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Sri Satish vs Sri Puttaswamy Naika
2025 Latest Caselaw 1811 Kant

Citation : 2025 Latest Caselaw 1811 Kant
Judgement Date : 29 July, 2025

Karnataka High Court

Sri Satish vs Sri Puttaswamy Naika on 29 July, 2025

                                                   -1-
                                                             NC: 2025:KHC:29033
                                                         MFA No. 5600 of 2024


                      HC-KAR




                           IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                               DATED THIS THE 29TH DAY OF JULY, 2025

                                               BEFORE
                           THE HON'BLE DR. JUSTICE CHILLAKUR SUMALATHA
                      MISCELLANEOUS FIRST APPEAL NO.5600 OF 2024(MV-D)


                      BETWEEN:

                      SRI. SATISH,
                      S/O. P. GANESH,
                      AGED ABOUT 41 YEARS,
                      JANAPRIYA TRACTOR SALES AND SERVICE,
                      AUTHORIZED DEALERS,
                      SWARAJ TRACTORS,
                      NEHRU NAGAR, HASSAN ROAD,
                      BELUR, HASSAN DISTRICT.
                                                                   ...APPELLANT
                      (BY SRI. M.L. DODDATHAMME GOWDA, ADVOCATE (ABSENT))

                      AND:

                      1.    SRI PUTTASWAMY NAIKA,
Digitally signed by         S/O. LATE CHANNA NAIKA,
AASEEFA PARVEEN             AGED ABOUT 61 YEARS,
Location: HIGH              KIREHALLI VILLAGE,
COURT OF
KARNATAKA                   KASABHA HOBLI,
                            BELUR TALUK.
                      2.    DINESH NAIKA
                            S/O. PUTTASWAMY NAIKA,
                            AGED ABOUT 30 YEARS,
                            KIREHALLI VILLAGE,
                            KASABHA HOBLI,
                            BELUR TALUK.
                      3.    K. P. SAROJA
                            W/O. NAGARAJA,
                            AGED ABOUT 31 YEARS,
                            -2-
                                         NC: 2025:KHC:29033
                                    MFA No. 5600 of 2024


HC-KAR




     GHATTADAHALLI VILLAGE,
     BELUR TALUK,
     HASSAN DISTRICT.
4.   LOKESH,
     S/O. NINGA NAIKA,
     AGED ABOUT 40 YEARS,
     VEERADEVANAHALLI VILLAGE,
     HALEBEEDU HOBLI,
     BELUR TALUK,
     HASSAN DISTRICT.

5.   MANAGER,
     CHOLAMANDALAM M.S.
     GENERAL INSURANCE COM.,
     UNIT NO. 4, 9TH FLOOR,
     GOLDEN HEIGHTS COMPLEX,
     9TH CROSS, RAJAJINAGARA,
     4TH M BLOCK, BANGALORE,
     CHATTADAHALLI VILLAGE,
     BELUR TALUK,
     HASSAN DISTRICT.
                                            ...RESPONDENTS


      THIS MFA FILED U/S.173(1) OF MV ACT, AGAINST THE
JUDGMENT    AND   AWARD   DATED   04.08.2023   PASSED    IN
MVC NO.735/2019 ON THE FILE OF THE SENIOR CIVIL JUDGE
AND MACT, BELUR, HASSAN, AWARDING COMPENSATION OF
RS.9,96,600- WITH INTEREST AT 6 PERCENT P.A. FROM THE
DATE OF PETITION TILL ITS REALIZATION.

      THIS APPEAL, COMING ON FOR ORDERS, THIS DAY,
JUDGMENT WAS DELIVERED THEREIN AS UNDER:

CORAM:   HON'BLE DR. JUSTICE CHILLAKUR SUMALATHA
                                   -3-
                                                NC: 2025:KHC:29033
                                             MFA No. 5600 of 2024


 HC-KAR




                           ORAL JUDGMENT

No representation on appellant's side on call.

The appeal was filed in the month of August, 2024

and till now, office objections are not complied. Also there

is no representation on appellant's side.

Therefore, the appeal is dismissed for non-

compliance of office objections.

Sd/-

(DR.CHILLAKUR SUMALATHA) JUDGE

NS CT:TSM

 
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