[Cites 1, Cited by 0]
Karnataka High Court
Narayanappa Since Deceased By Lrs vs Krishnappa on 2 December, 2025
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RFA No. 1352 of 2012
HC-KAR
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 2ND DAY OF DECEMBER, 2025
PRESENT
THE HON'BLE MR. JUSTICE JAYANT BANERJI
AND
THE HON'BLE MR. JUSTICE K. V. ARAVIND
REGULAR FIRST APPEAL No. 1352 OF 2012 (PAR/POS)
BETWEEN:
1. Narayanappa
Since deceased by LR's
1(a) Smt. Sharadamma
Aged about 52 years,
W/o of Narayanappa
1(b) Smt. Bhagyalakshmi,
Aged about 37 years,
D/o late Narayanappa,
W/o Sri Prakash.
Digitally signed
by VALLI Both residing at No.18,
MARIMUTHU BEML Layout, II Stage,
Location: HIGH II Cross, Bangalore-560 079.
COURT OF
KARNATAKA 2. Sri Hombanna,
Aged about 69 years.
Since deceased by LRs
2(a) to 2(d) impleaded as per
the order of this Hon'ble court
2(a) Smt. Gangalakshmi,
W/o Bettegowda,
D/o Late Hombanna,
Aged about 52 years,
R/at No.6/A, 2nd main Road
Shri Kempannavoanama Nilaya,
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RFA No. 1352 of 2012
HC-KAR
Gnanaganga Nagar,
Bengaluru-560056.
2(b) Sri Raja,
S/o Late Hombanna,
Aged about 49 years,
R/at 4th Cross, Ullal Main Road,
4th Site, Venkateswara Nilaya,
Gnanajyothi Nagar, Bengaluru-560056.
2(c) Sri. Srinivas,
S/o Late Hombanna,
Aged about 47 years,
R/at 6th Cross, Ullal Main Road,
3rd Site, Hanumakka Ombanna Nilaya,
Gnanajyothi Nagar, Bengaluru-560056.
2(d) Smt. Saraswathi,
W/o Muniraju,
D/o Late Hombanna,
Aged about 44 years,
R/at Samruddhi,
105/3, Sri Lakshmi Nilaya,
4th Cross Road, Near Kundalamma Park,
NGEF Layout, Mallathahalli,
Bengaluru-560 056.
3. Sri Puttamarappa,
Aged about 67 years,
S/o late Venkataramanappa.
4. Sri Venkateshappa
Since deceased by LR's
4(a) Smt. Gangamma
W/o late Venkateshappa
Aged about 50 years.
4(b) Krishna Murthy
S/o late Venkateshappa
Aged about 35 years.
4(c) Sri Rangaswamy
S/o late Venkateshappa
Aged about 32 years.
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RFA No. 1352 of 2012
HC-KAR
4(d) Sri Umesh
S/o late Venkateshappa
Aged about 28 years
No.4(a) to 4(d) are the Legal
representatives of Deceased
Appellant No.4 and Impleaded as per
the order of this Hon'ble Court.
No.4 (a) to 4(d) are residing at
No.46, Lakshmidevi Nilaya,
4th Cross, Ullala Main Road,
Gnanajyothinagar, Bangalore-560 056.
5. Sri Hanumaiah
Since deceased by LR's
5(a) Smt. C.G. Indiramma
Aged about 49 years,
W/o late Hanumaiah.
5(b) Sri Vinod,
Aged about 29 years,
S/o late Hanumaiah.
5(c) Smt. Kavitha,
Aged about 27 years,
S/o late Hanumaiah.
5(d) Sri Nanda Kumar,
S/o late Hanumaiah,
Aged about 25 years.
Defendants 5(a) to 5(d)
are Residing at Mallathahalli Village,
Gnanabharathi Post, Bangalore - 56.
...APPELLANTS
(By Sri V. Vijayashekara Gowda, Advocate for A1(a & b),
A2(a - d) A3 & A5(a - d)(Absent);
Sri N. Kumar, Advocate for Lrs of A4(a-d) (absent)
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RFA No. 1352 of 2012
HC-KAR
AND:
1. Krishnappa,
Aged about 73 years,
Since dead by LRs
1(a) Smt. Akkamma,
W/o Late Krishnappa,
Since Deceased
represented
by Lrs 1(b) to 1(f)
1(b) Smt. Lakshmi Devi,
D/o late Krishnappa,
& W/o Gangadaraiah B H
Aged about 56 years,
R/at Sharada Cross,
Sompura Hobli,
Nelamangala Taluk,
Bangalore Rural District.
1(c) Sri. Hanumaiah,
S/o late Krishanappa,
Aged about 50 Years,
No.6/1, 5th C Cross,
Kengal Hanumanthaiah Road,
Kengunte, Mallathhalli,
Bangalore-560 056
1(d) Sri Jayaram,
S/o late Krishanappa,
(since dead by LRs)
1d(a) Smt. Mahalakshmi,
W/o Late Jayaram,
Aged about 43 years,
1d(b) Sri. Vasu.J,
S/o Late Jayaram,
Aged about 28 years,
1d(c) Sri Anil Kumar J,
S/o Late Jayaram,
Aged about 22 years,
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RFA No. 1352 of 2012
HC-KAR
1d(a) to 1d(c)are all
R/at No.6/1, 5th C Cross,
Kengal Hanumanthaiah Road,
Kengunte, Mallathhalli,
Bangalore-560 056
All are R/ at No.6/1,
5th C Cross, Kengal Hanumanthaiah Road,
Kengunte, Mallathhalli,
Bangalore-560 056
1(e) Smt. Vanaja,
D/o late Krishanappa,
W/o Late Nanjundappa B,
Aged about 42 Years,
R/at No.12/3, Balakrishnappa Circle,
Sreedharagudda,
Bangalore-560 060
1(f) Sri. RangeGowda,
S/o late Krishanappa,
Aged about 38 Years,
R/ at No.6/1, 5th C Cross,
Kengal Hanumanthaiah Road,
Kengunte, Mallathhalli,
Bangalore-560.056
2. Shree Matha Amruthamayi Trust,
Represented by
Sri Matha Amruthanandamayi,
No.1, Ullala Cross Road,
Gnanabharathi II Stage,
Bangalore-560.056.
Puttaswamappa
since deceased By LR's
3. Smt. Byramma
W/o late Puttaswamappa,
Aged about 65 years.
4. Sri. Nagaraja
S/o late Puttaswamappa
Aged about 40 years
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RFA No. 1352 of 2012
HC-KAR
5. Smt. Radhamma
D/o late Puttaswamappa,
Aged about 45 years.
6. Smt. Gangalakshmamma
D/o late Puttaswamappa,
Aged about 38 years.
7. Smt. Anasuya
D/o late Puttaswamappa,
Aged about 35 years.
Respondents No.3 to 7 Are
residing at 6th Cross,
Ullala Main Road,
Mallathahalli Village,
Gnanabharathi Post,
Bangalore - 56.
...RESPONDENTS
(By Sri Prabhugoud B. Tumbagi, advocate for R1(a)(b,c,e & f) and
R1(d)(a-c);
Sri Jagadish Mundaragi, advocate for R2
(vide order dated 07.11.2022 notice dispensed with);
R3, R4, R5, R6 & R7 served
R1(b-f) are Lrs of deceased R1(a))
This RFA is filed under Section 96, r/w order 41 Rule 1 of CPC,
against the Judgment and Decree dated:13.06.2012 passed in O.S.
No.931/2005 on the file of the XLII Addl. City Civil & Sessions Judge,
Bangalore, decreeing the suit for partition & separate possession.
This Appeal, coming on for 'Dismissal', this day, Judgment was
delivered therein as under:
CORAM: HON'BLE MR. JUSTICE JAYANT BANERJI
and
HON'BLE MR. JUSTICE K. V. ARAVIND
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RFA No. 1352 of 2012
HC-KAR
ORAL JUDGMENT
(PER: HON'BLE MR. JUSTICE JAYANT BANERJI)
This case is listed for dismissal, inasmuch as on the
previous occasion no one had appeared for the appellants to
press the appeal. Even earlier, when the matter was listed on
12.06.2025, no one had appeared for the appellants.
2. No one appears for the appellants even today,
though the learned counsel for the respondents is present. It
appears that the appellants are not interested to pursue the
appeal. The appeal is, therefore, dismissed.
Sd/-
(JAYANT BANERJI)
JUDGE
Sd/-
(K. V. ARAVIND)
JUDGE
VBS
