Muhammad Rusfeed vs Rajiv Gandhi University
2025 Latest Caselaw 5717 Kant

Karnataka High Court

Muhammad Rusfeed vs Rajiv Gandhi University on 18 August, 2025

Author: R Devdas

Bench: R Devdas

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                                                         NC: 2025:KHC:31845
                                                       WP No. 24736 of 2025


                  HC-KAR




                 IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                      DATED THIS THE 18TH DAY OF AUGUST, 2025

                                         BEFORE
                           THE HON'BLE MR. JUSTICE R DEVDAS
                      WRIT PETITION NO. 24736 OF 2025 (EDN-EX)

                 BETWEEN:

                 1.   MUHAMMAD RUSFEED
                      S/O ABDUL NAZER,
                      AGED 26 YEARS,
                      EXAM REG. NO. 17H0762,
                      R/AT BHAGAWAN BUDDA HOMOEOPATHIC
                      MEDICAL COLLEGE BOYS HOSTEL,
                      40 FEET ROAD, NGEF LAYOUT,
                      MALLATHALLI, BENGALURU-560056.

                 2.   SIDDESHWARA S,
                      S/O SURESHA R,
                      AGED 23 YEARS,
Digitally signed by   EXAM REG. NO. 20H0559,
DHARMALINGAM          R/AT NO.158, 13TH, 15TH CROSS,
Location: HIGH        UIRAT NAGAR, BOMMANAHALLI,
COURT OF
KARNATAKA             BENGALURU-560068.

                 3.   NAFISA TAJ,
                      D/O MUNEER PASHA,
                      AGED 24 YEARS,
                      EXAM REG. NO. 20H0527,
                      R/AT NO.945, 2ND STAGE,
                      AUSTIN TOWN, BDA COMPLEX,
                      NEELASANDRA, BENGALURU-560047.
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                                WP No. 24736 of 2025


HC-KAR




4.   SAMA LAXMI PRIYA REDDY,
     D/O SAMA SANJEEVA REDDY,
     AGED 23 YEARS,
     EXAM REG. NO. 20H0548,
     R/AT BHAGAWAN BUDDA HOMOEOPATHIC
     MEDICAL COLLEGE GIRLS HOSTEL,
     40 FEET ROAD, NGEF LAYOUT,
     MALLATHALLI, BENGALURU-560056.

5.   BADEISHISHA LAMARE,
     D/O PAULUS LAMIN,
     AGED 24 YEARS,
     EXAM REG. NO. 19H0379,
     R/AT BHAGAWAN BUDDA HOMOEOPATHIC
     MEDICAL COLLEGE GIRLS HOSTEL,
     40 FEET ROAD, NGEF LAYOUT,
     MALLATHALLI, BENGALURU-560056.

6.   SHAFIA AFHANM M A,
     D/O ABDUL LATHIF M S,
     AGED 25 YEARS,
     EXAM REG. NO. 20H0553,
     R/AT BHAGAWAN BUDDA HOMOEOPATHIC
     MEDICAL COLLEGE GIRLS HOSTEL,
     40 FEET ROAD, NGEF LAYOUT,
     MALLATHALLI, BENGALURU-560056.

7.   ANUSHA
     D/O H RAVINDRA KUMAR,
     AGED 23 YEARS,
     EXAM REG. NO. 20H0486,
     R/AT BHAGAWAN BUDDA HOMOEOPATHIC
     MEDICAL COLLEGE GIRLS HOSTEL,
     40 FEET ROAD, NGEF LAYOUT,
     MALLATHALLI, BENGALURU- 560056.
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                                    WP No. 24736 of 2025


HC-KAR




8.   ZYBA FATHIMA,
     D/O ABDUL JALEEL,
     AGED 24 YEARS,
     EXAM REG. NO. 20H0577,
     R/AT BHEL OFFICER LAYOUT,
     SR KRISHNAPPA GARDEN,
     JAYANAGAR, BENGALURU-560041.
                                             ...PETITIONERS
(BY SRI. DIVYATEJ H.N., ADVOCATE)

AND:

1.   RAJIV GANDHI UNIVERSITY
     OF HEALTH SCIENCES
     REP. BY ITS VICE-CHANCELLOR/REGISTRAR
     (EVALUATION), 4TH BLOCK EAST,
     PATTABHINAGAR, JAYANAGAR,
     BENGALURU-560041.

2.   THE PRINCIPAL,
     BHAGAVAN BUDDHA HOMOEOPATHIC
     MEDICAL COLLEGE AND HOSPITAL,
     NO. 103/6, 40 FEET ROAD, NGEF LAYOUT,
     MALLATHALLI, BENGALURU-560056.

3.   THE CENTRAL COUNCIL OF HOMOEOPATHY
     REP BY ITS SECRETARY
     JANAKPURI, NEW DELHI-110058.
                                       ...RESPONDENTS
(BY SMT. FARAH FATHIMA., ADVOCATE FOR R1
    SRI. NISHAD.S., ADVOCATE FOR R2)

       THIS WRIT PETITION IS FILED UNDER ARTICLES 226 &
227 OF THE CONSTITUTION OF INDIA PRAYING TO WRIT IN A
NATURE OF MANDAMUS DIRECTING THE RESPONDENT NO.1
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                                           WP No. 24736 of 2025


HC-KAR



TO RELEASE THE IV BHMS EXAMINATION ADMISSION TICKETS
OF THE PETITIONERS AND ALLOW THEM TO WRITE THE
EXAMINATION WHICH IS SCHEDULED TO COMMENCE FROM
20.08.2025   AS    PER    EXAMINATION      NOTIFICATION    VIDE
ANNEXURE-C ISSUED BY THE RESPONDENT NO.1 UNIVERSITY
TIME TABLE FOR IVTH PROFESSIONAL BHMS EXAMINATION OF
AUGUST /SEPTEMBER 2025 AND ETC.,

     THIS PETITION, COMING ON FOR ORDERS, THIS DAY,
ORDER WAS MADE THEREIN AS UNDER:

CORAM: HON'BLE MR. JUSTICE R DEVDAS


                          ORAL ORDER

Learned counsel Sri Nishad.S.A submits that he has

filed vakalath on behalf of respondent No.2 - institution.

Learned counsel has also filed a memo along with a

document showing the attendance of the petitioners and

submits that the petitioners are eligible to take up the

examination. Learned counsel would also submit that the

issue has been considered in W.P.No.102490/2021 dated

25.11.2021 and various other judgments including

W.P.No.5578 of 2023 dated 23.05.2023.

NC: 2025:KHC:31845

HC-KAR

2. Learned counsel Ms.Farah Fathima appearing

for respondent No.1 - university also submits on

instructions that since the petitioners have the minimum

attendance they are entitled to write the examination

which commences on 20.08.2025.

3. In view of the above, the writ petition is

allowed. The respondent - University is directed to issue

Halltickets to the petitioners to enable them to take up the

IV BHMS examination, which would commence from

20.08.2025 and permit the petitioners to continue the

course in accordance with law.

Ordered accordingly.

Sd/-

(R DEVDAS) JUDGE

KLY CT: JL