Sri Aravind vs Sri Raju
2024 Latest Caselaw 15375 Kant

Karnataka High Court

Sri Aravind vs Sri Raju on 2 July, 2024

Author: N.S.Sanjay Gowda

Bench: N.S.Sanjay Gowda

                                      -1-
                                              NC: 2024:KHC-K:4517
                                                RP No. 200029 of 2024




                      IN THE HIGH COURT OF KARNATAKA,
                              KALABURAGI BENCH
                     DATED THIS THE 2ND DAY OF JULY, 2024
                                    BEFORE
                 THE HON'BLE MR. JUSTICE N.S.SANJAY GOWDA


                     REVIEW PETITION NO. 200029 OF 2024


            BETWEEN:


            SRI ARAVIND
            S/O SANGAPPA BIRADAR
            AGE 39 YEARS, OCCUPATION AGRICULTURE
            R/O GUGADADDI TQ AND
            DIST VIJAYAPUR - 586 101.
                                                         ...PETITIONER
            (BY SRI HULEPPA HEROOR, ADV.)
            AND:

            1.   SRI RAJU
                 S/O SHRISHAIL AURSANG
Digitally        AGE 33 YEARS OCC: COOLIE (HAMAL)
signed by
KIRAN            RESIDENT OF NAGATHAN TQ AND
KUMAR R          DIST VIJAYAPURA - 586 101.
Location:
HIGH
COURT OF    2.   KUMAR ANIL
KARNATAKA
                 S/O SHRISHAIL AURASANG
                 AGE 30 YEARS OCC:COOLIE (HAMAL)
                 R/O NAGATHAN TQ AND DIST
                 VIJAYAPURA - 585 101.

            3.   KUMARI NEELAMMA
                 D/O SHRISHAIL AURASANG
                 AGE 28 YEARS, OCC: STUDENT
                 R/O NAGATHAN, TQ AND DIST
                 VIJAYAPUR - 585 101.
                            -2-
                                 NC: 2024:KHC-K:4517
                                     RP No. 200029 of 2024




4.   KUMARI LAXMI
     D/O SHRISHAIL AURASANG
     AGE 25 YEAR, OCC: STUDENT
     RESIDENT OF NAGATHAN TQ
     AND DIST VIJAYAPUR - 585 101.

5.   SMT. MALLAMMA
     W/O SHRISHAIL AURASANG
     AGE 51 YEARS, OCC: STUDENT
     RESIDENT OF NAGATHAN TQ AND
      DIST VIJAYAPUR - 585 101.

6.   SHRI SHRISHAIL
     S/O IRASANGAPPA AURSANG
     AGE 58 YEARS, OCC: AGRICULTURE
     R/O NAGATHAN TQ AND DIST
     VIJAYAPUR - 585 101.

7.   SHAMSHADBEGUM
     W/O BABUSA BODAWALA
     AGE 55 YEARS, OCC: HOUSEHOLD
     RESIDENT OF JORAPUR PETH
     NEAR POLICE GATE NO. 1 OPP
     BABALESHWAR NAKA
     VIJAYAPUR - 585 101.
                                           ...RESPONDENTS

     THIS R.P. FILED U/S 114 R/W 47 RULE 1 OF THE CPC
PRAYING TO ALLOW THIS PETITION AND SET ASIDE THE
IMPUGHNED JUDGMENT AND DECREE DTD.19TH DAY OF
DECEMBER 2023 IN RFA NO.6033/2013 PASSED BY THIS
HONOURABLE HIGH COURT CONSEQUENTLY ALLOW THE
APPEAL OR RE HEAR THE MATTER UPON THE GROUNDS URGED
IN THE REVIEW PETITION.

     THIS PETITION, COMING ON FOR ADMISSION, THIS DAY,
THE COURT MADE THE FOLLOWING:
                              -3-
                                    NC: 2024:KHC-K:4517
                                        RP No. 200029 of 2024




                            ORDER

1. Learned counsel for the petitioner seeks permission

of the Court to withdraw the petition.

2. Permission sought for is granted. Petition is

dismissed as withdrawn.

Sd/-

JUDGE

PKS