Sri Sambha S/O Gangappa Salagare vs The Assistant Registrar Of ...
2024 Latest Caselaw 5302 Kant

Karnataka High Court

Sri Sambha S/O Gangappa Salagare vs The Assistant Registrar Of ... on 21 February, 2024

Author: Hemant Chandangoudar

Bench: Hemant Chandangoudar

                                    -1-
                                            NC: 2024:KHC-D:4159
                                             WP No. 100532 of 2024




           IN THE HIGH COURT OF KARNATAKA, DHARWAD BENCH

                 DATED THIS THE 21ST DAY OF FEBRUARY, 2024

                                   BEFORE

           THE HON'BLE MR JUSTICE HEMANT CHANDANGOUDAR

                 WRIT PETITION NO. 100532 OF 2024 (CS-RES)


          BETWEEN:

          SRI SAMBHA
          S/O GANGAPPA SALAGARE
          AGE. 74 YEARS,
          OCC. AGRICULTURE,
          R/O. DIGGEWADI,
          TAL. RAIBAG,
          DIST. BELAGAVI-591217.

                                                      ...PETITIONER

          (BY SRI. SRINAND A PACHHAPURE, ADVOCATE)


          AND:
SUJATA
          1.   THE ASSISTANT REGISTRAR OF CO-OPERATIVE
SUBHASH
               SOCIETIES,
PAMMAR         CHIKODI TAL. CHIKODI,
               DIST. BELAGAVI-591244

          2.   SHRI SOMESHWAR CO- OPERATIVE
               CREDIT SOCIETY LIMITED BHIRADI
               REP BY ITS ACCOUNTANT,
               SRI. RAGHAVENDRA NINGAPPA GUNDAPPAGOL
               AGE. 41 YEARS,
               OCC. BRANCH MANAGER,
               RAIBAG BRANCH,
               R/O BHIRADI,
               TAL. RAIBAG
                                -2-
                                      NC: 2024:KHC-D:4159
                                        WP No. 100532 of 2024




      DIST. BELAGAVI-591317

3.    SRI MALLAPPA
      S/O MARUTHI KHATANVE
      AGE. 67 YEARS,
      OCC. AGRICULTURE,
      R/O. BHIRADI,
      TAL. RAIBAG,
      DIST. BELAGAVI-591317

4.    SRI MARUTHI
      S/O GANAPATHI NIDAVANI
      AGE. 64 YEARS,
      OCC. AGRICULTURE,
      R/O BHIRADI,
      TAL. RAIBAG,
      DIST. BELAGAVI-591317

                                                 ...RESPONDENTS

(BY SRI.V.S.KALASURMATH, HCGP FOR R1;
SRI. MRUTYUNJAY TATA BANGI, ADVOCATE FOR R1, R2)

       THIS WP IS FILED UNDER ARTICLES 226 AND 227 OF
THE    CONSTITUION     OF     INDIA   PRAYING    TO     WRIT   OF
CERTIORARI QUASHING THE JUDGMENT AND ORDER DATED.
24/08/2023    PASSED     BY     THE   KARNATAKA       APPELLATE
TRIBUNAL, BENGALURU IN CO-OP APPEAL NO. 293/2022
CONFIRMING     THE     JUDGEMENT       AND      AWARD     DATED.
23/01/2007 PASSED IN AR/11/D/DDS/ABN/NO. 725/2006-07
BY    THE   RESPONDENT      NO.1/ASSISTANT      REGISTRAR      CO-
OPERATIVE SOCIETY, CHIKODI MARKED AT ANNEXURE-A AND
B RESPECTIVELY.


       THIS PETITION, COMING ON FOR ORDERS, THIS DAY,
THE COURT MADE THE FOLLOWING:
                               -3-
                                    NC: 2024:KHC-D:4159
                                     WP No. 100532 of 2024




                            ORDER

The petitioner has filed a memo seeking leave of this

Court to withdraw the petition.

Memo is placed on record.

In view of the memo, the petition is dismissed as

withdrawn.

Sd/-

JUDGE

SSP CT:ANB