Sri Mahadeva vs Sri Nuthan
2024 Latest Caselaw 26616 Kant

Karnataka High Court

Sri Mahadeva vs Sri Nuthan on 7 November, 2024

Author: V Srishananda

Bench: V Srishananda

                                             -1-
                                                         NC: 2024:KHC:44975
                                                    CRL.RP No. 1427 of 2023




                     IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                          DATED THIS THE 7TH DAY OF NOVEMBER, 2024

                                           BEFORE
                           THE HON'BLE MR JUSTICE V SRISHANANDA
                      CRIMINAL REVISION PETITION NO. 1427 OF 2023

                   BETWEEN:
                   SRI. MAHADEVA
                   AGED ABOUT 44 YEARS,
                   KSRTC DRIVER, TOKEN NO. 10347,
                   2ND DEPOT, BANNIMANTAP,
                   MYSURU - 570 001.
                                                                ...PETITIONER
                   (BY SRI. HALLI SHANTAPPA BASAPPA, ADVOCATE(ABSENT))
                   AND:

                   SRI. NUTHAN,
                   S/O JAGDESWAMY,
                   AGED ABOUT 47 YEARS,
                   R/O MUNCIPAL OFFICE ROAD,
                   T. NARASIPURA,
                   MYSURU DISTRICT - 571 110.
                                                             ...RESPONDENT
Digitally signed
by
HEMALATHA A             THIS CRL.RP IS FILED U/S.397 R/W 401 CR.P.C PRAYING
Location: HIGH     TO SET ASIDE THE JUDGMENT AND ORDER OF CONVICTION
COURT OF           PASSED BY THE LEARNED ADDITIONAL CIVIL JUDGE AND JMFC
KARNATAKA          T.NARASIPURA IN C.C.NO.408/2019 DATED 03.10.2022 AND
                   ALSO IMPUGNED JUDGMENT AND ORDER OF SENTENCE
                   PASSED BY THE LEARNED IV ADDITIONAL DISTRICT AND
                   SESSIONS JUDGE, MYSURU IN CRL.A.NO.318/2022 DATED
                   23.02.2023.

                       THIS PETITION COMING ON FOR ORDERS THIS DAY,
                   ORDER WAS MADE THEREIN AS UNDER:
                   CORAM:    HON'BLE MR JUSTICE V SRISHANANDA
                              -2-
                                          NC: 2024:KHC:44975
                                    CRL.RP No. 1427 of 2023




                         ORAL ORDER

None appears for the revision petitioner.

The revision petition came to be filed on 27.09.2023.

Till today, office objections are not complied with.

Accordingly, revision petition stands dismissed for

non-prosecution.

Sd/-

(V SRISHANANDA) JUDGE

DM