Friday, 08, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Adi Murthy Rao K vs The State Of Karnataka
2025 Latest Caselaw 5044 Kant

Citation : 2025 Latest Caselaw 5044 Kant
Judgement Date : 14 March, 2025

Karnataka High Court

Adi Murthy Rao K vs The State Of Karnataka on 14 March, 2025

Author: Suraj Govindaraj
Bench: Suraj Govindaraj
                                               -1-
                                                             NC: 2025:KHC:10624
                                                           WP No. 2439 of 2025
                                                       C/W WP No. 1826 of 2025
                                                           WP No. 2609 of 2025
                                                                 AND 1 OTHER


                   IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                         DATED THIS THE 14TH DAY OF MARCH, 2025

                                            BEFORE
                        THE HON'BLE MR JUSTICE SURAJ GOVINDARAJ
                        WRIT PETITION NO. 2439 OF 2025 (CS-EL/M)
                                               C/W
                        WRIT PETITION NO. 1826 OF 2025 (CS-EL/M)
                        WRIT PETITION NO. 2609 OF 2025 (CS-EL/M)
                        WRIT PETITION NO. 2750 OF 2025 (CS-EL/M)


                   IN WP No. 2439/2025
                   BETWEEN:

                   1.   ADI MURTHY RAO K.,
                        S/O KESHAVA MURTHY A.,
                        AGED ABOUT 63 YEARS
                        R/AT G KOTHURU,
                        GOURIBIDANURU TALUK,
                        CHIKKABALLAPURADIST - 561228
                        SHARE ACCOUNT NO.3724
Digitally signed
by SHWETHA
RAGHAVENDRA        2.   NARAYANAPPA C.,
Location: HIGH          S/O CHOUDAPPA,
COURT OF                AGED ABOUT 75 YEARS,
KARNATAKA               (SENIOR CITIZEN NOT CLAIMED)
                        R/AT CHANNAPPAREDDYHALLI,
                        GOURIBIDANURU TALUK,
                        CHIKKABALLAPURADIST 561228
                        SHARE ACCOUNT NO.6371

                   3.   ADI NARAYANA,
                        S/O NARAYANAPPA,
                        AGED ABOUT 48 YEARS,
                        R/AT KOTAPPANAHALLI,
                        NAGAREGERE POST,
                        GOURIBIDANURU TALUK,
                             -2-
                                          NC: 2025:KHC:10624
                                        WP No. 2439 of 2025
                                    C/W WP No. 1826 of 2025
                                        WP No. 2609 of 2025
                                              AND 1 OTHER


     CHIKKABALLAPURADIST -561228
     SHARE ACCOUNT NO.6901

4.   SRINIVASA REDDY,
     S/O NARASAAPPA,
     AGED ABOUT 67 YEARS
     (SENIOR CITIZEN NOT CLAIMED)
     R/AT PAYANNANAHALLI,
     GOURIBIDANURU TALUK,
     CHIKKABALLAPURADIST -561208
     SHARE ACCOUNT NO.4437

5.   SHRIRAMAPPA,
     S/O CHIKKAGANGAPPA,
     AGED ABOUT 72 YEARS,
     (SENIOR CITIZEN NOT CLAIMED)
     R/AT NARLAHALLI,
     CHOLASHETTIHALLI,
     GOURIBIDANURU TALUK,
     CHIKKABALLAPURADIST -561208
     SHARE ACCOUNT NO.6370

6.   CHOWDA REDDY,
     S/O NARAYANAREDDY,
     AGED ABOUT 63 YEARS,
     (SENIOR CITIZEN NOT CLAIMED)
     R/AT SABBANAHALLI
     THOKALAHALLI POST,
     GOURIBIDANURU TALUK,
     CHIKKABALLAPURADIST -561208
     SHARE ACCOUNT NO.2549

7.   RAME NAIKA,
     S/O DAVADENAIKA,
     AGED ABOUT 59 YEARS,
     R/AT NARLAHALLI,
     CHOLASHETTIHALLI,
     GOURIBIDANURU TALUK,
     CHIKKABALLAPURADIST -561208
     SHARE ACCOUNT NO.6565

8.   KRISHNE NAIKA,
     S/O SEVE NAIKA,
     AGED ABOUT 57 YEARS,
     R/AT SHETTIKUNTE,
                             -3-
                                          NC: 2025:KHC:10624
                                        WP No. 2439 of 2025
                                    C/W WP No. 1826 of 2025
                                        WP No. 2609 of 2025
                                              AND 1 OTHER


     CHOLASHETTIHALLI,
     GOURIBIDANURU TALUK,
     CHIKKABALLAPURADIST -561208
     SHARE ACCOUNT NO.5263

9.   RAME NAIKA,
     S/O LAKSHMI NAIKA,
     AGED ABOUT 70 YEARS,
     (SENIOR CITIZEN NOT CLAIMED)
     R/AT SHETTIKUNTE,
     CHOLASHETTIHALLI,
     GOURIBIDANURU TALUK,
     CHIKKABALLAPURADIST -561208
     SHARE ACCOUNT NO.5261

10. LAXMI DEVI BAI,
    W/O KRISHNENAIKA,
    AGED ABOUT 49 YEARS,
    R/AT SHETTIKUNTE,
    CHOLASHETTIHALLI,
    GOURIBIDANURU TALUK,
    CHIKKABALLAPURADIST -561208
    SHARE ACCOUNT NO.5264

11. MANJUNATH S.O.,
    S/O OBALAREDDY SL,
    AGED ABOUT 59 YEARS,
    R/AT SABBANAHALLI
    THOKALAHALLI POST,
    GOURIBIDANURU TALUK,
    CHIKKABALLAPURADIST -561208
    SHARE ACCOUNT NO.2641

12. LAKSHMANA NAIK B.,
    S/O BAJANE NAIK,
    AGED ABOUT 72 YEARS,
    (SENIOR CITIZEN NOT CLAIMED)
    KRISHNARAJAPURA,
    THOKALAHALLI POST,
    GOURIBIDANURU TALUK,
    CHIKKABALLAPURADIST -561208
    SHARE ACCOUNT NO.6708

13. AVALA REDDY,
    S/O SRI RAMA REDDY,
                            -4-
                                         NC: 2025:KHC:10624
                                       WP No. 2439 of 2025
                                   C/W WP No. 1826 of 2025
                                       WP No. 2609 of 2025
                                             AND 1 OTHER


    AGED ABOUT 45 YEARS
    R/AT CHIMAKALAHALLI,
    THOKALAHALLI POST,
    GOURIBIDANURU TALUK,
    CHIKKABALLAPURADIST 561208
    SHARE ACCOUNT NO.6559

14. SRIRAMA REDDY,
    S/O CHIKKA AVALAPPA,
    AGED ABOUT 72 YEARS,
    (SENIOR CITIZEN NOT CLAIMED)
    R/AT CHIMAKALA HALLI,
    THOKALAHALLI POST,
    GOURIBIDANURU TALUK,
    CHIKKABALLAPURA DIST 561208
    SHARE ACCOUNT NO.6560

15. ADILAKSHMAMMA,
    W/O SATYANARAYANA,
    AGED ABOUT 51 YEARS
    KRISHNARAJAPURA,
    THOKALAHALLI POST,
    GOURIBIDANURU TALUK,
    CHIKKABALLAPURA DIST -561208
    SHARE ACCOUNT NO.7081

16. LAKSHMI NARAYANAPPA,
    S/O DODDA RAMAIAH,
    AGED ABOUT 65 YEARS,
    (SENIOR CITIZEN NOT CLAIMED)
    R/AT BODA BANDANAHALLI,
    GOURIBIDANURU TALUK,
    CHIKKABALLAPURA DIST -561208
    SHARE ACCOUNT NO.5795

17. GANGA REDDY,
    S/O MYAKALA GANGAPPA,
    AGED ABOUT 74 YEARS
    (SENIOR CITIZEN NOT CLAIMED)
    R/AT CHIMAKALA HALLI,
    THOKALAHALLI POST,
    GOURIBIDANURU TALUK,
    CHIKKABALLAPURA DIST -561208
    SHARE ACCOUNT NO.6561
                            -5-
                                         NC: 2025:KHC:10624
                                       WP No. 2439 of 2025
                                   C/W WP No. 1826 of 2025
                                       WP No. 2609 of 2025
                                             AND 1 OTHER


18. RAME NAIK,
    S/O SAKKARE NAIK,
    AGED ABOUT 75 YEARS,
    SENIOR CITIZEN NOT CLAIMED)
    R/AT BANDE MALINA THANDA,
    CHOLASHETTIHALLI,
    GOURIBIDANURU TALUK,
    CHIKKABALLAPURA DIST -561208
    SHARE ACCOUNT NO.5143

19. C. NARAYANAPPA,
    S/O CHIKKAPPAYYA,
    AGED ABOUT 78 YEARS,
    (SENIOR CITIZEN NOT CLAIMED)
    R/AT CHOLASHETTIHALLI,
    GOURIBIDANURU TALUK,
    CHIKKABALLAPURA DIST -561208
    SHARE ACCOUNT NO.6168

20. ANJINAPPA,
    S/O NYATAHAPPA,
    AGED ABOUT 70 YEARS,
    (SENIOR CITIZEN NOT CLAIMED)
    R/AT CHOLASHETTIHALLI,
    GOURIBIDANURU TALUK,
    CHIKKABALLAPURA DIST -561208
    SHARE ACCOUNT NO.6580

21. SHIVASHANKARAPPA B.,
    S/O ADI NARAYANAPPA,
    AGED ABOUT 68 YEARS,
    (SENIOR CITIZEN NOT CLAIMED)
    R/AT CHOLASHETTIHALLI,
    GOURIBIDANURU TALUK,
    CHIKKABALLAPURA DIST -561208
    SHARE ACCOUNT NO.5179

22. GOVINDA REDDY K.N.,
    S/O NARASIMHA REDDY,
    AGED ABOUT 47 YEARS,
    R/AT KODI HALLI,
    CHOLASHETTIHALLI,
    GOURIBIDANURU TALUK,
    CHIKKABALLAPURA DIST -561208
    SHARE ACCOUNT NO.6360
                            -6-
                                          NC: 2025:KHC:10624
                                        WP No. 2439 of 2025
                                    C/W WP No. 1826 of 2025
                                        WP No. 2609 of 2025
                                              AND 1 OTHER


23. GOWRAMMA,
    W/O GANGADARAPPA,
    AGED ABOUT 53 YEARS,
    VATADA HOSAHALLI,
    GOURIBIDANURU TALUK,
    CHIKKABALLAPURA DIST -561208
    SHARE ACCOUNT NO.5872

24. BHARATAMMA,
    W/O LAXMI NARAYANA,
    AGED ABOUT 52 YEARS,
    R/AT G KOTHURU,
    GOURIBIDANURU TALUK,
    CHIKKABALLAPURA DIST - 561228
    SHARE ACCOUNT NO.6614

25. V. VENKATA SHIVA REDDY,
    S/O VENKATA REDDY,
    AGED ABOUT 67 YEARS,
    (SENIOR CITIZEN NOT CLAIMED)
    R/AT CHINNAPPA REDDY HALLI,
    GOURIBIDANURU TALUK,
    CHIKKABALLAPURA DIST - 561228
    SHARE ACCOUNT NO.6639

26. NARASIMHA MURTHY,
    S/O DALAPPA,
    AGED ABOUT 55 YEARS,
    R/AT MACHENA HALLI,
    GOURIBIDANURU TALUK,
    CHIKKABALLAPURA DIST - 561228
    SHARE ACCOUNT NO.3330

27. LAKSHMAPPA,
    S/O REDDY DODDAPPA,
    AGED ABOUT 80 YEARS,
    (SENIOR CITIZEN NOT CLAIMED)
    R/AT NADUVALAHALLI,
    GOURIBIDANURU TALUK,
    CHIKKABALLAPURA DIST - 561228
    SHARE ACCOUNT NO.1380

28. CHINNNAPPA,
    S/O OBALAPPA,
    AGED ABOUT 80 YEARS,
                            -7-
                                          NC: 2025:KHC:10624
                                        WP No. 2439 of 2025
                                    C/W WP No. 1826 of 2025
                                        WP No. 2609 of 2025
                                              AND 1 OTHER


    (SENIOR CITIZEN NOT CLAIMED)
    R/AT MACHENAHALLI
    GOURIBIDANURU TALUK,
    CHIKKABALLAPURA DIST - 561228
    SHARE ACCOUNT NO.1757

29. RAMA KRISHNAIAH,
    S/O KAMBALAIAH,
    AGED ABOUT 70 YEARS,
    (SENIOR CITIZEN NOT CLAIMED)
    R/AT GODDAVALAHALLI,
    GOURIBIDANURU TALUK,
    CHIKKABALLAPURA DIST - 561228
    SHARE ACCOUNT NO.6838

30. GANGA RATHNAMMA,
    W/O NARASIMHA MURTHY K.,
    AGED ABOUT 45 YEARS,
    R/AT MACHENA HALLI,
    GOURIBIDANURU TALUK,
    CHIKKABALLAPURA DIST - 561228
    SHARE ACCOUNT NO.6830

31. NARASIMHA MURTHY K.,
    S/O KUMBI NARASIMHAPPA,
    AGED ABOUT 52 YEARS,
    R/AT MACHENA HALLI,
    GOURIBIDANURU TALUK,
    CHIKKABALLAPURA DIST - 561228
    SHARE ACCOUNT NO.6829

32. NAGARAJU,
    S/O PARVATHAIAH,
    AGED ABOUT 75 YEARS
    (SENIOR CITIZEN NOT CLAIMED)
    R/AT ALLEEPURA,
    GOURIBIDANURU TALUK,
    CHIKKABALLAPURA DIST - 561228
    SHARE ACCOUNT NO.2386

33. NARASIMHAIAH,
    S/O SANJEEVAPPA,
    AGED ABOUT 78 YEARS,
    (SENIOR CITIZEN NOT CLAIMED)
    R/AT SOMASHETTI HALLI,
                            -8-
                                          NC: 2025:KHC:10624
                                        WP No. 2439 of 2025
                                    C/W WP No. 1826 of 2025
                                        WP No. 2609 of 2025
                                              AND 1 OTHER


    GOURIBIDANURU TALUK,
    CHIKKABALLAPURA DIST - 561228
    SHARE ACCOUNT NO.6356

34. MUDDAMMMA,
    S/O NARASIMHAIAH,
    AGED ABOUT 75 YEARS,
    (SENIOR CITIZEN NOT CLAIMED)
    R/AT SOMASHETTI HALLI,
    GOURIBIDANURU TALUK,
    CHIKKABALLAPURA DIST - 561228
    SHARE ACCOUNT NO.6357

35. RAVI KUMAR K.,
    S/O KULLAPPA,
    AGED ABOUT 59 YEARS,
    R/AT SOMASHETTI HALLI,
    GOURIBIDANURU TALUK,
    CHIKKABALLAPURA DIST - 561228
    SHARE ACCOUNT NO.6761

36. AVALA KONDA RAYAPPA,
    S/O KRISHNAPPA,
    AGED ABOUT 70 YEARS,
    (SENIOR CITIZEN NOT CLAIMED),
    R/AT MAIAGANAHALLI,
    GOURIBIDANURU TALUK,
    CHIKKABALLAPURA DIST - 561228
    SHARE ACCOUNT NO.2387

37. LAKSHMI BAI,
    W/O SIDDOJI RAO,
    AGED ABOUT 70 YEARS,
    (SENIOR CITIZEN NOT CLAIMED),
    R/AT DYAVASANDRA
    GOURIBIDANURU TALUK,
    CHIKKABALLAPURA DIST - 561228
    SHARE ACCOUNT NO.6833,

38. NARASUBAI,
    W/O NARAYANARAO,
    AGED ABOUT 75 YEARS,
    (SENIOR CITIZEN NOT CLAIMED),
    R/AT DYAVASANDRA
    GOURIBIDANURU TALUK,
                            -9-
                                          NC: 2025:KHC:10624
                                        WP No. 2439 of 2025
                                    C/W WP No. 1826 of 2025
                                        WP No. 2609 of 2025
                                              AND 1 OTHER


    CHIKKABALLAPURA DIST - 561228
    SHARE ACCOUNT NO.6492

39. HANUMAKKA,
    W/O GANGA VENKATAPPA,
    AGED ABOUT 80 YEARS,
    (SENIOR CITIZEN NOT CLAIMED),
    R/AT TARIDALU,
    GOURIBIDANURU TALUK,
    CHIKKABALLAPURA DIST - 561228
    SHARE ACCOUNT NO.6517

40. RUDRAPPA,
    S/O SOMASHEKARAPPA,
    AGED ABOUT 70 YEARS,
    (SENIOR CITIZEN NOT CLAIMED),
    R/AT KAMAGANAHALLI,
    GOURIBIDANURU TALUK,
    CHIKKABALLAPURA DIST - 561228
    SHARE ACCOUNT NO.6626

41. YASHODAMMA,
    W/O MYLAPPA,
    AGED ABOUT 50 YEARS,
    R/AT KAMAGANAHALLI,
    GOURIBIDANURU TALUK,
    CHIKKABALLAPURA DIST - 561228
    SHARE ACCOUNT NO.6702

42. GANGAMMA,
    W/O SIDDAPPA,
    AGED ABOUT 70 YEARS,
    (SENIOR CITIZEN NOT CLAIMED),
    R/AT KAMAGANAHALLI,
    GOURIBIDANURU TALUK,
    CHIKKABALLAPURA DIST - 561228
    SHARE ACCOUNT NO.3467

43. VENKATESH NAIK,
    S/O RANGAPPA,
    AGED ABOUT 47 YEARS,
    R/AT KAMAGANAHALLI,
    GOURIBIDANURU TALUK,
    CHIKKABALLAPURA DIST - 561228
    SHARE ACCOUNT NO.6618
                            - 10 -
                                          NC: 2025:KHC:10624
                                        WP No. 2439 of 2025
                                    C/W WP No. 1826 of 2025
                                        WP No. 2609 of 2025
                                              AND 1 OTHER



44. DARANENDRA KUMAR,
    S/O NARAYANA K.P.,
    AGED ABOUT 47 YEARS,
    R/AT KAMAGANAHALLI,
    GOURIBIDANURU TALUK,
    CHIKKABALLAPURA DIST - 561228
    SHARE ACCOUNT NO.6690

45. GANGADARAPPA,
    S/O NANJAPPA,
    AGED ABOUT 50 YEARS,
    R/AT KENKERE,
    GOURIBIDANURU TALUK,
    CHIKKABALLAPURA DIST - 561228
    SHARE ACCOUNT NO.5051

46. RAMADASAIAH,
    S/O CHANNANNA,
    AGED ABOUT 70 YEARS,
    (SENIOR CITIZEN NOT CLAIMED),
    R/AT KACHAMACHANAHALLI,
    GOURIBIDANURU TALUK,
    CHIKKABALLAPURA DIST - 561228
    SHARE ACCOUNT NO.5646

47. ASHWATHAPPA K.M.,
    S/O PATEL NARASIMHANNA,
    AGED ABOUT 80 YEARS,
    (SENIOR CITIZEN NOT CLAIMED),
    R/AT KANKERE,
    GOURIBIDANURU TALUK,
    CHIKKABALLAPURA DIST - 561228
    SHARE ACCOUNT NO.1121

48. RAMAKRISHNA REDDY,
    S/O GOVINDAPPA,
    AGED ABOUT 60 YEARS,
    (SENIOR CITIZEN NOT CLAIMED),
    R/AT KONDAPURA,
    GOURIBIDANURU TALUK,
    CHIKKABALLAPURA DIST - 561228
    SHARE ACCOUNT NO.3519

49. CHIKKANARASAPPA,
                            - 11 -
                                          NC: 2025:KHC:10624
                                        WP No. 2439 of 2025
                                    C/W WP No. 1826 of 2025
                                        WP No. 2609 of 2025
                                              AND 1 OTHER


    S/O KURISOMAIAH,
    AGED ABOUT 68 YEARS,
    (SENIOR CITIZEN NOT CLAIMED),
    R/AT SHINGANAHALLI
    GOURIBIDANURU TALUK,
    CHIKKABALLAPURA DIST - 561228
    SHARE ACCOUNT NO.3520

50. N.V.RAMAKRISHNAIAH,
    S/O VENKATARAMANAPPA
    AGED ABOUT 72 YEARS,
    (SENIOR CITIZEN NOT CLAIMED),
    R/AT NANDIGANAHALLI,
    GOURIBIDANURU TALUK,
    CHIKKABALLAPURA DIST - 561228
    SHARE ACCOUNT NO.1536

51. RADHA RAMANUJAN,
    S/O RAMANUJAN C.K.,
    AGED ABOUT 62 YEARS,
    (SENIOR CITIZEN NOT CLAIMED),
    R/AT SHINGANAHALLI,
    GOURIBIDANURU TALUK,
    CHIKKABALLAPURA DIST - 561228
    SHARE ACCOUNT NO.6783

52. GANGAMMA,
    W/O NARASIMHAIAH,
    AGED ABOUT 64 YEARS,
    (SENIOR CITIZEN NOT CLAIMED),
    R/AT POTHENAHALLI,
    GOURIBIDANURU TALUK,
    CHIKKABALLAPURA DIST - 561228
    SHARE ACCOUNT NO.5255

53. NARASIMHAPPA,
    S/O HANUMAIAH,
    AGED ABOUT 78 YEARS,
    (SENIOR CITIZEN NOT CLAIMED),
    R/AT POTHENAHALLI,
    GOURIBIDANURU TALUK,
    CHIKKABALLAPURA DIST - 561228
    SHARE ACCOUNT NO.6062

54. CHANDRASHEKARA REDDY,
                            - 12 -
                                          NC: 2025:KHC:10624
                                        WP No. 2439 of 2025
                                    C/W WP No. 1826 of 2025
                                        WP No. 2609 of 2025
                                              AND 1 OTHER


    S/O PEDDANNA,
    AGED ABOUT 75 YEARS,
    (SENIOR CITIZEN NOT CLAIMED),
    R/AT G BOMMASANDRA,
    GOURIBIDANURU TALUK,
    CHIKKABALLAPURA DIST - 561228
    SHARE ACCOUNT NO.5415

55. NARASAMMA,
    W/O SOMAIAH,
    AGED ABOUT 82 YEARS
    (SENIOR CITIZEN NOT CLAIMED),
    R/AT SHINGANAHALLI,
    GOURIBIDANURU TALUK,
    CHIKKABALLAPURA DIST - 561228
    SHARE ACCOUNT NO.3305

56. RAMAKRISHNAPPA,
    S/O THIMMAIAH,
    AGED ABOUT 66 YEARS,
    (SENIOR CITIZEN NOT CLAIMED),
    R/AT DINAMAGATTAHALLI,
    GOURIBIDANURU TALUK,
    CHIKKABALLAPURA DIST - 561228
    SHARE ACCOUNT NO.5693

57. NANDEESHAPPA G.,
    S/O GANGAIAH,
    AGED ABOUT 54 YEARS,
    R/AT GEDARE,
    GOURIBIDANURU TALUK,
    CHIKKABALLAPURA DIST - 561228
    SHARE ACCOUNT NO.6364

58. MUNIVENKATAPPA,
    S/O VENKATARAYAPPA,
    AGED ABOUT 76 YEARS,
    (SENIOR CITIZEN NOT CLAIMED),
    R/AT NAMAGONDLU,
    GOURIBIDANURU TALUK,
    CHIKKABALLAPURA DIST - 561228
    SHARE ACCOUNT NO.5766

59. CHIKKA GANGAPPA,
    S/O KOKKALAPPA,
                            - 13 -
                                          NC: 2025:KHC:10624
                                        WP No. 2439 of 2025
                                    C/W WP No. 1826 of 2025
                                        WP No. 2609 of 2025
                                              AND 1 OTHER


    AGED ABOUT 75 YEARS,
    (SENIOR CITIZEN NOT CLAIMED),
    R/AT HEGGENAHALLI
    GOURIBIDANURU TALUK,
    CHIKKABALLAPURA DIST - 561228
    SHARE ACCOUNT NO.6067

60. NARAYANASWAMY,
    S/O SANJEEVAPPA,
    AGED ABOUT 61 YEARS,
    (SENIOR CITIZEN NOT CLAIMED),
    R/AT GIDAGANAHALLI
    GOURIBIDANURU TALUK,
    CHIKKABALLAPURA DIST - 561228
    SHARE ACCOUNT NO.6252

61. PAPAMMA,
    S/O JOOLAPPA,
    AGED ABOUT 76 YEARS
    (SENIOR CITIZEN NOT CLAIMED),
    R/AT HEGGENAHALLI,
    GOURIBIDANURU TALUK,
    CHIKKABALLAPURA DIST - 561228
    SHARE ACCOUNT NO.6804

62. GANGAPPA,
    S/O JOOLAPPA,
    AGED ABOUT 48 YEARS,
    R/AT HEGGENAHALLI,
    GOURIBIDANURU TALUK,
    CHIKKABALLAPURA DIST - 561228
    SHARE ACCOUNT NO.6805

63. LAKSHMAMMA,
    S/O DODDAVENKATAPPA,
    AGED ABOUT 52 YEARS,
    R/AT HEGGENAHALLI,
    GOURIBIDANURU TALUK,
    CHIKKABALLAPURA DIST - 561228
    SHARE ACCOUNT NO.6816

64. NARASIMHAPPA,
    S/O NARASAPPA,
    AGED ABOUT 55 YEARS,
    R/AT HEGGENAHALLI,
                            - 14 -
                                          NC: 2025:KHC:10624
                                        WP No. 2439 of 2025
                                    C/W WP No. 1826 of 2025
                                        WP No. 2609 of 2025
                                              AND 1 OTHER


    GOURIBIDANURU TALUK,
    CHIKKABALLAPURA DIST - 561228
    SHARE ACCOUNT NO.6899

65. NARAYANAGOWDA P.V.,
    S/O CHIKKAVENKATAPPA,
    AGED ABOUT 87 YEARS,
    SENIOR CITIZEN NOT CLAIMED),
    R/AT PURA,
    GOURIBIDANURU TALUK,
    CHIKKABALLAPURA DIST - 561228
    SHARE ACCOUNT NO.5690

66. VENKATACHALA K.V.,
    S/O ANGADI VENKATAPPA,
    AGED ABOUT 59 YEARS,
    R/AT KALLUDI
    GOURIBIDANURU TALUK,
    CHIKKABALLAPURA DIST - 561228
    SHARE ACCOUNT NO.1443

67. DEVAKI,
    W/O RAMANJINAPPA,
    AGED ABOUT 59 YEARS,
    R/AT PUTTAPURAHALLI,
    GOURIBIDANURU TALUK,
    CHIKKABALLAPURA DIST - 561228
    SHARE ACCOUNT NO.6587

68. ADILAKSHMAMMA,
    S/O NANJUNDAPPA K.C.,
    AGED ABOUT 59 YEARS,
    R/AT KALLUDI
    GOURIBIDANURU TALUK,
    CHIKKABALLAPURA DIST - 561228
    SHARE ACCOUNT NO.3699

69. B SHANTHAMMA,
    W/O NAGIREDDY,
    AGED ABOUT 55 YEARS,
    HIREBIDANURU,
    GOURIBIDANURU TALUK,
    CHIKKABALLAPURA DIST - 561228
    SHARE ACCOUNT NO.6880
                             - 15 -
                                           NC: 2025:KHC:10624
                                         WP No. 2439 of 2025
                                     C/W WP No. 1826 of 2025
                                         WP No. 2609 of 2025
                                               AND 1 OTHER


70. ADI NARAYANAPPA K.C.,
    S/O LATE CHIKKANOMAYYA,
    AGED ABOUT 59 YEARS,
    R/AT KALLUDI
    GOURIBIDANURU TALUK,
    CHIKKABALLAPURA DIST - 561228
    SHARE ACCOUNT NO.3308

71. VENKATESH GOWDA,
    S/O DODDAVENKATASHAMAPPA,
    AGED ABOUT 59 YEARS,
    R/AT CHARUKUMUTTENAHALLI,
    GOURIBIDANURU TALUK,
    CHIKKABALLAPURA DIST - 561228
    SHARE ACCOUNT NO.4559

72. RAGHUNATH T.S.,
    S/O SRIRAMACHAR,
    AGED ABOUT 57 YEARS,
    R/AT THONDEBAVI,
    GOURIBIDANURU TALUK,
    CHIKKABALLAPURA DIST - 561228
    SHARE ACCOUNT NO.5887

73. LAKSHMIDEVAMMA,
    W/O GOVINDAPPA,
    AGED ABOUT 57 YEARS,
    R/AT THONDEBAVI,
    GOURIBIDANURU TALUK,
    CHIKKABALLAPURA DIST - 561228
    SHARE ACCOUNT NO.6375

                                                ...PETITIONERS
(BY SRI. SHAKEER ABBAS S.,ADVOCATE)

AND:

1.   THE STATE OF KARNATAKA
     DEPARTMENT OF CO-OPERATION,
     M S BUILDING,
     BANGALORE-560001,
     REPRESENTED BY ITS PRINCIPAL SECRETARY.

2.   THE STATE CO-OPERATIVE ELECTION AUTHORITY,
     3RD FLOOR, TTMC A BLOCK, K.H.ROAD,
                             - 16 -
                                           NC: 2025:KHC:10624
                                         WP No. 2439 of 2025
                                     C/W WP No. 1826 of 2025
                                         WP No. 2609 of 2025
                                               AND 1 OTHER


     SHANTHINAGAR,
     BANGALORE-560027,
     REPRESENTED BY ITS SECRETARY

3.   PRIMARY CO OPERATIVE AGRICULTURAL
     AND RURAL DEVELOPMENT BANK LTD.,
     GOURIBIDANURU TALUK
     REPRESENTED BY ITS CEO.
     A SOCIETY REGISTERED UNDER KARNATAKA
     CO-OPERATIVE SOCIETIES ACT 1959.
     GOURIBIDANURU 561 208

4.   THE RETURNING OFFICER,
     PRIMARY CO OPERATIVE AGRICULTURAL
     AND RURAL DEVELOPMENT BANK LTD.,
     GOURIBIDANURU TALUK,
     GOURIBIDANURU 561 208

                                               ...RESPONDENTS
(BY SRI. YOGESH D.NAIK., AGA FOR R1, R4;
    SRI. T.L. KIRANKUMAR., ADVOCATE FOR R2;
    SRI. RAKSHITH KUMAR., ADVOCATE FOR R3)

     THIS WRIT PETITION IS FILED UNDER ARTICLES 226 AND 227
OF THE CONSTITUTION OF INDIA PRAYING TO ISSUE A WRIT OF
MANDAMUS DIRECTING THE RESPONDENTS TO INCLUDE THE
NAMES OF THE PETITIONERS IN THE FINAL ELIGIBLE VOTERS LIST
AT ANNX-C, CONSEQUENTIALLY, PERMIT THE PETITIONERS TO CAST
THEIR VOTES IN THE UPCOMING ELECTIONS TO THE R-3 SOCIETY
WHICH IS SCHEDULED TO BE HELD ON 01.02.2025 (ANNX-A) IN SO
FAR AS THESE PETITIONERS ARE CONCERNED AND ETC.

IN WP NO. 1826/2025
BETWEEN:

1.   KONDA REDDY
     S/O HANUMANTHA REDDY,
     AGED ABOUT 56 YEARS,
     R/AT SHINGANAHALLI,
     GOURIBIDANURU TALUK,
     CHIKKABALLAPURA DISTRICT - 561208
     SHARE ACCOUNT NO. 6367
     (G BOMMASANDRA CONSTITUENCY)

2.   B.G.GOPALA KRISHNA REDDY,
                             - 17 -
                                           NC: 2025:KHC:10624
                                         WP No. 2439 of 2025
                                     C/W WP No. 1826 of 2025
                                         WP No. 2609 of 2025
                                               AND 1 OTHER


     S/O GOVINDA REDDY
     AGED ABOUT 70 YEARS,
     (SENIOR CITIZEN NOT CLAIMED)
     R/AT G BOMMASANDRA,
     GOURIBIDANURU TALUK,
     CHIKKABALLAPURA DISTRICT - 561208
     SHARE ACCOUNT NO. 6924
     (G BOMMASANDRA CONSTITUENCY)

3.   B.J.JAGANNATHA REDDY,
     S/O JAYARAMA REDDY
     AGED ABOUT 67 YEARS,
     (SENIOR CITIZEN NOT CLAIMED)
     R/AT G BOMMASANDRA,
     GOURIBIDANURU TALUK,
     CHIKKABALLAPURA DISTRICT - 561208
     SHARE ACCOUNT NO. 1777
     (G BOMMASANDRA CONSTITUENCY)

4.   K. UGRAPPA,
     S/O NARASIMHAIAH,
     AGED ABOUT 75 YEARS,
     (SENIOR CITIZEN NOT CLAIMED
     R/AT KENKERE,
     GOURIBIDANURU TALUK,
     CHIKKABALLAPURA DISTRICT - 561208
     SHARE ACCOUNT NO. 0717
     (G BOMMASANDRA CONSTITUENCY)

5.   HANUMANTHA NAIAK,
     S/O NARASIMHAIAH,
     AGED ABOUT 65 YEARS,
     (SENIOR CITIZEN NOT CLAIMED)
     R/AT SHINGANAHALLI,
     GOURIBIDANURU TALUK,
     CHIKKABALLAPURA DISTRICT - 561208
     SHARE ACCOUNT NO. 3292
     (G BOMMASANDRA CONSTITUENCY)

6.   VENKATA REDDY H.,
     S/O VENKATASWAMY GOWDA,
     AGED ABOUT 67 YEARS,
     (SENIOR CITIZEN NOT CLAIMED)
     HEGGENAHALLI PURA,
     CHIKKABALLAPURA - 561211
                             - 18 -
                                           NC: 2025:KHC:10624
                                         WP No. 2439 of 2025
                                     C/W WP No. 1826 of 2025
                                         WP No. 2609 of 2025
                                               AND 1 OTHER



     SHARE ACCOUNT NO.6794
     (NAMAGONDLU CONSTITUENCY)

                                            ...PETITIONERS
(BY SRI. SHAKEER ABBAS S .,ADVOCATE)

AND:

1.   THE STATE OF KARNATAKA
     DEPARTMENT OF CO-OPERATION,
     MS BUILDING, BANGALORE-560001,
     REPRESENTED BY ITS PRINCIPAL SECRETARY

2.   THE STATE CO-OPERATIVE -
     ELECTION AUTHORITY,
     3RD FLOOR, TTMC A BLOCK, K.H.ROAD,
     SHANTHINAGAR, BANGALORE-560027,
     REPRESENTED BY ITS SECRETARY.

3.   PRIMARY CO OPERATIVE AGRICULTURAL AND
     RURAL DEVELOPMENT BANK LTD.,
     GOURIBIDANURU TALUK,
     REPRESENTED BY ITS CEO.
     A SOCIETY REGISTERED UNDER KARNATAKA CO-
     OPERATIVE SOCIETIES ACT 1959.
     GOURIBIDANURU - 561208

4.   THE RETURNING OFFICER,
     PRIMARY CO OPERATIVE AGRICULTURAL AND RURAL
     DEVELOPMENT BANK LTD., GOURIBIDANURU TALUK,
     GOURIBIDANURU 561 208
                                          ...RESPONDENTS
(BY SRI. YOGESH D.NAIK., AGA FOR R1, R4;
    SRI. T.L. KIRANKUMAR., ADVOCATE FOR R2;
    SRI. RAKSHITH KUMAR., ADVOCATE FOR R3)


    THIS WRIT PETITION IS FILED UNDER ARTICLES 226 AND
227 OF THE CONSTITUTION OF INDIA PRAYING TO ISSUE A
WRIT OF MANDAMUS DIRECTING THE RESPONDENTS TO
INCLUDE THE NAMES OF THE PETITIONERS IN THE FINAL
ELIGIBLE VOTER LIST AT ANNX-C CONSEQUENTIALLY, PERMIT
THE PETITIONERS TO FILE NOMINATIONS AND TO CAST THEIR
VOTES IN THE UPCOMING ELECTIONS TO R-3 SOCIETY WHICH
                             - 19 -
                                            NC: 2025:KHC:10624
                                         WP No. 2439 of 2025
                                     C/W WP No. 1826 of 2025
                                         WP No. 2609 of 2025
                                               AND 1 OTHER


IS SCHEDULED TO BE HELD ON 01.02.2025 IN SO FAR AS THE
PETITIONERS ARE CONCERNED AND ETC.


IN WP NO. 2609/2025
BETWEEN:

1.   NARAYANAPPA
     S/O SIDDAPPA
     AGED ABOUT 62 YEARS,
     R/AT BELLAVALAHALLI, JILAKUNTE POST,
     GOURIBIDANURU TALUK,
     CHIKKABALLAPURA - 561208
     SHARE ACCOUNT NO.5086
     SENIOR CITIZEN BENEFIT NOT CLAIMED

2.   SRIRAMAPPA @ GANAGADARAPPA,
     S/O PAPANNA
     AGED ABOUT 59 YEARS,
     M GOLLAHALLI, JILAKUNTE POST,
     GOURIBIDANURU TALUK, CHIKKABALLAPURA - 561208
     SHARE ACCOUNT NO.5576

3.   D V JAYASIMHA REDDY,
     S/O V VENKATAREDDY
     AGED ABOUT 64 YEARS
     R/AT CHINNAPPAREDDY HALLI, G KOTHURU
     GOURIBIDANURU TALUK,
     CHIKKABALLAPURA - 561208
     SHARE ACCOUNT NO.6649
     SENIOR CITIZEN BENEFIT NOT CLAIMED

4.   PRABHAVATHAMMA,
     W/O V VENKATASHIVAREDDY,
     AGED ABOUT 59 YEARS,
     R/AT CHINNAPPAREDDY HALLI, G KOTHURU
     GOURIBIDANURU TALUK,
     CHIKKABALLAPURA - 561208
     SHARE ACCOUNT NO.6645

5.   MOUNICA,
     W/O ABHINAY V.,
     AGED ABOUT 30 YEARS,
     R/AT G KOTHURU GOURIBIDANURU TALUK,
     CHIKKABALLAPURA - 561208
                              - 20 -
                                            NC: 2025:KHC:10624
                                          WP No. 2439 of 2025
                                      C/W WP No. 1826 of 2025
                                          WP No. 2609 of 2025
                                                AND 1 OTHER


     SHARE ACCOUNT NO.6879

6.   ABHINAY V.,
     S/O V VENKATASHIVA REDDY,
     AGED ABOUT 34 YEARS,
     R/AT CHINNAPPAREDDY HALLI, G KOTHURU
     GOURIBIDANURU TALUK,
     CHIKKABALLAPURA - 561208
     SHARE ACCOUNT NO.6648

7.   NARASIMHAMURTHY,
     S/O NARASAPPA,
     AGED ABOUT 52 YEARS,
     R/AT JILAKUNTE POST,
     GOURIBIDANURU TALUK,
     CHIKKABALLAPURA - 561208
     SHARE ACCOUNT NO.6509

8.   THIPPA REDDY S.,
     S/O SANJEEVA REDDY,
     AGED ABOUT 62 YEARS,
     R/AT M GOLLAHALLI,
     GOURIBIDANURU TALUK,
     CHIKKABALLAPURA - 561208
     SHARE ACCOUNT NO.6810
     SENIOR CITIZEN BENEFIT NOT CLAIMED

9.   HANUMANTHA REDDY P.O.,
     S/O OBALA REDDY,
     AGED ABOUT 62 YEARS,
     G KOTHURU GOURIBIDANURU TALUK,
     CHIKKABALLAPURA - 561208
     SHARE ACCOUNT NO.6914
     SENIOR CITIZEN BENEFIT NOT CLAIMED

10. GANGAPPA,
    S/O RUDRAPPA,
    AGED ABOUT 57 YEARS,
    R/AT MALLENAHALLI,
    G KOTHURU GOURIBIDANURU TALUK,
    CHIKKABALLAPURA 561208
    SHARE ACCOUNT NO.6799

11. K.N.BYRAREDDY,
    S/O NARAYANA REDDY,
                            - 21 -
                                          NC: 2025:KHC:10624
                                        WP No. 2439 of 2025
                                    C/W WP No. 1826 of 2025
                                        WP No. 2609 of 2025
                                              AND 1 OTHER


    AGED ABOUT 59 YEARS,
    R/AT KODI HALLI, CHOLASHETTIHALLI POST,
    GOURIBIDANURU TALUK,
    CHIKKABALLAPURA - 561208
    SHARE ACCOUNT NO.6029

12. LAKSHMANA REDDY S.C.,
    S/O CHANCHA REDDY S.L.,
    AGED ABOUT 70 YEARS,
    R/AT SABBANA HALLI, TOKALAHALLI POST
    GOURIBIDANURU TALUK,
    CHIKKABALLAPURA - 561208
    SHARE ACCOUNT NO.6694
    SENIOR CITIZEN BENEFIT NOT CLAIMED

13. C.A.ADI NARAYANA REDDY,
    S/O K ASHWATHA REDDY,
    AGED ABOUT 68 YEARS,
    R/AT CHOLASHETTIHALLI,
    GOURIBIDANURU TALUK,
    CHIKKABALLAPURA - 561208
    SHARE ACCOUNT NO.6735
    SENIOR CITIZEN BENEFIT NOT CLAIMED

14. NARAPPA REDDY,
    S/O HANUMANTHARAYAPPA,
    AGED ABOUT 65 YEARS,
    R/AT KATANAKALLU,
    NAKKALAHALLI POST,
    GOURIBIDANURU TALUK,
    CHIKKABALLAPURA - 561208
    SHARE ACCOUNT NO.6687
    SENIOR CITIZEN BENEFIT NOT CLAIMED

15. CHANDRASHEKAR M.G.,
    S/O GANGAPPA,
    AGED ABOUT 48 YEARS,
    R/AT HALEMANIVALA,
    M GOLLAHALLI, NAKKALAHALLI POST,
    GOURIBIDANURU TALUK,
    CHIKKABALLAPURA - 561208
    SHARE ACCOUNT NO.6811

16. ARCHANA,
    W/O VINAYA BABU V.,
                           - 22 -
                                         NC: 2025:KHC:10624
                                       WP No. 2439 of 2025
                                   C/W WP No. 1826 of 2025
                                       WP No. 2609 of 2025
                                             AND 1 OTHER


    AGED ABOUT 32 YEARS,
    R/AT CHINNAPPAREDDY HALLI, G KOTHURU
    GOURIBIDANURU TALUK,
    CHIKKABALLAPURA - 561208
    SHARE ACCOUNT NO.6647

17. VINAYA BABU V.,
    S/O V VENKATASHIVAREDDY
    AGED ABOUT 38 YEARS,
    R/AT CHINNAPPAREDDY HALLI, G KOTHURU
    GOURIBIDANURU TALUK,
    CHIKKABALLAPURA - 561208
    SHARE ACCOUNT NO.6646

18. JAYAVARDHANA REDDY H.C.,
    S/O CHANDRASHEKAR H.A.,
    AGED ABOUT 50 YEARS,
    R/AT HAMPASANDRA, GOURIBIDANURU TALUK,
    CHIKKABALLAPURA - 561208
    SHARE ACCOUNT NO.6376

19. GOVARDHANA G.,
    S/O GANGADARAPPA P.,
    AGED ABOUT 53 YEARS,
    R/AT CHANDANURU, GOURIBIDANURU TALUK,
    CHIKKABALLAPURA - 561208
    SHARE ACCOUNT NO.6437

20. JAYANNA,
    S/O NARASAYYA,
    AGED ABOUT 70 YEARS,
    R/AT HAMPASANDRA,
    GOURIBIDANURU TALUK,
    CHIKKABALLAPURA 561208
    SHARE ACCOUNT NO.6913
    SENIOR CITIZEN BENEFIT NOT CLAIMED

21. J.N. RAMAKRISHNA REDDY,
    JN NARAYANA REDDY,
    AGED ABOUT 67 YEARS,
    R/AT GUTTENAHALLI,
    NAMAGONDLU, GOURIBIDANURU TALUK,
    CHIKKABALLAPURA - 561208
    SHARE ACCOUNT NO.6859
    SENIOR CITIZEN BENEFIT NOT CLAIMED
                           - 23 -
                                         NC: 2025:KHC:10624
                                       WP No. 2439 of 2025
                                   C/W WP No. 1826 of 2025
                                       WP No. 2609 of 2025
                                             AND 1 OTHER



22. NARAYANA REDDY A.,
    S/O ADIMURTHY REDDY,
    AGED ABOUT 74 YEARS,
    R/AT LAKSHMIPURA,
    HADUGUR, GOURIBIDANURU TALUK,
    CHIKKABALLAPURA - 561208
    SHARE ACCOUNT NO.6918
    SENIOR CITIZEN BENEFIT NOT CLAIMED

23. SUBBAMMA
    AGED ABOUT 65 YEARS,
    W/O THIPPANNA,
    R/AT VIRUPASANDRA, HUDUGUR,
    GOURIBIDANURU TALUK,
    CHIKKABALLAPURA - 561208
    SHARE ACCOUNT NO.5085
    SENIOR CITIZEN BENEFIT NOT CLAIMED

24. R.RAMAPPA,
    S/O RAMAPPA,
    AGED ABOUT 66 YEARS,
    R/AT YARANAGENAHALLI,
    GOURIBIDANURU TALUK,
    CHIKKABALLAPURA - 561208
    SHARE ACCOUNT NO.6693
    SENIOR CITIZEN BENEFIT NOT CLAIMED

25. KAMALAMMA
    W/O LAKSHMINARASIMHAIAH,
    AGED ABOUT 51 YEARS,
    R/AT YARANAGENAHALLI,
    GOURIBIDANURU TALUK,
    CHIKKABALLAPURA - 561208
    SHARE ACCOUNT NO.6656

26. NANJUNDAIAH,
    S/O NARASAPPA,
    AGED ABOUT 45 YEARS,
    R/AT HUDUGUR, GOURIBIDANURU TALUK,
    CHIKKABALLAPURA - 561208
    SHARE ACCOUNT NO.6341

27. D.J.SRINIVASAIAH,
    S/O D JAYARAMAIAH,
                            - 24 -
                                          NC: 2025:KHC:10624
                                        WP No. 2439 of 2025
                                    C/W WP No. 1826 of 2025
                                        WP No. 2609 of 2025
                                              AND 1 OTHER


    AGED ABOUT 56 YEARS,
    R/AT GOLLAHALLI, GOURIBIDANURU TALUK,
    CHIKKABALLAPURA - 561208
    SHARE ACCOUNT NO.

28. K.S.SUMA,
    W/O DJ SRINIVASAIAH,
    AGED ABOUT 54 YEARS,
    R/AT GOLLAHALLI, GOURIBIDANURU TALUK,
    CHIKKABALLAPURA - 561208
    SHARE ACCOUNT NO.

29. RAMAREDDY,
    S/O DODDANARAYANA REDDY
    AGED ABOUT 75 YEARS,
    R/AT GOLLAHALLI, JILAKUNTE,
    GOURIBIDANURU TALUK,
    CHIKKABALLAPURA - 561208
    SHARE ACCOUNT NO.
    SENIOR CITIZEN BENEFIT NOT CLAIMED

30. RAMESHA K
    S/O KALAPPA,
    AGED ABOUT 50 YEARS,
    R/AT VELAPI POST, GOURIBIDANURU TALUK,
    CHIKKABALLAPURA - 561208
    SHARE ACCOUNT NO.

31. B.K.RAGHAVENDRA,
    S/O KEMPALAH B.C.,
    AGED ABOUT 50 YEARS,
    R/AT M GOLLAHALLI, JEELAKUNTE,
    GOURIBIDANURU TALUK,
    CHIKKABALLAPURA 561208
    SHARE ACCOUNT NO.

32. ROOPA B A
    W/O B K RAGHAVENDRA,
    AGED ABOUT 40 YEARS,
    R/AT M GOLLAHALLI, JEELAKUNTE,
    GOURIBIDANURU TALUK,
    CHIKKABALLAPURA - 561208
    SHARE ACCOUNT NO.

33. NAGALAKSHMAMMA,
                            - 25 -
                                          NC: 2025:KHC:10624
                                        WP No. 2439 of 2025
                                    C/W WP No. 1826 of 2025
                                        WP No. 2609 of 2025
                                              AND 1 OTHER


    W/O HANUMANTA REDDY,
    AGED ABOUT 84 YEARS,
    R/AT NO.65, NAGAREGERE HOBLI,
    R/AT M GOLLAHALLI,
    JEELAKUNTE,
    GOURIBIDANURU TALUK,
    CHIKKABALLAPURA - 561208
    SHARE ACCOUNT NO.
    SENIOR CITIZEN BENEFIT NOT CLAIMED

34. G.T. VENKATASWAMY,
    S/O THIMMAIAH,
    AGED ABOUT 74 YEARS,
    R/AT R/AT M GOLLAHALLI,
    JEELAKUNTE,
    GOURIBIDANURU TALUK,
    CHIKKABALLAPURA - 561208
    SHARE ACCOUNT NO.
    SENIOR CITIZEN BENEFIT NOT CLAIMED

35. ASHWATHANARAYANA REDDY,
    S/O GOVINDA REDDY,
    AGED ABOUT 60 YEARS
    R/AT PEDDANAHALLI, NAKKALAHALLI,
    GOURIBIDANURU TALUK,
    CHIKKABALLAPURA - 561208
    SHARE ACCOUNT NO. 5468

36. RADHAMMA,
    W/O NAGARAJU VK.,
    AGED ABOUT 59 YEARS,
    R/AT VELAPI, JEELAKUNTE,
    GOURIBIDANURU TALUK,
    CHIKKABALLAPURA - 561208
    SHARE ACCOUNT NO.6169

37. D ANJANAPPA,
    S/O DODDAPPA,
    AGED ABOUT 80 YEARS,
    R/AT MELYA, GOURIBIDANURU TALUK,
    CHIKKABALLAPURA - 561208
    SHARE ACCOUNT NO.918
    SENIOR CITIZEN BENEFIT NOT CLAIMED

38. VENUGOPALA REDDY N,
                             - 26 -
                                           NC: 2025:KHC:10624
                                         WP No. 2439 of 2025
                                     C/W WP No. 1826 of 2025
                                         WP No. 2609 of 2025
                                               AND 1 OTHER


    S/O N NARAYANA REDDY,
    AGED ABOUT 66 YEARS,
    R/AT NAKKALAHALLI,
    GOURIBIDANURU TALUK,
    CHIKKABALLAPURA - 561208
    SHARE ACCOUNT NO.
    SENIOR CITIZEN BENEFIT NOT CLAIMED

39. THIPPA REDDY S.,
    S/O SANJEEVA REDDY,
    AGED ABOUT 72 YEARS,
    R/AT GOLLAHALLI, JEELAKUNTE,
    GOURIBIDANURU TALUK,
    CHIKKABALLAPURA - 561208
    SHARE ACCOUNT NO.6810
    SENIOR CITIZEN BENEFIT NOT CLAIMED

40. G.T.ANAND KUMAR,
    S/O THIPPA REDDY,
    AGED ABOUT 39 YEARS,
    R/AT GOLLAHALLI, JEELAKUNTE,
    GOURIBIDANURU TALUK,
    CHIKKABALLAPURA - 561208
    SHARE ACCOUNT NO.6541

41. RAVI KUMAR J.N.,
    S/O NANJAPPA,
    AGED ABOUT 56 YEARS,
    R/AT GOLLAHALLI, JEELAKUNTE,
    GOURIBIDANURU TALUK,
    CHIKKABALLAPURA - 561208
    SHARE ACCOUNT NO.3137

42. SHIVARAMA REDDY H.,
    S/O HANUMANTHARAYAPPA
    AGED ABOUT 75 YEARS,
    R/AT PEDDANA HALLI,
    NAKKALAHALLI, GOURIBIDANURU TALUK,
    CHIKKABALLAPURA - 561208
    SHARE ACCOUNT NO.359
    SENIOR CITIZEN BENEFIT NOT CLAIMED

43. NANJA REDDY,
    S/O HANUMANTHA REDDY,
    AGED ABOUT 51 YEARS,
                            - 27 -
                                          NC: 2025:KHC:10624
                                        WP No. 2439 of 2025
                                    C/W WP No. 1826 of 2025
                                        WP No. 2609 of 2025
                                              AND 1 OTHER


     R/AT DEVAGANAHALLI,
     GOURIBIDANURU TALUK,
     CHIKKABALLAPURA - 561208
     SHARE ACCOUNT NO.1655

44. T NARAYANAPPA
    S/O THIPPAIAH,
    AGED ABOUT 61 YEARS,
    R/AT JEELAKUNTE,
    GOURIBIDANURU TALUK,
    CHIKKABALLAPURA - 561208
    SHARE ACCOUNT NO.
    SENIOR CITIZEN BENEFIT NOT CLAIMED

45. T NARAYANAPPA,
    S/O VELAPI THIMMAPPA,
    AGED ABOUT 69 YEARS,
    R/AT JEELAKUNTE,
    GOURIBIDANURU TALUK,
    CHIKKABALLAPURA - 561208
    SHARE ACCOUNT NO.
    SENIOR CITIZEN BENEFIT NOT CLAIMED

46. R DINESH KUMAR,
    S/O A RUDRAPPA
    AGED ABOUT 61 YEARS,
    R/AT MARIPADUGU, JEELAKUNTE,
    GOURIBIDANURU TALUK,
    CHIKKABALLAPURA 561208
    SHARE ACCOUNT NO.
    SENIOR CITIZEN BENEFIT NOT CLAIMED

47. SURESH BABU,
    S/O ADI NARAYANA REDDY,
    AGED ABOUT 51 YEARS,
    R/AT MA GOLLAHALLI, JEELAKUNTE,
    GOURIBIDANURU TALUK,
    CHIKKABALLAPURA - 561208
    SHARE ACCOUNT NO.
                                           ...PETITIONERS
(BY SRI. SHAKEER ABBAS M.,ADVOCATE)

AND:

1.   STATE OF KARNATAKA
                             - 28 -
                                           NC: 2025:KHC:10624
                                         WP No. 2439 of 2025
                                     C/W WP No. 1826 of 2025
                                         WP No. 2609 of 2025
                                               AND 1 OTHER


     DEPARTMENT OF CO-OPERATION,
     MS BUILDING, BANGALORE-560001,
     REPRESENTED BY ITS PRINCIPAL SECRETARY.

2.   THE STATE CO-OPERATIVE
     ELECTION AUTHORITY,
     3RD FLOOR, TTMC A BLOCK, K.H.ROAD,
     SHANTHINAGAR, BANGALORE-560027,
     REPRESENTED BY ITS SECRETARY.

3.   PRIMARY CO OPERATIVE AGRICULTURAL AND RURAL
     DEVELOPMENT BANK LTD.,
     GOURIBIDANURU TALUK,
     GOURIBIDANURU - 561 208
     REPRESENTED BY ITS CEO.
     A SOCIETY REGISTERED UNDER KARNATAKA CO-
     OPERATIVE SOCIETIES ACT 1959.

4.   THE RETURNING OFFICER,
     PRIMARY CO OPERATIVE AGRICULTURAL AND RURAL
     DEVELOPMENT BANK LTD.,
     GOURIBIDANURU TALUK, GOURIBIDANURU - 561 208

                                          ...RESPONDENTS
(BY SRI. YOGESH D.NAIK., AGA FOR R1, R4;
    SRI. T.L. KIRAN KUMAR., ADVOCATEF OR R2;
    SRI. RAKSHITH KUMAR., ADVOCATE FOR R3)

    THIS WRIT PETITION IS FILED UNDER ARTICLES 226 AND
227 OF THE CONSTITUTION OF INDIA PRAYING TO ISSUE A
WRIT OF MANDAMUS DIRECTING THE RESPONDENTS TO
INCLUDE THE NAMES OF THE PETITIONERS IN THE FINAL
ELIGIBLE VOTER LIST AT ANNX-C CONSEQUENTIALLY, PERMIT
THE PETITIONERS TO CAST THEIR VOTES IN THE UPCOMING
ELECTIONS TO R-3 SOCIETY WHICH IS SCHEDULED TO BE HELD
ON 01.02.2025 IN SO FAR AS THESE PETITIONERS ARE
CONCERNED AND ETC.


IN WP NO. 2750/2025
BETWEEN:

1.   RAJANNA K N
     S/O NEMIRAJAIAH,
     AGED ABOUT 70 YEARS,
                             - 29 -
                                           NC: 2025:KHC:10624
                                         WP No. 2439 of 2025
                                     C/W WP No. 1826 of 2025
                                         WP No. 2609 of 2025
                                               AND 1 OTHER


     R/AT KUDURE BALYS, HAMPASANDRA POST,
     HOSUR HOBLI, GOURIBIDANURU TALUK,
     CHIKKABALLAPURA DIST - 561208
     NOT CLAIMING SENIOR CITIZEN BENEFIT

2.   GANGALAKSHMAMMA,
     W/O H.V.LAKSHMIPATHY,
     AGED ABOUT 45 YEARS,
     R/AT HAMPASANDRA, HOSURU HOBLI,
     GOURIBIDANURU TALUK,
     CHIKKABALLAPURA DIST - 561208
     NOT CLAIMING SENIOR CITIZEN BENEFIT

3.   SHASHIDHAR H.V.,
     S/O VENKATEGOWDA,
     AGED ABOUT 60 YEARS,
     R/AT HAMPASANDRA, HOSURU HOBLI,
     GOURIBIDANURU TALUK,
     CHIKKABALLAPURA DIST - 561208

4.   PAPAMMA
     W/O GOVINDAPPA,
     AGED ABOUT 54 YEARS,
     R/AT VELAPI, GOURIBIDANURU TALUK,
     CHIKKABALLAPURA DIST - 561208
     (SHARE AC. NO. 6312)

5.   K.A.RAHIM BAIG,
     S/O SATHAR BAIG,
     AGED ABOUT 80 YEARS,
     R/AT KATANAKALLU,
     NAKKALAHALLI, GOURIBIDANURU TALUK,
     CHIKKABALLAPURA DIST - 561208
     (SHARE AC. NO. 1211)
     NOT CLAIMING SENIOR CITIZEN BENEFIT

6.   GANGAMMA
     D/O THIMMAPPA,
     AGED ABOUT 55 YEARS,
     R/AT KATANAKALLU, NAKKALAHALLI,
     GOURIBIDANURU TALUK,
     CHIKKABALLAPURA DIST - 561208
     (SHARE AC. NO. 2741)

7.   PARVATHAMMA,
                            - 30 -
                                          NC: 2025:KHC:10624
                                        WP No. 2439 of 2025
                                    C/W WP No. 1826 of 2025
                                        WP No. 2609 of 2025
                                              AND 1 OTHER


     W/O K V JAYANNA,
     AGED ABOUT 84 YEARS,
     R/AT VELAPI, MELYA,
     GOURIBIDANURU TALUK,
     CHIKKABALLAPURA DIST 561208
     (SHARE AC. NO. 0985)
     SENIORI CITIZENSHIP NOT CLAIMED

8.   PYARIMA BEE,
     W/O RASOOL BAIG,
     AGED ABOUT 72 YEARS,
     NO.100, DEVAGANAHALLI, BYCHAPURA,
     GOURIBIDANURU TALUK,
     CHIKKABALLAPURA DIST - 561208
     (SHARE AC. NO. 2792)
     SENIOR CITIZENSHIP NOT CLAIMED

9.   ESHWARAPPA,
     S/O SHIVANNA,
     AGED ABOUT 70 YEARS,
     R/AT VELAPI, MELYA,
     GOURIBIDANURU TALUK,
     CHIKKABALLAPURA DIST - 561208
     (SHARE AC. NO. 4973)
     SENIOR CITIZENSHIP NOT CLAIMED

10. RAMAKRISHNAPPA,
    S/O THIMMEGOWDA,
    AGED ABOUT 56 YEARS,
    R/AT JEELANKUNTE, MELYA,
    MANIPADAGAU, GOURIBIDANURU TALUK,
    CHIKKABALLAPURA DIST - 561208

11. GANGADHARAPPA,
    S/O MALLAPPA,
    AGED ABOUT 85 YEARS,
    R/AT VELAPI, MELYA,
    GOURIBIDANURU TALUK,
    CHIKKABALLAPURA DIST 561208
    (SHARE AC. NO. 3207)
    SENIOR CITIZENSHIP NOT CLAIMED
                                           ...PETITIONERS
(BY SRI. SHAKEER ABBAS S.,ADVOCATE)

AND:
                             - 31 -
                                           NC: 2025:KHC:10624
                                         WP No. 2439 of 2025
                                     C/W WP No. 1826 of 2025
                                         WP No. 2609 of 2025
                                               AND 1 OTHER


1.   THE STATE OF KARNATAKA
     DEPARTMENT OF CO-OPERATION,
     MS BUILDING,
     BANGALORE-560001,
     REPRESENTED BY ITS PRINCIPAL SECRETARY.

2.   THE STATE CO-OPERATIVE ELECTION AUTHORITY,
     3RD FLOOR, TTMC A BLOCK, K.H.ROAD,
     SHANTHINAGAR,
     BANGALORE-560027,
     REPRESENTED BY ITS SECRETARY.

3.   PRIMARY CO OPERATIVE AGRICULTURAL AND
     RURAL DEVELOPMENT BANK LTD.,
     GOURIBIDANURU TALUK,
     REPRESENTED BY ITS CEO.
     A SOCIETY REGISTERED UNDER KARNATAKA CO-
     OPERATIVE SOCIETIES ACT 1959.
     GOURIBIDANURU 561 208

4.   THE RETURNING OFFICER,
     PRIMARY CO OPERATIVE AGRICULTURAL AND RURAL
     DEVELOPMENT BANK LTD.,
     GOURIBIDANURU TALUK,
     GOURIBIDANURU - 561 208
                                          ...RESPONDENTS
(BY SRI. YOGESH D.NAIK., AGA FOR R1, R4;
    SRI. T.L. KIRAN KUMAR., ADVOCATE FOR R2;
    SRI. RAKSHITH KUMAR., ADVOCATE FOR R3)

    THIS WRIT PETITION IS FILED UNDER ARTICLES 226 AND
227 OF THE CONSTITUTION OF INDIA PRAYING TO ISSUE A
WRIT OF MANDAMUS       DIRECTING THE RESPONDENTS TO
INCLUDE THE NAMES OF THE PETITIONERS IN THE FINAL
ELIGIBLE VOTER LIST AT ANNEXURE-C, CONSEQUENTIALLY,
PERMIT THE PETITIONERS TO CAST THEIR VOTES IN THE
UPCOMING ELECTIONS TO RESPONDENT NO.3 SOCIETY WHICH
IS SCHEDULED TO BE HELD ON 01-02-2025 IN SO FAR AS
THESE PETITIONERS ARE CONCERNED AND ETC.


      THESE WRIT PETITIONS, COMING ON FOR ORDERS, THIS
DAY, ORDER WAS MADE THEREIN AS UNDER:
                                   - 32 -
                                                 NC: 2025:KHC:10624
                                               WP No. 2439 of 2025
                                           C/W WP No. 1826 of 2025
                                               WP No. 2609 of 2025
                                                     AND 1 OTHER


CORAM:       HON'BLE MR JUSTICE SURAJ GOVINDARAJ


                            ORAL ORDER

1. This Court by way of various interim orders had

permitted the petitioners who were declared to be

ineligible voters to cast their vote in the elections of

the Society, subject to the result of the writ petition

and that the votes cast by the petitioners shall be

kept in separate ballot boxes.

2. A Coordinate Bench of this Court in the case of

H.S.Raju vs. State of Karnataka & others1 has

after considering the matter in detail come to a

categorical conclusion that any irregularity in the

conduct of election a petition under Article 226 of the

Constitution of India would not be the proper remedy

any dispute as regards the eligibility or ineligibility

and the deficiencies in finalization of final electoral

list, could only be considered in a dispute raised as

regard the election under Section 70 (2) of the

W.P.No.8502/2022 dated 7.6.2022

- 33 -

NC: 2025:KHC:10624

AND 1 OTHER

Karnataka Co-operative Societies Act, 1959 after the

announcement of the results by counting even the

votes cast by the petitioners.

3. The said judgment not having been challenged and

having attained finality, the fact being more or less

similar would equally apply to the present matter.

4. In that view of the matter, I pass the following:

ORDER

i) The Writ Petitions are disposed of.

ii) The Returning Officer in each of the above matters

is directed to announce the result within seven days

of the receipt of a copy of this order by taking into

account the votes cast by the petitioners in each of

the above matters.

iii) In the event of any proceeding being filed in

relation to the results of the election under Section

70 (2) of the Karnataka Co-operative Societies Act,

1959, all the contentions raised herein and any that

- 34 -

NC: 2025:KHC:10624

AND 1 OTHER

may be raised are left open for consideration in

accordance with the applicable law, this court has

not expressed any opinion on those issues.

iv) The votes cast by the respective petitioners which

had been directed to be kept in separate box shall

continue to be retained in a separate box until the

disposal of the dispute if any raised within the time

frame prescribed.

SD/-

(SURAJ GOVINDARAJ) JUDGE

PRS

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter