Sri S Irshad vs Sri Papanna
2025 Latest Caselaw 5793 Kant

Karnataka High Court

Sri S Irshad vs Sri Papanna on 19 August, 2025

                                                                -1-
                                                                      NC: 2025:KHC:32156-DB
                                                                      RFA No. 1684 of 2015


                                 HC-KAR



                                      IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                                          DATED THIS THE 19TH DAY OF AUGUST, 2025

                                                          PRESENT
                                          THE HON'BLE MR. JUSTICE JAYANT BANERJI
                                                                AND
                                          THE HON'BLE MR. JUSTICE UMESH M ADIGA
                                  REGULAR FIRST APPEAL NO. 1684 OF 2015 (DEC/INJ)
                                 BETWEEN:

                                       SRI S IRSHAD
                                       S/O SHAFFI,
                                       AGED ABOUT 31 YEARS,
                                       R/AT NO.75, BEML MAIN ROAD,
                                       NEW THIPPASANDRA,
                                       HAL III STAGE,
                                       BANGALORE-560 075.
                                                                               ...APPELLANT
                                 (BY SRI. T. SHESHAGIRI RAO, ADVOCATE)

                                 AND:

                                 1.    SRI PAPANNA
Digitally signed by KORLAHALLI
                                       S/O LATE MOTAPPA,
BHARATHIDEVIKRISHNACHARYA
Location: HIGH COURT OF                AGED ABOUT 63 YEARS,
KARNATAKA
                                       R/T NO.121, KODIHALLI,
                                       HAL III STAGE,
                                       BANGALORE-560 008.

                                 2.    SMT. ELIZABETH NOEL
                                       W/O A.J.NOEL,
                                       MAJOR,

                                 3.    SRI. GEORGE PAUL PUTUSSERIL
                                       S/O P.P.PAUL,
                                       MAJOR,
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                                     NC: 2025:KHC:32156-DB
                                     RFA No. 1684 of 2015


HC-KAR




4.   SMT JANE MARY KUMAR
     D/O P.P.PAUL,
     MAJOR,

5.   SRI. PAULOSE PAUL PUTHUSSERIL
     S/O P.P.PAUL,
     MAJOR,

     RESPONDENT NOs.2 TO 4
     ARE REPRESENTED BY THEIR GPA HOLDER
     I.E., RESPONDENT NO.5 HEREIN

     R/AT NO.151/1, G.M.PALYA,
     9TH CROSS,
     NEW THIPPASANDRA,
     BANGALORE-560 075.

6.   THE BANGALORE DEVELOPMENT AUTHORITY
     KUMARA PARK WEST,
     BANGALORE,
     REP. BY ITS COMMISSIONER.

7.   THE ADDL. SPECIAL LAND ACQUISITION OFFICER
     B.D.A.,
     BANGALORE.
                                        ...RESPONDENTS
(BY SRI. B. RAMESH, ADVOCATE/CR/R1,
    VIDE ORDER DATED 13.04.2016,
    NOTICE TO R2 TO R5 ARE HELD SUFFICIENT,
    SRI.G.M.ANANDA AND SMT.B.L.ASHA, ADVOCATES FOR
    R6 AND R7)

     THIS RFA IS FILED U/O 41 RULE 1 R/W SEC.96 OF CPC.,
AGAINST THE JUDGMENT AND DECREE DATED 24.11.2015
PASSED IN O.S NO.3810/2008 ON THE FILE OF THE
XXVII ADDITIONAL CITY CIVIL JUDGE, BENGALURU, PARTLY
DECREEING THE SUIT FOR DECLARATION AND PERMANENT
INJUNCTION.
                               -3-
                                           NC: 2025:KHC:32156-DB
                                           RFA No. 1684 of 2015


HC-KAR



    THIS APPEAL, COMING ON FOR HEARING, THIS DAY,
JUDGMENT WAS DELIVERED THEREIN AS UNDER:
CORAM:      HON'BLE MR. JUSTICE JAYANT BANERJI
            and
            HON'BLE MR. JUSTICE UMESH M ADIGA


                         ORAL JUDGMENT

(PER: HON'BLE MR. JUSTICE JAYANT BANERJI)

No one appears to press this appeal.

2. Accordingly, the appeal is dismissed for

non-prosecution.

Sd/-

(JAYANT BANERJI) JUDGE

Sd/-

(UMESH M ADIGA) JUDGE

bk/