Karnataka High Court
K Shantaram Shetty vs Green Lands Flora International ... on 2 July, 2024
Author: Hanchate Sanjeevkumar
Bench: Hanchate Sanjeevkumar
-1-
NC: 2024:KHC:24740
RFA No. 1716 of 2020
C/W RFA No. 1702 of 2020
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 2ND DAY OF JULY, 2024
BEFORE
THE HON'BLE MR JUSTICE HANCHATE SANJEEVKUMAR
REGULAR FIRST APPEAL NO.1716 OF 2020 (INJ)
C/W
REGULAR FIRST APPEAL NO.1702 OF 2020 (INJ)
IN RFA NO. 1716 OF 2020
BETWEEN:
K. SHANTHARAM SHETTY,
S/O LATE BHAVANISHANKAR SHETTY,
AGED ABOUT 74 YEARS
R/A NO.715, 13TH CROSS,
J. P. NAGAR, 1ST PHASE,
BENGALURU - 560 078.
PRESENT R/A NO.39/4A,
DODDKALLASANDRA VILLGE,
UTTARAHALLI HOBLI,
Digitally signed by
SUMITHRA R BENGALURU - 56 0062.
Location: HIGH ...APPELLANT
COURT OF
KARNATAKA (BY SRI. VASUDEVAN H. N. &
SRI. K. VENKATARAMANI., ADVOCATES)
AND:
1. J.S.M. INTERNATIONAL LIMITED,
NO.39/4, OPPOSITE KAP
TECHNOLOGY VENTURES,
DODDKLLASANDRA,
KANAKAPURA MAIN ROAD,
BENGALURU - 560 062.
REPRESENTED BY ITS MANAGER.
-2-
NC: 2024:KHC:24740
RFA No. 1716 of 2020
C/W RFA No. 1702 of 2020
2. SRI. PRASHANTH HEGDE,
AGED ABOUT 66 YEARS,
R/AT 715, 13TH CROSS,
J.P. NAGAR, 1ST PHASE,
BENGALURU.
NOW PRESENT R/AT 12TH MAIN,
INDIRANAGAR,
BENGALURU - 560 038.
3. SRI. S. L. RAVINDRANATH,
AGED ABOUT 69 YEARS,
S/O LATE LAKSHMINARASHIMAIAH,
R/AT NO.715, 13TH CROSS,
J. P. NAGAR, 1ST PHASE,
BENGALURU - 560 078.
4. SRI. PADMA PRAKASH,
AGED ABOUT 73 YEARS,
S/O LATE LAKSHMINARASHIMAIAH,
R/AT NO.715, 13TH CROSS,
J. P. NAGAR 1ST PHASE,
BENGALURU - 560 078.
...RESPONDENTS
(BY SRI. V. LAKSHMINARAYANA AND SENIOR COUNSEL
SRI. PRATHAM N., ADVOCATE FOR R1)
THIS REGULAR FIRST APPEAL IS FILED UNDER SEC.96
OF THE CPC., 1908 AGAINST THE JUDGMENT AND DECREE
DATED 08.10.2020 PASSED IN OS NO.2161/2004 ON THE FILE
OF THE XXIV ADDL.CITY CIVIL AND SESSIONS JUDGE
BANGALORE CITY (CCH.NO.6) DECREEING THE SUIT FOR
PERMANENT INJUNCTION.
IN RFA NO. 1702 OF 2020
BETWEEN:
1. K. SHANTARAM SHETTY,
S/O. LATE BHAVANISHANKR SHETTY,
-3-
NC: 2024:KHC:24740
RFA No. 1716 of 2020
C/W RFA No. 1702 of 2020
AGED ABOUT 74 YEARS,
R/A NO.715, 13TH CROSS,
J.P. NAGR, 1ST PHASE,
BENGALURU - 560 078.
PRESENT AT NO.39/4A,
DODDAKALLASANDRA VILLAGE,
UTTARAHALLI HOBLI,
BENGALURU - 560 062.
...APPELLANT
(BY SRI. VASUDEVAN H. N. AND
SRI. VENKATARAMANI., ADVOCATES FOR APPELLANT)
AND:
1. GREEN LANDS FLORA INTERNATIONAL LIMITED,
NO.39/4, OPPOSITE
KAP TECHNOLOGY VENTURES,
DODDAKALLASANDRA,
KANAKAPURA MAIN ROAD,
BENGALURU - 560 062.
REPRESENTED BY ITS MANAGER
SRI. S. DORAISWAMY,
AGED ABOUT 61 YEARS.
2. SRI. PRASHANTH HEGDE,
AGED ABOUT 66 YEARS,
RESIDING AT NO.715,
13TH CROSS, J. P. NAGAR,
1ST PHASE, BENGALURU.
NOW PRESENT R/AT. 12TH MAIN,
INDIRANAGAR,
BENGALURU - 560 038.
3. SRI. S. L. RAVINDRANATH,
AGED ABOUT 67 YEARS,
S/O. LATE LAKSHMINARASHIMAIAH,
RESIDING AT NO.715,
13TH CROSS, J. P. NAGAR,
1ST PHASE,
BENGALURU - 560 078.
-4-
NC: 2024:KHC:24740
RFA No. 1716 of 2020
C/W RFA No. 1702 of 2020
4. SRI. PADMA PRAKASH,
S/O. LATE LAKSHMINARASHIMAIAH,
AGED ABOUT 70 YEARS,
R/A NO.715, 13TH CROSS,
J. P. NAGR, 1ST PHASE,
BENGALURU - 560 078.
...RESPONDENTS
(BY SRI. V. LAKSHMINARAYANA. SENIOR COUNSEL FOR
SRI. PRATHAM N. FOR R1)
THIS RFA FILED UNDER SEC.96 OF CPC., 1908 AGAINST
THE JUDGMENT AND DECREE DATED 08.10.2020 PASSED IN
OS NO.2162/2004 ON THE FILE OF THE XXIV ADDL. CITY CIVIL
AND SESSIONS JUDGE BANGALORE CITY (CCH-NO.6)
DECREEING THE SUIT FOR PERMANENT INJUNCTION.
THESE APPEALS, COMING ON FOR ORDERS, THIS DAY,
THE COURT DELIVERED THE FOLLOWING:
JUDGMENT
It is reported that the sole appellant died on 22.06.2023.
Hence, by virtue of law and efflux of time, the appeal stands
abated.
Sd/-
JUDGE
SRA
