Karnataka High Court
Sri Ramadas vs Sri Yogeesh Kumar on 7 June, 2024
Author: V Srishananda
Bench: V Srishananda
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NC: 2024:KHC:20841
CRL.RP No. 64 of 2022
C/W CRL.RP No. 66 of 2022
CRL.RP No. 70 of 2022
CRL.RP No. 71 of 2022
CRL.RP No. 75 of 2022
CRL.RP No. 96 of 2022
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 07TH DAY OF JUNE, 2024
BEFORE
THE HON'BLE MR JUSTICE V SRISHANANDA
CRIMINAL REVISION PETITION No.64 OF 2022
C/W
CRIMINAL REVISION PETITION No.66 OF 2022
CRIMINAL REVISION PETITION No.70 OF 2022
CRIMINAL REVISION PETITION No.71 OF 2022
CRIMINAL REVISION PETITION No.75 OF 2022
CRIMINAL REVISION PETITION No.96 OF 2022
IN CRL. RP No.64/2022
BETWEEN:
1. SRI RAMADAS
Digitally S/O LATE BUDDANNA
signed by
MALATESH NOW AGED ABOUT 61 YEARS
KC R/AT 733/2, VIDYAPEETA ROAD,
Location:
HIGH KENGERI, BENGALURU 560 060
COURT OF ...PETITIONER
KARNATAKA
(BY SRI. JAYANTH KRISHNA B S.,ADVOCATE)
AND:
1. SRI YOGESH KUMAR
S/O SRI SACHIDANANDA MURTHY
AGED ABOUT 51 YEARS
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NC: 2024:KHC:20841
CRL.RP No. 64 of 2022
C/W CRL.RP No. 66 of 2022
CRL.RP No. 70 of 2022
CRL.RP No. 71 of 2022
CRL.RP No. 75 of 2022
CRL.RP No. 96 of 2022
R/AT LAKSHMI NILAYA, VIDYANAGAR
2ND CROSS, TUMKUR CITY 572101
2. SMT. REKHA
W/O SRI. RAMDAS
AGED ABOUT 50 YEARS
R/AT NO. 733/2, VIDYAPEETA ROAD,
KENGERI, BENGLAURU 560 060
3. SRI. RANGANATH M
S/O SRI. R. MUNISWAMY
AGED ABOUT 45 YEARS
R/AT NO. 691, 8TH MAIN ROAD,
8TH CROSS ,VIJAYANAGARA
2ND STAGE, RPC LAYOUT
BENGALURU 560 060
4. SRI RAMESH K R
S/O SRI. RAMAKRISHNAPPA
AGED ABOUT 44 YEARS
R/AT NO. 285,
ANEKERE STREET, 8TH CROSS
VIJAYANAGARA, KENGERI
BENGALURU 560 060
...RESPONDENTS
(BY SRI. RUDRESHA., ADVOCATE FOR R1
R2,R3 & R4 SERVED)
THIS CRL.RP IS FILED U/S.397 R/W 401 CR.P.C
PRAYING TO SET SIDE THE JUDGMENT PASSED IN
C.C.NO.4639/2010 BY THE V ADDITIONAL CIVIL JUDGE AND
J.M.F.C., TUMAKURU DATED 07.02.2020 AND JUDGMENT
PASSED IN CRL.A.NO.29/2020 BY THE II ADDITIONAL
-3-
NC: 2024:KHC:20841
CRL.RP No. 64 of 2022
C/W CRL.RP No. 66 of 2022
CRL.RP No. 70 of 2022
CRL.RP No. 71 of 2022
CRL.RP No. 75 of 2022
CRL.RP No. 96 of 2022
DISTRICT AND SESSIONS JUDGE, TUMAKURU DATED
31.07.2021 RESPECTIVELY AND THEREBY PASS AN ORDER
DISMISS THE COMPLAINT FILED BY THE RESPONDENT NO.1
HEREIN AND RESULTING IN ACQUITTAL OF THE PETITIONER
AS CONSEQUENCE THEREOF IN THE FACTS AND
CIRCUMSTANCES OF THE CASE AND ETC.
IN CRL. RP No.66/2022
BETWEEN:
1. SRI RAMADAS
S/O LATE K.M.BUDDANNA
NOW AGED ABOUT 61 YEARS
R/AT 733/2, VIDYAPEETA ROAD,
KENGERI, BENGALURU 560 060
...PETITIONER
(BY SRI. JAYANTH KRISHNA B S.,ADVOCATE)
AND:
1. SRI YOGEESH KUMAR
S/O SRI SACHIDANANDA MURTHY
AGED ABOUT 51 YEARS
R/AT LAKSHMI NILAYA, VIDYANAGAR
2ND CROSS, TUMKUR CITY 572101
2. SMT. REKHA
W/O SRI. RAMDAS
AGED ABOUT 50 YEARS
R/AT NO. 733/2, VIDYAPEETA ROAD,
KENGERI, BENGLAURU 560 060
-4-
NC: 2024:KHC:20841
CRL.RP No. 64 of 2022
C/W CRL.RP No. 66 of 2022
CRL.RP No. 70 of 2022
CRL.RP No. 71 of 2022
CRL.RP No. 75 of 2022
CRL.RP No. 96 of 2022
3. SRI. RANGANATH M
S/O SRI. R. MUNISWAMY
AGED ABOUT 45 YEARS
R/AT NO. 691, 8TH MAIN ROAD,
8TH CROSS ,VIJAYANAGARA
2ND STAGE, RPC LAYOUT
BENGALURU 560 060
4. SRI RAMESH K R
S/O SRI. RAMAKRISHNAPPA
AGED ABOUT 44 YEARS
R/AT NO. 285,
ANEKERE STREET, 8TH CROSS
VIJAYANAGARA, KENGERI
BENGALURU 560 060
...RESPONDENTS
(BY SRI. RUDRESHA., ADVOCATE FOR R1
R2,R3 & R4 SERVED)
THIS CRL.RP IS FILED U/S.397 R/W 401 CR.P.C PRAYING
TO SET ASIDE THE JUDGMENTS PASSED IN C.C.NO.4640/2010
BY THE V ADDITIONAL CIVIL JUDGE AND J.M.F.C., TUMAKURU
DATED 07.02.2020 AND JUDGMENT PASSED IN
CRL.A.NO.30/2020 BY THE II ADDITIONAL DISTRICT AND
SESSIONS JUDGE, TUMAKURU DATED 31.07.2021
RESPECTIVELY AND THEREBY BY PASS AN ORDER DISMISS
THE COMPLAINT FILED BY THE RESPONDENT NO.1 HEREIN
AND RESULTING IN ACQUITTAL OF THE PETITIONER AS
CONSEQUENCE THEREOF IN THE FACTS AND CIRCUMSTANCES
OF THE CASE AND ETC.
IN CRL. RP No.70/2022
BETWEEN:
-5-
NC: 2024:KHC:20841
CRL.RP No. 64 of 2022
C/W CRL.RP No. 66 of 2022
CRL.RP No. 70 of 2022
CRL.RP No. 71 of 2022
CRL.RP No. 75 of 2022
CRL.RP No. 96 of 2022
1. SRI RAMADAS
S/O LATE K M BUDDANNA
NOW AGED ABOUT 61 YEARS
R/AT 733/2, VIDYAPEETA ROAD,
KENGERI, BENGALURU 560 060
...PETITIONER
(BY SRI. JAYANTH KRISHNA B S., ADVOCATE)
AND:
1. SRI YOGESH KUMAR
S/O SRI SACHIDANANDA MURTHY
AGED ABOUT 51 YEARS
R/AT LAKSHMI NILAYA, VIDYANAGAR
2ND CROSS, TUMKUR CITY 572101
2. SMT. REKHA
W/O SRI. RAMDAS
AGED ABOUT 50 YEARS
R/AT NO. 733/2, VIDYAPEETA ROAD,
KENGERI, BENGLAURU 560 060
3. SRI. RANGANATH M
S/O SRI. R. MUNISWAMY
AGED ABOUT 45 YEARS
R/AT NO. 691, 8TH MAIN ROAD,
8TH CROSS ,VIJAYANAGARA
2ND STAGE, RPC LAYOUT
BENGALURU 560 060
4. SRI RAMESH K R
S/O SRI. RAMAKRISHNAPPA
-6-
NC: 2024:KHC:20841
CRL.RP No. 64 of 2022
C/W CRL.RP No. 66 of 2022
CRL.RP No. 70 of 2022
CRL.RP No. 71 of 2022
CRL.RP No. 75 of 2022
CRL.RP No. 96 of 2022
AGED ABOUT 44 YEARS
R/AT NO. 285,
ANEKERE STREET, 8TH CROSS
VIJAYANAGARA, KENGERI
BENGALURU 560 060
...RESPONDENTS
(BY SRI. RUDRESHA., ADVOCATE FOR R1
R2,R3 & R4 ARE SERVED)
THIS CRL.RP IS FILED U/S.397 R/W 401 CR.P.C PRAYING
TO SET SIDE THE JUDGMENT PASSED IN BY THE TRIAL COURT
BELOW DATED 07.02.2020 AND JUDGMENT PASSED BY THE
1ST APPELLATE COURT DATED 31.07.2021 RESPECTIVELY AND
THEREBY PASS AN ORDER DISMISS THE COMPLAINT FILED BY
THE RESPONDENT NO.1 HEREIN AND RESULTING IN
ACQUITTAL OF THE PETITIONER AS CONSEQUENCE THEREOF
IN THE FACTS AND CIRCUMSTANCES OF THE CASE AND ETC.
IN CRL. RP No.71/2022
BETWEEN:
1. SRI RAMADAS
S/O LATE BUDDANNA
NOW AGED ABOUT 61 YEARS
R/AT 733/2, VIDYAPEETA ROAD,
KENGERI, BENGALURU 560 060
...PETITIONER
(BY SRI. JAYANTH KRISHNA B S., ADVOCATE)
AND:
1. SRI YOGESH KUMAR
-7-
NC: 2024:KHC:20841
CRL.RP No. 64 of 2022
C/W CRL.RP No. 66 of 2022
CRL.RP No. 70 of 2022
CRL.RP No. 71 of 2022
CRL.RP No. 75 of 2022
CRL.RP No. 96 of 2022
S/O SRI SACHIDANANDA MURTHY
AGED ABOUT 51 YEARS
R/AT LAKSHMI NILAYA, VIDYANAGAR
2ND CROSS, TUMKUR CITY 572101
2. SMT. REKHA
W/O SRI. RAMDAS
AGED ABOUT 50 YEARS
R/AT NO. 733/2, VIDYAPEETA ROAD,
KENGERI, BENGLAURU 560 060
3. SRI. RANGANATH M
S/O SRI. R. MUNISWAMY
AGED ABOUT 45 YEARS
R/AT NO. 691, 8TH MAIN ROAD,
8TH CROSS ,VIJAYANAGARA
2ND STAGE, RPC LAYOUT
BENGALURU 560 060
4. SRI RAMESH K R
S/O SRI. RAMAKRISHNAPPA
AGED ABOUT 44 YEARS
R/AT NO. 285,
ANEKERE STREET, 8TH CROSS
VIJAYANAGARA, KENGERI
BENGALURU 560 060
...RESPONDENTS
(BY SRI. RUDRESHA., ADVOCATE FOR R1
R2,R3 & R4 ARE SERVED)
THIS CRL.RP IS FILED U/S.397 R/W 401 CR.P.C
PRAYING TO SET ASIDE THE JUDGMENT PASSED IN CRL.A.
NO.28/2020 BY THE II ADDL. DISTRICT AND SESSIONS
-8-
NC: 2024:KHC:20841
CRL.RP No. 64 of 2022
C/W CRL.RP No. 66 of 2022
CRL.RP No. 70 of 2022
CRL.RP No. 71 of 2022
CRL.RP No. 75 of 2022
CRL.RP No. 96 of 2022
JUDGE, TUMKURU DATED 31.07.2021 AND JUDGMENT PASSED
IN C.C. NO.4638/2010 BY THE V ADDL. CIVIL JUDGE AND
JMFC, TUMKURU DATED 07.02.2020 RESPECTIVELY AND
THEREBY PASS AN APPROPRIATE ORDER THE COMPLAINT
FILED BY THE RESPONDENT NO.1 HEREIN AND RESULTING IN
ACQUITTAL OF THE PETITIONER AS CONSEQUENCE THEREBY
IN THE FACTS AND CIRCUMSTANCES OF THE CASE AND ETC.
IN CRL. RP No.75/2022
BETWEEN:
1. SRI RAMADAS
S/O LATE K M BUDDANNA
NOW AGED ABOUT 61 YEARS
R/AT 733/2, VIDYAPEETA ROAD,
KENGERI, BENGALURU 560 060
...PETITIONER
(BY SRI. JAYANTH KRISHNA B S.,ADVOCATE)
AND:
1. SRI YOGEESH KUMAR
S/O SRI SACHIDANANDA MURTHY
AGED ABOUT 51 YEARS
R/AT LAKSHMI NILAYA, VIDYANAGAR
2ND CROSS, TUMKUR CITY 572101
2. SMT. REKHA
W/O SRI. RAMDAS
AGED ABOUT 50 YEARS
R/AT NO. 733/2, VIDYAPEETA ROAD,
KENGERI, BENGLAURU 560 060
-9-
NC: 2024:KHC:20841
CRL.RP No. 64 of 2022
C/W CRL.RP No. 66 of 2022
CRL.RP No. 70 of 2022
CRL.RP No. 71 of 2022
CRL.RP No. 75 of 2022
CRL.RP No. 96 of 2022
3. SRI. RANGANATH M
S/O SRI. R. MUNISWAMY
AGED ABOUT 45 YEARS
R/AT NO. 691, 8TH MAIN ROAD,
8TH CROSS ,VIJAYANAGARA
2ND STAGE, RPC LAYOUT
BENGALURU 560 060
4. SRI RAMESH K R
S/O SRI. RAMAKRISHNAPPA
AGED ABOUT 44 YEARS
R/AT NO. 285,
ANEKERE STREET, 8TH CROSS
VIJAYANAGARA, KENGERI
BENGALURU 560 060
...RESPONDENTS
(BY SRI. RUDRESHA., ADVOCATE FOR R1
R2,R3 & R4 ARE SERVED)
THIS CRL.RP IS FILED U/S.397 R/W 401 CR.P.C PRAYING
TO SET ASIDE THE JUDGMENT PASSED IN CRL.A.NO.27/2020
BY THE II ADDL. DISTRICT AND SESSIONS JUDGE, TUMKURU
DATED 31.07.2021 AND JUDGMENT PASSED IN
C.C.NO.4637/2010 BY THE V ADDL. CIVIL JUDGE AND JMFC,
TUMKURU DATED 07.02.2020 RESPECTIVELY AND THEREBY
PASS AN APPROPRIATE ORDER NO.2 THE COMPLAINT FILED BY
THE RESPONDENT NO.1 HEREIN AND RESULTING IN
ACQUITTAL OF THE PETITIONER AS CONSEQUENCE THEREOF
IN THE FACTS AND CIRCUMSTANCES OF THE CASE AND ETC.
- 10 -
NC: 2024:KHC:20841
CRL.RP No. 64 of 2022
C/W CRL.RP No. 66 of 2022
CRL.RP No. 70 of 2022
CRL.RP No. 71 of 2022
CRL.RP No. 75 of 2022
CRL.RP No. 96 of 2022
IN CRL. RP No.96/2022
BETWEEN:
1. SRI RAMADAS
S/O LATE K M BUDDANNA
NOW AGED ABOUT 61 YEARS
R/AT 733/2, VIDYAPEETA ROAD,
KENGERI, BENGALURU 560 060
...PETITIONER
(BY SRI. JAYANTH KRISHNA B S.,ADVOCATE)
AND:
1. SRI YOGEESH KUMAR
S/O SRI SACHIDANANDA MURTHY
AGED ABOUT 51 YEARS
R/AT LAKSHMI NILAYA, VIDYANAGAR
2ND CROSS, TUMKUR CITY 572101
2. SMT. REKHA
W/O SRI. RAMDAS
AGED ABOUT 50 YEARS
R/AT NO. 733/2, VIDYAPEETA ROAD,
KENGERI, BENGLAURU 560 060
3. SRI. RANGANATH M
S/O SRI. R. MUNISWAMY
AGED ABOUT 45 YEARS
R/AT NO. 691, 8TH MAIN ROAD,
8TH CROSS ,VIJAYANAGARA
2ND STAGE, RPC LAYOUT
BENGALURU 560 060
- 11 -
NC: 2024:KHC:20841
CRL.RP No. 64 of 2022
C/W CRL.RP No. 66 of 2022
CRL.RP No. 70 of 2022
CRL.RP No. 71 of 2022
CRL.RP No. 75 of 2022
CRL.RP No. 96 of 2022
4. SRI RAMESH K R
S/O SRI. RAMAKRISHNAPPA
AGED ABOUT 44 YEARS
R/AT No.285,
ANEKERE STREET, 8TH CROSS
VIJAYANAGARA, KENGERI
BENGALURU 560 060
...RESPONDENTS
(BY SRI. RUDRESHA., ADVOCATE FOR R1)
THIS CRL.RP FILED U/S.397 R/W 401 CR.P.C BY THE
ADVOCATE FOR THE PETITIONER PRAYING THAT THIS HONBLE
COURT MAY BE PLEASED TO SET ASIDE THE JUDGMENT
PASSED IN CRL.A.No.31/2020 BY THE II ADDL. DISTRICT AND
SESSIONS JUDGE, TUMKURU DATED 31.07.2021 AND
JUDGMENT PASSED IN C.C.NO.4641/2010 BY THE V ADDL.
CIVIL JUDGE AND JMFC, TUMKURU DATED 07.02.2020
RESPECTIVELY AND THEREBY PASS AN APPROPRIATE ORDER
NO.2 THE COMPLAINT FILED BY THE RESPONDENT NO.1
HEREIN AND RESULTING IN ACQUITTAL OF THE PETITIONER
AS CONSEQUENCE THEREOF IN THE FACTS AND
CIRCUMSTANCES OF THE CASE AND ETC.
THESE PETITIONS, COMING ON FOR FINAL HEARING,
THIS DAY, THE COURT MADE THE FOLLOWING:
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NC: 2024:KHC:20841
CRL.RP No. 64 of 2022
C/W CRL.RP No. 66 of 2022
CRL.RP No. 70 of 2022
CRL.RP No. 71 of 2022
CRL.RP No. 75 of 2022
CRL.RP No. 96 of 2022
ORDER
Sri B.S.Jayanth Krishna, learned counsel has filed
vakalath for petitioner with No Objection from the previous
counsel and files a memo, which reads as under:
"It is submitted that the above matter is settled
outside the Court. Hence, it is prayed that this
Hon'ble Court may be pleased to dismiss the above
petition as withdrawn.
WHEREFORE, it is prayed that this Hon'ble
Court may be pleaded to take this memo on record
and pass necessary orders in the interest of justice
and equity."
In view of the memo, revision petitions are dismissed as
withdrawn.
Sd/-
JUDGE
kcm
