Karnataka High Court
M.G. Kale Gowda vs C R Lakshmana Gowda on 29 May, 2024
Author: Suraj Govindaraj
Bench: Suraj Govindaraj
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NC: 2024:KHC:18145
RSA No. 343 of 2015
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 29TH DAY OF MAY, 2024
BEFORE
THE HON'BLE MR JUSTICE SURAJ GOVINDARAJ
REGULAR SECOND APPEAL NO. 343 OF 2015 (DEC/INJ)
BETWEEN:
1. M.G. KALE GOWDA
S/O SHESHE GOWDA,
AGED ABOUT 59 YEARS,
RESIDING AT
CHIKMAGALUR DISTRICT,
PIN-577101
2. M G KRISHNE GOWDA
S/O GIDDE GOWDA,
AGED ABOUT 53 YEARS,
3. M G MOHAN
S/O GIDDE GOWDA,
AGED ABOUT 44 YEARS,
4. M G MURALIDHAR
S/O GIDDE GOWDA
Digitally signed AGED ABOUT 42 YEARS,
by
NARAYANAPPA APPELLANTS 2 TO 4 ARE
LAKSHMAMMA
RESIDING AT CHIKKALLA, GULLANPET POST,
Location: HIGH
COURT OF CHIKMAGALURU TALUK
KARNATAKA PIN-577101
5. M G JAGADISH
S/O GIDDE GOWDA
AGED ABOUT 50YEARS
RESIDING AT MANIMAKKI
KELAGOOR POST
CHIKKAMANGALURU TQ-577101
6. H N KRISHNEGOWDA
S/O NINGE GOWDA
AGED ABOUT 57 YEARS
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NC: 2024:KHC:18145
RSA No. 343 of 2015
RESIDING AT HARALAGADDE-SATIHALLI VILLAGE
CHIKKAMAGALURU TALUK
CHIKKAMAGALURU DIST-577101
7. SMT HOOVAMMA
DEAD BY LRs
APPELLANTS 1 TO 5
8. SMT JYOTHI
D/O GIDDE GOWDA
AGED ABOUT 84 YEARS
CHIKKALLA, GULLANPET POST
CHIKMAGALURU TALUK-577101
9. Y J NAVEEN GOWDA
S/O GOPALAGOWDA
AGED ABOUT 34 YEARS
9. Y.J.SIDHARTHA
S/O JANARDHANA GOWDA,
AGED ABOUT 28 YEARS,
10. K.C.NANJEGOWDA
S/O CHANNEGOWDA,
AGED ABOUT 57 YEARS,
APPELLANTS 9 TO 11 ARE
R/AT SATIHALLI VILLAGE,
GULLANPET POST,
CHIKKAMAGALURU TALUK,
CHIKKAMAGALURU DIST PIN-577 101
11. M.N.ASHWATH
S/O NINGEGOWDA,
AGED ABOUT 42 YEARS,
R/AT MAKONAHALLI POST,
MUDIGERE TALUK,
CHIKKAMAGALURE DIST PIN-577 132
12. B.R.SHAMBU
S/O RANGAPPA,
AGED ABOUT 52 YEARS,
R/AT BILAGOLA POST,
MUDIGERE TALUK,
CHIKKAMAGALURU DIST-PIN-577 132.
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NC: 2024:KHC:18145
RSA No. 343 of 2015
...APPELLANTS
(BY SRI. BHARATH L.,ADVOCATE-ABSENT)
AND:
1. C R LAKSHMANA GOWDA
S/O RUDRE GOWDA,
AGED ABOUT 65 YEARS,
CHIKKALLA, SATIHALLI VILLAGE,
CHIKMANGLURU TALUK 577101
2. C.S. BASEGOWDA
S/O SHESHEGOWDA,
AGED ABOUT 62 YEARS,
KELACHIKKALLA, SATTIHALLI VILLAGE,
CHIKMAGALURU TALUK PIN 577101
3. STATE OF KARNATAKA
VIDHANA SOUDHA,
DR AMBEDKAR VEEDI,
BANGALORE 560001
REPRESENTED BY ITS CHIEF SECRETARY
4. THE TAHASILDAR
CHIKMAGALUR TALUK,
CHIKMAGALUR 577101
5. THE REVENUE INSPECTOR
ALDUR POST,
ALDUR HOBLI,
CHIKKAMAGALURU DIST 577101
...RESPONDENTS
(BY SRI. R. SHASHI KUMAR., ADVOCATE FOR R1;
R2-SERVED AND UNREPRESENTED)
THIS RSA FILED U/S. 100 OF CPC., PRAYING TO CALL FOR
RECORDS IN O.S.NO.414/2006 ON THE FILE OF II ADDITIONAL
CIVIL JUDGE AND JMFC CHIKKAMAGALURU AND R.A.NO.142/2013
ON THE FILE OF PRINCIPAL SENIOR CIVIL JUDGE, CHIKKAMAGALUR
AND ETC.
THIS RSA, COMING ON FOR ADMISSION, THIS DAY, THE
COURT DELIVERED THE FOLLOWING:
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NC: 2024:KHC:18145
RSA No. 343 of 2015
JUDGMENT
1. Though the learned counsel for the respondents was
present, none appears for the appellants when called
twice in the morning session and once in the
afternoon session. It appears that the appellants are
not interested in prosecuting the appeal. The appeal
is dismissed for non-prosecution.
Sd/-
JUDGE
PRS
