C S Usha vs Smt Bhagyalakshmi
2025 Latest Caselaw 5984 Kant

Karnataka High Court

C S Usha vs Smt Bhagyalakshmi on 29 May, 2025

                                              -1-
                                                           NC: 2025:KHC:18450
                                                         MFA No. 3375 of 2025


                   HC-KAR




                        IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                            DATED THIS THE 29TH DAY OF MAY, 2025

                                           BEFORE

                              THE HON'BLE MR JUSTICE M.I.ARUN

                   MISCELLANEOUS FIRST APPEAL NO.3375 OF 2025(MV-I)

                   BETWEEN:

                   1.    C.S. USHA
                         D/O SIDDALINGAPPA,
                         AGED ABOUT 43 YEARS,
                         R/AT NO.60/1, 21ST MAIN,
                         1ST CROSS, SAPTHAGIRI LAYOUT,
                         SHIVAPURA, BENGALURU-560 058.
                                                                 ...APPELLANT
                   (BY SRI PRAKASH H.N., ADVOCATE)

                   AND:

                   1.    SMT. BHAGYALAKSHMI
                         W/O LAKKANNA, AGED MAJOR,
                         R/AT NO.62, CHIKKEGOWDANAPALYA,
Digitally signed         THALAGHATTAPURA, BENGALURU-62.
by LUCYGRACE
Location: HIGH
COURT OF           2.    PREM KUMAR P.,
KARNATAKA                S/O PARTHA A.,
                         AGED MAJOR,
                         R/AT NO.5, 3RD CROSS,
                         1ST MAIN, BRUNDHAVANA LAYOUT,
                         PIPELINE ROAD, MALLASANDRA,
                         BENGALURU-560 057.
                                                              ...RESPONDENTS

                        THIS MFA IS FILED UNDER SECTION 173(1) OF MV ACT,
                   PRAYING TO SET ASIDE THE JUDGMENT AND AWARD DATED
                   19.02.2025 PASSED BY XXI ADDITIONAL SMALL CAUSE JUDGE
                             -2-
                                          NC: 2025:KHC:18450
                                     MFA No. 3375 of 2025


HC-KAR




AND MACT, BENGALURU (SCCH-23) IN MVC NO.2097/2022
AND DISMISS THE PETITION, IN THE INTEREST OF JUSTICE.

     THIS APPEAL COMING ON FOR ORDERS, THROUGH
PHYSICAL HEARING/VIDEO CONFERENCING THIS DAY,
JUDGMENT WAS DELIVERED THEREIN AS UNDER:

CORAM:    HON'BLE MR JUSTICE M.I.ARUN

                     ORAL JUDGMENT

Learned counsel for the appellant has filed a memo

dated 29.05.2025 seeking withdrawal of the appeal.

Memo is taken on record.

Accordingly, the appeal is dismissed as

withdrawn.

The appellant is permitted to withdraw the statutory

amount deposited, if any.

Sd/-

(M.I.ARUN) JUDGE

NMS