Citation : 2024 Latest Caselaw 5983 Kant
Judgement Date : 28 February, 2024
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NC: 2024:KHC-D:4615-DB
RFA No.100256 of 2022
IN THE HIGH COURT OF KARNATAKA, DHARWAD BENCH
DATED THIS THE 28TH DAY OF FEBRUARY, 2024
PRESENT
THE HON'BLE MR. JUSTICE E.S. INDIRESH
AND
THE HON'BLE MR. JUSTICE RAMACHANDRA D. HUDDAR
REGULAR FIRST APPEAL NO.100256 OF 2022 (PAR/POS)
BETWEEN:
1. SANNABASAPPA
S/O NAGAPPA AMARAGOL,
AGE: 61 YEARS,
OCC: AGRICULTURE,
R/O GARAG,
TQ AND DIST: DHARWAD - 580 105.
2. DODDABASAPPA
S/O NAGAPPA AMARAGOL,
AGE: 58 YEARS,
OCC: AGRICULTURE,
R/O GARAG,
TQ AND DIST: DHARWAD - 580 105.
3. MADIVALAPPA
SHIVAKUMAR
HIREMATH S/O NAGAPPA AMARAGOL,
Location: HIGH
COURT OF
AGE: 56 YEARS,
KARNATAKA
DHARWAD BENCH
Date: 2024.03.13
12:03:19 +0530
OCC: AGRICULTURE,
R/O GARAG,
TQ AND DIST: DHARWAD - 580 105.
4. SMT. MAHADEVI
W/O PUNDALIKAPPA DOMBRIKOPPA
AGE: 51 YEARS,
OCC: AGRICULTURE,
R/O JAMANUR,
TQ: BAILHONGAL,
DIST: BELAGAVI.
...APPELLANTS
(BY SRI. G.S. SAVADATTI, ADVOCATE
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RFA No.100256 of 2022
SRI. B.F. PUJAR, ADVOCATE
SRI. V.N. PUJAR, ADVOCATE
SRI. S.S. HUBBALLI, ADVOCATE (ABSENT))
AND:
YALLAPPA
S/O MADIVALAPA AMARAGOL
SINCE DECEASED BY LR'S.
1. NEELAWWA
W/O YALLAPPA AMARAGOL,
AGE: 68 YEARS,
OCC: HOUSEHOLD WORK,
R/O GARAG,
TQ AND DIST: DHARWAD - 580 105.
2. NINGAPPA
S/O YALLAPPA AMARAGOL,
AGE: 51 YEARS,
OCC: AGRICULTURE,
R/O GARAG,
TQ AND DIST: DHARWAD - 580 105.
3. SHRAVANAKUMAR
S/O YALLAPPA AMARAGOL,
AGE: 44 YEARS,
OCC: AGRICULTURE,
R/O: GARAG,
TQ AND DIST: DHARWAD-580105.
4. ASHOK
S/O YALLAPPA AMARAGOL,
AGE: 41 YEARS,
OCC: AGRICULTURE,
R/O GARAG,
TQ AND DIST: DHARWAD - 580 105.
5. SMT. RENUKA
W/O MADIVALAPPA SOUDATTI,
AGE: 43 YEARS,
OCC: HOUSEHOLD WORK,
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NC: 2024:KHC-D:4615-DB
RFA No.100256 of 2022
R/O GARAG,
TQ AND DIST: DHARWAD - 580 105.
6. CHANDRAVATI
W/O SHIVAPPA KALLED,
AGE: 46 YEARS,
OCC: HOUSE WORK,
R/O: MADANABHAVI,
TQ AND DIST: DHARWAD-580105.
7. SHANMUKAPPA
S/O MADIVALAPPA AMARAGOL,
AGE: 70 YEARS,
OCC: AGRICULTURE,
R/O GARAG,
TQ AND DIST: DHARWAD - 580 105.
8. SHRISHAIL
S/O MADIVALAPPA AMARAGOL,
AGE: 70 YEARS,
OCC: AGRICULTURE,
R/O GARAG,
TQ AND DIST: DHARWAD - 580 105.
9. NEELAKANT
S/O MADIVALAPPA AMARAGOL,
AGE: 66 YEARS,
OCC: AGRICULTURE,
R/O GARAG,
TQ AND DIST: DHARWAD - 580 105.
10. MARUTI
S/O MADIVALAPPA AMARAGOL,
AGE: 62 YEARS,
OCC: AGRICULTURE,
R/O GARAG,
TQ AND DIST: DHARWAD - 580 105.
11. PARAMESHWAR
S/O MADIVALAPPA AMARAGOL,
AGE: 61 YEARS,
OCC: AGRICULTURE,
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RFA No.100256 of 2022
R/O GARAG,
TQ AND DIST: DHARWAD - 580 105.
12. SMT. NINGAWWA
W/O GADIGEPPA SAVADATTI,
AGE: 73 YEARS,
OCC: HOUSE WORK,
R/O GARAG,
TQ AND DIST: DHARWAD - 580 105.
13. GANGAWWA
W/O MADIVALAPPA MANAGUNDI,
AGE: 56 YEARS,
OCC: HOUSE WORK,
R/O GAMANAGATTI,
TQ AND DIST: DHARWAD - 580 105.
14. SMT. GIRIJAWWA
W/O SHANMUKAPPA YALLUR,
AGE: 54 YEARS,
OCC: HOUSEHOLD WORK,
R/O MUNAVALLI,
TQ: SAVADATTI,
DIST: BELAGAVI - 591 126.
15. SMT. MINAXI
W/O MALLESHAPPA KHANAGANVI,
AGE: 51 YEARS,
OCC: PRIVATE WORK,
R/O TIGADI,
TQ: BAILHONGAL,
DIST: BELAGAVI - 591 227.
16. SMT. KARABASAVVA
W/O BASAVANNEPPA AMARAGOL,
AGE: 86 YEARS,
OCC: HOUSE WORK,
R/O GARAG,
TQ AND DIST: DHARWAD - 580 105.
17. SHIVANAND
S/O BASAVANNEPPA AMARAGOL,
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RFA No.100256 of 2022
AGE: 61 YEARS,
OCC: AGRICULTURE,
R/O GARAG,
TQ AND DIST: DHARWAD - 580 105.
18. KAREPPA
S/O BASAVANNEPPA AMARAGOL,
AGE: 49 YEARS,
OCC: AGRICULTURE,
R/O GARAG,
TQ AND DIST: DHARWAD - 580 105.
19. IRAPPA
S/O BASAVANNEPPA AMARAGOL,
AGE: 46 YEARS,
OCC: AGRICULTURE,
R/O GARAG,
TQ AND DIST: DHARWAD - 580 105.
20. SMT. NEELAVVA
W/O SIDDAPPA JODALLI,
AGE: 44 YEARS,
OCC: HOUSE WORK,
R/O BADAD,
TQ AND DIST: DHARWAD.
21. SMT. SHANTAWWA
W/O RUDRAPPA KAGGODI,
AGE: 39 YEARS,
OCC: HOUSE WORK,
R/O NEGINAL,
TQ: BAILHONGAL,
DIST: BELAGAVI - 591 102.
22. HANAMANTH
S/O MALLAPPA ANGADI,
AGE: 55 YEARS,
OCC: AGRICULTURE,
R/O GARAG,
TQ AND DIST: DHARWAD - 580 105.
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RFA No.100256 of 2022
23. SMT. MALLAVVA
W/O BASAPPA BADIGER,
AGE: 60 YEARS,
OCC: AGRICULTURE,
R/O MADANABHAVI,
TQ AND DIST: DHARWAD - 580 105.
24. MANNAPPA
S/O BASAPPA ANGADI,
AGE: 54 YEARS,
OCC: AGRICULTURE,
R/O GARAG,
TQ AND DIST: DHARWAD - 580 105.
25. VIRUPAXI
S/O BASAPPA ANGADI,
AGE: 39 YEARS,
OCC: AGRICULTURE,
R/O GARAG,
TQ AND DIST: DHARWAD - 580 105.
26. SMT. MAHADEVI
W/O NINGAPPA ANGADI,
AGE: 59 YEARS,
OCC: HOUSE WORK,
R/O: GARAG,
TQ AND DIST: DHARWAD - 580 105.
27. MAHANTESH
S/O NINGAPPA ANGADI,
AGE: 34 YEARS,
OCC: AGRICULTURE,
R/O GARAG,
TQ AND DIST: DHARWAD - 580 105.
28. BASAVARAJ
S/O NINGAPPA ANGADI,
AGE: 32 YEARS,
OCC: AGRICULTURE,
R/O GARAG,
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NC: 2024:KHC-D:4615-DB
RFA No.100256 of 2022
TQ AND DIST: DHARWAD - 580 105.
29. SMT. SHIVAVVA
W/O MADIVALAPPA ANGADI
AGE: 80 YEARS,
OCC: HOUSE WORK,
R/O GOUDAR ONI, GARAG,
TQ AND DIST: DHARWAD - 580 105.
30. MANJAPPA
S/O MADIVALAPPA ANGADI
AGE: 61 YEARS,
OCC: AGRICULTURE,
R/O GOUDAR ONI, GARAG,
TQ AND DIST: 580 105.
31. RUDRAPPA
S/O MADIVALAPPA ANGADI
AGE: 54 YEARS,
OCC: AGRICULTURE,
R/O GOUDAR ONI, GARAG,
TQ AND DIST: DHARWAD - 580 105.
32. SMT. PARAVVA
W/O MANJUNATH PASHWAPUR
AGE: 56 YEARS,
OCC: HOUSE WORK,
R/O YAKKUNDI VILLAGE,
TQ: SAVADATTI,
DIST: BELAGAVI - 581 105.
33. SMT. RENAVVA
W/O SHANKRAPPA DANDIN
AGE: 48 YEARS,
OCC: HOUSE WORK,
R/O LOKUR VILLAGE,
TQ: AND DIST: DHARWAD - 580 206.
34. SMT. SHANTAVVA
W/O ATMANAND ANIKIVI
AGE: 48 YEARS,
OCC: HOUSE WORK,
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RFA No.100256 of 2022
R/O LOKUR VILLAGE,
TQ AND DIST: DHARWD - 580 206.
35. SMT. SANGEETA
W/O BASAPPA ANGADI,
AGE: 56 YEARS,
OCC: HOUSE WORK,
R/O GOUDAR ONI GARAG,
TQ AND DIST: DHARWAD - 580 105.
36. SHANKREPPA
S/O BASAPPA ANGADI
AGE: 26 YEARS,
OCC: AGRICULTURE,
R/O GOUDAR ONI, GARAG,
TQ AND DIST: DHARWAD - 580 105.
37. KUMARI SUSHMA
D/O BASAPPA ANGADI
AGE: 21 YEARS,
OCC: STUDENT,
R/O GOUDAR ONI GARAG,
TQ AND DIST: DHARWAD - 580 105.
38. KUMAR SURESH
S/O BASAPPA ANGADI
AGE: 19 YEARS,
OCC: STUDENT,
R/O GARAG,
TQ AND DIST: DHARWAD - 580 105.
...RESPONDENTS
(BY SRI. RAJASHEKHAR I. SAVADATTI, ADVOCATE
SRI. D.A. BHANDEKAR, ADVOCATE
SMT. POOJA R. SAVADATTI, ADVOCATE FOR R1, R3 TO R15;
R16 TO R22, R25 TO R27, R29, R30, R32, R33, R34, R37 AND
R38 ARE SERVED;
APPEAL AGAINST R2, R23, R24, R28, R31, R35 AND R36
STAND DISMISSED)
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NC: 2024:KHC-D:4615-DB
RFA No.100256 of 2022
THIS REGULAR FIRST APPEAL IS FILED UNDER SECTION
96 OF THE CODE OF CIVIL PROCEDURE AGAINST THE
JUDGMENT AND DECREE DATED 30TH JANUARY, 2022 PASSED
IN ORIGINAL SUIT NO.421 OF 2015 ON THE FILE OF THE IV
ADDITIONAL SENIOR CIVIL JUDGE AND JMFC., DHARWAD,
DISMISSING THE SUIT FILED FOR PARTITION AND SEPARATE
POSSESSION.
THIS APPEAL COMING ON FOR ORDERS, THIS DAY,
E.S.INDIRESH, J., DELIVERED THE FOLLOWING:
JUDGMENT
There is no representation for the appellants.
2. On perusal of the order sheet dated 13th February,
2023, so also, on subsequent dates, appellants have not shown
any interest to pursue the matter. In that view of the matter,
we are of the view that the appellants are not interested to
prosecute the matter. Hence, Regular Second Appeal is
dismissed.
Consequently, applications IA.1 and 2 of 2023 are
dismissed.
Sd/-
JUDGE
Sd/-
JUDGE
ARK
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