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Karnataka High Court
Prathamik Krushi Pattin Sahkari Sangh ... vs The State Of Karnataka on 2 December, 2025
Author: S G Pandit
Bench: S G Pandit
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NC: 2025:KHC-D:17022-DB
WA No. 100511 of 2025
HC-KAR
IN THE HIGH COURT OF KARNATAKA,AT DHARWAD
DATED THIS THE 2ND DAY OF DECEMBER, 2025
PRESENT
THE HON'BLE MR. JUSTICE S G PANDIT
AND
THE HON'BLE MRS JUSTICE GEETHA K.B.
WRIT APPEAL NO. 100511 OF 2025 (CS-EL/M)
BETWEEN:
1. PRATHAMIK KRUSHI PATTIN SAHKARI SANGH NI.
BEVOOR-580003 TQ. AND DIST. BAGALKOT
REP. BY ITS CHIEF EXECUTIVE OFFICER
MANJUNATH TIMMANNA TOPALKATTI
AGE: 35 YEARS, OCC: SERVICE,
R/O. HALLUR-580003, TQ. & DIST.: BAGALKOT.
2. PRATHAMIK KRUSHI PATTIN SAHKARI SANGH NI.
HALLUR-580003 TQ&DIST: BAGALKOT
Digitally signed by
BHARATHI H M
REP. BY ITS CHIEF EXECUTIVE OFFICER
Location: HIGH
COURT OF
KARNATAKA
VIRUPAKSHAPPA S/O. BASAVATAPPA KAJAGAR
DHARWAD
BENCH
Date: 2025.12.03 AGE: 56 YEARS, OCC: SERVICE,
14:45:34 +0530
R/O. HALLUR-580003 TQ. & DIST.: BAGALKOT.
3. PRATHAMIK KRUSHI PATTIN SAHKARI SANGH NI.
SHIRUR-580003 TQ & DIST: BAGALKOT
REP. BY ITS CHIEF EXECUTIVE OFFICER
HANMANT S/O. BASAVRAJ BARADDI
AGE: 28 YEARS, OCC: SERVICE,
R/O. SHIRUR-580003 TQ. & DIST.: BAGALKOT.
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WA No. 100511 of 2025
HC-KAR
4. PRATHAMIK KRUSHI PATTIN SAHKARI SANGH NI.
SUTAGUNDAR-580003 TQ. & DIST.: BAGALKOT
REP. BY ITS CHIEF EXECUTIVE OFFICER
MAHADEV KARIYAPPA ROTTI
AGE: 56 YEARS, OCC: SERVICE
R/O. SUTAGUNDAR - 580003, TQ. & DIST.: BAGALKOT.
5. PRATHAMIK KRUSHI PATTINSAHKARI SANGH NI.
KIRASUR-580003 TQ. & DIST.: BAGALKOT
REP. BY ITS CHIEF EXECUTIVE OFFICER
NINGAPPA S/O. KALAKAPPA ABKARI
AGE: 45 YEARS, OCC: SERVICE,
R/O. KIRASUR-580003 TQ. & DIST.: BAGALKOT.
6. PRATHAMIK KRUSHI PATTIN SAHKARI SANGH NI.
BHAIRMATTI-587103 TQ. & DIST.: BAGALKOT
REP. BY ITS CHIEF EXECUTIVE OFFICER
YANKANNA S/O. SIDRAMAPPA HALI
AGE: 57 YEARS, OCC: SERVICE,
R/O. BHAIRMATTI-587103 TQ. & DIST.: BAGALKOT.
7. PRATHAMIK KRUSHI PATTIN SAHKARI SANGH NI.
MUGALLOLLI-580003 TQ. & DIST.: BAGALKOT
REP. BY ITS CHIEF EXECUTIVE OFFICER
PRAVEEN S/O. HANMANT PUJARI
AGE: 38 YEARS, OCC: SERVICE,
R/O. MUGALLOLLI-580003 TQ. & DIST.: BAGALKOT.
8. PRATHAMIK KRUSHI PATTIN SAHKARI SANGH NI.
ACHANUR-580003 TQ. & DIST.: BAGALKOT
REP. BY ITS CHIEF EXECUTIVE OFFICER
SHIVANAND S/O. SIDDALINGAPPA MAHALINGAPUR
AGE: 27 YEARS, OCC: SERVICE,
R/O. ACHANUR-580003 TQ. & DIST.: BAGALKOT.
9. PRATHAMIK KRUSHI PATTIN SAHKARI SANGH NI.
(SITIMANI)RAMPUR-580003 TQ. & DIST.: BAGALKOT.
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WA No. 100511 of 2025
HC-KAR
REP. BY ITS CHIEF EXECUTIVE OFFICER
ANANTSHAYAN S/O. JAYRAM DESHPANDE
AGE: 58 YEARS, OCC: SERVICE,
R/O. RAMPUR-580003 TQ. & DIST.: BAGALKOT.
10. PRATHAMIK KRUSHI PATTIN SAHKARI SANGH NI.
NEERALKERI - 580003 TQ. & DIST.: BAGALKOT
REP. BY ITS CHIEF EXECUTIVE OFFICER
RAMESH S/O. YALLAPPA BIDARI
AGE: 46 YRSOCC: SERVICE
R/O NEERALKERI - 580003 TQ. & DIST.: BAGALKOT.
11. PRATHAMIK KRUSHI PATTIN SAHKARI SANGH NI.
TIMMAPUR - 580003 TQ. & DIST.: BAGALKOT
REP. BY ITS CHIEF EXECUTIVE OFFICER
NAGAPPA SHIVAPPA TUMBARMATTI
AGE: 59 YEARS, OCC: SERVICE,
R/O. TIMMAPUR - 580003 TQ. & DIST.: BAGALKOT.
12. PRATHAMIK KRUSHI PATTIN SAHKARI SANGH NI.
BILKERUR-580003 TQ. & DIST.: BAGALKOT
REP. BY ITS CHIEF EXECUTIVE OFFICER
ALLASAB S/O. GAIBUSAB AIHOLI
AGE: 54 YEARS. OCC: SERVICE,
R/O. BILKERUR - 580003 TQ. & DIST.: BAGALKOT.
13. PRATHAMIK KRUSHI PATTIN SAHKARI SANGH NI.
BODNAYAKANDINNI-580003 TQ. & DIST.: BAGALKOT
REP. BY ITS CHIEF EXECUTIVE OFFICER
SIDDHARUDH S/O. MAHADEVAPPA KOLAR
AGE: 26 YEARS, OCC: SERVICE,
R/O. BODNAYAKANDINNI-580003 TQ. & DIST.:
BAGALKOT.
14. PRATHAMIK KRUSHI PATTIN SAHKARI SANGH NI.
MANKANI-580003 TQ. & DIST.: BAGALKOT
REP. BY ITS CHIEF EXECUTIVE OFFICER
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WA No. 100511 of 2025
HC-KAR
SHIVKUMARSWAMI S/O. SIDDAYYA DENGIMATH
AGE: 35 YEARS, OCC: SERVICE,
R/O. MANKANI-580003 TQ. & DIST.: BAGALKOT.
15. PRATHAMIK KRUSHI PATTIN SAHKARI SANGH NI.
ILAL-580003 TQ. & DIST.: BAGALKOT
REP. BY ITS CHIEF EXECUTIVE OFFICER
VENKATESH S/O. GOVINDAPPA BIRALDINNI
AGE: 35 YEARS, OCC: SERVICE,
R/O. ILAL - 580003 TQ. & DIST.: BAGALKOT.
16. PRATHAMIK KRUSHI PATTIN SAHKARI SANGH NI.
BHAGAWATI-580003 TQ. & DIST.: BAGALKOT
REP. BY ITS CHIEF EXECUTIVE OFFICER
GANGADHAR S/O. SHIVAPUTRAPPA PADARA
AGE: 46 YEARS, OCC: SERVICE
R/O. BHAGAWATI - 580003 TQ. & DIST.: BAGALKOT
...APPELLANTS
(BY SRI A.S. PATIL, ADVOCATE)
AND:
1. THE STATE OF KARNATAKA
REPRESENTED BY ITS PRINCIPAL SECRETARY
DEPARTMENT OF CO-OPERATION,
6TH FLOOR, M.S. BUILDING,
AMBEDKARVEEDHI, BENGALURU 560 001.
2. THE STATE CO-OPERATIVE ELECTION AUTHORITY,
REPRESENTED BY ITS COMMISSIONER,
3RD FLOOR, SHANTI NAGAR,
TTMC 'A' BLOCK, BENGALURU 560 027.
3. THE DISTRICT ELECTION OFFICER AND
DEPUTY REGISTRAR OF CO-OPERATIVE
SOCIETY NAVNAGAAR, BAGALKOT- 580003,
TQ. & DIST.: BAGALKOT
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NC: 2025:KHC-D:17022-DB
WA No. 100511 of 2025
HC-KAR
4. THE RETURNING OFFICER
TALUKA OKKALUTAN HUTTUVALI MARAT
SAHAKRI SANGH NI BAGALKOT (TAPCMS)
HAGU SAHKAR ABHIVRUDHI ADHIKARI,
SA SAN U NI KACHARI, BAGALKOT 580003
TQ. & DIST.: BAGALKOT.
5. CHIEF EXECUTIVE OFFICER,
TALUKA OKKALUTAN HUTTUVALI MARAT
SAHAKRI SANGH NI BAGALKOT -587101
TQ. & DIST.: BAGALKOT.
...RESPONDENTS
(BY SRI SHARAD V. MAGADUM, AGA FOR R1 AND R3;
SRI BARAMAGOUDA, ADVOCATE FOR R2 AND R4;
SRI SUNIL DESAI, ADVOCATE FOR R5)
THIS WRIT APPEAL IS FILED U/S.4 OF KARNATAKA HIGH
COURT ACT, 1961, PRAYING TO, MODIFY THE INTERIM ORDER
DATED. 13.08.2025 PASSED BY THE LEARNED SINGLE JUDGE IN
WP NO.105683/2025 (CS EL/M) AND ACCORDINGLY TO ALLOW
THE WRIT PETITION FILED BY THE APPELLANTS AS PRAYED
FOR, IN THE INTEREST OF JUSTICE AND EQUITY.
THIS APPEAL, COMING ON FOR PRELIMINARY HEARING,
THIS DAY, JUDGMENT WAS DELIVERED THEREIN AS UNDER:
CORAM: THE HON'BLE MR. JUSTICE S G PANDIT
AND
THE HON'BLE MRS JUSTICE GEETHA K.B.
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NC: 2025:KHC-D:17022-DB
WA No. 100511 of 2025
HC-KAR
ORAL JUDGMENT
(PER: THE HON'BLE MR. JUSTICE S G PANDIT)
Learned counsel for the appellants has filed a memo
dated 02.12.2025 stating that the prayer of the appellants
would not survive for consideration.
Memo is placed on record.
Appeal is dismissed as having become infructuous.
Sd/-
(S G PANDIT)
JUDGE
Sd/-
(GEETHA K.B.)
JUDGE
HMB
Ct-cmu
