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Sri. Nagarajappa vs The Deputy Commissioner
2024 Latest Caselaw 25390 Kant

Citation : 2024 Latest Caselaw 25390 Kant
Judgement Date : 24 October, 2024

Karnataka High Court

Sri. Nagarajappa vs The Deputy Commissioner on 24 October, 2024

Author: S.G.Pandit

Bench: S.G.Pandit

                                              -1-
                                                        NC: 2024:KHC:42940-DB
                                                         WA No. 1374 of 2023




                   IN THE HIGH COURT OF KARNATAKA AT BENGALURU
                        DATED THIS THE 24TH DAY OF OCTOBER, 2024
                                           PRESENT
                             THE HON'BLE MR JUSTICE S.G.PANDIT
                                                  AND
                   THE HON'BLE MR JUSTICE RAMACHANDRA D. HUDDAR
                          WRIT APPEAL NO. 1374 OF 2023 (SC-ST)
                   BETWEEN:

                        SRI. NAGARAJAPPA
                        SINCE DEAD BY HIS LRS.,

                   1.   SRI. KANTHARAJU
                        S/O. LATE NAGARAJAPPA,
                        AGED ABOUT 37 YEARS,

                   2.   SMT. NARASAMMA
                        W/O. LATE NAGARAJAPPA,
                        AGED ABOUT 56 YEARS,

                   3.   SMT. H. A. SHARADAMMA
                        D/O. LATE NAGARAJAPPA,
Digitally signed        AGED ABOUT 32 YEARS,
by
MARIGANGAIAH
PREMAKUMARI        4.   SMT. KALAMMA
Location: HIGH          D/O. LATE NAGARAJAPPA,
COURT OF                AGED ABOUT 28 YEARS,
KARNATAKA

                   5.   SRI. VENKATARAJU. H. N.
                        S/O. LATE NAGARAJAPPA,
                        AGED ABOUT 22 YEARS,

                        ALL ARE R/AT HUTTANAHALLI VILLAGE,
                        JALA HOBLI,
                        BENGALURU NORTH TALUK-562 157.
                                                                ...APPELLANTS
                   (BY SRI. MOHAN KUMAR T., ADV.)
                              -2-
                                   NC: 2024:KHC:42940-DB
                                     WA No. 1374 of 2023




AND:

1.   THE DEPUTY COMMISSIONER
     BENGALURU URBAN DISTRICT,
     BENGALURU-560 009.

2.   THE ASSISTANT COMMISSIONER
     BENGALURU NORTH SUB-DIVISION,
     BENGALURU-560 009.

3.   SRI. ASHWATHAPPA
     S/O. LATE VENKATAPPA,
     AGED ABOUT 74 YEARS,

4.   SRI. PAPANNA
     S/O. LATE VENKATAPPA,
     AGED ABOUT 71 YEARS,

5.   SMT. AKKAYAMMA
     W/O. SRI. BHOVI MUNIYAPPA,
     AGED ABOUT 89 YEARS,

6.   SRI. H. M. THAMMANNAPPA
     S/O. MUNISHAMAPPA,
     AGED ABOUT 89 YEARS,

7.   SRI. H. T. MUNIRAJU
     S/O. H. M. THAMMANNAPPA,
     AGED ABOUT 68 YEARS,

8.   SRI. PILLAPPA
     S/O. LATE HANUMAIAH,
     AGED ABOUT 49 YEARS,

     3 TO 8 ARE R/AT HUTTANAHALLI VILLAGE,
     JALA HOBLI,
     BENGALURU NORTH TALUK-562 157.

9.   SMT. HAMSAVENI
     W/O. SHANKARE GOWDA,
     AGED ABOUT 59 YEARS,
                             -3-
                                     NC: 2024:KHC:42940-DB
                                      WA No. 1374 of 2023




    R/AT BYATARAYANAPURA VILLAGE,
    YELAHANKA HOBLI,
    BENGALURU NORTH TALUK,
    BENGALURU-560 064.

10. SRI. GANGADHARAPPA
    S/O. LATE PUTTAPPA,
    MAJOR,

11. SRI. R. S. ARUNACHALA
    S/O. LATE Y. R. SHIVARUDRAIAH,
    MAJOR

    10 & 11 ARE R/AT NO. 8,
    1ST MAIN ROAD,
    NGEF LAYOUT, SANJAY NAGARA,
    BENGALURU-560 094.

12. SRI. B. M. MAHADEVA
    S/O. LATE B. P. MARIGANGAPPA,
    MAJOR,
    R/AT NO. 1206, 1ST MAIN ROAD,
    INDUSTRIAL AREA,
    YELAHANKA NEW TOWN,
    BENGALURU-560 064.

13. SRI. KUNDANLAL SETHI
    S/O. LATE GURUDASMAL SETHI,
    AGED ABOUT 81 YEARS,

14. SRI. VIPIN SETHI
    S/O. KUNDANLAL SETHI,
    AGED ABOUT 47 YEARS,

15. SMT. S. M. SEEMA
    D/O. KUNDANLAL SETHI,
    AGED ABOUT 50 YEARS,

    13 TO 15 ARE R/AT NO. 112,
    WEST OF CHORD ROAD,
                             -4-
                                       NC: 2024:KHC:42940-DB
                                        WA No. 1374 of 2023




    II STAGE, II PHASE,
    BENGALURU-560 086.
                                             ...RESPONDENTS
(BY SRI.V SHIVAREDDY, AGA FOR R1 & R2)

     THIS WRIT APPEAL IS FILED U/S 4 OF THE KARNATAKA
HIGH COURT ACT PRAYING TO SET ASIDE THE ORDER DATED
13.09.2022 PASSED BY THE LEARNED SINGLE JUDGE OF THIS
COURT IN W.P. NO.11422/2021 AND RESTORE THE LAND IN
QUESTION IN FAVOUR OF THE APPELLANTS BY CONFIRMING
THE ORDER DATED 28.11.2014 PASSED BY THE SECOND
RESPONDENT BY ALLOWING THE ABOVE APPEAL AND ETC.

    THIS APPEAL, COMING ON FOR ORDERS, THIS DAY,
JUDGMENT WAS DELIVERED THEREIN AS UNDER:

CORAM:   HON'BLE MR JUSTICE S.G.PANDIT
         AND
         HON'BLE MR JUSTICE RAMACHANDRA D. HUDDAR

                    ORAL JUDGMENT

(PER: HON'BLE MR JUSTICE S.G.PANDIT)

There is no representation for the appellants in the

morning as well as in the afternoon.

The writ appeal was filed on 31.10.2023

On scrutiny, Registry raised as many as 10 office

objections. Till this date, office objections are not

complied with, even after providing sufficient time. It

appears that the appellant is not interested in prosecuting

NC: 2024:KHC:42940-DB

the appeal. Accordingly, the writ appeal is dismissed for

non-compliance of office objections.

Sd/-

(S.G.PANDIT) JUDGE

Sd/-

(RAMACHANDRA D. HUDDAR) JUDGE

MPK CT:bms

 
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