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K N Rajesh vs K N Mahesh
2025 Latest Caselaw 1885 Kant

Citation : 2025 Latest Caselaw 1885 Kant
Judgement Date : 31 July, 2025

Karnataka High Court

K N Rajesh vs K N Mahesh on 31 July, 2025

Author: Hanchate Sanjeevkumar
Bench: Hanchate Sanjeevkumar
                                           -1-
                                                     NC: 2025:KHC:29501
                                                   MFA No. 5571 of 2025


             HC-KAR




                 IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                      DATED THIS THE 31ST DAY OF JULY, 2025

                                         BEFORE
             THE HON'BLE MR. JUSTICE HANCHATE SANJEEVKUMAR
            MISCELLANEOUS FIRST APPEAL NO. 5571 OF 2025 (AA)
            BETWEEN:

            1.    K N RAJESH
                  S/O K N NARASIMHAIAH,
                  AGED ABOUT 54 YEARS,
                  R/AT NO 11,10TH CROSS,
                  JNANAJYOTHI NAGAR,
                  JNANABHARATHI,
                  BENGALURU 560056
                  SINCE DECEASED
                  REPRESENTED BY LRS,


            A.    MS ARCHANA NALLORE SHARMA
                  W/O MR K N RAJESH,
                  AGED ABOUT 50 YEARS

            B.    MR RIA VASHISHTA
Digitally
signed by         D/O MR K N RAJESH,
RAMYA D           AGED ABOUT 18 YEARS,
Location:
HIGH        C.    MR ARYA VASHISHTA
COURT OF          S/O MR RAJESH
KARNATAKA         AGED ABOUT 18 YEARS
                                                           ...APPELLANTS
            (BY SRI. LAKSHA KALAPPA B, ADVOCATE)

            AND:

            1.    K N MAHESH
                  S/O NARASIMHAIAH,
                  AGED ABOUT 52 YEARS,
                  R/AT NO 1, SRI LAKSHMI
                  BLOCK NO. 2, BESIDES KHB
                                 -2-
                                        NC: 2025:KHC:29501
                                      MFA No. 5571 of 2025


 HC-KAR



     OFFICER, RAJENDRA NAGAR
     SHIMOGA 577201

2.   K N DINESH
     S/O NARASIMHAIAH,
     AGED ABOUT 56 YEARS,
     R/AT NO 1,SRI LAKSHMI
     BLOCK NO. 2,
     BESIDES KHB OFFICER,
     RAJENDRA NAGAR
     SHIMOGA 577201

3.   A D AMBAREESH
     S/O MR DATTATREYA BHAT,
     AGED ABOUT 58 YEARS,
     R/AT NO 155, 2ND CROSS,
     CANARA BANK COLONY,
     NAGARBHAVI MAIN ROAD,
     BANGALORE 560072

4.   B R JADAV
     S/O LATE M R SUBBAJIRAO,
     AGED ABOUT 64 YEARS,
     R/AT NO 41/301,
     RADHAVENDRA RESIDENCY
     1ST CROSS 12TH MAIN
     5TH PHASE J P NAGAR
     BANGALORE 560078

5.   RAMAKRISHNA BHAT
     DISTRICT JUDGE
     (RETD) ARBITRATION AND
     CONCILIATION CENTRE
     BENGALURU
                                            ...RESPONDENTS

     THIS MFA IS FILED UNDER SECTION 37(1)(C) OF THE
ARBITRATION AND CONCILIATION ACT, AGAINST THE ORDER
DATED 28.04.2025 PASSED IN COM A.P.NO. 153/2023 ON THE FILE
OF THE LXXXII ADDITIONAL CITY CIVIL AND SESSIONS JUDGE,
BENGALURU (CCH.83), DISMISSING THE PETITION FILED UNDER
SECTION 34 OF ARBITRATION AND CONCILIATION ACT 1996 AND
ETC.
                                -3-
                                           NC: 2025:KHC:29501
                                        MFA No. 5571 of 2025


 HC-KAR



     THIS APPEAL, COMING ON FOR ORDERS,             THIS   DAY,
JUDGMENT WAS DELIVERED THEREIN AS UNDER:

CORAM:     HON'BLE MR. JUSTICE HANCHATE SANJEEVKUMAR

                         ORAL JUDGMENT

The learned counsel for appellants seeks permission to

convert this Miscellaneous First Appeal into Commercial Appeal.

2. Permission granted.

3. The learned counsel for appellant is permitted to

convert this Miscellaneous First Appeal into Commercial Appeal.

4. For all statistical purposes this Miscellaneous First

Appeal is shown as disposed of.

SD/-

(HANCHATE SANJEEVKUMAR) JUDGE

ND

 
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