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C. Neduchelian vs C. Rajan
2024 Latest Caselaw 18402 Kant

Citation : 2024 Latest Caselaw 18402 Kant
Judgement Date : 24 July, 2024

Karnataka High Court

C. Neduchelian vs C. Rajan on 24 July, 2024

Author: H.P.Sandesh

Bench: H.P.Sandesh

                                                -1-
                                                            NC: 2024:KHC:29174
                                                         RSA No. 1301 of 2019




                        IN THE HIGH COURT OF KARNATAKA AT BENGALURU
                              DATED THIS THE 24TH DAY OF JULY, 2024
                                               BEFORE
                              THE HON'BLE MR JUSTICE H.P.SANDESH
                          REGULAR SECOND APPEAL NO. 1301 OF 2019 (DEC)

                   BETWEEN:
                   1.   C.NEDUCHELIAN
                        (WRONGLY SHOWN AS C.NEDUNCHEZIAN)
                        AGED ABOUT 60 YEARS
                        S/O LATE CHINNAPPAN
                        R/A NO.10, 8TH CROSS
                        DR. AMBEDKAR NAGAR
                        (WRONGLY DR. AMBEDKAR ROAD)
                        ROBERTSONPET
                        KOALR GOLD FIELD-563122
                        KOLAR DISTRICT
                                                                   ...APPELLANT

                   (BY SRI.REGO L P E., ADVOCATE)

                   AND:
                   1.   C.RAJAN
                        (SINCE DECEASED BY HIS LEGAL REPRESENTATIVES)
Digitally signed
by DEVIKA M             SMT.POOSHNAMMA
Location: HIGH          W/O LATE SRI C.RAJAN
COURT OF                AGED ABOUT 62 YEARS
KARNATAKA
                   2.   SRI R.ARAVINDHAN
                        S/O LATE SRI C.RAJAN
                        AGED ABOUT 31 YEARS

                   3.   KUM R.ANURADHA
                        D/O LATE SRI C.RAJAN
                        AGED ABOUT 29 YEARS

                   4.   SRI R.AKILAN
                        S/O LATE SRI C.RAJAN
                        AGED ABOUT 27 YEARS
                                     -2-
                                                  NC: 2024:KHC:29174
                                                RSA No. 1301 of 2019




5.   KUM R.ASHA
     D/O LATE SRI C.RAJAN
     AGED ABOUT 25 YEARS

     RESPONDENTS 1 TO 5 ARE R/A NO.62/990
     OLD MIDDLE SCHOOL ROAD
     YALAHANKA, BANGALORE-560064
                                                      ...RESPONDENTS

(BY SRI.D.S.VIJAYENDRA REDDY., ADVOCATE FOR C/R2)

         THIS RSA IS FILED UNDER SEC.100 OF CPC, 1908 AGAINST
THE JUDGMENT AND DECREE DATED 05.02.2018 PASSED IN
RA.NO.68/2015, ON THE FILE OF THE ADDL. SENIOR CIVIL JUDGE
AND JMFC., K.G.F., DISMISSING THE APPEAL AND CONFIRMING THE
JUDGMENT          AND   DECREE   DATED     01.08.2015      PASSED     IN
OS.NO.143/2009 ON THE FILE OF THE PRL. CIVIL JUDGE AND JMFC.,
K.G.F.


         THIS    APPEAL,   COMING    ON   FOR    ORDERS,   THIS     DAY,
JUDGMENT WAS DELIVERED THEREIN AS UNDER:


CORAM:          HON'BLE MR JUSTICE H.P.SANDESH


                           ORAL JUDGMENT

(PER: HON'BLE MR JUSTICE H.P.SANDESH)

Learned counsel for the appellant has filed a memo

dated 24.07.2024 seeking permission to withdraw the

appeal.

2. Memo is placed on record.

NC: 2024:KHC:29174

3. Appeal is dismissed as withdrawn.

4. In view of dismissal of the appeal, all the

pending I.As stand dismissed.

Sd/-

(H.P.SANDESH) JUDGE

NC

 
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