Sri. Nagesh K vs Sri. C Y Paramashivaiah
2024 Latest Caselaw 25726 Kant

Karnataka High Court

Sri. Nagesh K vs Sri. C Y Paramashivaiah on 29 October, 2024

Author: S.G.Pandit

Bench: S.G.Pandit

                                          -1-
                                                    NC: 2024:KHC:43611-DB
                                                     WA No. 1022 of 2023




               IN THE HIGH COURT OF KARNATAKA AT BENGALURU
                   DATED THIS THE 29TH DAY OF OCTOBER, 2024
                                       PRESENT
                        THE HON'BLE MR JUSTICE S.G.PANDIT
                                           AND
               THE HON'BLE MR JUSTICE RAMACHANDRA D. HUDDAR
                     WRIT APPEAL NO. 1022 OF 2023 (LB-BMP)
              BETWEEN:

              1.   SRI. NAGESH K
                   S/O SRI. KRISHNAPPA,
                   AGED ABOUT 52 YEARS,
                   RESIDING AT NO. 2,
                   SRI DURGA NILAYA,
                   T.P. KAILASAM ROAD,
                   SUVARNA NAGAR,
                   DODDABIDRAKALLU,
                   BENGALURU-560073.

              2.   SMT. SUCHETHA N
                   W/O SRI. NAGESH K
                   AGED ABOUT 42 YEARS,
                   RESIDING AT NO. 2,
                   SRI DURGA NILAYA,
Digitally signed   T.P. KAILASAM ROAD,
by                 SUVARNA NAGAR,
MARIGANGAIAH       DODDABIDRAKALLU,
PREMAKUMARI
Location: HIGH     BENGALURU-560073.
COURT OF                                                    ...APPELLANTS
KARNATAKA        (BY SRI. GURU PRASAD A., ADV.-ABSENT)

              AND:

              1.   SRI. C Y PARAMASHIVAIAH
                   S/O LATE YEDURAPPA,
                   AGED ABOUT 66 YEARS,
                   R/AT NO.332, RANGASWAMY
                             -2-
                                     NC: 2024:KHC:43611-DB
                                      WA No. 1022 of 2023




     BUILDING, 1ST BLOCK,
     7TH CROSS, PEENYA,
     BENGALURU-560058.

2.   THE COMMISSIONER
     BRUHAT BENGALURU
     MAHANAGARA PALIKE,
     N R SQUARE,
     BENGALURU-560001.

3.   ASSISTANT EXECUTIVE ENGINEER
     WARD NO.40, HEROHALLI SUB DIVISION,
     BRUHAT BENGALURU
     MAHANAGARA PALIKE,
     BENGALURU-560091.
                                           ...RESPONDENTS

     THIS WRIT APPEAL IS FILED U/S 4 OF THE KARNATAKA
HIGH COURT ACT PRAYING TO A) ALLOW THIS APPEAL AND
SET ASIDE THE ORDER DATED 28/02/2022 PASSED IN WP
NO.4033/2021 BY THE LEARNED SINGLE JUDGE AND B) PASS
SUCH OTHER AND FURTHER ORDERS.

    THIS APPEAL, COMING ON FOR ORDERS, THIS DAY,
JUDGMENT WAS DELIVERED THEREIN AS UNDER:

CORAM:    HON'BLE MR JUSTICE S.G.PANDIT
          AND
          HON'BLE MR JUSTICE RAMACHANDRA D. HUDDAR

                    ORAL JUDGMENT

(PER: HON'BLE MR JUSTICE S.G.PANDIT)

This writ appeal is listed for 6th time for non-

compliance of office objections.

2. The appeal was filed on 28th August 2023.

NC: 2024:KHC:43611-DB

3. On scrutiny, the registry has raised as many as 17

office objections. Till this date, office objections are not

attended to.

4. There is no representation for the appellants in the

morning as well as in the afternoon. It appears that the

appellants are not interested in prosecuting the appeal.

Hence, the appeal is dismissed for non-compliance of

office objections.

Sd/-

(S.G.PANDIT) JUDGE

Sd/-

(RAMACHANDRA D. HUDDAR) JUDGE

MPK CT:bms