Karnataka High Court
Gadigeppa Basalingappa Marakalli vs Shivanagouda on 12 November, 2025
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NC: 2025:KHC-D:15421
RSA No. 1270 of 2007
C/W RSA No. 1271 of 2007
HC-KAR
IN THE HIGH COURT OF KARNATAKA AT DHARWAD
DATED THIS THE 12TH DAY OF NOVEMBER, 2025
BEFORE
THE HON'BLE MR. JUSTICE C M JOSHI
REGULAR SECOND APPEAL NO.1270 OF 2007 (INJ)
C/W
REGULAR SECOND APPEAL NO.1271 OF 2007
IN RSA NO. 1270/2007
BETWEEN:
1. GADIGEPPA BASALINGAPPA MARAKALLI
AGED ABOUT 53 YEARS, R/O. DUDIHALLI,
TQ. HIREKERUR, DIST. HAVERI.
2. KALLANAGOUDA BASALINGAPPAGOUDA MARAKALLI
AGED ABOUT 48 YEARS, R/O. DUDIHALLI,
TQ. HIREKERUR, DIST. HAVERI.
...APPELLANTS
(BY SRI. AVINASH BANAKAR, ADVOCATE)
YASHAVANT
NARAYANKAR
AND:
Digitally signed by
YASHAVANT
NARAYANKAR
Date: 2025.11.14
1. SHIVANAGOUDA
10:56:38 +0530 S/O. KALLANAGOUDA MARAKALLI,
AGE: 68 YEARS, R/O. DUDIHALLI,
TQ. HIREKERUR, DIST. HAVERI.
2. SHAMBHUGOUDA
S/O. KALLANAGOUDA MARAKALLI,
AGE: 63 YEARS, R/O. DUDIHALLI,
TQ. HIREKERUR, DIST. HAVERI.
3. BASANAGOUDA
S/O. KALLANAGOUDA MARAKALLI,
AGE: 58 YEARS, R/O. DUDIHALLI,
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RSA No. 1270 of 2007
C/W RSA No. 1271 of 2007
HC-KAR
TQ. HIREKERUR, DIST. HAVERI.
4. SIDDANAGOUDA
S/O. KALLANAGOUDA MARAKALLI,
AGE: 55 YEARS, R/O. DUDIHALLI,
TQ. HIREKERUR, DIST. HAVERI.
5. RUDRAGOUDA
S/O. KALLANAGOUDA MARAKALLI,
AGE: 51 YEARS, R/O. DUDIHALLI,
TQ. HIREKERUR, DIST. HAVERI.
6. VEERANAGOUDA
S/O. KALLANAGOUDA MARAKALLI,
AGE: 51 YEARS, R/O. DUDIHALLI,
TQ. HIREKERUR, DIST. HAVERI.
7. CHANDRAGOUDA
S/O. KALLANAGOUDA MARAKALLI,
AGE: 38 YEARS, R/O. DUDIHALLI,
TQ. HIREKERUR, DIST. HAVERI.
8. RAVIGOUDA
S/O. KALLANAGOUDA MARAKALLI,
AGE: 33 YEARS, R/O. DUDIHALLI,
TQ. HIREKERUR, DIST. HAVERI.
9. BASANAGOUDA
S/O. KALLAPPA GURULINGAPPA MARAKALLI,
SINCE DECEASED BY HIS LRS.
9A. RUDRAMMA
W/O. BASANAGOUDA MARAKALLI,
AGE: 70 YEARS, R/O. DUDIHALLI,
TQ. HIREKERUR, DIST. HAVERI.
9B. SHANKARAGOUDA
S/O. BASANAGOUDA MARAKALLI,
AGE: 50 YEARS, R/O. DUDIHALLI,
TQ. HIREKERUR, DIST. HAVERI.
9C. RAJAPPA
S/O. BASANAGOUDA MARAKALLI,
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RSA No. 1270 of 2007
C/W RSA No. 1271 of 2007
HC-KAR
AGE: 45 YEARS, R/O. DUDIHALLI,
TQ. HIREKERUR, DIST. HAVERI.
10. RUDRAGOUDA
S/O. KALLAPPA GURULINGAPPA MARAKALLI,
AGE: 61 YEARS, R/O. DUDIHALLI,
TQ. HIREKERUR, DIST. HAVERI.
11. MAHADEVGOUDA
S/O. KALLAPPA GURULINGAPPA MARAKALLI,
AGE: 66 YEARS, R/O. DUDIHALLI,
TQ. HIREKERUR, DIST. HAVERI.
12. CHANDRAGOUDA
S/O. KALLAPPA GURULINGAPPA MARAKALLI,
AGE: 58 YEARS, R/O. DUDIHALLI,
TQ. HIREKERUR, DIST. HAVERI.
13. GANGADHARAPPA
S/O. MAHADEVAPPA KHANDIBAGUR,
AGE: 78 YEARS, R/O. DUDIHALLI,
TQ. HIREKERUR, DIST. HAVERI.
PALAKSHAPPA MAHADEVAPPA KHANIDBAGUR
SINCE DEAD BY HIS LRS
14. BHARAMAGOUDA
S/O. PALAKSHAPPA KHANDIBAGUR,
AGE: NIL, R/O. DUDIHALLI,
TQ. HIREKERUR, DIST. HAVERI.
15. KALLAPPA S/O. DYAVAPPA MAGADI
AGE: NIL, R/O. DUDIHALLI,
TQ. HIREKERUR, DIST. HAVERI.
16. BUDEPPA S/O. DYAVAPPA MAGADI,
AGE: NIL, R/O. DUDIHALLI,
TQ. HIREKERUR, DIST. HAVERI.
17. SHIVABASAPPA S/O. KALLAPPA MARAKALLI,
AGE: NIL, R/O. DUDIHALLI,
TQ. HIREKERUR, DIST. HAVERI.
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RSA No. 1270 of 2007
C/W RSA No. 1271 of 2007
HC-KAR
18. GADIGEPPA
S/O. CHANNABASAPPA MARAKALLI,
AGE: NIL, R/O. DUDIHALLI,
TQ. HIREKERUR, DIST. HAVERI.
19. KAREGOUDA
S/O. CHANNABASAPPA MARAKALLI,
AGE: 78 YEARS, R/O. DUDIHALLI,
TQ. HIREKERUR, DIST. HAVERI.
20. PARAMESHAPPA
S/O. CHANNABASAPPA MARAKALLI,
AGE: NIL, R/O. DUDIHALLI,
TQ. HIREKERUR, DIST. HAVERI.
21. CHANDRAPPA CHANNABASAPPA MARAKALLI
AGE: NIL, R/O. DUDIHALLI,
TQ. HIREKERUR, DIST. HAVERI.
...RESPONDENTS
(BY SRI. S.G. KADADAKATTI, ADVOCATE FOR R1, R3 AND R5-R8;
R9(A), R9(B), R19, R20, R21-NOTICE SERVED;
R14, R16, R17, R2, R4, R10, R11 -R13, R15, R18-ARE ABATED)
THIS RSA IS FILED UNDER SECTION 100 OF CPC, PRAYING
TO SET ASIDE THE JUDGMENT AND DECREE DATED 31.01.2007
IN RA.NO.38/2003 PASSED BY THE ADDL. CIVIL JUDGE,
RANEBENNUR, CONFIRMING THE JUDGMENT AND DECREE DATED
28.02.2003 IN OS.NO.164/1994 PASSED BY THE CIVIL JUDGE
(JR.DN.), HIREKERUR, ALLOW THIS RSA AND PASS A DECREE IN
FAVOUR OF THE PLAINTIFFS/APPELLANTS AS PRAYED FOR, IN
THE INTEREST OF JUSTICE.
IN RSA NO. 1271/2007
BETWEEN:
1. GADIGEPPA BASALINGAPPA MARAKALLI
AGED ABOUT 53 YEARS,
R/O. DUDIHALLI,
TQ. HIREKERUR, DIST. HAVERI-581111.
2. KALLANAGOUDA BASALINGAPPAGOUDA MARAKALLI
AGED ABOUT 48 YEARS,
R/O. DUDIHALLI,
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NC: 2025:KHC-D:15421
RSA No. 1270 of 2007
C/W RSA No. 1271 of 2007
HC-KAR
TQ. HIREKERUR, DIST. HAVERI-581111.
3. PARVATEVVA
W/O. BASALINGAPPAGOUDA MARAKALLI,
AGED ABOUT 78 YEARS, R/O. DUDIHALLI,
TQ. HIREKERUR, DIST. HAVERI-581111.
4. KALLAVVA BASALINGAPPAGOUDA MARAKALLI
AGED ABOUT 34 YEARS, R/O. DUDIHALLI,
TQ. HIREKERUR, DIST. HAVERI-581111.
...APPELLANTS
(BY SRI. AVINASH BANAKAR, ADVOCATE)
AND:
1. SHIVANAGOUDA
S/O. KALLANAGOUDA MARAKALLI,
AGED ABOUT 68 YEARS, R/O. DUDIHALLI,
TQ. HIREKERUR, DIST. HAVERI-581111.
2. SHAMBHUGOUDA
S/O. KALLANAGOUDA MARAKALLI,
AGED ABOUT 63 YEARS, R/O. DUDIHALLI,
TQ. HIREKERUR, DIST. HAVERI-581111.
3. BASANAGOUDA
S/O. KALLANAGOUDA MARAKALLI,
AGED ABOUT 58 YEARS, R/O. DUDIHALLI,
TQ. HIREKERUR, DIST. HAVERI-581111.
4. SIDDANAGOUDA
S/O. KALLANAGOUDA MARAKALLI,
AGED ABOUT 55 YEARS, R/O. DUDIHALLI,
TQ. HIREKERUR, DIST. HAVERI-581111.
5. RUDRAGOUDA
S/O. KALLANAGOUDA MARAKALLI,
AGED ABOUT 51 YEARS, R/O. DUDIHALLI,
TQ. HIREKERUR, DIST. HAVERI-581111.
6. VEERANAGOUDA
S/O. KALLANAGOUDA MARAKALLI
AGED ABOUT 51 YEARS, R/O. DUDIHALLI,
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RSA No. 1270 of 2007
C/W RSA No. 1271 of 2007
HC-KAR
TQ. HIREKERUR, DIST. HAVERI-581111.
7. CHANDRAPPA
S/O. KALLANAGOUDA MARAKALLI
@ KALLAPPA MARAKALLI,
AGED ABOUT 38 YEARS, R/O. DUDIHALLI,
TQ. HIREKERUR, DIST. HAVERI-581111.
8. RAVI
S/O. KALLANAGOUDA MARAKALLI
@ KALLAPPA MARAKALLI,
AGED ABOUT 33 YEARS, R/O. DUDIHALLI,
TQ. HIREKERUR, DIST. HAVERI-581111.
9. GOURAVVA PALAKSHAPPA TADAGANI
AGED ABOUT 45 YEARS, R/O. DUDIHALLI,
TQ. HIREKERUR, DIST. HAVERI-581111.
10. GANGAVVA MAHESHAPPA TADAGANI
AGED ABOUT 45 YEARS, R/O. DUDIHALLI,
TQ. HIREKERUR, DIST. HAVERI-581111.
11. SUSHEEL DEVENDRAPPA KAKOL
AGED ABOUT 39 YEARS, R/O. DUDIHALLI,
TQ. HIREKERUR, DIST. HAVERI-581111.
...RESPONDENTS
(BY SRI. S.G. KADADAKATTI, ADVOCATE FOR R1-R11)
THIS RSA IS FILED UNDER SECTION 100 OF CPC, PRAYING
TO SET ASIDE THE JUDGMENT AND DECREE DATED 31.01.2007
IN RA.NO.39/2003 PASSED BY THE ADDL. CIVIL JUDGE,
RANEBENNUR, CONFIRMING THE JUDGMENT AND DECREE
DATED 28.02.2003 IN OS.NO.413/1994 PASSED BY THE CIVIL
JUDGE (JR.DN.), HIREKERUR, ALLOW THIS RSA, IN THE
INTEREST OF JUSTICE.
THESE APPEALS, COMING ON FOR ORDERS THIS DAY,
JUDGMENT WAS DELIVERED THEREIN AS UNDER:
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NC: 2025:KHC-D:15421
RSA No. 1270 of 2007
C/W RSA No. 1271 of 2007
HC-KAR
ORAL JUDGMENT
(PER: HON'BLE MR. JUSTICE C M JOSHI)
Since no steps are taken in respect of deceased
respondent Nos.2, 4, 10 to 13, 15 & 18 in RSA No.1270/2007
and respondent Nos.2, 4, 7 & 10 in RSA No.1271/2007, both
the appeals stand dismissed as abated and further proceedings
are dropped.
SD/-
(C M JOSHI)
JUDGE
YAN
CT:PA
