Wesley S/O Munigeti vs Smt Arolin W/O Wesley Minigeti
2024 Latest Caselaw 360 Kant

Karnataka High Court

Wesley S/O Munigeti vs Smt Arolin W/O Wesley Minigeti on 4 January, 2024

Author: V.Srishananda

Bench: V.Srishananda

                                                            -1-
                                                                   NC: 2024:KHC-D:230
                                                                  RPFC No. 100013 of 2021




                               IN THE HIGH COURT OF KARNATAKA, DHARWAD BENCH

                                      DATED THIS THE 4TH DAY OF JANUARY, 2024

                                                         BEFORE
                                      THE HON'BLE MR JUSTICE V.SRISHANANDA
                                      REV.PET FAMILY COURT NO.100013 OF 2021
                              BETWEEN:

                              SRI. WESLEY S/O. MUNIGETI,
                              AGE ABOUT 50 YEARS,
                              OCC: PENSIONER AND BUSINESS,
                              RESIDING AT NO.304,
                              PACIFIC SHEETAL APARTMENT,
                              ARIHANT NAGAR, KESHWAPUR,
                              HUBALI-580023.
                                                                               ...PETITIONER
                              (BY    SRI. JAYAVANT KAMBALI, ADVOCATE FOR
                                     SRI. S.M. KALWAD, ADVOCATE)
                              AND:

                              1.    SMT AROLIN W/O. WESLEY MINIGETI,
                                    AGED ABOUT 47 YEARS, OCC NIL,
                                    RESIDING AT C/O. JULIET ROBERT GEORGE,
                                    INDIRA NAGAR, KUNCHIGAR ONI,
                                    NEAR MUKTIDAM, KESHWARPUR,
           Digitally signed
                                    HUBALI-580023.
           by BHARATHI
           HM
BHARATHI                      2.    STEVEN S/O. WESLEY MUNIGETI,
           Date:
HM         2024.01.08
           11:48:23                 AGE ABOUT 21 YEARS, OCC: STUDENT,
           +0530
                                    RESIDING AT C/O. JULIET ROBERT GEORGE,
                                    INDIRA NAGAR, KUNCHIGAR ONI,
                                    NEAR MUKTIDAM, KESHWAPUR,
                                    HUBALI-580023.
                                                                             ...RESPONDENTS

                                    THIS R.P.F.C. IS FILED UNDER SECTION 19(4) OF THE FAMILY
                              COURT ACT, 1984, AGAINST THE JUDGMENT AND ORDER DATED
                              07.07.2020, IN CRL.MISC. NO.345/2015, ON THE FILE OF THE
                              PRINCIPAL JUDGE, FAMILY COURT, HUBBALLI, PARTLY ALLOWING
                              THE PETITION FILED UNDER SEC.125 OF CR.P.C.
                            -2-
                                 NC: 2024:KHC-D:230
                                 RPFC No. 100013 of 2021




     THIS R.P.F.C., COMING ON FOR ORDERS, THIS DAY, THE
COURT MADE THE FOLLOWING:


                         ORDER

Learned counsel Sri.Jayavanth Kambli representing

Sri.S.M.Kalwad, submits that despite best efforts, the

petitioner is not cooperating in furnishing the correct

address of respondent Nos.1 and 2 to take appropriate

steps. Placing his submission on record, petition stands

dismissed for non-prosecution.

Sd/-

JUDGE

HMB