Karnataka High Court
Sri Rukmangadachari vs Smt Pankaja on 8 July, 2025
Author: H.P.Sandesh
Bench: H.P.Sandesh
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NC: 2025:KHC:24625
RSA No. 1036 of 2025
HC-KAR
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 8TH DAY OF JULY, 2025
BEFORE
THE HON'BLE MR. JUSTICE H.P.SANDESH
REGULAR SECOND APPEAL NO.1036 OF 2025 (PAR)
BETWEEN:
1. SRI. RUKMANGADACHARI
S/O LATE PUTTASWAMACHARI
AGED ABOUT 62 YEARS
R/AT KURUBARA STREET
HAROHALLI, PANDAVAPURA
MANDYA DISTRICT 571 438.
...APPELLANT
(BY SRI. B.R.SRIDHAR, ADVOCATE)
AND:
1. SMT. PANKAJA
W/O MAHENDRACHARI
Digitally signed AGED ABOUT 56 YEARS
by DEVIKA M R/AT BEBI VILLAGE
Location: HIGH CHINAKURALI HOBLI
COURT OF
KARNATAKA PANDAVAPURA TALUK
MANDYA DISTRICT-571 401.
2. GAYATRAMMA
W/O SURESHACHARI
D/O LATE C. RAMACHARI
AGED ABOUT 54 YEARS
R/AT LAKSHMEGOWDA VATARA
NEAR GAS GODOWN
PANDAVAPURA
MANDYA DISTRICT 571 434.
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3. SMT. SULOCHANA
W/O SWAMACHARI
D/O LATE C. RAMACHARI
AGED ABOUT 49 YEARS
R/AT MADRAHALLI VILLAGE
SUNKA TONNURU POST
PANDAVAPURA TALUK
MANDYA DISTRICT-571 434.
4. SMT. JAYAMMA
W/O LATE RAMACHARI
AGED ABOUT 74 YEARS
5. SRI. RAVINDRACHARI
S/O LATE RAMACHARI
AGED ABOUT 60 YEARS
6. SRI. VIDHYADHARA
S/O LATE RAMACHARI
AGED ABOUT 58 YEARS
7. SRI. JANARDANA
S/O LATE RAMACHARI
AGED ABOUT 42 YEARS
8. SMT. NANDINI K.P.,
W/O LATE YOGACHARI
AGED ABOUT 40 YEARS
9. SMT. YASHASWINI
D/O LATE RAMACHARI
AGED ABOUT 17 YEARS
10. MANOJ
S/O LATE RAMACHARI
AGED ABOUT 15 YEARS
SINCE SL.NO.9 AND 10 ARE MINORS
REPRESENTED BY THEIR NATURAL GUARDIAN
AND MOTHER SMT. NANDINI RESPONDENT NO.8.
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RSA No. 1036 of 2025
HC-KAR
RESPONDENTS NO.4 TO 10 ARE
R/AT KURUBARA STREET
HAROHALLI, PANDAVAPURA
MANDYA DISTRICT-571 435.
11. SMT. PUSHPALATHA
W/O LATE SHASHIKUMAR
D/O LATE C. RAMACHARI
AGED ABOUT 40 YEARS
R/AT MARKET STREET
BEH. S.B.I. BANK
SRIRANGAPATNA TOWN
MANDYA DISTRICT-571 438.
12. SMT. GOWRAMMA
W/O LATE BETTACHARI
AGED ABOUT 64 YEARS
13. SRI. CHANDRASHEKAR
S/O LATE BETTACHARI
AGED ABOUT 39 YEARS
14. SRI. HARISHA
S/O LATE BETTACHARI
AGED ABOUT 36 YEARS
RESPONDENTS NO.12 TO 14 ARE
R/AT KURUBARA STREET
HAROHALLI, PANDAVAPURA
MANDYA DISTRICT-571 435.
15. SMT. SUSHEELAMMA
W/O SHIVALINGACHARI
D/O LATE PUTTASWAMACHARI
AGED ABOUT 72 YEARS
R/AT MALLIGERE VILLAGE
DINKA POST
CHINAKURALI HOBLI
PANDAVAPURA TALUK
MANDYA DISTRICT-571 812.
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16. SMT. SUNANDA
W/O LATE BETTACHARI
D/O LATE PUTTASWAMACHARI
AGED ABOUT 69 YEARS
R/AT BELAGOLA VILAGE
SRIRANGAPATNA TALUK
MANDYA DISTRICT-571 606.
17. SMT. JAYAMMA
W/O CHANDRACHARI
D/O LATE PUTTASWAMACHARI
AGED ABOUT 69 YEARS
R/AT SHANTINAGARA
PANDAVAPURA TOWN
MANDYA DISTRICT-571 434.
...RESPONDENTS
THIS RSA IS FILED UNDER SECTION 100 OF CPC,
AGAINST THE JUDGMENT AND DECREE DATED 11.03.2025
PASSED IN R.A.NO.5042/2023 ON THE FILE OF III
ADDITIONAL DISTRICT AND SESSIONS JUDGE, MANDYA
(SITTING AT SRIRANGAPATNA), ALLOWING THE APPEAL AND
SETTING ASIDE THE JUDGMENT AND DECREE DATED
22.08.2023 PASSED IN O.S.NO.15/2021 ON THE FILE OF
ADDITIONAL SENIOR CIVIL JUDGE AND JMFC, PANDAVAPURA.
THIS APPEAL COMING ON FOR ORDERS THIS DAY,
JUDGMENT WAS DELIVERED THEREIN AS UNDER:
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HC-KAR
CORAM: HON'BLE MR. JUSTICE H.P.SANDESH
ORAL JUDGMENT
Learned counsel for the appellant has filed a memo
seeking permission of this Court to convert this regular second
appeal into miscellaneous second appeal.
2. The memo is taken on record.
3. In terms of the memo, learned counsel for the
counsel is permitted to convert this regular second appeal into
miscellaneous second appeal.
For statistical purpose, the regular second appeal stands
disposed of.
Sd/-
(H.P.SANDESH)
JUDGE
ST
