Savakka W/O Basappa Hinsagatti Since ... vs Kenchawwa W/O Beerappa Gasti Since Dead ...
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Karnataka High Court

Savakka W/O Basappa Hinsagatti Since ... vs Kenchawwa W/O Beerappa Gasti Since Dead ... on 6 August, 2025

                                                -1-
                                                           NC: 2025:KHC-D:9962
                                                          RSA No. 5240 of 2009


                    HC-KAR



                        IN THE HIGH COURT OF KARNATAKA, DHARWAD BENCH

                             DATED THIS THE 6TH DAY OF AUGUST, 2025

                                              BEFORE
                              THE HON'BLE MR. JUSTICE G BASAVARAJA
                        REGULAR SECOND APPEAL NO. 5240 OF 2009 (DEC/INJ)


                   BETWEEN:

                   SAVAKKA W/O. BASAPPA HINSAGATTI
                   SINCE DEAD BY LRS
                   SHIVAPPA S/O. BASAPPA HINSAGATTI
                   AGE: 65 YEARS, OCC. AGRICULTURE,
                   R/O. MUDENUR, TQ. RANEBENNUR.
                                                                   ...APPELLANT
                   (BY SRI. J.S. SHETTY, ADVOCATE)

                   AND:

                   1.    KENCHAWWA W/O. BEERAPPA GASTI,
                         SINCE DEAD BY LRS,

                   A)    SIDDAPPA S/O. BEERAPPA GASTI
                         AGE: 52 YEARS, OCC AGRICULTURE
                         R/O. MUDENUR TQ. RANEBENNUR,
                         DIST. HAVERI.
Digitally signed
by MALLIKARJUN
RUDRAYYA
KALMATH
Location: HIGH
                   B)    SMT. GOURAWWA W/O. SIDDAPPA TOTAGER,
COURT OF
KARNATAKA                AGE: 46 YEARS, OCC HOUSEHOLD,
DHARWAD
BENCH
Date: 2025.08.11
                         R/O. RATTIHALLI TQ. HIREKERUR,
10:45:51 +0530
                         DIST. HAVERI.

                   C)    SMT. KAMALAWWA W/O. NINGAPPA SANNAMALLAPUR
                         AGE: 42 YEARS, OCC. HOUSEHOLD,
                         R/O. MEDLERI TQ. RANEBENNUR,
                         DIST. HAVERI.

                   D)    SMT. DURGAWWA
                         W/O. TIPPANNA DEVAJJER @ HOSAKURUBAR
                         AGE. 37 YEARS, OCC. HOUSEHOLD,
                         R/O. TURNUR, TQ. JAGALUR,
                         DIST. DAVANAGERE.
                                                                ...RESPONDENTS
                                   -2-
                                               NC: 2025:KHC-D:9962
                                             RSA No. 5240 of 2009


HC-KAR



(BY   SRI. N.P. VIVEKMEHTA, ADVOCATE FOR R1 (B TO D);
      V/O. DATED 23.10.2024 APPEAL ABATED IN RESPECT OF
      R1(A))

     THIS RSA IS FILED U/S. 100 OF CPC, AGAINST THE
JUDGMENT & DECREE DATED:02/03/2009              PASSED IN
R.A.NO:34/2004 ON THE FILE OF THE ADDL. CIVIL JUDGE(SR.DN)
AT RANEBENNUR, DISMISSING THE APPEAL UNDER ORDER 41 RULE
1 OF CPC, AND CONFIRMING THE JUDGMENT AND DECREE
DATED:31/01/2004 PASSED IN OS.NO.195/1968 ON THE FILE OF
THE PRL. CIVIL JUDGE(JR.DN) RANEBENNUR, FILED SUIT FOR
DECLARATION AND PERMANENT INJUNCTION.

    THIS APPEAL, COMING ON FOR FINAL HEARING, THIS DAY,
ORDER WAS MADE THEREIN AS UNDER:

                           ORAL ORDER

(PER: THE HON'BLE MR. JUSTICE G BASAVARAJA)

Learned counsel for the appellant and learned

counsel for the respondents are present.

Learned counsel for the appellant submits that the

sole appellant-Savakka W/o Basappa Hinsagatti, passed

away approximately two years ago. Accordingly, the

appeal stands dismissed as abated.

Sd/-

(G BASAVARAJA) JUDGE AC CT-CMU