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The Deputy General Manager (Tech) vs Siddayya Aliyas Revanasiddaswami S/O ...
2025 Latest Caselaw 11271 Kant

Citation : 2025 Latest Caselaw 11271 Kant
Judgement Date : 12 December, 2025

[Cites 0, Cited by 0]

Karnataka High Court

The Deputy General Manager (Tech) vs Siddayya Aliyas Revanasiddaswami S/O ... on 12 December, 2025

Author: S G Pandit
Bench: S G Pandit
                                                  -1-
                                                         NC: 2025:KHC-D:18097-DB
                                                         MFA No. 105362 of 2023


                       HC-KAR




                   IN THE HIGH COURT OF KARNATAKA, AT DHARWAD
                    DATED THIS THE 12TH DAY OF DECEMBER, 2025
                                          PRESENT
                           THE HON'BLE MR. JUSTICE S G PANDIT
                                             AND
                       THE HON'BLE MRS JUSTICE GEETHA K.B.
              MISCELLANEOUS FIRST APPEAL NO.105362 OF 2023 (AA)

                      BETWEEN:

                      1.    THE DEPUTY GENERAL MANAGER
                            (TECH) AND THE PROJECT DIRECTOR
                            NATIONAL HIGHWAYS AUTHORITY OF INDIA,
                            PROJECT IMPLEMENTATION UNIT,
                            2ND CROSS, SATTUR COLONY,
                            VIDYAGIRI, DHARWAD-580004.

                      2.    THE COMPETENT AUTHORITY FOR
                            LAND ACQUISITION
                            I.E., SPECIAL LAND ACQUISITION OFFICER,
                            NATIONAL HIGHWAY NO.63, DHARA MAHAL,
                            1ST FLOOR, 5TH CROSS,
Digitally signed
by BHARATHI H
M
Location: HIGH
COURT OF
KARNATAKA
                            U.B.HILLS, DHARWAD-580007.
DHARWAD
BENCH
Date: 2025.12.16
                                                              ... APPELLANTS
12:49:05 +0530
                      (BY SRI MRUTYUNJAY TATA BANGI FOR SRI SHARANABASAVA
                      ANGADI, ADVOCATE)


                      AND:

                      1.    SIDDAYYA @ REVANASIDDASWAMI
                            S/O. SHIVAYYA HIREMATH
                            AGE. 57 YEARS, OCC. AGRICULTURE,
                            R/O. RENUKACHARYA MATH,
                            NEAR MULGUND NAKA, GADAG-582101.
                              -2-
                                     NC: 2025:KHC-D:18097-DB
                                     MFA No. 105362 of 2023


HC-KAR




2.   THE DEPUTY COMMISSIONER
     AND ARBITRATOR, GADAG-582101.
                                              ...RESPONDENTS
(BY SMT KIRTHI LATHA PATIL, HCGP FOR R2)

     THIS MISCELLANEOUS FIRST APPEAL IS FILED UNDER
SECTION 37(1) OF ARBITRATION AND CONCILIATION ACT,
1996, PRAYING TO ALLOW THIS APPEAL AND SET ASIDE THE
JUDGMENT DATED 24.01.2023, PASSED BY THE PRINCIPAL
DISTRICT AND SESSIONS JUDGE, GADAG, IN ARBITRATION
PETITION NO.142/2022 IN THE INTEREST OF JUSTICE AND
EQUITY.

    THIS APPEAL COMING ON FOR ORDERS THIS DAY, ORDER
WAS MADE THEREIN AS UNDER:

CORAM:     THE HON'BLE MR. JUSTICE S G PANDIT
           AND
           THE HON'BLE MRS JUSTICE GEETHA K.B.


                         ORAL ORDER

(PER: THE HON'BLE MR. JUSTICE S G PANDIT)

Learned counsel Sri Mrutyunjay Tata Bangi, appearing

on behalf of learned counsel Sri Sharanabasava Angadi for

appellant, submits that Court fee has been paid.

2. Learned counsel for the appellant files a memo

dated 12.12.2025, which is signed by appellant No.1 Project

Director of NHAI, which reads as follows:

NC: 2025:KHC-D:18097-DB

HC-KAR

"MEMO FOR WITHDRAWAL

The counsel for the appellants most humbly submits that, the appellants does not intend to prosecute the top noted appeal. Hence this Hon'ble Court may be pleased to permit the appellants to withdraw the top noted appeal to meet the ends of justice and equity."

3. In terms of the memo, the appeal stands

disposed of.

4. In view of disposal of the appeal, pending

interlocutory applications, if any, stand disposed of as they

do not survive for consideration.

Sd/-

(S G PANDIT) JUDGE

Sd/-

(GEETHA K.B.) JUDGE

MRK, CT: CMU LIST NO.: 1 SL NO.: 2

 
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