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Shri. Shivaputrappa S/O Gangappa ... vs Smt. Suvarnabayi W/O Sangappa Karadi
2024 Latest Caselaw 26319 Kant

Citation : 2024 Latest Caselaw 26319 Kant
Judgement Date : 5 November, 2024

Karnataka High Court

Shri. Shivaputrappa S/O Gangappa ... vs Smt. Suvarnabayi W/O Sangappa Karadi on 5 November, 2024

                                                  -1-
                                                           NC: 2024:KHC-D:16155-DB
                                                           RFA No. 100395 of 2018




                                   IN THE HIGH COURT OF KARNATAKA,

                                            DHARWAD BENCH

                               DATED THIS THE 5TH DAY OF NOVEMBER, 2024

                                                PRESENT
                            THE HON'BLE MR. JUSTICE SREENIVAS HARISH KUMAR
                                                  AND
                           THE HON'BLE MR. JUSTICE T. G. SHIVASHANKARE GOWDA
                           REGULAR FIRST APPEAL NO. 100395 OF 2018 (PAR/POS)
                      BETWEEN:

                      1.    SHRI. SHIVAPUTRAPPA S/O. GANGAPPA HONAWAD
                            AGE: 73 YEARS, OCC: AGRICULTURE,
                            R/O: WARD NO.5, MAHANT NAGAR,
                            DR.HIREMATH COMPLEX,
                            HUNGUND-587118, DIST: BAGALKOT.

                      2.    SMT. CHANDRAKALA W/O. SHIVAPUTRAPPA HONAWAD
                            AGE: 64 YEARS, OCC: HOUSEHOLD,
                            R/O: WARD NO.5, MAHANT NAGAR,
                            DR.HIREMATH COMPLEX,
                            HUNGUND-587118, DIST: BAGALKOT.
Digitally signed by
CHANDRASHEKAR
LAXMAN                                                                ...APPELLANTS
KATTIMANI
Location: HIGH
COURT OF
                      (BY SRI. JAGADISH PATIL, ADVOCATE)
KARNATAKA
Date: 2024.11.07
13:01:59 +0530
                      AND:

                      1.    SMT. SUVARNABAYI W/O. SANGAPPA KARADI
                            AGE: 64 YEARS, OCC: HOUSEHOLD WORK,
                            R/O: CHAMUNDESHWARI NILAYA,
                            ADARSHA NAGAR, VIJAYAPUR-586103.

                      2.    SMT. KASTURIBAYI W/O. ASHOK DODAMANI
                            AGE: 62 YEARS, OCC: HOUSEHOLD WORK,
                            R/O: PLOT NO.9-B, SECTOR NO.29,
                               -2-
                                     NC: 2024:KHC-D:16155-DB
                                      RFA No. 100395 of 2018




      NAVANAGAR, BAGALKOT-587102.

3.    DRAKSHAYINI D/O. GANGAPPA HONAWAD
      AGE: 58 YEARS, OCC: HOUSEHOLD WORK,
      R/O: PLOT NO.9-B, SECTOR NO.29,
      NAVANAGAR, BAGALKOT-587102.

4.    SHRI. CHANDRAKANTA
      S/O. BASALINGAPPA HONAWAD
      AGE: 62 YEARS, OCC: PENSIONER,
      R/O: H.NO.B1, HOMEGUARD QUARTERS
      NEAR ALASOOR LAKE, BENGLAURU-560042.

5.    SMT.SHREEDEVI @ DEVAMMA
      W/O. GURAPPA RADDEWADAGI,
      AGE: 49 YEARS, OCC: HOUSEHOLD WORK,
      R/O: INGALAGI, POST: WADI-585225,
      TQ: CHITTAPUR, DIST: KALABURAGI.

6.    SHRI.PRAVEEN S/O. MALLIKARJUN HALAPETE
      AGE: 41 YEARS, OCC: BUSINESS,
      R/O: SANGAMESHWAR GUDI ROAD,
      HUNGUND-587118, DIST: BAGALKOT.

                                               ...RESPONDENTS

(BY    SRI. G.K. HIREGOUDAR, AND
       SRI. C.S. SHETTAR, ADVOCATES FOR R1 TO R3, ADVOCATE;
       SRI. S.B. MALLIGAWAD, ADVOCATE FOR R4;
       NOTICE TO R5 AND R6 SERVED)

       THIS RFA IS FILED UNDER SEC. 96(1) R/W. ORDERS XLI RULE
OF CPC., PRAYING TO, ALLOW AND SET ASIDE THE JUDGMENT AND
DECREE DATED:10.08.2018 PASSED IN O.S.NO.22/2014 ON THE
FILE OF THE SENIOR CIVIL JUDGE, HUNGUND AND ETC.,


       THIS APPEAL, COMING ON FOR FINAL HEARING, THIS DAY,
ORDER WAS MADE THEREIN AS UNDER:
                                   -3-
                                        NC: 2024:KHC-D:16155-DB
                                         RFA No. 100395 of 2018




CORAM:    THE HON'BLE MR. JUSTICE SREENIVAS HARISH KUMAR
           AND
           THE HON'BLE MR. JUSTICE T. G. SHIVASHANKARE GOWDA

                           ORAL ORDER

(PER: THE HON'BLE MR. JUSTICE SREENIVAS HARISH KUMAR)

Order sheet shows that the appellants' counsel is

continuously absent. Today also the appellants' counsel is

absent. Therefore the appeal is dismissed for non-

prosecution.

Sd/-

(SREENIVAS HARISH KUMAR) JUDGE

Sd/-

(T. G. SHIVASHANKARE GOWDA) JUDGE

NAA

 
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