Aruna And Ors vs Shivram
2025 Latest Caselaw 5784 Kant

Karnataka High Court

Aruna And Ors vs Shivram on 19 August, 2025

Author: Shivashankar Amarannavar

Bench: Shivashankar Amarannavar

                                               -1-
                                                          NC: 2025:KHC-K:4747
                                                      RSA No. 200088 of 2025


                    HC-KAR




                                IN THE HIGH COURT OF KARNATAKA,

                                       KALABURAGI BENCH

                             DATED THIS THE 19TH DAY OF AUGUST, 2025

                                             BEFORE

                   THE HON'BLE MR. JUSTICE SHIVASHANKAR AMARANNAVAR

                     REGULAR SECOND APPEAL NO. 200088 OF 2025 (DEC/INJ)

                   BETWEEN:
                   1.   ARUNA
                        W/O LATE RAMU RATHOD,
                        AGE: 51 YEARS,
                        OCC: AGRICULTURE,
                        R/O: PANEGAON,
                        TQ AND DIST: KALABURAGI.

                   2.   AMITA
                        W/O RAHUL,
                        AGE: 25 YEARS,
                        OCC: HOUSEHOLD,
                        R/O: WARNIHALOKALI,
                        TQ AND DIST: KALABURAGI.
Digitally signed   3.   VIKAS
by RENUKA
                        S/O LATE RAMU RATHOD,
Location: HIGH          AGE: 22 YEARS,
COURT OF
KARNATAKA               OCC: AGRICULTURE,
                        R/O: PANEGAON,
                        TQ AND DIST: KALABURAGI.
                   4.   RAVINA
                        D/O LATE RAMU RATHOD,
                        AGE: 20 YEARS,
                        OCC: STUDENT,
                        R/O: PANEGAON,
                        TQ AND DIST: KALABURAGI.
                                                                ...APPELLANTS
                   (BY SRI SRINIVAS B. JOSHI, ADVOCATE)
                             -2-
                                           NC: 2025:KHC-K:4747
                                     RSA No. 200088 of 2025


HC-KAR




AND:

SHIVRAM S/O BHIMA RATHOD,
AGE: 57 YEARS,
OCC: AGRICULTURE,
R/O: PANEGAON,
TQ AND DIST: KALABURAGI.
                                                  ...RESPONDENT

       THIS   REGULAR   SECOND    APPEAL    IS    FILED   UNDER

SECTION 100 OF THE C.P.C., PRAYING TO SET ASIDE THE

JUDGMENT AND DECREE DATED 12.12.2024 PASSED BY THE

DISTRICT JUDGE AND PRESIDING OFFICER, LABOUR COURT

AT KALABURAGI IN R.A.NO.35/2024 DISMISSING THE APPEAL

AND    CONFIRMING   THE   JUDGMENT    AND        DECREE   DATED

13.02.2024 IN O.S.NO.192/2021 ON THE FILE OF PRINCIPAL

SENIOR CIVIL JUDGE AND CJM AT KALABURAGI AND DECREE

THE SUIT AS PRAYED FOR, FURTHER PLEASED TO ALLOW THIS

SECOND APPEAL WITH COST AND GRANT SUCH OTHER

RELIEFS AS THIS HON'BLE COURT MAY DEEMS FIT UNDER THE

FACTS AND CIRCUMSTANCES OF THE CASE IN THE INTEREST

OF JUSTICE AND EQUITY.


       THIS REGULAR SECOND APPEAL, COMING ON FOR

FURTHER ORDERS, THIS DAY, JUDGMENT WAS DELIVERED

THEREIN AS UNDER:
                                  -3-
                                             NC: 2025:KHC-K:4747
                                         RSA No. 200088 of 2025


 HC-KAR




CORAM:      HON'BLE MR. JUSTICE SHIVASHANKAR
            AMARANNAVAR

                         ORAL JUDGMENT

Learned counsel for appellant is absent.

This Court on 07.07.2025 has passed the following

order:

"Finally, two weeks' time is granted to comply with office objections.

In case of non-compliance, list this matter for further orders for dismissal for non- prosecution."

In spite of the said order, office objections have not

been complied with. It appears that the appellant is not

interested in prosecuting the appeal. Hence, the appeal is

dismissed for non-prosecution.

Sd/-

(SHIVASHANKAR AMARANNAVAR) JUDGE SDU

CT:VK