONAL SILK SEED ORGANIZATION,
CENTRAL SILK BOARD
MINISTRY OF TEXTILES
GOVERNMENT OF INDIA,
SILK BUILDING, JAYANAGAR
NEW EXTENSION, HOSAHALALA ROAD,
KRISHNARAJPET-571426,
MANDYA DISTRICT.
135 . SRI.Y.GANESHA
S/O LATE SHINGERAIAH
AGED ABOUT 56 YEARS,
TIME SCALE FARM WORKER
SERICULTURAL SERVICE CENTRE,
NATIONAL SILK SEED ORGANIZATION,
CENTRAL SILK BOARD
MINISTRY OF TEXTILES
GOVERNMENT OF INDIA,
SILK BUILDING, JAYANAGAR
NEW EXTENSION, HOSAHALALA ROAD,
KRISHNARAJPET-571426
MANDYA DISTRICT.
136 . SRI.H.L.RAMAIAH
S/O SRI LINGANNA
AGED ABOUT 58 YEARS,
TIME SCALE FARM WORKER
OFFICE OF THE DEPUTY DIRECTOR
CENTRAL SILK BOARD
MINISTRY OF TEXTILES
GOVERNMENT OF INDIA
CHAKANAHALLI POST,
YADUR HOBLI, KUNIGAL TALUK
TUMKUR DISTRICT.-572142.
-
42
137 . SRI.S.N. RAMA BHATTA
S/O SRI. S.N.NARAYAN
AGED ABOUT 58 YEARS,
TIME SCALE FARM WORKER
OFFICE OF THE DEPUTY DIRECTOR,
NATIONAL SILK WORM SEED ORGANIZATION,
CENTRAL SILK BOARD
GOVERNMENT OF INDIA,
SILK BUILDING, JAYANAGAR
NEW EXTENSION, HOSAHALALA ROAD,
KRISHNARAJPET-571426
MANDYA DISTRICT
138 . SRI. SHASHI GOWDA
S/O SRI HUCHE OWDA
AGED ABOUT 58 YEARS,
TIME SCALE FARM WORKER
OFFICE OF THE DEPUTY DIRECTOR,
NATIONAL SILK WORM SEED ORGANIZATION,
CENTRAL SILK BOARD
GOVERNMENT OF INDIA,
SILK BUILDING, JAYANAGAR
NEW EXTENSION, HOSAHALALA ROAD,
KRISHNARAJPET-571426
MANDYA DISTRICT.
139 . SRI G K RAMESH
S/O LATE KALEGOWDA,
AGED ABOUT 55 YEARS,
TIME SCALE FARM WORKER
OFFICE OF THE SENIOR TECHNICAL ASSISTANT
SERICULTURE SERVICE CENTRE
NATIONAL SILK WORM SEED ORGANIZATION
CENTRAL SILK BOARD,
GOVERNMENT OF INDIA
NEAR SRI CHOWDESHWARI PETROL BUNK
B M ROAD GAYATHRI EXTENSION
CHANNARAYAPATNA 573116,
-
43
HASSAN DISTRICT
140 . SRI K R RAVI KUMAR,
S/O LATE RAJAIAH,
AGED ABOUT 50 YEARS,
TIME SCALE FARM WORKER
CENTRAL SERICULTURAL RESEARCH
AND TRAINING INSTITUTE
CENTRAL SILK BOARD
GOVERNMENT OF INDIA
MANANDAVADI ROAD,
SRIRRAMPURAM, MYSORE SOUTH,
MYSORE 570008
141 . SRI H N RAMAKRISHNA
S/O LATE NINGEGOWDA,
AGED ABOUT 56 YEARS,
TIME SCALE FARM WORKER
NATIONAL SILK SEED ORGANIZATION,
CENTRAL SILK BOARD
MINISTRY OF TEXTILES,
GOVERNMENT OF INDIA
SILK BUILDING, JAYANAGAR
NEW EXTENSION HOSAHALALU ROAD
KRISHNARAJPET 571426
MANDYA DISTRICT
142 . SRI HEMANTH KUMAR
S/O LATE RACHA SHETTY,
AGED ABOUT 58 YEARS,
TIME SCALE FARM WORKER
CENTRAL SERICULTURAL RESEARCH
AND TRAINING INSTITUTE,
CENTRAL SILK BOARD
GOVERNMENT OF INDIA
MANANDAVADI ROAD,
SRIRAMPURAM, MYSORE SOUTH,
MYSORE 570008.
-
44
143 . SRI C VYRAMADI
S/O LATE CHELUVAIAH,
AGED ABOUT 59 YEARS,
TIME SCALE FARM WORKER
CENTRAL SERICULTURAL RESEARCH
AND TRAINING INSTITUTE,
CENTRAL SILK BOARD
GOVERNMENT OF INDIA
MANANDAVADI ROAD,
SRIRAMPURAM, MYSORE SOUTH,
MYSORE 570008.
144 . SMT. M S BHAGYALAKSHMI
D/O LATE SIDDHAIAH,
AGED ABOUT 57 YEARS,
TIME SCALE FARM WORKER
OFFICE OF THE ASSISTANT DIRECTOR
SILK WORK SEED PRODUCTION CENTRE
NATIONAL SILK WORM SEED ORGANIZATION
CENTRAL SILK BOARD,
MINISTRY OF TEXTILES,
GOVERNMENT OF INDIA,
KANAKAPURA ROAD,
MALAVALLI 571 430
MANDYA DISTRICT
145 . SRI CHIKKASIDDAIAH
S/O LATE SIDDAIAH,
AGED ABOUT 59 YEARS,
TIME SCALE FARM WORKER
CENRAL SERICULTURAL RESEARCH
AND TRAINING INSTITUTE,
CENTRAL SILK BOARD,
GOVERNMENT OF INDIA,
MANANDAVADI ROAD,
SRIRAMPURAM, MYSORE SOUTH
MYSORE 570008
146 . SRI CHINCHAIAH
-
45
S/O SRI CHUNCHAIAH,
AGED ABOUT 63 YEARS,
TIME SCALE FARM WORKER
OFFICE OF THE ASSISTANT DIRECTOR
SILK WORK SEED PRODUCTION CENTRE
NATIONAL SILK WORK SEED ORGANIZATION
CENTRAL SILK BOARD,
MINISTRY OF TEXTILES
GOVERNMENT OF INDIA,
KANAKAPURA ROAD,
MALAVALLI 571430,
MANDYA DISTRICT
147 . SRI VENKATESHA
S/O LATE VENKATAIAH,
AGED ABOUT 60 YEARS,
TIME SCALE FARM WORKER
OFFICE OF THE DEPUTY DIRECTOR
SILK WORK SEED PRODUCTION CENTRE
NATIONAL SILK WORK SEED ORGANIZATION
CENTRAL SILK BOARD,
MINISTRY OF TEXTILES
GOVERNMENT OF INDIA,
P B NO 7, B M ROAD
NEAR GOUSIYA ENGINEERING COLLEGE
RAMANAGARAM 571511,
BENGALURU RURAL DISTRICT
148 . SRI BETTEGOWDA
S/O LATE CHALUVEGOWDA,
AGED ABOUT 63 YEARS,
TIME SCALE FARM WORKER
SERICULTURE SERVICE CENTRE
NATIONAL SILK SEED ORGANIZATION
CENTRAL SILK BOARD,
MINISTRY OF TEXTILES
GOVERNMENT OF INDIA,
SILK BUILDING JAYANAGAR
-
46
NEW EXTENSION HOSAHALALA ROAD
KRISHNARAJPET-571426
MANDYA DISTRICT
149 . SRI KUMAR
S/O LATE SINGARAIAH,
AGED ABOUT 54 YEARS,
TIME SCALE FARM WORKER
OFFICE OF THE
SENIOR TECHNICAL ASSISTANT
SERICULTURE SERVICE CENTRE,
NATIONAL SILK WORM SEED ORGANIZATION
CENTRAL SILK BOARD,
GOVERNMENT OF INDIA,
NEAR SRI CHOWDESHWARI PETROL BUNK
B M ROAD, GAYATHRI EXTENSION,
CHANNARAYAPATNA 573116,
HASSAN DISTRICT
150 . SRI SHIVA MURTHY
S/O LATE KADALAPPA,
AGED ABOUT 62 YEARS,
TIME SCALE FARM WORKER
OFFICE OF THE SENIOR RESEARCH OFFICER,
RESEARCH EXTENSION CENTRAL
SILK BOARD,(GOVERNMENT OF INDIA),
MARAGHATTA, CHIKKAPURA POST,
CHITRADURGA TALUK AND
CHITRADURGA DISTRICT 577520
151 . SRI SHAMBANNA
S/O LATE MARALAPPA,
AGED ABOUT 60 YEARS,
TIME SCALE FARM WORKER
OFFICE OF THE SENIOR RESEARCH OFFICER,
RESEARCH EXTENSION CENTRE
CENTRAL SILK BOARD,
(GOVERNMENT OF INDIA),
MARAGHATTA, CHIKKAPURA POST,
-
47
CHITRADURGA TALUK AND
CHITRADURGA DISTRICT 577520
152 . SRI T CHANNAPPA
S/O SRI SANNA THIPPAIAH,
AGED ABOUT 58 YEARS,
TIME SCALE FARM WORKER
OFFICE OF THE
SENIOR RESEARCH OFFICER,
RESEARCH EXTENSION CENTRE
CENTRAL SILK BOARD,
(GOVERNMENT OF INDIA),
MARAGHATTA, CHIKKAPURA POST,
CHITRADURGA TALUK AND
CHITRADURGA DISTRICT 577520
153 . SRI HANUMANTHAPPA
S/O LATE DURGAPPA,
AGED ABOUT 63 YEARS,
TIME SCALE FARM WORKER
OFFICE OF THE SENIOR RESEARCH OFFICER,
RESEARCH EXTENSION CENTRE
CENTRAL SILK BOARD,
(GOVERNMENT OF INDIA),
MARAGHATTA, CHIKKAPURA POST,
CHITRADURGA TALUK AND
CHITRADURGA DISTRICT 577520
154 . SRI T CHIDANANDAPPA
S/O LATE THIMMAPPA
AGED ABOUT 58 YEARS,
TIME SCALE FARM WORKER
OFFICE OF THE SENIOR RESEARCH OFFICER,
RESEARCH EXTENSION CENTRE
CENTRAL SILK BOARD,
(GOVERNMENT OF INDIA),
MARAGHATTA, CHIKKAPURA POST,
CHITRADURGA TALUK
-
48
AND DISTRICT 577 520
155 . SRI Y SHANKAR MURTHY
S/O SRI V HERUNGATAPPA
AGED ABOUT 58 YEARS,
TIME SCALE FARM WORKER
OFFICE OF THE SENIOR RESEARCH OFFICER,
RESEARCH EXTENSION CENTRE
CENTRAL SILK BOARD,
(GOVERNMENT OF INDIA),
MARAGHATTA, CHIKKAPURA POST,
CHITRADURGA TALUK
AND DISTRICT 577520
156 . SRI MAHADEVAPPA
S/O SRI YELAPPA,
AGED ABOUT 63 YEARS,
TIME SCALE FARM WORKER
OFFICE OF THE SENIOR RESEARCH OFFICER,
RESEARCH EXTENSION CENTRE
CENTRAL SILK BOARD,
(GOVERNMENT OF INDIA),
MARAGHATTA, CHIKKAPURA POST,
CHITRADURGA TALUK
AND DISTRICT 577520
157 . SRI T GOPALA KRISHNA
S/O LATE THIPPAIAH,
AGED ABOUT 59 YEARS,
TIME SCALE FARM WORKER
OFFICE OF THE SENIOR RESEARCH OFFICER,
RESEARCH EXTENSION CENTRE
CENTRAL SILK BOARD,
(GOVERNMENT OF INDIA),
MARAGHATTA, CHIKKAPURA POST,
CHITRADURGA TALUK
AND DISTRICT 577520
158 . SRI RAJAPPA
-
49
S/O LATE RANGAPPA
AGED ABOUT 62 YEARS,
TIME SCALE FARM WORKER
OFFICE OF THE SENIOR RESEARCH OFFICER,
RESEARCH EXTENSION CENTRE
CENTRAL SILK BOARD,
(GOVERNMENT OF INDIA),
MARAGHATTA, CHIKKAPURA POST,
CHITRADURGA TALUK
AND DISTRICT 577520
159 . SRI. IBRAHIM
S/O SRI. KHASIM SAB
AGED ABOUT 60 YEARS
TIME SCALE FARM WORKER
OFFICE OF THE JOINT DIRECTOR
REGIONAL SERICULTURAL RESEARCH
CENTRAL SILK BOARD,
GOVERNMENT OF INDIA
(A UNIT UNDER CST & TI, MYSURU)
NANJANGUD ROAD
CHAMARAJANAGAR-571 313
160 . SRI. SHIVASHANKARA
S/O SRI. SIDDAIAH
AGED ABOUT 64 YEARS
TIME SCALE FARM WORKER
CENTRAL SERICULTURAL RESEARCH AND
TRAINING INSTITUTE,
CENTRAL SILK BOARD,
GOVERNMENT OF INDIA,
MANANDAVADI ROAD,
SRIRAMPURAM,
MYSORE SOUTH,
MYSORE - 570 008.
161 . SRI. SHIVANNA
S/O SRI. KALAIAH
AGED ABOUT 56 YEARS,
TIME SCALE FARM WORKER
CENTRAL SERICULTURAL RESEARCH AND
TRAINING INSTITUTE,
-
50
CENTRAL SILK BOARD,
GOVERNMENT OF INDIA,
MANANDAVADI ROAD,
SRIRAMPURAM,
MYSORE SOUTH,
MYSORE - 570 008.
162 . SRI. CHANDRAPPA
S/O SRI. CHIKKANNA
AGED ABOUT 53 YEARS,
TIME SCALE FARM WORKER
CENTRAL SERICULTURAL RESEARCH AND
TRAINING INSTITUTE,
CENTRAL SILK BOARD,
GOVERNMENT OF INDIA,
MANANDAVADI ROAD,
SRIRAMPURAM,
MYSORE SOUTH,
MYSORE - 570 008.
163 . SMT. CHAMAMMA
D/O LATE. PAPA
AGED ABOUT 46 YEARS,
TIME SCALE FARM WORKER
CENTRAL SERICULTURAL RESEARCH AND
TRAINING INSTITUTE,
CENTRAL SILK BOARD,
GOVERNMENT OF INDIA,
MANANDAVADI ROAD,
SRIRAMPURAM,
MYSORE SOUTH,
MYSORE - 570 008.
164 . SRI. DAYANANDA SWAMY
S/O LATE PUTTAIAH
AGED ABOUT 61 YEARS,
TIME SCALE FARM WORKER
CENTRAL SERICULTURAL RESEARCH AND
TRAINING INSTITUTE,
CENTRAL SILK BOARD,
GOVERNMENT OF INDIA,
MANANDAVADI ROAD,
SRIRAMPURAM,
-
51
MYSORE SOUTH,
MYSORE - 570 008.
165 . SRI. MAHADEVA
S/O SRI. CHIKAANKAPPA
AGED ABOUT 64 YEARS,
TIME SCALE FARM WORKER
CENTRAL SERICULTURAL RESEARCH AND
TRAINING INSTITUTE,
CENTRAL SILK BOARD,
GOVERNMENT OF INDIA,
MANANDAVADI ROAD,
SRIRAMPURAM,
MYSORE SOUTH,
MYSORE - 570 008.
166 . SRI. SRIDHARA
S/O SRI. CHALUVAIAH
AGED ABOUT 63 YEARS
TIME SCALE FARM WORKER
CENTRAL SERICULTURAL RESEARCH AND
TRAINING INSTITUTE,
CENTRAL SILK BOARD,
GOVERNMENT OF INDIA,
MANANDAVADI ROAD,
SRIRAMPURAM,
MYSORE SOUTH,
MYSORE - 570 008.
167 . SRI. M. NANJUNDA
S/O LATE. MARIGOWDA
AGED ABOUT 60 YEARS
TIME SCALE FARM WORKER
CENTRAL SERICULTURAL RESEARCH AND
TRAINING INSTITUTE,
CENTRAL SILK BOARD,
GOVERNMENT OF INDIA,
MANANDAVADI ROAD,
SRIRAMPURAM,
MYSORE SOUTH,
MYSORE - 570 008.
168 . SRI. R. THYAGARAJA
-
52
S/O LATE. RAMAIAH
AGED ABOUT 63 YEARS
TIME SCALE FARM WORKER
CENTRAL SERICULTURAL RESEARCH AND
TRAINING INSTITUTE,
CENTRAL SILK BOARD,
GOVERNMENT OF INDIA,
MANANDAVADI ROAD,
SRIRAMPURAM,
MYSORE SOUTH,
MYSORE - 570 008.
169 . SRI. V. RAMASWAMY
S/O SRI. VADAGALE GOWDA
AGED ABOUT 56 YEARS
TIME SCALE FARM WORKER
CENTRAL SERICULTURAL RESEARCH AND
TRAINING INSTITUTE,
CENTRAL SILK BOARD,
GOVERNMENT OF INDIA,
MANANDAVADI ROAD,
SRIRAMPURAM,
MYSORE SOUTH,
MYSORE - 570 008.
170 . SRI. MAHADEVAIAH
S/O SRI. MANCHAIAH
AGED ABOUT 62 YEARS
TIME SCALE FARM WORKER
CENTRAL SERICULTURAL RESEARCH AND
TRAINING INSTITUTE,
CENTRAL SILK BOARD,
GOVERNMENT OF INDIA,
MANANDAVADI ROAD,
SRIRAMPURAM,
MYSORE SOUTH,
MYSORE - 570 008.
171 . SRI. SHIVAIAH
S/O SRI. CHIKKA NINGAIAH
AGED ABOUT 58 YEARS
TIME SCALE FARM WORKER
SERICULTURAL SERVICE CENTRE,
-
53
NATIONAL SILK SEED ORGANIZATION,
CENTRAL SILK BOARD,
MINISTRY OF TEXTILES,
GOVERNMENT OF INDIA,
SILK BUILDING, JAYANAGAR,
NEW EXTENSION HOSAHALALA ROAD,
KRISHNARAJPET-571 426
MANDYA DISTRICT.
172 . SRI. VEERABHAMACHARY
S/O LATE PUTTACHAR
AGED ABOUT 66 YEARS
TIME SCALE FARM WORKER
TIME SCALE FARM WORKER
OFFICE OF THE ASSISTANT DIRECTOR
SILK TESTING HOUSE
CENTRAL SERICULTURAL
RESEARCH AND TRAINING INSTITUTE
VATAL NAGARAJ ROAD, OKLIPURAM
BENGALURU-560 021
...RESPONDENTS
(BY SRI. ASHOK S. HARANAHALLI, SR. COUNSEL FOR
SRI. V.S. NAIK, ADVOCATE)
THIS WRIT APPEAL IS FILED U/S 4 OF THE KARNATAKA
HIGH COURT ACT, 1961, PRAYING TO SET ASIDE THE ORDER
DATED 19.10.2022 PASSED BY THE LEARNED SINGLE JUDGE IN
WP NO-19130/2007 (L-RES) C/W WP NO-20513/2007 (L-RES)
AND CONSEQUENTLY DISMISS THE WP NO-19130/2007 (L-RES)
C/W WP NO-20513/2007 (L-RES).
IN CCC NO.950/2023:
BETWEEN:
MUDALAIAH,
THE SECRETARY,
AGED ABOUT 61 YEARS,
CENTRAL SILK BOARD EMPLOYEE'S UNION
-
54
NO.121/A, 1ST MAIN ROAD,
1ST CROSS,
SHAKTHI GARDEN,
MUDALAPALYA,
BENGALURU-560 026.
...COMPLAINANT
(BY SRI. ASHOK S. HARANAHALLI, SR. COUNSEL FOR
SRI. V.S. NAIK, ADVOCATE)
AND:
SRI. P. SHIVA KUMAR,
MEMBER SECRETARY,
CENTRAL SILK BOARD,
CENTRAL SILK BOARD COMPLEX,
5TH FLOOR, B.T.M. LAYOUT,
HOSUR ROAD, MADIVALA,
BENGALURU-560 068.
...ACCUSED
(BY SRI. ARAVIND KAMATH, ASGI A/W
SRI. MADHUKAR M. DESHPANDE, CGSC)
THIS CCC IS FILED UNDER SECTIONS 11 AND 12 OF THE
CONTEMPT OF COURTS ACT, PRAYING TO INITIATE CONTEMPT
PROCEEDINGS AND PUNISH THE ACCUSED BOARD FOR HAVING
DELEBERATELY DISOBEYED ORDER DATED 19.10.2022 PASSED
BY THIS HON'BLE COURT IN WP NO.20513/2007 AND OTHER
CONNECTED WRIT PETITIONS VIDE ANNEXURE-A.
IN WA NO.468/2023:
BETWEEN:
THE SECRETARY
CENTRAL SILK BOARD EMPLOYEES UNION,
C/O MANJUNATHA STORES,
NO.268/2, III MAIN,
PIPELINE,
KASTURBANAGAR,
MYSURU ROAD,
-
55
BENGALURU-560 026.
...APPELLANT
(BY SRI. ASHOK S. HARANAHALLI, SR. COUNSEL FOR
SRI. V.S. NAIK, ADVOCATE)
AND:
THE MEMBER SECRETARY,
CENTRAL SILK BOARD,
CENTRAL SILK BOARD COMPLEX,
5TH FLOOR, B.T.M. LAYOUT,
HOSUR ROAD, MADIVALA,
BENGALURU-560 068.
...RESPONDENT
(BY SRI. ARAVIND KAMATH, ASGI A/W
SRI. MADHUKAR M. DESHPANDE, CGSC)
THIS WRIT APPEAL IS FILED U/S 4 OF THE KARNATAKA
HIGH COURT ACT, 1961, PRAYING TO ALLOW THE WRIT APPEAL
AND SET ASIDE THE ORDER PASSED BY THE LEARNED SINGLE
JUDGE DATED 19.10.2022 IN WRIT PETITION NO.20513/2007 TO
THE EXTENT THE APPELLANT IS AGGRIEVED AND FURTHER BE
PLEASED TO ALLOW WRIT PETITION NO.20513/2007 IN ITS
ENTIRETY AND GRANT SUCH OTHER AND FURTHER RELIEFS AS
THIS HON'BLE COURT DEEMS FIT AND PROPER UNDER THE
FACTS AND CIRCUMSTANCES OF THE CASE INCLUDING THE
COSTS THROUGHOUT.
THESE WRIT APPEALS AND CCC HAVING BEEN HEARD AND
RESERVED FOR JUDGMENT ON 10.09.2025 AND COMING ON FOR
PRONOUNCEMENT OF JUDGMENT THIS DAY, ANU
SIVARAMAN J., PRONOUNCED THE FOLLOWING:
CORAM: HON'BLE MRS. JUSTICE ANU SIVARAMAN
and
HON'BLE MR. JUSTICE RAJESH RAI K
-
56
CAV JUDGMENT
(PER: HON'BLE MRS. JUSTICE ANU SIVARAMAN)
Writ Appeal No.260/2023 is filed by the Central Silk
Board and Writ Appeal No.468/2023 is filed by the
Secretary, Central Silk Board Employees Union against the
order dated 19.10.2022 passed by the learned Single Judge
in Writ Petition No.19130/2007 connected with Writ Petition
No.20513/2007 (L-RES) and Contempt of Court Case
No.950/2023 is filed by the Secretary, Central Silk Board
Employees Union for disobedience of the same order.
2. We have heard Shri. Aravind Kamath, learned
Additional Solicitor General of India along with Shri.
Madhukar M Deshpande, learned Central Government
Standing Counsel appearing for the Secretary, Central Silk
Board Employees Union and Shri. Ashok S Haranahalli,
learned senior counsel as instructed by Shri. V.S. Naik,
learned advocate appearing for the private respondents.
3. The respondents in Writ Appeal No.260/2023, one
hundred and seventy two in number, had filed the writ
petitions challenging the award of the Central Government
-
Industrial Tribunal-cum-Labour Court, Bengaluru ('CGIT' for
short) dated 19.09.2007. They had raised a contention that
they are all qualified, eligible and entitled to get the benefits
of the Scheme known as the "Casual Labourers" (Grant of
Temporary Status and Regularization Scheme, 1993) from
the date of its issuance.
4. A dispute arose between the workmen and the
appellant and on conciliation failing, the following reference
was made by the Central Government to the CGIT as
under:-
"Whether the claim of the Central Silk Road
Employees' Union to adopt the Casual Labourers (Grant
of Temporary Status and Regularization Scheme of
Government of India, 1993 and Pay Scales of the 5th
Pay Commission in respect of casual and timescale farm
workers by the Management of the Central Silk Board,
Bangalore is justified? If not, to what relief the workmen
are entitled to?"
5. The contention of the private respondents was
that the scheme in question was formulated by the Central
Government and came into force on 10.09.1993. The Union
sought the benefits of the Scheme, but the same was not
-
granted by the Board. The matter was referred for
conciliation and on conciliation having failed; the Central
Government referred the dispute to the CGIT. The parties
filed their respective pleadings. The CGIT dismissed the
reference by its award dated 19.09.2007 stating that the
Management Board is a statutory body controlled by the
Textile Ministry and that the approval granted to the Scheme
on 01.12.2005 had been withdrawn by the Government.
Accepting the contention that the Scheme required the
sanction of the Central Government and that such sanction
had been withdrawn, the CGIT rejected the reference. It
was found that the casual labourers working under the
Board have no right for conferment of temporary status and
that it is only if the Scheme were to be adopted by the
Board that the claim of the workmen would arise under the
Scheme. It was found that though the Board had
recommended the implementation of the Scheme and
permission was initially granted by the Central Government,
the same was withdrawn and therefore there was no
sanction for implementation of the Scheme in the Board.
-
The aggrieved workmen had challenged the said award
before this Court.
6. The learned Single Judge considered the
contentions and found that the respondent - Board in its
115th meeting dated 19.03.2005, had passed a unanimous
resolution to implement the Scheme in favour of the
workmen of the Board. The said resolution passed by the
respondent - Board was approved by the Central
Government vide order dated 25.11.2005 and
Communications dated 15.12.2005 and 10.01.2006 were
issued by the Central Government and the Board, granting
approval for extension of the Scheme in favour of the
workmen. Thereafter, the Central Government issued a
communication dated 20.01.2006 followed by Board Circular
dated 01.02.2006, withdrawing the approval already granted
on 25.11.2005. The learned Single Judge found that since
the approval for implementation of the Scheme had been
granted by the Central Government after considering all
relevant aspects and since the said approval had been
effectuated by issuing Circulars dated 15.12.2005 and
-
10.01.2006 and also on account of the fact that no reason
whatsoever was stated in the order withdrawing the
approval, the withdrawal of the approval could not be
countenanced. Accordingly, the writ petitions were partly
allowed. The judgment and award dated 19.09.2007 passed
in C.R.No.122/1999 by the CGIT-cum-Labour Court were set
aside. The reference dated 16.11.1999 was allowed-in-part
and the respondent - Board was directed to implement,
grant and extend the Casual Labourers (Grant of Temporary
Status and Regularization) Scheme of Government of India,
1993, in favour of the petitioners and all other workmen of
the respondent - Board with all benefits accruing there from
for the period from 19.03.2005 onwards and settle all the
dues in their favour. The Central Silk Board is in appeal as
regards the positive directions of the learned Single Judge
while the Union is in appeal against limiting of the benefit
from 19.03.2005.
7. The Additional Solicitor General of India
appearing for the appellant - Central Silk Board submits that
there was no challenge as against the Order of the Central
-
Government withdrawing the approval and that the learned
Single Judge grievously erred in granting a benefit that was
not even sought for by the writ petitioners. It is submitted
that the learned Single Judge ought to have noticed that
what was being exercised was only supervisory jurisdiction
under Article 227 of the Constitution of India and that the
learned Single Judge could not have issued the directions as
sought for. Further, it is contended that there was clearly no
error apparent on the face of the record or any perversity, if
the findings of the CGIT-cum-Labour Court. In the absence
of such patent legality or perversity, the writ Court was not
justified in having passed the orders which were not even
sought for.
8. The learned counsel appearing for the Central Silk
Board before the learned Single Judge had placed reliance
on the following decisions:-
• B. Srinivasa Reddy v. Karnataka Urban
Water Supply and Drainage Board
Employees' Association & Ors reported in
AIR 2006 SC 3106;
-
• Food Corporation of India and Ors. Vs.
Bhanu Lodh and Ors reported in AIR 2005
SC 2775;
• Punjab National Bank and others v.
Manjeet Singh and another reported in AIR
2007 SC 262;
• Ceat Ltd., Vs. Murphy India Employees
Union reported in AIR 2006 SC 2412;
• Kapra Mazdoor Ekta Union v. Management
of M/s. Birla Cotton spinning and weaving
Mills Ltd., & Others reported in AIR 2005
SC 1782;
• Reepak Kansal v. Union and others
reported in (2021) 9 SCC 251;
• The State of Maharashtra & Anr v.
Bhagwan & Ors in Civil Appeals No.7632-
7684/2021 dated 10.01.2022;
• State of Maharasthra and other v. Anita
and Another reported in (2016)8 SCC 293;
• W.M. ANGANI v. Badri Das and others
decided in C.A.NO.881/1961 dated
25.03.1963;
• Oil And Natural Gas Corporation v. Krishna
Gopal and others in Civil Appeal
No.1878/2016 dated 07.02.2020;
-
• The New Maneck Chowk Spinning and
Weaving Co. Ltd., Ahmedabad and others
v. The Textile Labour Association,
Ahmedabad reported in AIR 1961 SC 867;
• B.N. Nagarajan and others v. State of
Mysore and Ors reported in AIR 1966 SC
1942;
• Sukhdev Singh and Ors. V. Bhagatram
Sardar Singh Raghuvanshi and Anr
reported in AIR 1975 SC 1331, and
• Tulsi Das and others v. Govt. of A.P. and
others reported in AIR 2003 SC 43.
9. The learned senior counsel appearing for the
respondents - workmen, would, on the other hand, contend
that contentions raised in the appeal are highly hyper-
technical and cannot be countenanced in a writ appeal filed
from an order passed by the learned Single Judge in a
labour matter. It is submitted that in case the contention of
the appellant that what was being exercised by the learned
Single Judge was only the power of superintendence under
Article 227 of the Constitution of India were to be accepted,
there would be no scope for an appeal being filed by the
appellant from an order passed in the writ petition filed
-
under Article 227 of the Constitution of India alone. It is
contended that it is only if the adjudication by the learned
Single Judge was under Article 226 of the Constitution of
India as well that the writ appeal would be maintainable.
10. Further, it is contended that it was after
considering all the relevant aspects of the matter including
the financial implications as evident from Annexures 'B' to 'F'
produced along with the writ petitions that the Board had
recommended the implementation of the Scheme to its
employees. The financial impact was clearly considered and
the Board was of the clear opinion that the benefits were
liable to be extended to the Workmen. It was considering all
these aspects of the matter that approval had been granted
by the Central Government. Thereafter, no reasons
whatsoever were stated by the Central Government for
withdrawing its approval. It is further contended that since
the dispute raised before the CGIT-cum-Labour Court was
specifically with regard to implementation of the Scheme to
employees of the Board, the reliefs granted by the learned
Single Judge were well within the purview of the orders that
-
could have been granted by the Labour Court and therefore
the impugned judgment is unassailable.
11. The learned senior counsel appearing for the
respondents would place reliance on the following decisions
in support of the contentions:-
• The Bharat Bank Limited, Delhi v. The
Employees of the Bharat Bank Limited,
Delhi and the Bharat Bank Employee's
Union, Delhi reported in AIR 1950 SC 188;
• Western India Automobile Association v.
The Industrial Tribunal, Bombay and Ors.
reported in AIR 1949 Federal Court 111;
• Messrs. Crown Aluminium Works v. Their
Workmen reported in AIR 1958 SC 30;
• Oil and Natural Gas Corporation Limited v.
Petroleum Coal Labour Union and Others
reported in (2015) 6 SCC 494;
• Maharashtra State Road Transport
Corporation and Another v. Casteribe Rajya
Parivahan Karmchari Sanghatana reported
in (2009) 8 SCC 556;
• Gujarat Steel Tubes Ltd v. Gujarat Steel
Tubes Mazdoor Sabha and Others reported
in AIR 1980 SC 1896, and
-
• General Manager, Electrical Rengali Hydro
Elcetric Project, Orissa and Others v.
Giridhari Sahu and Others reported in
(2019) 10 SCC 695.
12. We have considered the contentions advanced.
The employees had raised a dispute with regard to non-
implementation of the 1993 Scheme to the Casual
Employees of the appellant - Board. The dispute had been
referred for adjudication to the CGIT. A writ petition filed by
the workmen challenging the Order of the Central
Government withdrawing the approval granted to the Silk
Board to implement the Scheme was disposed of recording
that the dispute is pending before the CGIT and leaving
open all contentions to be adjudicated therein. The question
whether the workmen are entitled to the benefit of the 1993
Scheme in respect of Casual and Timescale Farm Workers
was specifically referred to the CGIT for adjudication. The
Board took a contention before the CGIT that the benefit
could not be extended to its workmen since the approval
granted by the Central Government to implement the
Scheme in the Board had been withdrawn. The CGIT came
-
to the conclusion that the Scheme could be implemented in
the Board only with the approval of the Central Government
and since such approval stood withdrawn, the employees
have no claim. It was this award which was under challenge
before the learned Single Judge.
13. The Apex Court in Gujarat Steel Tubes Limited
and Others v. Gujarat Steel Tubes Mazdoor Sabha and
Others reported in (1980) 2 SCC 593, has clearly held that
an arbitrator under Section 10-A of the Industrial Disputes Act,
1947 is a Tribunal amenable to the writ jurisdiction of the High
Court. Further, in Bharat Bank Limited v. Employees of
Bharat Bank Limited reported in (1950) SCC 470, the
nature of adjudication by the Industrial Tribunal was discussed
in detail and it was held that a Special Leave Petition under
Article 136 of the Constitution of India is maintainable. In
Radhey Shyam v. Chhabi Nath and Others reported in
(2015) 5 SCC 423, it was held that all Courts and Tribunals in
the jurisdiction of the High Court are subordinate to it and
subject to its control and supervision under Article 227 of the
Constitution of India. It was further held that orders of Civil
-
Court stand on a different footing from orders of authorities or
Tribunals or Courts other than judicial Civil Courts and that a
Writ of Certiorari would not be maintainable as against an order
of a Civil Court. However, so far as orders of the Labour Court
are concerned, it is clear that the power can be exercised both
under Articles 226 and 227 of the Constitution of India.
14. In an adjudication under the Industrial Disputes
Act, 1947, it has to be remembered that what is intended is
the resolution of disputes and the progress of industry
without impediments and the hyper-technical contentions
may have no place in an adjudication in Labour Law.
Consequently, all questions which are required to be
considered for arriving at a proper decision as to whether
the award of the Industrial Tribunal-cum-Labour Court was
proper or not are within the realm of the adjudication in
judicial review as well. Further, it is clear from the
judgments of the Apex Court that are relied on by the
workmen that the adjudication by the Tribunal is subject to
judicial review by this Court as well. It is also pertinent to
note that a Writ Petition had been filed challenging the
-
withdrawal of the permission granted by the Central
Government, which was disposed of by this Court by
judgment dated 14.08.2007 on the ground that the
Industrial Dispute was pending before the Labour Court. All
contentions of the parties raised in the writ petitions were
left open to be considered by the CGIT. The learned Single
Judge considered the pleadings and the materials on record
and came to the conclusion that the decision taken by the
Central Government to revoke the approval already granted
was not informed by any reason and that the approval had
initially been granted after considering all the relevant
aspects. The learned Single Judge therefore proceeded to
hold that the withdrawal of the approval was bad in law and
that the employees were entitled to the benefits on the basis
of the approval granted on 27.12.2005. In the said
circumstances, the contention that the validity of the order
withdrawing sanction could not have been considered by the
learned Single Judge cannot be accepted.
15. We are of the opinion that the learned Single
Judge, exercising the power of judicial review, was well
-
within his powers to consider whether the rejection of the
claim made by the Workmen before the CGIT was proper or
not. Apparently, the learned Single Judge considered the
contentions and the materials on record and came to a
conclusion that the approval had been recommended and
granted after considering all relevant aspects including the
financial capability of the Board. This is evident from the
recommendation of the Board and the order granting
approval. Such grant of approval and implementation of the
Scheme was duly intimated to the workmen by issuance of a
Circular by the Board. Thereafter, the approval was
withdrawn. No reasons whatsoever were stated for the
withdrawal of approval. The text of the order of withdrawal
reads as follows:-
" I am directed to refer to this Ministry's letter of
even number dated 25.11.2005 on the above subject
and to say that the recommendation to apply the Casual
Laborers grant of Temporary Status and Regularization
Schemes of Government of India 1993 to the causal
farm workers and Time Scale Farm Workers of Central
Silk Board has not been approved. The orders issued
vide Ministry's letter No.25011/30/93-Silk dated
25.11.2005 are withdrawn forthwith. The Central Silk
Board may take the position before the High
-
Court/Industrial Tribunal that the scheme is not
applicable to its farm workers who are governed by their
own rules. Thus the order dated 25.11.2005 is
withdrawn forthwith and Central Silk Board is advised to
take the position before the Hon'ble High
Court/Industrial Tribunal as stated above."
Since an answer to the dispute raised before the CGIT
could be arrived at only on considering the legality or
otherwise of the order of withdrawal of approval, we are of
the opinion that the learned Single Judge was justified in
having held that the withdrawal of approval was not proper
and was not supported by any reasons.
16. We notice that the Union has filed an appeal
against the judgment on the ground that the resolution
passed by the Board in its meeting held on 19.03.2005 was
to extend the benefit of the Scheme. It is therefore
contended that the Timescale Farm Workers working in the
Board were entitled to the benefit of the Scheme with effect
from 1993 itself and the limiting of the benefit from
19.03.2005 is therefore not proper.
-
17. Having considered the contentions advanced, we
notice that the Board had recommended the grant of
benefits of 1993 Scheme prospectively, with effect from
01.12.2005. It was this approval which was withdrawn by
letter dated 20.01.2006. The learned Single Judge has
considered the rival contentions and is also considered the
order of approval as well as the Circulars and Memoranda
issued and has held that the benefit of the Scheme is to be
made applicable with effect from 19.03.2005, that is, the
date on which the Board decided to implement the Scheme
in favour of the workmen. Having considered the
contentions advanced, we find no ground to interfere in the
exercise of discretion by the learned Single Judge.
18. In the result:-
(i) Writ Appeals No.260/2023 and 468/2023
fail and the same are accordingly
dismissed.
(ii) Necessary action to be taken within a
period of three months from the date of
receipt of a copy of this judgment.
-
(iii) In the light of the directions issued,
Contempt of Court Case No.950/2023 is
closed.
All pending interlocutory applications shall stand
dismissed.
Sd/-
(ANU SIVARAMAN)
JUDGE
Sd/-
(RAJESH RAI K)
JUDGE
cp*
