Karnataka High Court
Mr. Venkatarayappa vs Mrs. Muniyamma on 3 July, 2024
Author: V Srishananda
Bench: V Srishananda
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NC: 2024:KHC:25147
RSA No. 1255 of 2012
C/W RSA No. 877 of 2012
RSA No. 1608 of 2012
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 3RD DAY OF JULY, 2024
BEFORE
THE HON'BLE MR JUSTICE V SRISHANANDA
REGULAR SECOND APPEAL NO.1255 OF 2012 (PAR)
C/W
REGULAR SECOND APPEAL NO.877 OF 2012 (PAR)
REGULAR SECOND APPEAL NO.1608 OF 2012 (PAR)
IN RSA NO.1255/2012
BETWEEN:
SHRI. KYATHAPPA
S/O. VENKATAPPA,
AGED ABOUT 60 YEARS,
YELLEHALLI VILLAGE, NANDHI HOBLI,
CHICKBALLAPUR TALUK
& DISTRICT - 562 101.
...APPELLANT
(BY SRI. B.N.MURALIDHAR, ADVOCATE)
Digitally signed
by YAMUNA K AND:
L
Location: High 1. SMT. MUNIYAMMA
Court of
Karnataka D/O NARAYANA NAIK,
W/O VENKATARAMANAPPA,
AGED ABOUT 55 YEARS,
KOTHUR VILLAGE, TALAGAVARA POST,
CHINTAMANI TALUK-563 125.
2. NARAYANASWAMY
S/O MUNISWAMY NAIK
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NC: 2024:KHC:25147
RSA No. 1255 of 2012
C/W RSA No. 877 of 2012
RSA No. 1608 of 2012
3. SREERAMA NAIK
S/O MUNISWAMY NAIK
4. KRISHNAPPA NAIK
S/O MUNISWAMY NAIK
RESPONDENTS 2 TO 4 ARE
R/O KESHAVARA VILLAGE,
NANDI HOBLI,
CHICKBALLAPUR TALUK-562 101.
5. KEMPAMMA
D/O MUNISWAMY NAIK
6. LAKSHMAMAMMA
D/O MUNISWAMY
RESPONDENTS 5 AND 6 ARE
R/O RAYANAKATTE VILLAGE
MANCHENAHALLI HOBLI
GOWRIBIDANUR TALUK-562106
7. K. SRINIVASAMURTHY
S/O T. KRISHNAPPA
8. VENKATARAYAPPA
S/O DODDAPPAIAH
9. K.V. NARAYANAMURTHY
S/O K VENKATESHAIAH
RESPONDENTS 7 TO 9 ARE
R/O KESHAVARA VILLAGE,
NANDI HOBLI, CHICKBALLAPUR TALUK
AND DISTRICT - 562 101.
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NC: 2024:KHC:25147
RSA No. 1255 of 2012
C/W RSA No. 877 of 2012
RSA No. 1608 of 2012
10. C HARISHBABU
S/O CHIKKA HANUMAIAH
LAKKAHALLI VILLAGE,
SIDLAGHATTA TALUK - 562 105.
...RESPONDENTS
(BY SRI. PRASHANTH P.N., ADVOCATE FOR R1;
SRI. Y.R. SADASHIVA REDDY, ADVOCATE FOR
R7 (DESIGNATED AS SENIOR COUNSEL);
SRI. P.B.AJIT, ADVOCATE FOR R8;
R2, R3, R4-R6, R9 AND R10 ARE
SERVED AND UNREPRESENTED)
THIS RSA IS FILED U/S.100 OF CPC., AGAINST THE
JUDGEMENT & DECREE DATED 14.3.2012 PASSED IN
R.A.NO.174/2007 ON THE FILE OF THE ADHOC DISTRICT
JUDGE, FAST TRACK COURT-I, CHICKBALLAPUR, ALLOWING
THE APPEAL AND SETTING ASIDE THE JUDGEMENT AND
DECREE DATED 31.7.2007 PASSED IN OS.NO.69/2002 ON THE
FILE OF THE PRL. CIVIL JUDGE (JR.DN) & JMFC.,
CHICKBALLAPUR.
IN RSA NO.877/2012
BETWEEN:
K. SRINIVASAMURTHY
S/O KRISHNAPPA,
AGED ABOUT 48 YEARS,
R/AT KESHAVARA VILLAGE, NANDI HOBLI,
CHIKKABALLAPUR TALUK,
CHIKKABALLAPUR DISTRICT - 562 101.
...APPELLANT
(BY SRI. D.N.SAHADEVA REDDY, ADVOCATE)
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NC: 2024:KHC:25147
RSA No. 1255 of 2012
C/W RSA No. 877 of 2012
RSA No. 1608 of 2012
AND:
1. MUNIYAMMA
W/O VENKATARAMANAPPA
AGED ABOUT 54 YEARS
R/AT KOTHNUR VILLAGE,
TALAGAVARA POST,
CHINTHAMANI TALUK,
CHIKKABALLAPURA DISTRICT - 563 125.
2. NARAYANASWAMY
S/O LATE MUNISWAMY NAIK
AGED ABOUT 56 YEARS,
CHIKKABALLAPURA DISTRICT.
3. SREERAMA NAIK
S/O MUNISWAMY NAIK
AGED ABOUT 50 YEARS,
4. KRISHNAPPA
S/O LATE MUNISWAMY NAIK
AGED ABOUT 48 YEARS.
RESPONDENTS 1 TO 3 ARE
R/AT KESHAVARA VILLAGE, NANDI HOBLI,
CHIKKABALLAPURA TALUK,
CHIKKABALLAPURA DISTRICT - 562 101.
5. KEMPAMMA
D/O MUNISWAMY,
AGED ABOUT 60 YEARS.
6. LAKSHMAMMA
D/O MUNISWAMY
AGED ABOUT 55 YEARS.
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NC: 2024:KHC:25147
RSA No. 1255 of 2012
C/W RSA No. 877 of 2012
RSA No. 1608 of 2012
RESPONDENTS 5 AND 6 ARE
R/AT RAYANAKATTE VILLAGE,
MANCHENAHALLI HOBLI,
GOWRIBIDANUR TALUK,
CHIKKABALLAPURA DISTRICT - 562 104.
7. VENAKTARAYAPPA
S/O. DODDAPPAIAH
AGED ABOUT 62 YEARS.
8. K.V. NARAYANAMURHTY
S/O K. VENKATESHAIAH
AGED ABOUT 45 YEARS.
RESPONDENTS 7 AND 8 ARE
R/AT KESHAVARA VILLAGE,
NANDI HOBLI, CHIKKABALLAPURA TALUK,
CHIKKABALLAPURA DISTRICT - 562 101.
9. C HARISH BABU
S/O CHIKKA HANUMAIAH
AGED ABOUT 42 YEARS
R/AT LAKKAHALLI VILLAGE
SIDLAGHATTA TALUK
CHIKKABALLAPURA DISTRICT - 562 105.
10. KYATHAPPA
S/O VENKATAPPA
AGED ABOUT 61 YEARS
R/AT YELLEHALLI VILLAGE,
NANDI HOBLI,
CHIKKABALLAPURA TALUK,
CHIKKABALLAPURA DISTRICT -562 101.
...RESPONDENTS
(BY SRI. PRASHANTH P.N., ADVOCATE FOR R1;
SRI. CHENNAKESHAVA B.S., ADVOCATE FOR R2 - R6;
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NC: 2024:KHC:25147
RSA No. 1255 of 2012
C/W RSA No. 877 of 2012
RSA No. 1608 of 2012
SRI. P.B.AJIT, ADVOCATE FOR R7;
V/O DATED 09.04.2019, NOTICE TO R9 H/S)
THIS RSA IS FILED U/S.100 OF CPC., AGAINST THE
JUDGEMENT & DECREE DATED 14.3.2012 PASSED IN
R.A.NO.174/2007 ON THE FILE OF THE ADHOC DISTRICT
JUDGE, FAST TRACK COURT-I, CHICKBALLAPUR, ALLOWING
THE APPEAL AND SETTING ASIDE THE JUDGEMENT AND
DECREE DATED 31.7.2007 PASSED IN OS.NO.69/2002 ON THE
FILE OF THE PRL. CIVIL JUDGE (JR.DN) & JMFC.,
CHICKBALLAPUR.
IN RSA NO.1608/2012
BETWEEN:
MR. VENKATARAYAPPA,
S/O DODDAPPAIAH,
AGED MAJOR, R/O KESHVARA VILLAGE,
NANDI HOBLI, CHIKKABALLAPURA TALUK,
CHIKKABALLAPURA DISTRICT - 562 101.
...APPELLANT
(BY SRI. A.VENKOBA RAO, ADVOCATE AND
SRI. P.B. AJIT, ADVOCATE)
AND:
1. MRS. MUNIYAMMA
W/O VENKATARAMANAPPA,
D/O NARAYANA NAIK,
AGED ABOUT 55 YEARS,
R/AT KOTHUR VILLAGE, TALAGAVARA POST,
CHINTAMANI TALUK
CHIKKABALLAPURA DISTRICT - 562 101.
2. MR. NARAYANASWAMY
S/O LATE MUNISWAMY NAIK
AGED MAJOR.
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NC: 2024:KHC:25147
RSA No. 1255 of 2012
C/W RSA No. 877 of 2012
RSA No. 1608 of 2012
3. MR. SEERAMA NAIK
S/O LATE MUNISWAMY NAIK
AGED MAJOR.
4. MR. KRISHNAPPA NAIK
S/O LATE MUNISWAMY NAIK
AGED MAJOR.
RESPONDENTS 2 TO 4 ARE
R/AT. KESHVARA VILLAGE,
NANDI HOBLI,
CHIKKABALLAPUR TALUK AND
DISTRICT - 562 101.
5. MRS. KEMPAMMA
D/O LATE MUNISWAMY NAIK
AGED MAJOR.
6. MRS. LAKSHMAMAMMA
D/O LATE MUNISWAMY NAIK
AGED MAJOR.
RESPONDENTS 5 AND 6 ARE
R/AT. RAYANAKATTE VILLAGE
MANCHENAHALLI HOBLI
GOWRIBIDANUR TALUK,
CHIKKABALAPURA DISTRICT-562 101.
7. MR. K.SRINIVASAMURTHY
S/O T. KRISHNAPPA
AGED MAJOR.
8. MR. K.V.NARAYANAMURTHY
S/O K. VENKATESHAIAH
AGED MAJOR.
-8-
NC: 2024:KHC:25147
RSA No. 1255 of 2012
C/W RSA No. 877 of 2012
RSA No. 1608 of 2012
RESPONDENTS 7 TO 8 ARE
R/AT KESHAVARA VILLAGE,
NANDI HOBLI,
CHICKBALLAPUR TALUK
AND DISTRICT - 562 101.
9. MR. C HARISHBABU
S/O CHIKKA HANUMAIAH
AGED MAJOR. R/AT LAKKAHALLI VILLAGE,
SIDLAGHATTA TALUK,
KOLAR DISTRICT-572 010.
10. MR. KYATHAPPA S/O VENKATAPPA
AGED MAJOR,
R/A YELLEHALLI VILLAGE
NANDI HOBLI
CHIKKABALLAPURA TALUK
CHIKKABALAPURA DISTRICT-562 101.
...RESPONDENTS
(BY SRI. PRASHANTH P.N., ADVOCATE FOR R1;
V/O DATED 12.09.2014, NOTICE TO R2 H/S;
V/O DATED 09.10.2018, NOTICE TO R5, R6 AND R9 H/S;
R3, R4, R7, R8, R10 ARE SERVED AND UNREPRESENTED)
THIS RSA IS FILED U/S.100 OF CPC., AGAINST THE
JUDGEMENT & DECREE DATED 14.3.2012 PASSED IN
R.A.NO.174/2007 ON THE FILE OF THE ADHOC DISTRICT
JUDGE, FAST TRACK COURT-I, CHICKBALLAPUR, ALLOWING
THE APPEAL AND SETTING ASIDE THE JUDGEMENT AND
DECREE DATED 31.7.2007 PASSED IN OS.NO.69/2002 ON THE
FILE OF THE PRL. CIVIL JUDGE (JR.DN) & JMFC,
CHICKBALLAPUR.
THESE APPEALS, COMING ON FOR ORDERS, THIS DAY,
THE COURT DELIVERED THE FOLLOWING:
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NC: 2024:KHC:25147
RSA No. 1255 of 2012
C/W RSA No. 877 of 2012
RSA No. 1608 of 2012
JUDGMENT
Paper Books not filed. Hence, appeals are dismissed for
non-prosecution.
Sd/-
JUDGE
SMJ
