Sri Muninarasappa Since Deceased By His ... vs Sri S N Sreerama Raju
2024 Latest Caselaw 6538 Kant

Karnataka High Court

Sri Muninarasappa Since Deceased By His ... vs Sri S N Sreerama Raju on 5 March, 2024

                                          -1-
                                                         NC: 2024:KHC:9109
                                                    RFA No. 870 of 2012




                   IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                       DATED THIS THE 5TH DAY OF MARCH, 2024

                                       BEFORE
                   THE HON'BLE MR JUSTICE ANANT RAMANATH HEGDE
                     REGULAR FIRST APPEAL NO. 870 OF 2012 (SP)
              BETWEEN:

                    SRI MUNINARASAPPA,
                    SINCE DECEASED BY HIS LRS

              1.    DEVIRAMMA W/O LAT MUNISWAMAPPA,
                    AGED ABOUT 58 YEARS, R/A NO. 38/3,
                    TATA SILK FARM, KANAKAPURA ROAD,
                    BANGALORE-04.

              2.    SRI. M NAGARAJU
                    S/O LATE MUNINARASAPPA MAJOR,
                    R/A NO. 38/3, TATA SILK FARM, KANAKAPURA
                    ROAD,
                    BANGALORE-04.
Digitally
signed by
PRAMILA G V   3.    SRI. MUNINAGAPPA
Location:           S/O LATE MUNINARASAPPA MAJOR, R/A NO. 38/3,
HIGH COURT          TATA SILK FARM, KANAKAPURA ROAD,
OF                  BANGALORE-04.
KARNATAKA

              4.    SMT. MUNILAXMI
                    D/O LATE MUNINARASAPPA MAJOR, R/A NO. 38/3,
                    TATA SILK FARM, KANAKAPURA ROAD,
                    BANGALORE-04.

              5.    SMT. AKKAMAHADEVI
                    D/O LATE MUNINARASAPPA MAJOR, R/A NO. 38/3,
                            -2-
                                        NC: 2024:KHC:9109
                                     RFA No. 870 of 2012




     TATA SILK FARM, KANAKAPURA ROAD,
     BANGALORE-04.

6.   SMT. M LATHA
     D/O LATE MUNINARASAPPA MAJOR, R/A NO. 38/3,
     TATA SILK FARM, KANAKAPURA ROAD,
     BANGALORE-04.

7.   SMT. JAYALAXMI
     D/O LATE MUNINARASAPPA, MAJOR, R/A NO. 38/3,
     TATA SILK FARM, KANAKAPURA ROAD,
     BANGALORE-04.

8.   SMT. GAYATHRI,
     D/O LATE MUNINARASAPPA, MAJOR, R/A NO. 38/3,
     TATA SILK FARM, KANAKAPURA ROAD,
     BANGALORE-04.
                                        ...APPELLANTS
(BY SRI. VISWANATH V.,ADVOCATE)

AND:

1.   SRI S N SREERAMA RAJU
     S/O LATE NANJUNDAPPA RAJU AGED 65 YEARS, R/A
     NO. 9, 26TH CROSS, LINGAPPA GALLI,
     R.T.STREET, BANGALORE-53
                                          ...RESPONDENT
(BY SRI. T N ARAKESWARA.,ADVOCATE)

     THIS RFA IS FILED U/O-XLI, RULE-1, R/W, SEC.96 OF
CPC, AGAINST THE JUDGMENT AND DECREE DATED14.02.2012
PASSED IN O.S.2317/2003 ON THE FILE OF THE XI-ADDL. CITY
CIVIL JUDGE, BANGALORE, DECREEING THE SUIT FOR
SPECIFIC PERFORMANCE.

    THIS APPEAL, COMING ON FOR ORDERS, THIS DAY, THE
COURT DELIVERED THE FOLLOWING:
                                    -3-
                                                    NC: 2024:KHC:9109
                                                  RFA No. 870 of 2012




                              JUDGMENT

Memo is filed on 31.08.2023 reporting the death of

sole respondent and it is stated that he died on

30.06.2022. The legal representatives are not yet

substituted.

2. Accordingly, the appeal is dismissed as abated.

Sd/-

JUDGE

PHM