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The Branch Manager vs Smt. Sathya.E
2024 Latest Caselaw 5736 Kant

Citation : 2024 Latest Caselaw 5736 Kant
Judgement Date : 23 February, 2024

Karnataka High Court

The Branch Manager vs Smt. Sathya.E on 23 February, 2024

Author: Hanchate Sanjeevkumar

Bench: Hanchate Sanjeevkumar

                                                        -1-
                                                                   NC: 2024:KHC:7727
                                                                MFA No. 9574 of 2017




                               IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                                 DATED THIS THE 23RD DAY OF FEBRUARY, 2024

                                                   BEFORE
                           THE HON'BLE MR JUSTICE HANCHATE SANJEEVKUMAR
                          MISCELLANEOUS FIRST APPEAL NO.9574 OF 2017(MV-D)
                          BETWEEN:

                                THE BRANCH MANAGER,
                                RELIANCE GENERAL INSURANCE COMPANY LIMITED,
                                UNNATI ARCADE, NO.5/11 &
                                6/12, 1ST FLOOR, 1ST BLOCK,
                                DR. RAJKUMAR ROAD,
                                (1ST MAIN ROAD),
                                RAJAJINAGAR,
                                BENGALURU - 560 010.

                                ALSO AT THE RELIANCE GENERAL
                                INSURANCE COMPANY LTD.,
                                EAST WING, 5TH FLOOR, NO.28,
                                CENTENARY BUILDING, M.G.ROAD,
                                BENGALURU - 560 001,
                                NOW REPRESENTED BY
Digitally signed by JAI
JYOTHI J                        MANAGER LEGAL.
Location: HIGH COURT
OF KARNATAKA                                                            ...APPELLANT
                          (BY SRI. ASHOK N PATIL., ADVOCATE)

                          AND:

                          1.    SMT. SATHYA. E
                                W/O LATE ELUMALAI. C,
                                AGED ABOUT 30 YEARS.

                          2.    KUMARI ABIRAMI. E
                                D/O LATE ELUMALAI C,
                                AGED ABOUT 11 YEARS.
                             -2-
                                        NC: 2024:KHC:7727
                                     MFA No. 9574 of 2017




3.   MASTER DARSHAN. E,
     D/O LATE ELUMALAI C,
     AGED ABOUT 9 YEARS.

4.   KUMARI DARSHINI,
     D/O LATE ELUMALAI C,
     AGED ABOUT 7 YEARS.

     SINCE RESPONDENTS 2 TO 4 ARE MINORS
     REPRESENTED BY THEIR
     MOTHER & NATURAL GUARDIAN OF
     SMT. SATHYA.E.,
     W/O LATE ELUMALAI. C

5.   SMT. ANGAMMAL,
     W/O LATE CHANDRASHEKAR @
     CHANDRASEKARAN,
     AGED ABOUT 67 YEARS,

     ALL ARE R/AT NO.5/2/3B,
     NEAR SINGH COMPOUND,
     ARAKERE VILLAGE,
     ARAKERE,
     BENGALURU - 560 076.

6.   THE DIRECTOR / AUTHORISED
     REPRESENTATIVES,
     M/S CHANSON COZY CABS
     PVT LTD. NO.277, 1ST FLOOR,
     4TH MAIN ROAD, HAL 3RD STAGE,
     NEW THIPPASANDRA,
     BENGALURU - 560 075.
                                          ...RESPONDENTS
(BY SRI. K.T. GURUDEVA PRASAD, ADVOCATE FOR R1 TO R5)
                             -3-
                                         NC: 2024:KHC:7727
                                      MFA No. 9574 of 2017




      THIS MFA IS FILED U/S 173(1) OF MV ACT AGAINST THE
JUDGMENT AND AWARD DATED 28.10.2017 PASSED IN MVC
NO.2777/2016 ON THE FILE OF THE X ADDL. JUDGE, COURT
OF SMALL CAUSES, BENGALURU. AWARDING COMPENSATION
OF RS.27,97,750/- WITH INTEREST @ 9% P.A. FROM THE
DATE OF PETITION TILL REALISATION.

      THIS APPEAL, COMING ON FOR ORDERS, THIS DAY, THE

COURT DELIVERED THE FOLLOWING:

                        JUDGMENT

Learned counsel for the appellant has filed a memo

seeking withdrawal of the appeal.

Memo is placed on record.

Accordingly, the appeal is dismissed as withdrawn.

Sd/-

JUDGE

SRA

CT:SNN

 
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