B.G. Manjunath @ Muniyappa Since Dead By ... vs The Deputy Commissioner
2025 Latest Caselaw 11265 Kant

Karnataka High Court

B.G. Manjunath @ Muniyappa Since Dead By ... vs The Deputy Commissioner on 12 December, 2025

                                            -1-
                                                     NC: 2025:KHC:52861-DB
                                                       RP No. 222 of 2025


                HC-KAR




                    IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                         DATED THIS THE 12TH DAY OF DECEMBER, 2025

                                         PRESENT
                      THE HON'BLE MR. VIBHU BAKHRU, CHIEF JUSTICE
                                           AND
                             THE HON'BLE MR. JUSTICE M.I.ARUN
                              REVIEW PETITION NO. 222 OF 2025
                                            IN
                         WRIT APPEAL No. 1508 OF 2024 (KLR-RR-SUR)
               BETWEEN:
               1.   B.G. MANJUNATH @ MUNIYAPPA
                    SINCE DEAD BY HIS LRS
                    SMT SHIVAKUMARI R T
                    AGED ABOUT 52 YEARS
                    RESIDING AT BYRASANDRA VILLAGE
                    JANGAMMA KOTE HOBLI
                    SIDLAGHATTA TALUK
                    CHIKKABALLAPURA DISTRICT
                                                            ...PETITIONER
Digitally
signed by      (BY SRI. NARASIMHAIAH K., ADVOCATE)
SRIDEVI S
Location:      AND:
High Court     1.   THE DEPUTY COMMISSIONER
of Karnataka
                    KOLAR

               2.   THE ASSISTANT COMMISSIONER
                    KOLAR DISTRICT
                    CHIKKABALLAPUR DIVISION

               3.   THE DEPUTY THASILDAR
                    SIDLAGHATTA TALUK
                    JANGAMAKOTE HOBLI
                                 -2-
                                           NC: 2025:KHC:52861-DB
                                               RP No. 222 of 2025


 HC-KAR



4.   B C JAYASHANKAR
     S/O B C CHANNAPPA
     MINOR, REP BY SMT. HEMALATHA
     THIPPENAHALLI
     NEAR RANGAYATHA
     CHIKKABALLAPUR
                                                ...RESPONDENTS
(BY SRI K.S. HARISH, GOVERNMENT ADVOCATE FOR R-1 TO
R-3)

     THIS REVIEW PETITION IS FILED UNDER ORDER 47
RULE 1(a) R/W SECTION 151 OF CPC PRAYING REVIEW OF
THE JUDGMENT IN W.A.NO.1508/2024 DATED 26-04-2025 IN
THE INTEREST OF JUSTICE AND EQUITY.

    THIS PETITION, COMING ON FOR ORDERS, THIS DAY,
ORDER WAS MADE THEREIN AS UNDER:
CORAM: HON'BLE MR. VIBHU BAKHRU, CHIEF JUSTICE
       and
       HON'BLE MR. JUSTICE M.I.ARUN
                            ORAL ORDER

(PER: HON'BLE MR. VIBHU BAKHRU, CHIEF JUSTICE)

1. None appears for the review petitioner.

2. Office objections are also not complied with.

3. Review petition is dismissed.

Sd/-

(VIBHU BAKHRU) CHIEF JUSTICE

Sd/-

(M.I.ARUN) JUDGE SD, List No.: 1 Sl No.: 3