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Muddaiah vs Puttaswamy S/O Late Manchaiah
2024 Latest Caselaw 14527 Kant

Citation : 2024 Latest Caselaw 14527 Kant
Judgement Date : 25 June, 2024

Karnataka High Court

Muddaiah vs Puttaswamy S/O Late Manchaiah on 25 June, 2024

Author: V Srishananda

Bench: V Srishananda

                                          -1-
                                                    NC: 2024:KHC:23983
                                                 RSA No. 1502 of 2010




                   IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                       DATED THIS THE 25TH DAY OF JUNE, 2024

                                        BEFORE
                      THE HON'BLE MR JUSTICE V SRISHANANDA
                      REGULAR SECOND APPEAL No.1502 OF 2010
              BETWEEN:

                    MUDDAIAH
                    S/O. LATE KARIMANCHAIAH
                    AGED ABOUT 84 YEARS
                    R/O. GULLAHATTI KAVALU (MUNINAGARA)
                    HAROHALLI HOBLI, KANAKAPURA TALUK
                    RAMANAGARA DIST-562 117.
                                                          ...APPELLANT
              (BY SRI A. V. GANGADHARAPPA, ADVOCATE)

              AND:

              1.    PUTTASWAMY
                    S/O. LATE MANCHAIAH
                    AGED ABOUT 54 YEARS


Digitally
                    SMT. HANUMAMMA
signed by R         W/O. MADAIAH
MANJUNATHA
                    SINCE DEAD BY LRS
Location:
HIGH COURT
OF
KARNATAKA     2.    M. S. PUTTAMADAIAH
                    S/O. LATE MADAIAH
                    AGED ABOUT 61 YEARS

              3.    M. MUNIYAPPA
                    S/O. LATE MADAIAH
                    AGED ABOUT 56 YEARS

              4.    M. MANCHAIAH
                    S/O. LATE MADAIAH
                    AGED ABOUT 54 YEARS
                            -2-
                                       NC: 2024:KHC:23983
                                    RSA No. 1502 of 2010




5.   MAHADEVAMMA
     D/O. LATE MADAIAH
     W/O. MARIYAPPA
     AGED ABOUT 52 YEARS

6.   NEELAIAH
     S/O. LATE MADAIAH
     AGED ABOUT 50 YEARS

7.   SMT. NEELAMMA
     D/O. LATE MADAIAH
     AGED ABOUT 46 YEARS

8.   SHASHIDHARA
     S/O. LATE MADAIAH
     AGED ABOUT 40 YEARS

9.   SHASHIKALA
     D/O. LATE MADAIAH
     AGED ABOUT 38 YEARS

10. SMT. HUCHAMMA
    W/O. LATE MANCHAIAH
    AGED ABOUT 60 YEARS

     ALL ARE RESIDENTS OF GULLAHATTI KAVALU
     HAROHALLI HOBLI, KANAKAPURA TALUK
     RAMANAGARA DIST-562 117.
                                        ...RESPONDENTS
(BY SRI N. K. KANTHARAJU, ADVOCATE FOR C/R1;
    SRI R. MANJUNATH, ADVOCATE FOR R2 TO R10)

     THIS RSA FILED U/S 100 OF CPC., AGAINST THE JUDGMENT
AND DECREE DATED 1.3.2010 PASSED IN R.A.NO.21/2007 ON THE
FILE OF THE PRESIDING OFFICER, FAST TRACK COURT,
RAMANAGARA, DISMISSING THE APPEAL AND CONFIRMING THE
JUDGMENT AND DECREE DATED 26.7.2006 PASSED IN O.S.89/2000
ON THE FILE OF THE ADDL. CIVIL JUDGE (SR.DN), BANGALORE
RURAL DISTRICT, RAMANAGARA.
                                -3-
                                               NC: 2024:KHC:23983
                                             RSA No. 1502 of 2010




     THIS RSA, COMING ON FOR ORDERS, THIS DAY, THE COURT
DELIVERED THE FOLLOWING:


                             ORDER

Sole appellant is said to have died.

Till today no steps are taken.

Accordingly, appeal is dismissed as abated.

Sd/-

JUDGE

kcm

 
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