M/S Sri Shakhti Lpg Limited vs M/S Lakshmi Agencies
2024 Latest Caselaw 22385 Kant

Karnataka High Court

M/S Sri Shakhti Lpg Limited vs M/S Lakshmi Agencies on 3 September, 2024

Author: V Srishananda

Bench: V Srishananda

                                        -1-
                                                  NC: 2024:KHC:36242
                                                  RFA No. 85 of 2016




                 IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                   DATED THIS THE 3RD DAY OF SEPTEMBER, 2024

                                     BEFORE
                    THE HON'BLE MR JUSTICE V SRISHANANDA
                   REGULAR FIRST APPEAL NO.85 OF 2016 (MON)
            BETWEEN:

            1.    M/S SRI SHAKHTI LPG LIMITED
                  4TH FLOOR, VENUS PLAZA
                  BEGAUMPET,
                  HYDERABAD-500 016
                  (ANDHRA PRADESH)
                  AUTHORIZED REPRESENTATIVE
                  & SIGNATORY
                  MR ASHOK KUMAR

            2.    THE MANAGER (LEGAL)
                  M/S SHAKHTI LPG LIMITED
                  4TH FLOOR, VENUS PLAZA
                  BEGAUMPET,
                  HYDERABAD-500016
                  (ANDHRA PRADESH)

            3.    M/S SRI SHAKTHI LPG LTD
Digitally
signed by         SY.NO.124/1, BUDIHAL
MALATESH          NELAMANGALA TALUK
KC                BANGALORE RURAL DISTRICT- 562 123
Location:
HIGH
COURT OF    4.  M/S SHRI MATRE POWER
KARNATAKA       AND INFRASTRUCTURE LTD.,
                4TH FLOOR, VENUS PLAZA
                BEGAUMPET,
                HYDERABAD-500 016
                (ANDHRA PRADESH)
                REPRESENTED BY ITS AUTHORIZED REPRESENT
                MR ASHOK KUMAR
                                                    ...APPELLANTS
            (BY SMT KARISHMA NAGHNOOR NADAF, ADVOCATE -ABSENT)
                             -2-
                                       NC: 2024:KHC:36242
                                       RFA No. 85 of 2016




AND:

1.   M/S LAKSHMI AGENCIES
     NO.10, KARNICK ROAD,
     SHANKARAPURAM,
     BANGALORE-560 004
     REPRESENTED BY ITS
     PROPRIETRIX
     MRS G SUBBALAKSHMI

2.   MRS G SUBBALAKSHMI
     WIFE OF SRI GURUSWAMY
     AGED ABOUT 59 YEARS,
     PROPRIETRIX,
     M/S LAKSHMI AGENCIES,
     NO.10, KARNICK ROAD,
     SHANKARAPURAM
     BANGALORE-560004
                                         ...RESPONDENTS

(BY SRI B C AVINASH, ADVOCATE FOR R1 AND R2)
       THIS RFA IS FILED ORDER XLI RULE 1 R/W SECTION 96

OF CPC, 1908 AGAINST THE JUDGMENT AND DECREE DATED

01.10.2015 PASSED IN O.S.No.4894/2002 ON THE FILE OF

THE III ADDL. CITY CIVIL AND SESSIONS JUDGE, BENGALURU

CITY, (CCH.NO.25), DECREEING THE SUIT FOR RECOVERY OF

MONEY.


       THIS APPEAL, COMING ON FOR ORDERS, THIS DAY,

ORDER WAS MADE THEREIN AS UNDER:

CORAM:    HON'BLE MR JUSTICE V SRISHANANDA
                                 -3-
                                             NC: 2024:KHC:36242
                                             RFA No. 85 of 2016




                          ORAL ORDER

Case called twice. None appears for the appellants.

Despite granting sufficient time, paper books are not filed.

Accordingly, appeal stands dismissed for non prosecution.

Sd/-

(V SRISHANANDA) JUDGE

MR