Mrs. U Anitha Reddy vs Mr. A Lazar
2024 Latest Caselaw 225 Kant

Karnataka High Court

Mrs. U Anitha Reddy vs Mr. A Lazar on 3 January, 2024

Author: P.S.Dinesh Kumar

Bench: P.S.Dinesh Kumar

                                                  -1-
                                                               NC: 2024:KHC:308-DB
                                                                WP No. 2726 of 2023




                           IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                              DATED THIS THE 3RD DAY OF JANUARY, 2024

                                                PRESENT
                             THE HON'BLE MR. JUSTICE P.S.DINESH KUMAR
                                                   AND
                      THE HON'BLE MR. JUSTICE T.G. SHIVASHANKARE GOWDA
                              WRIT PETITION NO. 2726 OF 2023 (GM-CON)


                      BETWEEN:

                      1.    MRS. U. ANITHA REDDY
                            W/O U. YESHWARDHAN REDDY
                            AGED ABOUT 38 YEARS
                            RESIDING AT NO.36, LAKESHORE HOMES
                            KASAVANAHALLI, OFF SARJAOUR ROAD
                            BANGALORE-560 035
                            REPRESENTED BY HER GPA HOLDER
                            MR. U. YESHWARDHAN REDDY

                      2.    MRS. M. PALLAVI REDDY
                            W/O M. RAJENDRA REDDY
                            AGED ABOUT 35 YEARS
                            RESIDING AT NO. T.401
Digitally signed by
YASHODHA N                  RED WOOD APARTMENTS
Location: HIGH              HALASUR ROAD, OFF SARJAPURA ROAD
COURT OF                    BANGALORE-560 012
KARNATAKA

                      3.    MR. U. YESHWARDHAN REDDY
                            S/O U.L. REDDY
                            AGED ABOUT 38 YEARS
                            RESIDING AT 36, LAKESHORE HOMES
                            KASAVANAHALLI, OFF SARJAOUR ROAD
                            BANGALORE-560 035                           ...PETITIONERS


                      (BY SHRI. AJAY SHANKAR RAO, ADVOCATE)
                               -2-
                                        NC: 2024:KHC:308-DB
                                         WP No. 2726 of 2023




AND:

1.   MR. A. LAZAR
     S/O ANTHONAPPA
     AGED ABOUT 51 YEARS
     RESIDING AT ST.JOHN'S HOSPITAL
     STAFF QUARTERS, NEXT TO ANTHONY CHURCH
     HOSUR ROAD
     BANGALORE 560 034

2.   M/S. VIJICON PROPERTIES
     A PARTNERSHIP FIRM
     HAVING OFFICE AT NO.88
     1ST FLOOR, 17TH CROSS, 14TH MAIN
     HSR LAYOUT, SECTOR-IV
     BANGALORE-560 102                           ...RESPONDENTS


(BY SHRI. PAUL CHANDRAN BAYNES, ADVOCATE FOR R1)


     THIS WRIT PETITION IS FILED UNDER ARTICLES 226 AND 227 OF
THE CONSTITUTION OF INDIA, PRAYING TO ISSUE A WRIT, ORDER OR
DIRECTION IN THE NATURE OF CERTIORARI, QUASHING THE IMPUGNED
JUDGMENT DATED 05.04.2022 PASSED BY THE HON'BLE KARNATAKA
STATE CONSUMER DISPUTES REDRESSAL COMMISSION, BANGALORE IN
CC No-531/2019 (AT ANNEXURE-A).


     THIS WRIT PETITION, COMING ON FOR ORDERS, THIS DAY,
P.S.DINESH KUMAR, J., MADE THE FOLLOWING:


                             ORDER

Shri Ajay Shankar Rao, learned advocate for the

petitioners has filed a memo of even date seeking leave to

withdraw this petition.

NC: 2024:KHC:308-DB

2. Memo be kept in record. Leave granted. This writ

petition is dismissed as withdrawn.

No costs.

Sd/-

JUDGE

Sd/-

JUDGE

YN