Karnataka High Court
Shivappa Ningappa Banti vs Shivabai on 25 November, 2025
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NC: 2025:KHC-D:16289
RSA No. 5727 of 2013
HC-KAR
IN THE HIGH COURT OF KARNATAKA,AT DHARWAD
DATED THIS THE 25TH DAY OF NOVEMBER, 2025
BEFORE
THE HON'BLE MR. JUSTICE C M JOSHI
REGULAR SECOND APPEAL NO.5727 OF 2013 (PAR)
BETWEEN:
1. SRI. SHIVAPPA NINGAPPA BANTI
AGE: 74 YEARS, OCC. AGRICULTURE,
R/O. YALPARATTI-591 311,
TALUK: RAIBAG, DIST. BELAGAVI.
SINCE DECEASED BY HIS LRS.
1A. SMT. SIDDAVVA W/O. SHIVAPPA BANTI,
AGE: 73 YEARS, OCC. HOUSEHOLD WORK,
R/O. YALPARATTI, TALUK: RAIBAG,
DIST. BELAGAVI-591 311.
1B. SRI. MANOHAR S/O. SHIVAPPA BANTI,
YASHAVANT AGE: 56 YEARS, OCC. AGRICULTURE,
NARAYANKAR R/O. YALPARATTI, TALUK: RAIBAG,
Digitally signed by
DIST. BELAGAVI-591 311.
YASHAVANT
NARAYANKAR
Date: 2025.11.26
10:16:25 +0530 1C. SMT. KAMALAWWA YAMANAPPA SANGAPUR
AGE: 53 YEARS, OCC. HOUSEHOLD WORK,
R/O. YALPARATTI, TALUK: RAIBAG,
DIST. BELAGAVI-591 311.
1D. SRI. SHRIKANT S/O. SHIVAPPA BANTI,
AGE: 51 YEARS, OCC. AGRICULTURE,
R/O. YALPARATTI, TALUK: RAIBAG,
DIST. BELAGAVI-591 311.
1E. SMT. VIMALA W/O. PARASHURAM HIDAKAL,
AGE: 48 YEARS, OCC. HOUSEHOLD WORK,
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HC-KAR
R/O. BYAKUD, TALUK: RAIBAG, DIST. BELAGAVI.
1F. SMT. MAHADEVI W/O. PARASHURAM HIDAKAL,
AGE: 45 YEARS, OCC. HOUSEHOLD WORK,
R/O. BYAKUD,
TALUK: RAIBAG, DIST. BELAGAVI.
1G. SMT. NAGAWWA W/O. RAVI @ REVAPPA SAVADATTI,
AGE: 41 YEARS, OCC. HOUSEHOLD WORK,
R/O. YALPARATTI, TALUK: RAIBAG,
DIST. BELAGAVI-591 311.
1H. SMT. PADMAVATI W/O. LAXMAN BIDARI,
AGE: 39 YEARS, OCC. HOUSEHOLD WORK,
R/O. HARUGERI,
TALUK: RAIBAG, DIST. BELAGAVI-591311.
1I. SRI. SATISH S/O. SHIVAPPA BANTI,
AGE: 37 YEARS, OCC. AGRICULTURE,
R/O. YALPARATTI, TALUK: RAIBAG,
DIST. BELAGAVI-591 311.
2. SRI. SIDDAPPA NINGAPPA BANTI
AGE: 72 YEARS, OCC. AGRICULTURE,
R/O. YALPARATTI-591 311,
TALUK: RAIBAG, DIST. BELAGAVI.
3. SRI. BEERAPPA WAMAN BANTI
AGE: 49 YEARS, OCC. AGRICULTURE,
R/O. YALPARATTI-591 311,
TALUK: RAIBAG, DIST. BELAGAVI.
SMT. GANGAWA W/O. BHIMAPPA TAMADADDI,
SINCE DECEASED BY HER LR.
4. SIDDAPPA BHIMAPPA TAMADADDI,
AGE: 52 YEARS, OCC. AGRICULTURE,
R/O. HARUGERI-591 220,
TALUK: RAIBAG, DIST. BELAGAVI.
SINCE DECEASED BY HIS LRS.
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RSA No. 5727 of 2013
HC-KAR
4A. SMT. SONAVVA W/O. SIDDAPPA TAMADADDI,
AGE: 56 YEARS, OCC. HOUSEHOLD WORK,
R/O. HARUGERI, TALUK: RAIBAG,
DIST. BELAGAVI-591 220.
4B. SMT. SHANAKKA @ INDRAVVA
W/O. SIDDAPPA TAMADADDI,
AGE: 54 YEARS, OCC. HOUSEHOLD WORK,
R/O. HARUGERI, TALUK: RAIBAG,
DIST. BELAGAVI-591 220.
4C. SHRI. BHEEMAPPA S/O. SIDDAPPA TAMADADDI,
AGE: 38 YEARS, OCC. AGRICULTURE,
R/O. HARUGERI, TALUK: RAIBAG,
DIST. BELAGAVI-591 220.
4D. SRI. KAMANNA S/O. SIDDAPPA TAMADADDI,
AGE: 36 YEARS, OCC. AGRICULTURE,
R/O. HARUGERI, TALUK: RAIBAG,
DIST. BELAGAVI-591 220.
4E. SMT. ANJANA W/O. KALLAPPA BANASHI,
AGE: 39 YEARS, OCC. HOUSEHOLD WORK,
R/O. BEKKERI,
TALUK: RAIBAG, DIST. BELAGAVI.
4F. SMT. YOGITA W/O. SHIVAJI BARAGALI,
AGE: 37 YEARS, OCC. HOUSEHOLD WORK,
R/O. SHIRADON,
TALUK: SHIROL, DIST. KOLHAPUR,
MAHARASHTRA STATE.
4G. SMT. SHILPA W/O. SURESH PUJERI,
AGE: 36 YEARS, OCC. HOUSEHOLD WORK,
R/O. MOLE, TQ. ATHANI, DIST. BELAGAVI.
4H. SMT. SHALA @ KAVITA SATISH ITAGANNAVAR,
AGE: 33 YEARS, OCC. HOUSEHOLD WORK,
R/O. MUGALKHOD, TQ. MUDHOL,
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RSA No. 5727 of 2013
HC-KAR
DIST. BAGALKOTE.
4I. SMT. ANITA W/O. ANIL BELAGALI,
AGE: 31 YEARS, OCC. HOUSEHOLD WORK,
R/O. HIDKAL, TALUK: RAIBAG,
DIST. BELAGAVI-591220.
4J. SMT. SUJATA W/O. ANAND HANDIGUNDI,
AGE: 30 YEARS, OCC. HOUSEHOLD WORK,
R/O. AINAPUR, TALUK: ATHANI,
DIST. BELAGAVI.
...APPELLANTS
(BY SRI. SHEKHARAGOUDA M. NAGANURI, ADVOCATE)
AND:
1. SMT. SHIVUBAI
W/O. YALLAPPA GADDI,
AGE: 64 YEARS,
OCC. AGRICULTURE AND HOUSEHOLD,
R/O. ALKANUR-591 220,
TALUK: RAIBAG, DIST. BELAGAVI.
SRI. WAMAN NINGAPPA BANTI
SINCE DECEASED BY LRS,
RESPONDENTS 2 TO 3,
2. SRI. VITHAL WAMAN BANTI,
AGE: 51 YEARS, OCC. SERVICE,
R/O. BELLAD-BAGEWADI-591 305,
TALUK: HUKERI,
DIST. BELAGAVI.
3. SRI. SHANKAR WAMAN BANTI
AGE: 44 YEARS, OCC. AGRICULTURE,
R/O. YALPARATTI-591 311,
TALUK: RAIBAG, DIST. BELAGAVI.
4. SRI. RAMAPPA @ KUMAR WAMAN BANTI,
AGE: 41 YEARS, OCC. AGRICULTURE,
R/O. YALPARATTI-591 311,
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RSA No. 5727 of 2013
HC-KAR
TALUK: RAIBAG, DIST. BELAGAVI.
5. SMT. SHANTA W/O. VITHAL BANTI,
AGE: 39 YEARS, OCC. SERVICE,
R/O. BAGEWADI-591 305,
TALUK: HUKERI, DIST. BELAGAVI.
6. SMT. GOURAVVA W/O. BHIMAPPA GANYAGOL,
AGE: 77 YEARS, OCC. HOUSEHOLD,
R/O. BENDWAD-591 311,
TQ. RAIBAG, DIST. BELAGAVI.
7. SMT. BANGARI W/O. SHIDDAPPA MAYANURE,
AGE: 72 YEARS, OCC. HOUSEHOLD ,
R/O. HANDIGUND-591 235,
TALUK: RAIBAG, DIST. BELAGAVI.
8. SMT. NAGAVVA W/O. BHIMAPPA KURBAR,
AGE: 67 YEARS, OCC. HOUSEHOLD ,
R/O. KHAVATKOPPA-591 235,
TALUK: ATHANI, DIST. BELAGAVI.
...RESPONDENTS
(BY SRI. SANGAMESH S. GHULAPPANAVAR, ADV. FOR R1(A & B);
R2, R3, R4-NOTICE SERVED;
R5(A) AND R5(B)-HELD SUFFICIENT;
R6-ABATED; R7-NOTICE SERVED; R8-HELD SUFFICIENT)
THIS RSA IS FILED UNDER SECTION 100 R/W. ORDER 41
RULE 1 OF CPC, PRAYING TO SET ASIDE THE JUDGMENT AND
DECREE DATED 16.08.2013 PASSED BY THE SENIOR CIVIL
JUDGE AND JMFC RAIBAG IN RA 26/2011 AND TO SET ASIDE
THE JUDGMENT AND DECREE DATED 10.04.2003 PASSED BY
THE PRINCIPAL CIVIL JUDGE JR.DN. AND JMFC RAIBAG IN
O.S.NO.225/1998 AND TO ALLOW THE APPEAL WITH COSTS
THROUGHOUT BY DISMISSING THE SUIT OF FIRST
RESPONDENT IN O.S.NO.225/1998 ON THE FILE OF THE
PRINCIPAL CIVIL JUDGE JR.DN AND JMFC RAIBAG.
THIS APPEAL, COMING ON FOR FURTHER ORDERS THIS
DAY, JUDGMENT WAS DELIVERED THEREIN AS UNDER.
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NC: 2025:KHC-D:16289
RSA No. 5727 of 2013
HC-KAR
ORAL JUDGMENT
(PER. THE HON'BLE MR. JUSTICE C M JOSHI)
Learned counsel appearing for the appellants submits that
the matter has been settled between the parties in FDP
No.22/2013. It was submitted before the Trial Court that the
appellants are not interested in proceeding with the matters.
2. In view of the said settlement noted in the final
decree proceedings, the present appeal is no more available for
adjudication on merits. Hence, the appeal stands dismissed.
SD/-
(C M JOSHI)
JUDGE
RKM
CT:PA
