Smt Latha W/O Nanjappa vs Chaluvegowda S/O Bachchammana Nanje ...
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Karnataka High Court

Smt Latha W/O Nanjappa vs Chaluvegowda S/O Bachchammana Nanje ... on 25 June, 2024

Author: V Srishananda

Bench: V Srishananda

                                         -1-
                                                    NC: 2024:KHC:23936
                                                   RSA No. 247 of 2011




                   IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                       DATED THIS THE 25TH DAY OF JUNE, 2024

                                      BEFORE
                      THE HON'BLE MR JUSTICE V SRISHANANDA
                    REGULAR SECOND APPEAL No.247 OF 2011 (PAR)
              BETWEEN:

              1.    SMT LATHA
                    W/O NANJAPPA

              2.    KIRAN
                    S/O NANJAPPA
                    AGED 12 YEARS

                    BEING MINOR REPRESENTED BY
                    1ST PLAINTIFF -HIS MOTHER

                    BOTH ARE RESIDING AT
                    SRAVANABELAGOLA HOBLI
                    CHANNARAYAPATNA TALUK-753135
                                                          ...APPELLANTS
              (BY SRI S.KEERTHIKAR, ADVOCATE -ABSENT)
              AND:
Digitally
signed by R
MANJUNATHA    1.    CHALUVEGOWDA
Location:           S/O BACHCHAMMANA NANJE GOWDA
HIGH COURT
OF                  SINCE DEAD REPRESENTED BY HIS LEGAL
KARNATAKA
                    REPRESENTATIVES

              (a) SMT.JAYAMMA
                  W/O CHALUVEGOWDA
                  AGED ABOUT 72 YEARS

              (b) SRI MANJEGOWDA
                  S/O LATE CHALUVEGOWDA
                  AGED ABOUT 45 YEARS
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                                        NC: 2024:KHC:23936
                                       RSA No. 247 of 2011




(c)   SMT.JAYALAKSHMI
      D/O LATE CHALUVEGOWDA
      AGED ABOUT 42 YEARS

(d) SRI CHANDRA
    S/O LATE CHALUVEGOWDA
    AGED ABOUT 32 YEARS

      ALL ARE RESIDING AT
      KOTHATHANAGHATTA VILLAGE
      SHRAVANABELAGOLA HOBLI
      CHANNARAYAPATNA TALUK

2.    JAYAMMA
      W/O RAMEGOWDA
      AGE 62 YEARS

3.    NAGA
      S/O RAMEGOWDA
      AGE : 38 YEARS

4.    YASHODA
      D/O RAMEGOWDA
      AGE 32 YEARS

5.    SHIVA
      S/O RAMEGOWDA
      AGED ABOUT 29 YEARS

      ALL ARE R/O
      KOTHTHANAGHATTA VILLAGE
      SRAVANABELAGOLA HOBLI
      CHANNARAYAPATNA TALUK -753 135
                                           ...RESPONDENTS

(BY SRI N Y GURUPRAKASH, ADVOCATE FOR R2, R3 AND R5;
SRI Y.H.VIJAYKUMAR, ADVOCATE FOR R1(A TO D);
VIDE ORDER DATED 30.10.12, NOTICE TO R4 AND R5
THROUGH PAPER PUBLICATION ACCEPTED)
                               -3-
                                            NC: 2024:KHC:23936
                                          RSA No. 247 of 2011




     THIS RSA IS FILED UNDER SEC.100 OF CPC., AGAINST
THE JUDGMENT AND DECREE DATED 19.10.2010 PASSED IN
R.A.NO.69/2007 ON THE FILE OF THE PRESIDING OFFICER,
FAST TRACK COURT, CHANNARAYAPATNA, ALLOWING THE
APPEAL AND SETTING ASIDE THE JUDGMENT AND DECREE
DATED 13.7.2007 PASSED IN O.S.NO.56/2004 ON THE FILE OF
THE CIVIL JUDGE (SR.DN) CHANNARAYAPATNA.

     THIS RSA COMING ON FOR FINAL HEARING, THIS DAY,
THE COURT DELIVERED THE FOLLOWING:
                            ORDER

None present on behalf of the appellants.

Even on the last date, there was no representation on

behalf of the appellants.

Appeal is of the year 2011, yet to be admitted.

Accordingly, appeal stands dismissed for non

prosecution.

Sd/-

JUDGE

kcm