M/S. Diabu Diamond Tools (India) Pvt Ltd vs Sree Lakshmi Exports
2025 Latest Caselaw 1896 Kant

Karnataka High Court

M/S. Diabu Diamond Tools (India) Pvt Ltd vs Sree Lakshmi Exports on 31 July, 2025

Author: Ravi V Hosmani

Bench: Ravi V Hosmani

                                                   -1-
                                                          NC: 2025:KHC:29539
                                                          RFA No. 48 of 2016


                   HC-KAR




                        IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                             DATED THIS THE 31ST DAY OF JULY, 2025

                                             BEFORE

                            THE HON'BLE MR. JUSTICE RAVI V HOSMANI

                          REGULAR FIRST APPEAL NO.48 OF 2016 (MON)

                   BETWEEN:

                   1.    M/S. DIABU DIAMOND TOOLS (INDIA) PVT. LTD.,
                         7TH FLOOR, DEVATHA PLAZA
                         131, RESIDENCY ROAD
                         BENGALURU-560025
                         AND ALSO AT NO.58
                         COUNTRY CLUB ROAD
                         SINGASANDRA
                         BENGALURU-560068
                         REPRESENTED HEREIN BY ITS
                         SALES MANAGER AND POWER OF
                         ATTORNEY HOLDER MR. M.S. SUDHEER.
                                                                 ...APPELLANT

                       (BY SMT. DEEPTHI DIVYA PRAKASH, ADVOCATE FOR
Digitally signed            SRI. SUNDARAMURTHY W.M., ADVOCATE)
by DEVIKA M
                   AND:
Location: HIGH
COURT OF
KARNATAKA          1.    SREE LAKSHMI EXPORTS
                         PLOT NO.11-B, 'E' BLOCK
                         I.D.A.AUTONAGAR, GAJUWAKA
                         VISHAKAPATNAM-560012
                         REPRESENTED BY ITS PARTNERS
                         MR. VASU
                         MR. AMARNATH.

                   2.    MR. VASU
                         PARTNER
                         SREE LAKSHMI EXPORTS
                         PLOT NO.11-B, 'E' BLOCK
                             -2-
                                        NC: 2025:KHC:29539
                                        RFA No. 48 of 2016


HC-KAR




      IDA AUTO NAGAR
      GAJUWAKA
      VISHAKAPATNAM-560012.

3.    MR. AMARNATH
      PARTNER
      SREE LAKSHMI EXPORTS
      PLOT NO.11-B, 'E' BLOCK
      IDA AUTO NAGAR
      GAJUWAKA
      VISHAKAPATNAM-560012.
                                           ...RESPONDENTS

     (R1 TO R3 ARE SERVED BY WAY OF PAPER PUBLICATION)

     THIS RFA IS FILED UNDER SECTION 96 OF CPC,
AGAINST THE JUDGMENT AND DECREE DATED 09.09.2015
PASSED IN O.S.NO.26474/2010 ON THE FILE OF THE XXVI
ADDL. CITY CIVIL AND SESSIONS JUDGE AT MAYOHALL UNIT,
(CCH-20) BENGALURU, DISMISSING THE SUIT FOR RECOVERY
OF MONEY.

     THIS APPEAL COMING ON FOR FINAL HEARING THIS
DAY, JUDGMENT WAS DELIVERED THEREIN AS UNDER:

CORAM:      HON'BLE MR. JUSTICE RAVI V HOSMANI



                     ORAL JUDGMENT

Learned counsel for appellant has filed a memo for

dismissal of appeal as withdrawn.

2. Memo is taken on record. Appeal is dismissed

as withdrawn.

NC: 2025:KHC:29539

HC-KAR

3. Registry to refund Court fee to the appellant.

Sd/-

(RAVI V HOSMANI) JUDGE

RHS