The State Of Karnataka vs D V Rami Reddy @ D Venkatarami Reddy
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Karnataka High Court

The State Of Karnataka vs D V Rami Reddy @ D Venkatarami Reddy on 28 May, 2024

Author: Krishna S Dixit

Bench: Krishna S Dixit

                                                -1-
                                                        NC: 2024:KHC:17743-DB
                                                           RFA No. 1084 of 2013



                        IN THE HIGH COURT OF KARNATAKA AT BENGALURU
                             DATED THIS THE 28TH DAY OF MAY, 2024
                                           PRESENT
                           THE HON'BLE MR JUSTICE KRISHNA S DIXIT
                                                AND
                        THE HON'BLE MR JUSTICE RAMACHANDRA D. HUDDAR
                         REGULAR FIRST APPEAL NO. 1084 OF 2013 (MON)
                   BETWEEN:

                   1.    THE STATE OF KARNATAKA,
                         REPRESENTED BY THE CHIEF SECRETARY,
                         VIDHANA SOUDHA,
                         BANGALORE-560 001.

                   2.    THE PRINCIPAL SECRETARY,
                         MINOR IRRIGATION DEPARTMENT,
                         STATE OF KARNATAKA,
                         MULTISTORIED BUILDING,
                         BANGALORE-560 001.

                   3.    THE CHIEF ENGINEER,
                         MINOR IRRIGATION (SOUTH ZONE),
                         K.R. CIRCLE, BANGALORE-560 001.

Digitally signed   4.    THE SUPERINTENDING ENGINEER,
by CHETAN B
C                        MINOR IRRIGATION CIRCLE,
Location: HIGH
                         JAYANAGAR SHOPPING COMPLEX,
COURT OF                 4TH BLOCK, JAYANAGAR,
KARNATAKA                BANGALORE-560 011.

                   5.    THE EXECUTIVE ENGINEER,
                         MINOR IRRIGATION CIRCLE,
                         JAYANAGAR SHOPPING COMPLEX,
                         4TH BLOCK, JAYANAGAR,
                         BANGALORE-560 011.

                                                                  ...APPELLANTS
                   (BY SRI. G.S.ARUNA., HCGP)
                              -2-
                                     NC: 2024:KHC:17743-DB
                                      RFA No. 1084 of 2013



AND:

D.V. RAMI REDDY @ D. VENKATARAMI REDDY
S/O SRI. RAMA REDDY,
AGED ABOUT 35 YEARS,
CLASS III CONTRACTOR,
RANGASAMUDRAM, PERUMAMILLA MANDAL,
CUDDAPAH DISTRICT,
ANDHRA PRADESH-516 193.
                                            ...RESPONDENT
(BY SRI. V.B.SIDDARAMAIAH.,ADVOCATE)

     THIS RFA FILED U/SEC.96 OF CPC, AGAINST THE
JUDGEMENT AND DECREE DATED 07.03.2012 PASSED IN
O.S.2664/2005 ON THE FILE OF 42nd ADDL. CITY CIVIL AND
SESSIONS JUDGE, BENGALURU, PARTLY DECREEING THE SUIT
FOR RECOVERY OF MONEY.

    THIS RFA COMING ON FOR ORDERS THIS               DAY,
KRISHNA S DIXIT.J., DELIVERED THE FOLLOWING:

                        JUDGMENT

This appeal stands rejected in terms of peremptory

order made by a Coordinate Bench of this Court on

1.12.2022.

Sd/-

JUDGE

Sd/-

JUDGE cbc