Karnataka High Court
A Manjula vs The Chief Secretary on 13 November, 2024
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WP No. 46601 of 2012
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 13TH DAY OF NOVEMBER, 2024
PRESENT
THE HON'BLE MR. N. V. ANJARIA, CHIEF JUSTICE
AND
THE HON'BLE MR. JUSTICE K. V. ARAVIND
WRIT PETITION NO. 46601 OF 2012 (LB-BMP-PIL)
BETWEEN:
1. A. MANJULA
AGED ABOUT 29 YEARS
PRACTICING ADVOCATE AT BANGALORE,
NO.22, 2ND FLOOR, MAIN ROAD,
NEHRU NAGAR,
BANGALORE - 560 020.
...PETITIONER
(BY SRI NITYANANDA V. NAYAK, ADVOCATE)
AND:
1. THE CHIEF SECRETARY
GOVERNMENT OF KARNATAKA,
VIDHANA SOUDHA, BANGALORE - 560 001.
Digitally signed
by VALLI 2. THE PRINCIPAL SECRETARY
MARIMUTHU
GOVERNMENT OF KARNATAKA,
Location: High
Court of URBAN DEVELOPMENT DEPARTMENT,
Karnataka VIDHANA SOUDHA, BANGALORE - 560 001.
3. THE PRINCIPAL SECRETARY
GOVERNMENT OF KARNATAKA,
HEALTH DEPARTMENT,
VIDHANA SOUDHA, BANGALORE - 560 001.
4. THE PRINCIPAL SECRETARY
GOVERNMENT OF KARNATAKA,
LABOUR DEPARTMENT,
VIDHANA SOUDHA, BANGALORE - 560 001.
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5. THE PRINCIPAL SECRETARY
GOVERNMENT OF KARNATAKA,
LAW DEPARTMENT,
VIDHANA SOUDHA, BANGALORE - 560 001.
6. THE COMMISSIONER
LABOUR DEPARTMENT, KARMIK BHAVAN,
BANNERUGHATTA ROAD,
BANGALORE.
7. THE COMMISSIONER
BRUHAT BANGALORE MAHANAGARA PALIKE,
N.R. SQUARE,
BANGALORE - 560 002.
8. THE ADDITIONAL DIRECTOR GENERAL
OF POLICE,
BMTF, BBMP HEAD OFFICE,
N.R. SQUARE, BANGALORE - 560 002.
9. THE MEMBER SECRETARY
KARNATAKA STATE POLLUTION CONTROL BOARD,
PARISA BHAVAN, CHURCH STREET
BANGALORE.
10. THE SECRETARY
KARNATAKA HUMAN RIGHTS COMMISSION
M.S. BUILDING,
BANGALORE - 560 001.
11. THE EXECUTIVE ENGINEER
BANGALORE SOUTH DIVISION
BOMMANAHALLI ZONE,
BBMP, NEAR GOVERNMENT HOSPITAL
AMRUTHA NAGAR,
KONANAKUNTE, MAIN ROAD,
SOUDHAMINI LAYOUT,
BANGALORE - 560 062.
12. THE EXECUTIVE ENGINEER
DASARAHALLI DIVISION
MEI LAYOUT, HESARAGATTA MAIN ROAD,
BANGALORE - 560 073.
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13. THE EXECUTIVE ENGINEER (PROJECT)
RAJARAJESHWARI NAGAR ZONE
BANGALORE - 560 098.
14. THE EXECUTIVE ENGINEER
MAHADEVAPURA DIVISION,
MAHADEVAPURA ZONE, ITPL MAIN ROAD,
RHB COLONY,
BANGALORE - 560 048.
15. THE SUPERINTENDING ENGINEER (WEST)
BHASHYAM PARK, SOUTH CENTRAL STREET,
SHESHADRIPURAM ROAD,
BANGALORE - 560 020.
16. THE SUPERINTENDING ENGINEER (EAST)
18TH FLOOR, SUBHASCHANDRA
BOSE BUILDING,
M.G. ROAD, BANGALORE.
17. THE EXECUTIVE ENGINEER
BASAVANAGUDI SOUTH ZONE,
BANGALORE - 560 011.
18. THE SECRETARY TO GOVERNMENT OF INDIA
MINISTRY OF ENVIRONMENT, SHASHTRI BHAVAN,
NEW DELHI - 110 001.
...RESPONDENTS
(BY SMT. NILOUFER AKBAR, AGA FOR R1-R5 & R10,
SRI SUBRAMANYA R., ADVOCATE FOR R7,
SRI GURURAJ JOSHI, ADVOCATE FOR R9,
SRI S. SARAVANA, ADVOCATE FOR R18,
SRI K. RAGHAVENDRA, ADVOCATE FOR R19
RESPONDENT NOS. 6, 8, 11 TO 17 ARE SERVED &
UNREPRESENTED)
THIS WRIT PETITION IS FILED UNDER ARTICLE 226 OF THE
CONSTITUTION OF INDIA PRAYING TO DIRECT THE BBMP AND
THE URBAN DEVELOPMENT DEPARTMENT, TO IDENTIFY AND
PROVIDE THE DUMPING YARDS IN COMPLIANCE WITH THE
POLLUTION CONTROL NORMS AND ETC,.
THIS PETITION, COMING ON FOR ORDERS, THIS DAY,
JUDGMENT WAS DELIVERED THEREIN AS UNDER:
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WP No. 46601 of 2012
CORAM: HON'BLE THE CHIEF JUSTICE MR. JUSTICE
N. V. ANJARIA
and
HON'BLE MR. JUSTICE K. V. ARAVIND
ORAL JUDGMENT
(PER: HON'BLE THE CHIEF JUSTICE
MR. JUSTICE N. V. ANJARIA)
Learned advocate Mr. Nityananda V. Nayak for the petitioner
tenders on record, the memo dated 13.11.2024 seeking to
withdraw the petition stating that the petitioner does not want to
pursue the writ petition.
2. The memo is taken on record. Permission is granted.
3. The petition is dismissed as withdrawn.
In view of dismissal of the petition, the interlocutory
applications would not survive and they stand accordingly disposed
of.
Sd/-
(N. V. ANJARIA)
CHIEF JUSTICE
Sd/-
(K. V. ARAVIND)
JUDGE
