M/S Deemanth Ceramics Pvt Ltd vs The Karnataka Bank Ltd
2024 Latest Caselaw 22131 Kant

Karnataka High Court

M/S Deemanth Ceramics Pvt Ltd vs The Karnataka Bank Ltd on 2 September, 2024

                                                  -1-
                                                         NC: 2024:KHC:35541-DB
                                                             WA No. 401 of 2023




                           IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                             DATED THIS THE 2ND DAY OF SEPTEMBER, 2024

                                              PRESENT

                              THE HON'BLE MR JUSTICE V KAMESWAR RAO

                                                 AND

                                THE HON'BLE MR JUSTICE RAJESH RAI K

                               WRIT APPEAL NO. 401 OF 2023 (GM-DRT)

                      BETWEEN:

                      1.    M/S DEEMANTH CERAMICS PVT. LTD
                            HAVING ITS OFFICE AT NO. 10,
                            PALLAVI COMPLEX, MISSION ROAD,
                            BANGALORE, REPRESENTED BY ITS
                            MANAGING DIRECTOR
                            AND AUTHORIZED SIGNATORY
                            MR. M.T.RAMACHANDRA
                            S/O. LATE THATTAPPA
                            ABED ABOUT 70 YEARS.

Digitally signed by                                                ...APPELLANT
HARIKRISHNA V         (BY SRI. JAYAPRAKASH SHETTY B, ADVOCATE)
Location: HIGH
COURT OF
KARNATAKA             AND:

                      1.    THE KARNATAKA BANK LTD
                            NO.105, 3RD FLOOR,
                            MOHAN MANSION, KASTURBHA ROAD
                            BANGALORE-01
                            REPRESENTED BY ITS
                            AUTHORIZED OFFICER.

                      2.    MR. M.B.MALLIKARJUNA
                            S/O. M. BASAPPA
                            AGED ABOUT 50 YEARS
                            RESIDING AT 'MOOD BAGIL'
                             -2-
                                        NC: 2024:KHC:35541-DB
                                          WA No. 401 of 2023




     VINOBHANAGAR,
     SHIMOGA-577204.

3.   MRS. R.DEVIKA,
     W/O. PRAKASH
     AGED ABOUT 45 YEARS,
     NO.165, 10TH CROSS, 9TH MAIN
     M.C. LAYOUT, VIJAYANAGAR,
     BANGALORE-560 040.

4.   MRS. SEEMA H.B.
     W/O. M.B.MALLIKARJUNA
     AGED ABOUT 40 YEARS
     RESIDING AT 'MOOD BAGIL'
     VINOBHANAGAR,
     SHIMOGA-577204.

5.   MR. H.V.NAGESH
     S/O. VENKATAGIRIAPPA
     AGED ABOUT 46 YEARS
     NO.117, 5/2, 8TH MAIN, 9TH CROSS
     CBSE LAYOUT, VIJAYANAGAR
     BANGALORE-40.

6.   MR. ANANDA P
     S/O. PUTTALINGAPPA
     AGED ABOUT 44 YEARS
     NO.827, 20TH MAIN, 37TH CROSS,
     4TH BLOCK, JAYANAGAR,
     BANGALORE-560 011.
                                              ...RESPONDENTS

(BY SRI. K.V SHYAMAPRASADA, ADVOCATE FOR R1)

     THIS WRIT APPEAL IS FILED U/S 4 OF THE KARNATAKA
HIGH COURT ACT PRAYING TO SET ASIDE THE ORDER DATED
02.11.2022 PASSED IN WP No-29341/2016 LEARNED SINGLE
JUDGE OF THIS HONBLE COURT AND ALLOW THE WP No-
29341/2016 FILED BY THE APPELLANT

    THIS APPEAL, COMING ON FOR ORDERS, THIS DAY,
JUDGMENT WAS DELIVERED THEREIN AS UNDER:
                                    -3-
                                                 NC: 2024:KHC:35541-DB
                                                   WA No. 401 of 2023




CORAM:        HON'BLE MR JUSTICE V KAMESWAR RAO
              and
              HON'BLE MR JUSTICE RAJESH RAI K

                         ORAL JUDGMENT

(PER: HON'BLE MR JUSTICE V KAMESWAR RAO)

Learned counsel for the appellant seeks to withdraw the

appeal to enable the appellant seek such remedy as available in

law.

2. The appeal is dismissed as withdrawn.

3. In view of disposal of the main appeal,

I.A.No.2/2023 does not survive for consideration and

accordingly disposed of.

Sd/-

(V KAMESWAR RAO) JUDGE

Sd/-

(RAJESH RAI K) JUDGE

KTY