Smt K Renuka vs Smt Kavitha Prasad
2024 Latest Caselaw 924 Kant

Karnataka High Court

Smt K Renuka vs Smt Kavitha Prasad on 10 January, 2024

Author: H.T. Narendra Prasad

Bench: H.T. Narendra Prasad

                                                 -1-
                                                            NC: 2024:KHC:1153
                                                           RFA No. 20 of 2024




                        IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                          DATED THIS THE 10TH DAY OF JANUARY, 2024

                                            BEFORE
                        THE HON'BLE MR JUSTICE H.T. NARENDRA PRASAD
                        REGULAR FIRST APPEAL NO. 20 OF 2024 (DEC/INJ)
                   BETWEEN:

                   1.    SMT K RENUKA
                         W/O LATE R DAYANANDA REDDY
                         AGED ABOUT 38 YEARS

                   2.    MASTER YOGANANDA REDDY
                         S/O LATE R. DAYANANDA REDDY
                         AGED ABOUT 8 YEARS
                         SINCE MINOR REP BY HIS GUARDIAN
                         MOTHER NAMELY SMT. K RENUKA

                         BOTH ARE R/AT NERIGA VILLAGE
                         NEAR NARIGA PANCHAYATH
                         NERIGA POST, SARJAPURA HOBLI
                         ANEKAL TALUK, BENGALURU URBAN DISTRICT
                         BENGALURU - 560099.
                                                              ...APPELLANTS
Digitally signed
by                 (BY SRI. M PRABHAKAR., ADVOCATE)
DHANALAKSHMI
MURTHY
Location: High     AND:
Court of
Karnataka
                   1.    SMT KAVITHA PRASAD
                         W/O K PRASAD
                         AGED ABOUT 47 YEARS
                         R/AT NO.182, 9TH MAIN
                         SECTOR-7, HSR LAYOUT
                         BENGALURU - 560102.

                   2.    SMT. CHINNAMMA
                         W/O D NARAYANA REDDY
                             -2-
                                        NC: 2024:KHC:1153
                                       RFA No. 20 of 2024




     AGED ABOUT 70 YEARS

3.   SRI K N MOHAN REDDY
     S/O D NARAYANA REDDY
     AGED ABOUT 47 YEARS

     R2 & R3 RE R/AT NO.77
     KARINAYAKANAHALLI VILLAGE
     KASABA HOBLI, NARASAPURA
     MALUR MAIN ROAD, MALUR TALUK
     KOLAR DISTRICT, KOLAR - 563130.

4.   SRI R LOKESH REDDY
     S/O LATE RAMASWAMY REDDY
     AGED ABOUT 36 YEARS
     R/AT NERIGA VILLAGE
     NEAR NARIGA PANCHAYATH
     NERIGA POST, SARJAPURA HOBLI
     ANEKAL TALUK, BENGALURU URBAN DISTRICT
     BENGALURU - 560 099.
                                       ...RESPONDENTS
(BY SRI.H.R MANJUNATHA., ADVOCATE FOR C/R1 TO R3)



      THIS RFA IS FILED UNDER SECTION 96 R/W ORDER 41
RULE 1 OF CPC., AGAINST THE JUDGMENT AND DECREE
DATED 22.09.2023 PASSED ON IA NO. 6 IN OS NO.273/2019
ON THE FILE OF PRINCIPAL SENIOR CIVIL JUDGE AND JMFC,
ANEKAL, PARTLY ALLOWING THE IA NO. 6 FILED U/O 7 RULE
11(a) AND (d) R/W SEC. 151 OF CPC FOR REJECTION OF
PLAINT.

      THIS APPEAL, COMING ON FOR ORDERS, THIS DAY, THE
COURT DELIVERED THE FOLLOWING:
                                   -3-
                                                  NC: 2024:KHC:1153
                                                 RFA No. 20 of 2024




                               JUDGMENT

The office has raised an objection regarding

maintainability of this appeal.

2. Learned counsel for the appellants filed a memo

seeking leave of this Court to withdraw this appeal with

liberty to approach the appropriate legal forum.

3. The memo is taken on record.

4. This appeal is disposed of with liberty to approach

the appropriate legal forum.

Sd/-

JUDGE

Cm/-